| Case Title | Date |
|---|---|
| ASHISH FINANCIERS Vs. ANUJ KUMAR SINHA | September 23, 2011 |
| KISHORE KUMAR DESHMUKH Vs. TATA SKY LTD | February 23, 2011 |
| NEW INDIA ASSURANCE COMPANY LTD AND ANR Vs. SANJEEV KATHURIA | July 14, 2011 |
| SHIVA KANT PANDEY Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD | February 11, 2011 |
| SHYAM BIHARI PANDEY Vs. VISHWANATH CHOWDHARY | February 10, 2011 |
| SUMIT KUMAR Vs. MAGMA FINCORP LTD AND ORS | July 26, 2011 |
| VIJAY KUMAR GUPTA Vs. MD JAWED | June 24, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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