| Case Title | Date |
|---|---|
| ABDUL SALAM Vs. STATE | April 10, 1951 |
| AHMAD DAR Vs. MUKHTI | September 6, 1951 |
| DEGAMBAR SAIN Vs. LACHHMAN DASS | June 18, 1951 |
| GULZARI LAL Vs. KARAM CHAND | January 1, 1951 |
| ISHER SINGH Vs. NIRMAL KAUR | October 5, 1951 |
| JAGAT RAM ARYAN Vs. STATE | July 27, 1951 |
| JANA AND OTHERS Vs. GHULAM NABI | June 11, 1951 |
| LOK NATH Vs. ROHLU RAM. | January 1, 1951 |
| MOHD SADIQ Vs. JAMAL SOOFI | September 20, 1951 |
| PRITHI SINGH Vs. MILKHA SINGH | June 5, 1951 |
| RAGHUNATH DEVI Vs. SAMAD GASHRU | June 18, 1951 |
| SATAR MIR Vs. STATE | June 11, 1951 |
| SULTAN SOFI AND OTHERS Vs. SHABAN SOFI AND OTHERS | June 18, 1951 |
| SURAI PARKASH Vs. JAGDISH MITTER | January 1, 1951 |
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