Year 2026 of HIGH COURT OF JHARKHAND

List of Cases

Case Title	Date
AKANKSHA KUMARI Vs. STATE OF JHARKHAND	March 24, 2026
AMIT KUMAR JHA Vs. RANI DEVI	February 17, 2026
BAIJU ORAON Vs. STATE OF JHARKHAND	February 11, 2026
BINODANAND SHARMA Vs. SRINIBAS SHARMA	January 5, 2026
BIPIN BIHARI SINGH Vs. STATE OF JHARKHAND	January 6, 2026
DIWAKAR KUMAR SHARMA Vs. SAFALTA SHARMA	February 18, 2026
EMPLOYERS IN RELATIONS TO THE MANAGEMENT OF M/S. CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN DASRATH GOPE	February 3, 2026
NAGESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND	January 5, 2026
NAGESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND	January 5, 2026
PRABHAT UDYOG Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	January 7, 2026
PRADEEP KUMAR ROY Vs. STATE OF JHARKHAND	February 3, 2026
PRATIK Vs. STATE OF JHARKHAND	January 16, 2026
RAVI BHUSHAN RANA Vs. STATE OF JHARKHAND	January 5, 2026
UNION OF INDIA Vs. RAM SEWAK MAHTO	March 26, 2026
VIKASH KUMAR MAHTO Vs. STATE OF JHARKHAND	February 24, 2026
VIVEK RAM @ VIVEK KUMAR RAM Vs. STATE OF JHARKHAND	February 19, 2026

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Year 2026 of HIGH COURT OF JHARKHAND

List of Cases

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