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A J ANAND (MAJOR) Vs. STATE
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April 29, 1968 |
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AB REHMAN GANAI Vs. MOHD RAJAB GANAI
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September 24, 1968 |
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AB REHMAN GOJRI Vs. JABAR BHAR
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October 10, 1968 |
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AB SAMAD Vs. STATE OF J&K
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August 27, 1968 |
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ABDUL RASHID SHALLA Vs. JAGDISH LAL
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January 8, 1968 |
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AKBAR Vs. SHAMMA
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December 11, 1968 |
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ATTAR SWEET STORES RESIDENCY ROAD Vs. COMMISSIONER EXCISE AND TAXATION, J&K STATE
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November 18, 1968 |
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BAKRU Vs. BADER-U-DIN
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April 17, 1968 |
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BAKSHI GHULAM MOHD Vs. G M SADIQ
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April 15, 1968 |
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BAKSHI RUGH NATH Vs. CUSTODIAN GENERAL
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December 30, 1968 |
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BANARSI LAL Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
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July 10, 1968 |
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BUPA SINGH Vs. BISHEMBER SINGH
|
March 9, 1968 |
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BUTA Vs. KAKA
|
March 23, 1968 |
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CENTRAL BANK OF INDIA Vs. STATE OF JAMMU AND KASHMIR
|
April 4, 1968 |
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CHAJJU Vs. REVENUE MINISTER, J&K
|
January 3, 1968 |
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CHARNU Vs. CHHAJJU RAM
|
August 29, 1968 |
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DEVIA Vs. NATH RAM
|
May 16, 1968 |
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DINA NATH KAUL NADIM Vs. PEER MUBARAK SHAH
|
December 7, 1968 |
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G L VAISHNAWI Vs. TRILOKI NATH VAISHNAWI
|
April 22, 1968 |
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GH AHMED Vs. DIVISIONAL COMMISSIONER
|
March 4, 1968 |
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GH MOHD MATTA AND BROS Vs. CONSERVATOR OF FORESTS, NORTH CIRCLE
|
July 19, 1968 |
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GIAN CHAND Vs. SHIV RAM
|
December 17, 1968 |
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GIRDHARI LAL ANAND SARAF Vs. STATE OF J&K
|
September 2, 1968 |
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GULAB BIBI Vs. SHAKUNTALA DEVI
|
September 10, 1968 |
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H WALI MOHD Vs. ADMINISTRATOR JAMMU MUNICIPALITY
|
July 19, 1968 |
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HAGI ABUL AHAD SHEIKH & OTHERS Vs. PIR GHULAM MOHD AND OTHERS
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July 29, 1968 |
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HAJEE AHMED BHAT Vs. SHABHAN GANAI
|
July 1, 1968 |
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HAJI AHMAD BHAT Vs. SHABAN GANAI
|
September 13, 1968 |
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ISHRI SINGH Vs. SUMITRA DEVI
|
April 29, 1968 |
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J K TIMBER TRADER Vs. GOVT OF J&K
|
May 31, 1968 |
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J&K BANK LTD Vs. LAL MOHD BANGROO
|
August 26, 1968 |
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JAGAT RAM ARYAN Vs. STATE OF J&K
|
March 1, 1968 |
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JANAK SINGH Vs. RAJI
|
November 13, 1968 |
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KANWAL KRISHEN DHAR Vs. UNIVERSITY OF JAMMU & KASHMIR
|
September 17, 1968 |
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KARIM BUX Vs. STATE OF JAMMU AND KASHMIR
|
September 27, 1968 |
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KESER SINGH Vs. TEJ SINGH
|
December 5, 1968 |
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KULDIP RAJ Vs. STATE OF J&K
|
May 2, 1968 |
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MANGAT RAM Vs. BABU RAM
|
November 15, 1968 |
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MOHAMAD BHAT Vs. STATE
|
September 11, 1968 |
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MOHD ABDULLAH AHANGER Vs. SAIF-UD-DIN
|
July 22, 1968 |
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MOHD AKBAR Vs. KHAN LASSA WANI
|
February 25, 1968 |
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MUNICIPALITY JAMMU Vs. KHEM RAJ
|
April 29, 1968 |
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MUNSHI RAM Vs. DIRECTOR FOOD AND SUPPLIES, JAMMU
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November 27, 1968 |
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NAND KUMAR Vs. BELI RAM
|
February 29, 1968 |
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NASIB SINGH Vs. BAJO RAM
|
April 29, 1968 |
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NAZIR MESIAH Vs. STATE
|
November 30, 1968 |
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OM PARKASH Vs. SARDAR KULBIR SINGH
|
December 19, 1968 |
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OM PARKASH Vs. HARI RAM
|
December 7, 1968 |
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OM PARKASH Vs. BAWA DHARAM DASS
|
November 30, 1968 |
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RAM DASS Vs. CHANDU LAL
|
April 26, 1968 |
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RATTAN LAL Vs. STATE
|
July 18, 1968 |
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S BISHAN SINGH Vs. MURTI SHIVJI
|
August 2, 1968 |
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S KHAN SINGH Vs. TEK CHAND NANDA
|
April 29, 1968 |
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S L SARAF Vs. M S QURESHI
|
June 13, 1968 |
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SAMAD BHAT Vs. STATE
|
May 23, 1968 |
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SARDARI LAL Vs. STATE
|
September 19, 1968 |
|
SH GHULAM AHMED Vs. STATE OF JAMMU AND KASHMIR
|
May 3, 1968 |
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SHAM LAL SARAF Vs. MOHD SHAFI QURESHI
|
April 12, 1968 |
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SHEIKH AB REHMAN Vs. JAGAT RAM ARYAN
|
April 29, 1968 |
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STATE Vs. SUBHAN GANAI
|
December 19, 1968 |
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STATE OF J&K Vs. BIHARI LAL SURI
|
November 1, 1968 |
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SUBHAN MALIK Vs. AB ALI
|
August 20, 1968 |
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SUBHASH CHANDER Vs. PODH RAJ
|
May 3, 1968 |
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SYED SIRAJ-UL-DIN Vs. KARIM DAR
|
July 31, 1968 |
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TAJINDER SINGH Vs. DISTRICT MAGISTRATE, JAMMU
|
October 22, 1968 |
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UNION OF INDIA Vs. SAT PAL DHARM VIR
|
December 6, 1968 |
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VIDYA DEVI Vs. HARISH CHANDER
|
July 29, 1968 |
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WARIS ALI Vs. AHAD MIR
|
January 30, 1968 |
|
Z U AHMED Vs. G M SADIQ
|
January 4, 1968 |
LOGIN