| Case Title | Date |
|---|---|
| ALI MOHD BAWAN Vs. GH MOHI-UD-DIN | October 10, 1955 |
| AMAD GIRI Vs. MST BEGHA | March 7, 1955 |
| BIRU Vs. BEHARI LAL | December 22, 1955 |
| C RAI Vs. UNION OF INDIA | August 2, 1955 |
| GALODHU Vs. NANAK CHAND | April 4, 1955 |
| GH QADIR Vs. SULTAN | February 17, 1955 |
| GHULAM QADIR HAWABAZ Vs. STATE | June 17, 1955 |
| GHULAM RASUL Vs. STATE OF J K | September 27, 1955 |
| GIRDHARI SINGH Vs. STATE | March 16, 1955 |
| GOPA Vs. AMARNATH | February 17, 1955 |
| HISSAM-UD-DIN BANDEY Vs. STATE | January 18, 1955 |
| JABBAR DAR Vs. STATE | April 11, 1955 |
| JAWALA PARKASH Vs. STATE | April 21, 1955 |
| KESAR Vs. STATE | February 25, 1955 |
| KHEM CHAND Vs. MELA RAM | March 24, 1955 |
| MOHD SUBHAN Vs. STATE | August 2, 1955 |
| MST ARANDATTI Vs. STATE | February 22, 1955 |
| MURARI LAL SARAF Vs. BHAGWAN GURDYAL (FIRM) | January 19, 1955 |
| PARTAP CHAND Vs. L BEHARI LAL | February 11, 1955 |
| SAMAD GURU Vs. STATE | February 17, 1955 |
| STATE Vs. NUR-UD-DIN SUFI | March 16, 1955 |
| T MOTANDAS & CO Vs. L HAKUMAT RAI | February 15, 1955 |
| THAKER GANPAT Vs. SUKHRAM | March 16, 1955 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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