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A. V. BUILDCON, RANCHI Vs. CHAYA PAPNEJA
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October 8, 2020 |
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A.N. BHATTACHARJEE Vs. STATE OF JHARKHAND
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January 6, 2020 |
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A2Z MAINTENANCE AND ENGINEERING SERVICES LTD Vs. UNION OF INDIA
|
November 10, 2020 |
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AAMIRUDH DAULLAH Vs. STATE OF JHARKHAND
|
January 9, 2020 |
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ABDUL KABIR Vs. STATE OF JHARKHAND
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January 7, 2020 |
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ABDUS SAMAD MOLLAH Vs. STATE OF JHARKHAND
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January 14, 2020 |
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ABHILASHA COMMERCIAL PVT LTD, NOIDA Vs. STATE OF JHARKHAND
|
May 11, 2020 |
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ABHIMANYU KUMAR DAS Vs. GENERAL MANAGER OF HINDUSTAN ZINK LIMITED
|
February 11, 2020 |
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ABHISHEK KUMAR SINGH Vs. STATE OF JHARKHAND
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October 19, 2020 |
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ADITYA BIRLA CHEMICALS INDIA LTD Vs. RAMA SHANKER SHUKLA
|
October 13, 2020 |
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AFROJ ALI Vs. STATE OF JHARKHAND
|
December 14, 2020 |
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AFSANA KHATOON Vs. ALI HUSSAIN
|
February 7, 2020 |
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AJAY KISHORE LALL Vs. BINOD PRASAD
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February 19, 2020 |
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AJAY KUMAR Vs. THE UNION OF INDIA AND ORS.
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June 30, 2020 |
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AJAY KUMAR PANDIT AND ORS. Vs. UNION OF INDIA
|
December 8, 2020 |
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AKHOURI DHANANJAY KUMAR SINHA @ AKHAURY DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 10, 2020 |
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AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
|
January 14, 2020 |
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ALIJAN MIAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT
|
February 25, 2020 |
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ALIJAN MIAN Vs. BHARAT COKING COAL LIMITED
|
February 25, 2020 |
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ALIMUDDIN MIAN Vs. STATE OF JHARKHAND
|
February 14, 2020 |
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ALOK KUMAR Vs. STATE OF JHARKHAND
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March 6, 2020 |
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ALOK NATH MUKHERJEE Vs. STATE OF JHARKHAND
|
October 13, 2020 |
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AMAN PRASAD @ SHIV NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
February 3, 2020 |
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AMAR ARCHAR TUDU Vs. STATE OF JHARKHAND
|
December 15, 2020 |
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AMARNATH JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2020 |
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AMIT BARAIK, Vs. STATE OF JHARKHAND
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July 24, 2020 |
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AMIT KUMAR Vs. STATE OF JHARKHAND
|
January 16, 2020 |
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AMIT KUMAR SINHA Vs. STATE OF JHARKHAND
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December 17, 2020 |
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AMRENDRA NATH MISHRA, (EX-ASSTT TEACHER Vs. SAINIK SCHOOL SOCIETY, UNDER THE MINISTRY OF DEFENCE, P O & P S SENA BHAWAN, DISTRICT NEW DELHI
|
October 1, 2020 |
|
ANAJNI KUMAR PANDEY Vs. STATE OF JHARKHAND
|
January 31, 2020 |
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ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
