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AHMAD WANI Vs. LASSU GANAI
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September 30, 1966 |
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BAKSHI RUGHNATH Vs. CUSTODIAN GENERAL
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August 29, 1966 |
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BANSI LAL Vs. STATE OF J&K
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January 14, 1966 |
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COLLECTOR Vs. HABIB-ULLAH-DIN
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September 9, 1966 |
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D D NATH Vs. KANSHI RAM
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March 18, 1966 |
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DEWAN SHAM NATH MADAN Vs. MOHD ABDULLAH
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November 3, 1966 |
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DEWAN SHAM NATH MADAN Vs. MOHD ABDULLAH
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August 18, 1966 |
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DURGA DEVI Vs. COLLECTOR JAMMU
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April 18, 1966 |
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FAROOQI M S Vs. ANTI-CORRUPTION COMMISSION
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October 31, 1966 |
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G S DATTA (LT COL ) Vs. UNION OF INDIA
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June 2, 1966 |
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GAFFAR WANGOO Vs. GH QADIR MIR
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August 3, 1966 |
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GOPAL DAS Vs. S KESAR SINGH
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April 14, 1966 |
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GOVIND RAM KABU Vs. COLLECTOR, BARAMALLA
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September 30, 1966 |
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H GUL MOHD BHAT Vs. FATA BIBI
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June 3, 1966 |
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HABIB TELI Vs. ALI TELI
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August 25, 1966 |
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HUSSAN BHAT Vs. HAJI MOHD SULTAN
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June 23, 1966 |
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JAGAT RAM Vs. STATE
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September 9, 1966 |
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KASHMIRI LAL Vs. UNION OF INDIA
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April 18, 1966 |
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KASIM ALI BULBUL Vs. NEW INDIA ASSURANCE CO LTD
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October 11, 1966 |
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KHIZAR MOHD Vs. COMMISSIONER OF INCOME TAX
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November 4, 1966 |
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KUNWAR BHIM SINGH Vs. STATE OF JAMMU AND KASHMIR
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May 12, 1966 |
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L GOPAL DASS Vs. L CHANDRA PRAKASH
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April 29, 1966 |
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LALITA SHURI TIKKU Vs. STATE OF JAMMU AND KASHMIR
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March 16, 1966 |
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M G INDUSTRIES Vs. INCOME TAX OFFICER, B WARD, JAMMU
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December 22, 1966 |
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M I SHAHDAD Vs. MOHD ABDULLAH MIR
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December 1, 1966 |
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MOHD ANWAR ASHAI Vs. STATE OF J&K
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September 16, 1966 |
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MST BHAGWAN DEVI Vs. BAWA MOHINI JAGAT RAM
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April 1, 1966 |
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MUL SINGH Vs. INDRU
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March 11, 1966 |
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MUNAWAR BHAT Vs. GULLA SHAH
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June 23, 1966 |
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PRESIDENT OF INDIA Vs. KESAR SINGH
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March 29, 1966 |
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PUNNU MAL Vs. DURGA SINGH
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December 28, 1966 |
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PUNUN MAL Vs. DURGA SINGH
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December 29, 1966 |
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RAHIM Vs. KARIM
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November 30, 1966 |
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RAM KRISHEN MODI Vs. AUTAR KRISHEN
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April 15, 1966 |
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RAM LAL Vs. SARDARI LAL
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April 18, 1966 |
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RAZAK KHIZAR Vs. STATE
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October 18, 1966 |
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REHMAN MIR Vs. MST SARA BEGUM
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September 16, 1966 |
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RUGHBIR SINGH Vs. GIRDHARI LAL MANHAS
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July 14, 1966 |
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S BEANT SINGH Vs. H NUR MOHD
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June 9, 1966 |
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S N SARAF Vs. ANTI-CORRUPTION COMMISSION
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March 20, 1966 |
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SAIF-UD-DIN Vs. UNION OF INDIA
|
November 24, 1966 |
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SAWITA DEVI Vs. PRAN NATH
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August 23, 1966 |
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SHAFI Vs. AMIR CHAND
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April 29, 1966 |
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SHAMBOO NATH Vs. S KAPOOR SINGH
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November 2, 1966 |
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SHIBU Vs. PADU
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May 20, 1966 |
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SHYAM LAL Vs. STATE
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June 17, 1966 |
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SRI PAT Vs. AMROO
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April 29, 1966 |
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STATE Vs. AFZAL SHEIKH
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September 29, 1966 |
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STATE Vs. GHULAM NABI
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October 17, 1966 |
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SUBASH MOHAN JALALI Vs. PRINCIPAL, MEDICAL COLLEGE, SRINAGAR
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December 6, 1966 |
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SUCHET SINGH Vs. STATE OF J&K
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December 30, 1966 |
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TEJ RAM Vs. CUSTODIAN GENERAL
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April 7, 1966 |