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AHMAD SHEIKH Vs. GH HASSAN
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December 6, 1956 |
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AMRITSAR TRANSPORT CO LTD Vs. S SOHAN LAL
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June 1, 1956 |
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BHAGWAN DAS Vs. KRISHEN LAL
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December 1, 1956 |
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BHAGWAN DAS Vs. KRISHEN LAL AND ORS.
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February 1, 1956 |
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DARSHAN SINGH Vs. STATE
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July 20, 1956 |
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DESRAJ Vs. RALLI RAM
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May 16, 1956 |
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DUNI CHAND Vs. SHIV LAL
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December 10, 1956 |
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GANGA RAM Vs. KRISHEN LAL
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July 5, 1956 |
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GH Vs. GH AHMAD
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January 5, 1956 |
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GH AHMAD GADDA Vs. STATE
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August 23, 1956 |
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GIAN KOUR AND ORS. Vs. THE PROVINCIAL REHABILITATION OFFICER AND ANR.
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March 9, 1956 |
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GOPI NATH KAUL Vs. STATE OF J&K
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December 20, 1956 |
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HARBANS SINGH Vs. JASWANT SINGH
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October 11, 1956 |
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KHEM RAJ Vs. HEM RAJ
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March 12, 1956 |
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L CHHAJU RAM Vs. L SURAJ PRAKASH
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December 11, 1956 |
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LACHHI RAM Vs. STATE
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October 29, 1956 |
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LALA Vs. RASULA
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January 18, 1956 |
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MEHRAJ-UD-DIN Vs. DIRECTOR K V FOOD CONTROL
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October 11, 1956 |
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MEHTAB KAUR Vs. GOVERNMENT OF J&K
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October 4, 1956 |
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MOHD ASLAM BACH Vs. V L VISHIN
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October 29, 1956 |
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MOHD ISA Vs. SHAHMALI
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January 10, 1956 |
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MOHD SAKHTAZ Vs. SONA DAR
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October 4, 1956 |
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MOHD SHARIFF HAMDANI Vs. CENTRAL EXAMINATION BOARD
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October 31, 1956 |
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MULK RAJ Vs. RAM DASS
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December 27, 1956 |
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MULTAN SINGH Vs. SURAJ SINGH
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January 9, 1956 |
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PADAM NATH RAYU Vs. PRITHVI NATH RAYU
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May 30, 1956 |
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PARMANAND Vs. URI SUPPLY STORES
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November 1, 1956 |
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RAJIV RANJAN (CAPT ) Vs. UNION OF INDIA
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October 8, 1956 |
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SHANKER NATH GANJU Vs. STATE OF J&K
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December 11, 1956 |
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SHYAM LAL BHAT Vs. AHMAD BHAT
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October 11, 1956 |
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SITA RAM Vs. BHAGWATI
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February 20, 1956 |
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STATE Vs. ANANT RAM
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November 30, 1956 |
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SUKHU Vs. SEEJA
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December 4, 1956 |
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TEK CHAND NANDA Vs. STATE OF J&K
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January 2, 1956 |
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UTTAM SINGH KHORANA AND SONS Vs. INCOME TAX DEPARTMENT OF JAMMU AND KASHMIR
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January 15, 1956 |
LOGIN