| Case Title | Date |
|---|---|
| ABDUL GHANI GONI Vs. STATE | January 4, 1954 |
| ALI SHAN Vs. STATE | March 29, 1954 |
| BODH RAJ Vs. GURCHARANDAS | February 10, 1954 |
| DEDRI Vs. KHATJI | August 23, 1954 |
| DINA NATH Vs. STATE | April 14, 1954 |
| GANGU AND ORS. Vs. LASSA ZARGAR AND ORS. | April 5, 1954 |
| GHULAM AHMAD ASHAI Vs. STATE | July 22, 1954 |
| GURCHARAN DAS Vs. BODH RAJ | February 10, 1954 |
| J&K BANK LTD Vs. QAZI TAJ DIN | June 11, 1954 |
| JIA LAL RAINA AND ORS. Vs. PRITIVI NATH RAINA AND ORS. | June 8, 1954 |
| L. LAL CHAND AND ANR. Vs. HINDUSTAN FOREST CO. LTD. | May 17, 1954 |
| L. TIRATH RAM Vs. JAMMU AND KASHMIR BANK LTD., JAMMU, NON | January 1, 1954 |
| LASSI GANAI Vs. MOHD ALLAYI | June 24, 1954 |
| MUSA Vs. AMIR WANI | December 20, 1954 |
| PT. BRIJ LAL BHATT & ORS. Vs. STATE | September 13, 1954 |
| REGISTRAR JOINT STOCK COMPANIES, J&K GOVT Vs. HARBANS BHAGAT | December 20, 1954 |
| SAMAD BATT Vs. SADIQ NAJAR AND ORS. | June 18, 1954 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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