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A N RAINA Vs. STATE OF J&K
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April 3, 1962 |
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AHSAN DAR Vs. MOHD DAR
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September 11, 1962 |
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AHSAN GANAI Vs. GUFFAR DOOM
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January 3, 1962 |
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AJIT SINGH Vs. ANANTI
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February 28, 1962 |
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CALTEX INDIA LTD Vs. EXCISE AND TAXATION OFFICER
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January 13, 1962 |
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DESRAJ Vs. DY COMMISSIONER
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April 27, 1962 |
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DINA NATH Vs. FIRM METRO HOTEL
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November 27, 1962 |
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DINA NATH Vs. GOGI
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May 16, 1962 |
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EXCISE AND TAXATION OFFICER Vs. CALTEX INDIA LTD
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July 10, 1962 |
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GH HASSAN BHAT Vs. ALI BHAT
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September 3, 1962 |
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HANSRAJ TIRATHRAM Vs. ADMINISTRATOR MUNICIPALITY JAMMU
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December 10, 1962 |
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HINDU KHANDAN MUSHTARKA Vs. HEM RAJ
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January 16, 1962 |
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KHATJI Vs. MUKHTI
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June 7, 1962 |
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KRISHEN LAL Vs. JAGDISH DUTT BADYAL
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January 9, 1962 |
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MOHD AMIN SHAH Vs. ATEEKA BANU
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September 13, 1962 |
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PARMANAND Vs. STATE
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January 17, 1962 |
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PURAN CHAND Vs. J&K BANK LTD
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January 8, 1962 |
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RAGHUNATH DEVI Vs. ADMINISTRATOR SRINAGAR MUNICIPALITY
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May 17, 1962 |
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S KESAR SINGH Vs. STATE OF JAMMU AND KASHMIR
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November 27, 1962 |
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SARWAR SHAH Vs. ABDULLAH SHAH
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September 20, 1962 |
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SATAR MOHD Vs. SARAF-UD-DIN
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April 24, 1962 |
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SAWAN SINGH Vs. STATE
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July 6, 1962 |
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SAWARAN SINGH Vs. STAT
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July 8, 1962 |
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SIDIQ KHAN Vs. GHULAM QADIR KHAN
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April 14, 1962 |
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STATE Vs. SHAM LAL
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January 20, 1962 |
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STATE Vs. M A BEG
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December 13, 1962 |
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SULAKHAN SINGH Vs. UNION OF INDIA
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January 24, 1962 |
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TRILOK NATH Vs. KESAR SINGH
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March 29, 1962 |
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UNION OF INDIA Vs. FEROZE & CO
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March 15, 1962 |
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UNION OF INDIA Vs. LAKSHMI ICE FACTORY
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January 8, 1962 |
LOGIN