| Case Title | Date |
|---|---|
| JOJENDRA SINGH Vs. IMPERIAL VEHICLES PVT. LTD | February 6, 2014 |
| MAGMA FINCORP LIMITED Vs. NISHIT GORAIN | February 7, 2014 |
| SWATI CHAKRABORTY Vs. LIC OF INDIA | February 5, 2014 |
| UNION OF INDIA Vs. RAM PUNIT CHOUDHARY | April 28, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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