| Case Title | Date |
|---|---|
| AHAD LONE Vs. AZIZI | August 1, 1950 |
| ANCHAL SINGH Vs. GOVERNMENT | June 17, 1950 |
| BASANT SINGH Vs. MAKHAN SINGH | June 14, 1950 |
| BHAGTU Vs. WAZIR MOTI RAM | July 10, 1950 |
| GANDA MAL Vs. BHULLOO RAM | June 15, 1950 |
| MOHD MAQBUL (MASTER) Vs. KADIR MANJGOROO | September 19, 1950 |
| MT. JANI Vs. MANDIR SRI BAJRANGDEVJI | May 30, 1950 |
| PRABHA DIAL Vs. HANS RAJ | June 12, 1950 |
| RAMZAN Vs. KHATJI | June 21, 1950 |
| RASSIA Vs. LACHMI DASS | August 1, 1950 |
| THOPPI Vs. PARA RAM | July 2, 1950 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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