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Year 2004 of JHARKHAND STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Home
JHARKHAND STATE CONSUMER DISPUTE REDRESSAL COMMISSION
2004
List of
Cases
Case Title
Date
AJIT KUMAR SINGH Vs. BALMIKI CHOUBEY
December 8, 2004
MURALI LAL PODDAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 13, 2004