| Case Title | Date |
|---|---|
| ASHOK KUMAR GARODIA Vs. CHANDRA PRABHA RAY | March 31, 2003 |
| BALESHWAR PRASAD Vs. FIRTU DAS MAHANT | April 2, 2003 |
| BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. NATIONAL INSURANCE CO.LTD. | June 9, 2003 |
| DWIVEDI PANNAG BHUSHAN Vs. BALRAM KUMAR SINGH | December 8, 2003 |
| NATIONAL INSURANCE COMPANY LTD. Vs. MIHIJAM VANASPATI LTD. | July 14, 2003 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. MADAN LAL JAIN | August 8, 2003 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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