| Case Title | Date |
|---|---|
| DEVIA RAM Vs. L RAM CHAND | February 25, 1953 |
| GH MOHD Vs. MOHAMDOO | February 22, 1953 |
| GHULAM HASSAN Vs. STATE | August 6, 1953 |
| GHULAM NABI JAN Vs. STATE | July 28, 1953 |
| HAFIZ MOHI-UD-DIN Vs. FATIMA BANO | September 3, 1953 |
| HARI SINGH Vs. L DINA NATH | June 1, 1953 |
| ILLAMDIN Vs. STATE | February 18, 1953 |
| IN THE MATTER OF J&K INDUSTRIES LTD , JAMMU Vs. STATE | April 24, 1953 |
| KHARKU AND ORS. Vs. RASIL SINGH AND ORS. | June 15, 1953 |
| MAGHAR SINGH Vs. PRINCIPAL SECRETARY, J&K GOVT | March 6, 1953 |
| MST SAVITRI Vs. L SHIV NATH | December 31, 1953 |
| MT. TAJA Vs. MST. AZIZI | June 18, 1953 |
| NIRANJAN NATH Vs. KAILAS KAUL AND ANR. | May 28, 1953 |
| OM PRAKASH Vs. J&K BANK LTD | December 8, 1953 |
| PUNJAB AND KASHMIR BANK LTD Vs. L SOHAN LAL KHANNA | September 3, 1953 |
| RAGHO RAM Vs. SHIVJI | June 19, 1953 |
| SAFIA Vs. FATIMA | March 10, 1953 |
| SAMAD MALIK Vs. STATE | July 9, 1953 |
| SETH KIRPAL CHAND Vs. TRADERS BANK LTD JAMMU | December 11, 1953 |
| STATE Vs. SUJAN SINGH | September 9, 1953 |
| VISHWA NATH Vs. BISHEN DASS | February 2, 1953 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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