ANSHUMAN DAS GUPTA Vs. FIITJEE
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May 15, 2008 |
B S N L Vs. JALIL
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October 14, 2008 |
CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY, CALCUTTA Vs. RAMESH CHANDRA MISHRA
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September 4, 2008 |
G.L.A. COLLEGE AND ANOTHER Vs. KUMARI RAJNI SINGH AND ANOTHER
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October 13, 2008 |
GOLDEN TRUST FINANCIAL SERVICES & ANR Vs. MALWA DEVI
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November 27, 2008 |
INDU PANDEY @ INDU DEVI Vs. B.S.N.L.
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August 6, 2008 |
J.S.E. BOARD AND OTHERS Vs. RINKU DEVI
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September 26, 2008 |
K.K. SINGH Vs. ARUNABHA ROY
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June 13, 2008 |
NATIONAL INSURANCE CO. LTD. Vs. DEWANTI DEVI
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September 26, 2008 |
NATIONAL INSURANCE COMPANY LIMITED & ANR Vs. RAJESH KUMAR
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December 18, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA DEVI
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December 17, 2008 |
NEW WAY (MACHINE DRYCLEANERS) Vs. MD AFTAB ALAM
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November 26, 2008 |
ON-DOT COURIER SERVICE @ ON-DOT COURIERS Vs. CHANDRA DEEP SINGH
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August 27, 2008 |
PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED AND OTHERS Vs. DILIP KUMAR YADAV
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December 10, 2008 |
SANTOSH SHARMA Vs. ALLAHABAD BANK AND ANOTHER
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September 26, 2008 |
SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMDEO PRASAD ROY
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October 22, 2008 |
SONO LOGIST SHIVAM ULTRASOUND DIAGNOSTIC CENTRE Vs. SUNIL KUMAR
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September 23, 2008 |
STATE BANK OF INDIA Vs. ASHOK KUMAR JAISWAL
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December 8, 2008 |
SUMAN KUMAR GUPTA Vs. ATUL M. MARU
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June 6, 2008 |
SUPERINTENDENT OF POST OFFICES Vs. RAKESH KUMAR
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November 27, 2008 |
SUPERINTENDENT OF POST OFFICES AND ORS Vs. RAM DULARI DEVI
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November 27, 2008 |