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ABDUL REHMAN Vs. STATE
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May 26, 1969 |
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AHAD JOO SARWAL Vs. NABIR JOO BICCHU
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October 31, 1969 |
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ANANT RAM Vs. CHAIRMAN PANCHAYATI ADALAT TEHSIL
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March 13, 1969 |
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AUTAR SINGH Vs. SOHAN LAL
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June 10, 1969 |
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AZIZ DAR Vs. SONA DAR
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August 20, 1969 |
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BABU SINGH Vs. STATE
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April 8, 1969 |
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BADRI NATH Vs. HARI BHAGAT
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November 11, 1969 |
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BAKSHI RUGHNATH Vs. CUSTODIAN GENERAL AND ORS.
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June 4, 1969 |
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BIKHA SINGH Vs. CH BIRBAL
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February 19, 1969 |
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CHAMAN LAL MATTU Vs. STATE OF J&K
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September 2, 1969 |
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CHENAB TEXTILE MILLS, KATHUA Vs. STATE OF J&K
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July 27, 1969 |
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CHIDYA KHAN Vs. STATE
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June 20, 1969 |
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DHANI RAM SHAH Vs. BHAG DEI
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September 10, 1969 |
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FATTA Vs. QADIR WANI
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August 8, 1969 |
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FOREST CO J&K Vs. STATE OF J&K
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July 14, 1969 |
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G M DAR Vs. STATE OF J&K
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September 4, 1969 |
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GH AHMAD MIR Vs. AHAD
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October 27, 1969 |
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GH MOHD Vs. AB AZIZ
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November 14, 1969 |
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GH MOHI-UD-DIN Vs. UNIVERSITY OF JAMMU & KASHMIR
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January 2, 1969 |
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GHANI Vs. DHARAM SINGH
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December 18, 1969 |
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H KHALIQ DAR Vs. STATE
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August 13, 1969 |
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HAJI AB AHAD SHEIKH Vs. PIR GH MOHD
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July 29, 1969 |
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HAJI ABDUL SAMAD GOGRI Vs. STATE
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January 4, 1969 |
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HARBANS LAL Vs. UNION OF INDIA
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February 17, 1969 |
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HARNAM SINGH Vs. MOHAN LAL
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December 22, 1969 |
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HINDUSTAN CONSTRUCTION CO LTD Vs. ASSESSING AUTHORITY
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October 27, 1969 |
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INDER JEET Vs. JAI MANMOHAN
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August 30, 1969 |
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INDER JIT Vs. JAI MANMOHAN
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November 20, 1969 |
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ISHER DASS Vs. PARAS RAM
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March 11, 1969 |
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ISHER LAL Vs. TH MOTI SINGH
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December 31, 1969 |
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ISMAIL BANGROO Vs. STATE
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August 14, 1969 |
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JABBAR PARRA Vs. RAMZAN BEG
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August 8, 1969 |
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JAGAT RAM ARYAN Vs. STATE OF J&K
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November 29, 1969 |
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JAGDISH CHANDER Vs. DURGA DASS
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March 14, 1969 |
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JANI Vs. MOHD KHAN
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October 31, 1969 |
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KARAM CHAND Vs. KRISHEN KUMAR
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March 7, 1969 |
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KASTURI LAL Vs. DWARKA DASS
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October 15, 1969 |
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KUNDAN LAL Vs. DISTRICT MAGISTRATE
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December 18, 1969 |
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KUSHMA JOSHI Vs. PRO VICE-CHANCELLOR JAMMU AND KASHMIR UNIVERSITY
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January 3, 1969 |
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L SHALLA Vs. RAHIM SHALLA
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March 14, 1969 |
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LACHHMAN DASS Vs. TEHSILDAR R S PURA
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March 7, 1969 |
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LAL CHAND PARGAL AND ORS. Vs. DIRECTOR NES AND ORS.
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April 24, 1969 |
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LAL MOHD BANGROO Vs. ALI MOHD
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July 15, 1969 |
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LALITA DEVI Vs. SARAN SINGH
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December 24, 1969 |
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LASSA BABA Vs. GAFFAR BUTT
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December 30, 1969 |
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MANAGEMENT OF PUNJAB NATIONAL BANK LTD., JAMMU Vs. G.M. HAJEE LABOUR COURT AND OTHERS
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August 20, 1969 |
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MAQBOOL HUSSAIN AND ANOTHER Vs. SUPERINTENDENT OF POLICE, KATHUA AND OTHERS
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May 3, 1969 |
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MIR MOHD Vs. NAIN SINGH
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April 22, 1969 |
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MOHD AKBAR KICHLOO Vs. DISTRICT MAGISTRATE
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October 21, 1969 |
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MOHD DIN Vs. SAYED AHMED
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December 5, 1969 |
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MOHD IBRAHIM Vs. STATE
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September 11, 1969 |
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MOHD SYED BABA Vs. CUSTODIAN GENERAL
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February 25, 1969 |
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MOHD. LATIF AND OTHERS Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
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September 2, 1969 |
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MULK RAJ Vs. KAPOOR CHAND
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March 25, 1969 |
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MUNSHI RAM Vs. BELI RAM
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March 5, 1969 |
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PADAM NATH Vs. AHMAD DOBI
|
August 13, 1969 |
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PRABH DAYAL Vs. DES RAJ
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December 3, 1969 |
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PRABH KUMARI AND ORS. Vs. SURINDER NATH AND ORS.
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March 28, 1969 |
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PREM AVTAR BAKSHI Vs. STATE OF JAMMU AND KASHMIR
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November 18, 1969 |
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PRITHVI NATH KOUL Vs. STATE OF J&K
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September 8, 1969 |
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PURAN SINGH Vs. SANSAROO
|
December 3, 1969 |
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R S MADAN Vs. G M SADIQ
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May 16, 1969 |
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RAJ KUMAR GUPTA Vs. RAM LAL BHARGOTRA
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December 23, 1969 |
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SARDOOL SINGH Vs. PRINCIPAL, MEDICAL COLLEGE, SRINAGAR
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April 16, 1969 |
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SARI Vs. AHAD MIR
|
June 12, 1969 |
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SHAMIM AKHTAR Vs. STATE OF J&K
|
July 15, 1969 |
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SHEIKH GH QADIR Vs. STATE OF J&K
|
May 2, 1969 |
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STATE Vs. RUP LAL
|
April 25, 1969 |
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STATE Vs. GH MOHD RAJA
|
May 23, 1969 |
|
STATE Vs. RAMZAN NAIKU
|
October 23, 1969 |
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STATE OF J&K Vs. HAJI GH NABI
|
November 13, 1969 |
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STATE OF JAMMU AND KASHMIR Vs. HAJI GHULAM NABI
|
January 2, 1969 |
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SUBHAN MALIK Vs. ABDUL ALI
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August 20, 1969 |
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SUCHET SINGH Vs. STATE OF J. AND K.
|
December 30, 1969 |
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SURRAINDER KUMAR Vs. STATE
|
September 16, 1969 |
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TARA CHAND Vs. COURT OF WARDS, JAMMU
|
December 4, 1969 |
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THE HINDUSTAN CONSTRUCTION CO. LTD. Vs. THE ASSESSING AUTHORITY
|
October 21, 1969 |
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VICE-CHANCELLOR JAMMU UNIVERSITY Vs. RAMESHWAR NATH BHAT
|
December 3, 1969 |
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WAHID-UD-DIN AND ANR Vs. SANATHAN DHARAM SABHA
|
September 12, 1969 |
LOGIN