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AB KABIR Vs. STATE
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July 9, 1959 |
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AHAD MIR Vs. MAHDA BHAT
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October 7, 1959 |
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ASADULLAH PATWARI Vs. STATE
|
September 21, 1959 |
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AZIZ BHAT Vs. SULTAN BHAT
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July 28, 1959 |
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AZIZ DAR Vs. FAZLI
|
October 19, 1959 |
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BAKSHI TIRATH RAM Vs. REGISTERING AUTHORITY, J&K
|
June 8, 1959 |
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BENARSI DAS Vs. JAGAISH RAJ KOHLI
|
April 20, 1959 |
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BHAGAT RAJINDER KUMAR SAWHNEY Vs. STATE
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October 30, 1959 |
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BINDRU Vs. SADA RAM
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December 24, 1959 |
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D S SAHNI Vs. FAQIR SINGH
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March 6, 1959 |
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DALJIT SINGH Vs. PUNJAB SINGH
|
April 7, 1959 |
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DES RAJ Vs. RAM SINGH AND OTHERS
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December 29, 1959 |
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DINA NATH KAUL Vs. ELECTION TRIBUNAL JAMMU AND KASHMIR
|
September 7, 1959 |
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DOONI CHAND Vs. STATE
|
December 19, 1959 |
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GANI PALA Vs. KHATI
|
July 30, 1959 |
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GH AHMAD Vs. KHIZAR JOO
|
August 31, 1959 |
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GH AHMAD BANDEY Vs. INSPECTOR GENERAL OF POLICE
|
April 8, 1959 |
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GH MOHD Vs. AHMAD GHULAM DAR & CO
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October 19, 1959 |
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GH MOHD MATA Vs. STATE
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August 4, 1959 |
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GOPAL SINGH Vs. STATE
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December 14, 1959 |
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GURPURB SINGH Vs. S AUTAR SINGH
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October 22, 1959 |
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HABIB SHAH Vs. MEHDA SHAH
|
January 28, 1959 |
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HAR PARSHAD WALI Vs. NARANJAN NATH MATTOO
|
June 15, 1959 |
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HUKAM SINGH Vs. INDRI
|
March 30, 1959 |
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ISWAR DUTT Vs. SUNDER SINGH
|
December 29, 1959 |
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J&K BANK LTD Vs. NIRMALA DEVI
|
January 15, 1959 |
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J&K GOVT Vs. MUZAFFAR SHAH
|
March 25, 1959 |
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JAGTA Vs. HARI CHAND
|
March 30, 1959 |
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JANA BIBI Vs. QADIR BEG
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July 16, 1959 |
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JAWHAR SINGH Vs. CUSTODIAN GENERAL
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August 28, 1959 |
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JIA LAL KAK Vs. MOHAN LAL KAK
|
July 23, 1959 |
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JODH SINGH GUJRAL Vs. S KESAR SINGH
|
February 27, 1959 |
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KAMAL MAGRAY Vs. GHULAM MOHAMMAD WANI
|
November 4, 1959 |
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KARAN SINGH WOOLLEN MILLS LTD Vs. NATIONAL BANK OF LAHORE LTD
|
July 16, 1959 |
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KHAZIR BHAT Vs. AHMAD DAR
|
October 22, 1959 |
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L CHUNI LAL Vs. L SOHAN LAL SHAH
|
March 31, 1959 |
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LASSA MIR Vs. CUSTODIAN GENERAL, JAMMU AND KASHMIR
|
September 1, 1959 |
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MIRZA MOHD AFZAL BEG Vs. STATE OF JAMMU AND KASHMIR
|
April 8, 1959 |
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MIRZA MOHD. AFZAL BEG Vs. STATE
|
January 29, 1959 |
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NAND LAL Vs. STATE
|
July 10, 1959 |
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PRATAP SINGH Vs. STATE
|
April 14, 1959 |
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RAM LAL Vs. CHUNI LAL
|
December 31, 1959 |
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RAM PIARA Vs. SURAJ PARKASH
|
December 31, 1959 |
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RAZAK TELI Vs. STATE
|
August 11, 1959 |
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SATAR Vs. MAHANTU
|
January 20, 1959 |
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STATE Vs. AB REHMAN (COL )
|
December 31, 1959 |
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STATE Vs. GHANI BANDAR
|
October 13, 1959 |
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STATE OF J&K Vs. SHREE KARAN SINGH WOOLLEN MILLS LTD
|
October 29, 1959 |
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SUFI MOHD AKBAR Vs. STATE OF JAMMU AND KASHMIR
|
April 8, 1959 |
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SUKHNOO SHAH Vs. CHANDU LAL
|
January 8, 1959 |
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TH AJAB SINGH Vs. TH RAM SINGH
|
March 2, 1959 |
|
TOWN AREA COMMITTEE Vs. NABIR JOO RESHI
|
October 7, 1959 |
|
TRIBAT SINGH Vs. BIMLA DEVI
|
January 5, 1959 |
LOGIN