A P V ENGINEERING CO Vs. STATE OF J&K
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July 23, 1963 |
AB GANI MALIK Vs. MALA HABIB
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July 29, 1963 |
AB KARIM MIR Vs. MALA AZIZ
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July 10, 1963 |
AB RAZAK MAKAI Vs. SAMAD KUCHAY
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October 4, 1963 |
ABDUL AHAD LONE Vs. STATE
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August 1, 1963 |
ABDULLAH DAR Vs. NOORI
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November 18, 1963 |
AKBAR HYDERY Vs. UNIVERSITY OF JAMMU & KASHMIR
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July 3, 1963 |
ALI MALIK Vs. ALI BHAT
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July 4, 1963 |
AMMAR DEVI Vs. L HEM RAJ
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January 5, 1963 |
CHAIRMAN, TOWN AREA Vs. GH MUSTAFA SHAH
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September 5, 1963 |
CHAND Vs. TRIPAT SINGH
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April 29, 1963 |
D N GANJU Vs. STATE OF J&K
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June 17, 1963 |
DAYAWANTI Vs. LACHMAN DAS
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April 11, 1963 |
FATEH SHAH Vs. BEGA
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October 8, 1963 |
GH AHMAD GILKAR Vs. DEWAN SOMESHWAR NATH MADAN
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September 12, 1963 |
GHULAM AHMAD SOFI Vs. KH GHUIAM MOHD
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July 9, 1963 |
HAJEE ABDUL REHMAN Vs. GULAM NABI
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June 21, 1963 |
HAJI MAHDA BHAT Vs. AHAD MIR
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August 14, 1963 |
HAKIM SINGH Vs. DY CUSTODIAN GENERAL
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March 14, 1963 |
HAMID SHEIKH Vs. NAZIR DAR
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August 16, 1963 |
HANS RAJ Vs. STATE
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October 10, 1963 |
HATIM KHAN AND ORS. Vs. STATE
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May 20, 1963 |
HIRA LAL Vs. BODH RAJ
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January 14, 1963 |
INDERJEET SINGH Vs. KRISHEN LAL
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April 24, 1963 |
JAI RAM Vs. BHAGAT RAM
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January 5, 1963 |
KHIZAR MOHD Vs. INCOME TAX COMMISSIONER
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September 24, 1963 |
KISHAN SINGH Vs. MOHD SHAFI
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October 18, 1963 |
L RAGHUNATH DAS Vs. M SANT SHAH
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December 27, 1963 |
LAL CHAND Vs. SHIV RAM AND ORS.
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May 4, 1963 |
MAQBOOL ALI Vs. FINANCIAL COMMISSIONER, J&K GOVT
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August 27, 1963 |
MOHD SHAFI QURESHI Vs. DISTRICT MAGISTRATE, SRINAGAR
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October 7, 1963 |
MOOL RAJ Vs. STATE
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April 19, 1963 |
MST. GULAB BIBI AND ANR. Vs. SMT. SHAKUNTALA DEVI AND ORS.
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September 10, 1963 |
MUMTAZ BEGUM Vs. AMAN ULLAH KHAN
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August 28, 1963 |
MUNICIPAL COUNCIL Vs. L. BARKAT RAM ASANAND
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April 9, 1963 |
NABU MIR Vs. SESSIONS JUDGE, JAMMU
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May 4, 1963 |
NIZAM-UD-DIN AND ORS. Vs. STATE
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March 25, 1963 |
PIR GHULAM SHAH Vs. PIR MEERAJUDDIN
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May 23, 1963 |
PT JANKI NATH ZUTSHI Vs. GH QADIR MIR
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September 4, 1963 |
QADIR BHAT Vs. STATE
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October 4, 1963 |
RAM SARAN Vs. RAMDAS
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May 3, 1963 |
RANJIT SINGH Vs. SHIV RAM
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October 16, 1963 |
S HARNAM SINGH Vs. MOHAN LAL
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December 16, 1963 |
SACHDEV SHARMA Vs. UNION OF INDIA
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September 10, 1963 |
SALAM RATHER Vs. MOHD GANI
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July 9, 1963 |
SHIV RAM Vs. LAL CHAND
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September 16, 1963 |
SHIV RAM Vs. LAL CHAND
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May 4, 1963 |
STATE Vs. SHEIKH MOHAMAD ABDULLAH
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December 31, 1963 |
STATE Vs. PIR MOHD MAQBOOL YALGAML
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March 13, 1963 |
TARA CHAND Vs. MEHTA DURGA DASS
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January 15, 1963 |
TIMBER PVT LTD Vs. CHANDU LAL
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January 2, 1963 |
UNION OF INDIA Vs. SATYA DEVI
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January 7, 1963 |
UNION OF INDIA Vs. LAKSHMI ICE FACTORY
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June 25, 1963 |
USTA KHALIK KHAR Vs. GHULAM MOHAMAD BHAT
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August 22, 1963 |
WALI GANAI Vs. GH AHMAD GANAI
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August 8, 1963 |
WAZIR LACHMAN DAS Vs. STATE OF J&K
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May 2, 1963 |