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A.A. AKHOON & ORS. Vs. STATE OF J&K & ORS.
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October 13, 1958 |
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ACHHAR Vs. KOONDI
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April 29, 1958 |
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AHMAD SHEIKH Vs. PARIS MUSEUM
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May 27, 1958 |
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ATTIQNE ULLAH Vs. EXCISE & TAXATION COMMISSIONER, JAMMU
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October 24, 1958 |
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B N NEHRU Vs. MUNICIPAL COUNCIL, SRINAGAR
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June 6, 1958 |
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BELI RAM Vs. ELECTION TRIBUNAL
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June 6, 1958 |
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CHHAJU MAL DAYA RAM (FIRM) Vs. OM PARKASH
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December 26, 1958 |
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DHANI RAM Vs. STATE
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December 17, 1958 |
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DHANI RAM RATTAN CHAND Vs. STATE OF J&K
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August 27, 1958 |
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G M QADRI Vs. SECRETARY TO GOVERNMENT INDUSTRIES AND COMMERCE DEPARTMENT
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October 15, 1958 |
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GANGA NATH Vs. DHARMARTH DEPARTMENT
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January 24, 1958 |
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GANI GANAI Vs. STATE
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July 24, 1958 |
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GH RASUL AZAD Vs. STATE
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June 17, 1958 |
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GH RASUL SHAH Vs. HABIB ULLAH SHAH
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July 2, 1958 |
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GOGA Vs. STATE
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December 3, 1958 |
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GWASHA LAL Vs. R B THAKAR KARTAR SINGH
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July 18, 1958 |
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HABIB RATHER Vs. STATE
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May 28, 1958 |
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HANS RAJ GUPTA Vs. HEALTH MINISTER GOVT OF J&K
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April 8, 1958 |
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HARDEV SINGH Vs. KARAM DAD KHAN
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September 30, 1958 |
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HARI CHAND RAINA Vs. STATE OF J&K
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April 30, 1958 |
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J&K BANK LTD Vs. TEK CHAND
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December 22, 1958 |
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JAGAR NATH BAGATI Vs. JEENA & CO
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August 14, 1958 |
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JALLA BEGUM Vs. GH ZOHRA
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October 15, 1958 |
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KARIM NABU Vs. GH MOHD ZARGAR
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August 12, 1958 |
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KASHYAP BANDHU Vs. STATE OF JAMMU AND KASHMIR
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October 31, 1958 |
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KEWAL KRISHAN VIDYANATH Vs. MINISTER INCHARGE LOCAL BODIES
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July 10, 1958 |
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KHATOONI Vs. LASSA
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March 28, 1958 |
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KHURSHI Vs. AHAD PAREY
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September 12, 1958 |
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L DEVI DASS Vs. PANNA LAL
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December 23, 1958 |
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L RAJ KUMAR Vs. GH MOHD KOCHEY
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April 22, 1958 |
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MAKHAN SINGH Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
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September 8, 1958 |
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MEHTAB SINGH Vs. STATE
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July 24, 1958 |
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MOHD MALIK Vs. REHMAN BABA
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September 3, 1958 |
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MST BIRO Vs. BEHARI LAL
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April 10, 1958 |
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MUNSHI RAM Vs. SAIN DASS
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December 15, 1958 |
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NAGINA MAL Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
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April 14, 1958 |
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NEW ASIATIC INSURANCE CO LTD Vs. KULWANTI DEVI
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December 3, 1958 |
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PARAS RAM Vs. AMAR NATH
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March 24, 1958 |
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PARMANAND Vs. STATE OF J&K
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October 1, 1958 |
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PEER HASSAM-UD-DIN Vs. STATE OF J&K
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July 30, 1958 |
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R K KAW Vs. STATE OF J&K
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March 20, 1958 |
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RAM RATTAN Vs. STATE
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December 10, 1958 |
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RAMKO Vs. DEVIA
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December 18, 1958 |
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REHMAN SHAGOO Vs. STATE OF JAMMU AND KASHMIR
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February 9, 1958 |
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S HARBANS SINGH Vs. CONSERVATOR OF FORESTS
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April 14, 1958 |
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S SANT SINGH Vs. STATE OF J&K
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October 13, 1958 |
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SANSAR SINGH Vs. THOOTHA
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April 29, 1958 |
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SANT SINGH Vs. MAKHAN KAUR
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April 16, 1958 |
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SHAMBU NATH Vs. SAMAD GANAI
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July 21, 1958 |
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SHIV DASS KHAJURIA Vs. STATE OF J&K
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April 24, 1958 |
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STATE OF J&K Vs. SABIR DAR
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October 30, 1958 |
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TH SAHDEV SINGH Vs. ELECTION TRIBUNAL
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May 27, 1958 |
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VIJAY SEN ANAND Vs. REGISTRAR, JAMMU AND KASHMIR UNIVERSITY
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May 21, 1958 |