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A N RAINA Vs. STATE OF J&K
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August 3, 1967 |
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ALI MOHD TARIQ Vs. ELECTION COMMISSION OF INDIA
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September 25, 1967 |
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ALI NAQI Vs. NOOR ASHRAF
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October 23, 1967 |
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AMMAR NATH Vs. DISTRICT MAGISTRATE
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December 19, 1967 |
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BISHAN DASS Vs. TEHSILDAR SAMBA
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May 22, 1967 |
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DURGA DASS Vs. AMAR NATH
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April 20, 1967 |
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GH AHMAD Vs. GH QADIR
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June 22, 1967 |
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GH AHMAD BABA Vs. HABIBULLAH SODAGAR
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August 18, 1967 |
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GH MOHI-UD-DIN Vs. JAMAL SHAH
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August 16, 1967 |
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GHULAM MAHI-UD-DIN Vs. ANTI-CORRUPTION COMMISSION
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October 13, 1967 |
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INDER JEET GUPTA Vs. EXECUTIVE ENGINEER
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December 27, 1967 |
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JAMMU FOREST CO Vs. STATE OF J&K
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October 18, 1967 |
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JAMMU MUNICIPALITY Vs. FAQUIR HUSSAIN
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March 6, 1967 |
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JAWAHAR LAL MEHRA Vs. ASSESSING AUTHORITY URBAN IMMOVABLE PROPERTY TAX, JAMMU
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April 11, 1967 |
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KOTWAL T C Vs. STATE OF JAMMU AND KASHMIR
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January 14, 1967 |
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KRISHAN LAL Vs. S PAL SINGH
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March 20, 1967 |
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MALI Vs. LASSI THAKUR
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May 9, 1967 |
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MOTI LAL DHAR Vs. MANAGING DIRECTOR, J&K MINERALS LTD
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March 20, 1967 |
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PRABAKAR Vs. LEKH RAM
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December 22, 1967 |
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PREM NATH Vs. MUNSHI RAM
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December 13, 1967 |
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ROSHAN LAL BHALLA Vs. SUDESH KUMAR
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March 3, 1967 |
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SAHAI Vs. DEVI CHAND
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April 7, 1967 |
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SHAM LAL SARAF Vs. MOHD SHAFI QURESHI
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June 1, 1967 |
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STATE Vs. ABDULLAH THAKUR
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October 26, 1967 |
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SUSHEELA DEVI Vs. PADMA DEVI
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January 3, 1967 |
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SYED MUBARAK SHAH NAQASHBANDI Vs. STATE OF J&K
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November 27, 1967 |
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TH TEJ SINGH Vs. GOPI CHAND
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March 24, 1967 |
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UNIVERSITY OF J&K Vs. KISHEN SINGH
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October 10, 1967 |
LOGIN