June 3, 2020 |
|
ANIL BHUSHAN SHARAN Vs. STATE OF JHARKHAND
|
December 15, 2020 |
|
ANIL CHANDRA, Vs. STATE OF JHARKHAND
|
June 30, 2020 |
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ANIL KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2020 |
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ANIL KUMAR Vs. STATE OF JHARKHAND
|
November 24, 2020 |
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ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 13, 2020 |
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ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 29, 2020 |
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ANIL KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 19, 2020 |
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ANIL MANJHI Vs. STATE OF JHARKHAND
|
June 30, 2020 |
|
ANIL ORAON Vs. THE STATE OF JHARKHAND
|
June 30, 2020 |
|
ANIL RAM Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
ANIL SHARMA Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
ANIRUDH KUMAR Vs. UNION OF INDIA
|
January 16, 2020 |
|
ANITA RANI DEY Vs. STATE OF JHARKHAND
|
May 12, 2020 |
|
ANJANI KUMARI Vs. ARJUN KUMAR JAISWAL
|
January 18, 2020 |
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ANLEKH SINGH Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
ANUGRAH NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
February 27, 2020 |
|
ANUNAY KUMAR PRASAD Vs. ICICI BANK LIMITED
|
February 19, 2020 |
|
ANUP KUMAR JHA Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
ANUPAM DAS Vs. PRIYANKA TIWARY
|
November 25, 2020 |
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ANURADHA KHANDELWAL Vs. IQBAL KAUR
|
March 5, 2020 |
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ARANAV PRAKASH (MINOR) Vs. ST. XAVIER’S SCHOOL
|
October 12, 2020 |
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ARBIND KUMAR LAL Vs. STATE OF JHARKHAND
|
November 9, 2020 |
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ARJUN LINDA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
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ARSHDEEP FINANCE LTD. Vs. STATE OF JHARKHAND
|
February 10, 2020 |
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ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 13, 2020 |
|
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 11, 2020 |
|
ARUN KUMAR, Vs. THE STATE OF JHARKHAND
|
August 10, 2020 |
|
ARUNA DEVI Vs. STATE OF JHARKHAND
|
February 25, 2020 |
|
ASHA KUMARI Vs. STATE OF JHARKHAND
|
June 2, 2020 |
|
ASHIKUL SK Vs. STATE OF JHARKHAND
|
May 29, 2020 |
|
ASHISH KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 25, 2020 |
|
ASHIT KUMAR RANA Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2020 |
|
ASHOK KUMAR CHOUDHURY Vs. STATE OF JHARKHAND
|
June 30, 2020 |
|
ASHOK RAJGARHIA AND ORS. Vs. RAJU BARHI AND ORS.
|
June 22, 2020 |
|
ASHUTOSH AGRAWAL Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
ASIT DEO PETWAL Vs. STATE OF JHARKHAND
|
January 24, 2020 |
|
ATENDRA KUMAR SINGH Vs. UNION OF INDIA
|
February 3, 2020 |
|
AVINASH GURUNG Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
AVINASH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 30, 2020 |
|
AWADH BIHARI MAHTO Vs. KAMLA KUER, WIDOW OF LATE SHIV PRASAD MAHTO
|
June 17, 2020 |
|
AXIS BANK Vs. MURLIDHANR TIWARY
|
December 18, 2020 |
|
B. D SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH
|
October 9, 2020 |
|
BABLU ANSARI Vs. STATE OF JHARKHAND
|
November 10, 2020 |
|
BABLU TIRKEY Vs. STATE OF JHARKHAND
|
June 25, 2020 |
|
BABULA BHUINYA Vs. CENTRAL COALFIELDS LTD
|
February 25, 2020 |
|
BABULAL LOHRA Vs. STATE OF JHARKHAND
|
October 17, 2020 |
|
BACHCHA RAWAT Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY
|
September 21, 2020 |
|
BADAL PRASAD Vs. STATE OF JHARKHAND
|
October 13, 2020 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN DEVI
|
June 2, 2020 |
|
BAJRANGI PRASAD KASERA Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
BAL KRISHNA RAM Vs. STATE OF JHARKHAND
|
January 21, 2020 |
|
BALESHWAR PRASAD GUPTA Vs. STATE OF JHARKHAND
|
January 24, 2020 |
|
BALKISHUN RAM Vs. STATE OF JHARKHAND
|
November 2, 2020 |
|
BALMUKUND SHARMA Vs. KANCHAN SHARMA
|
June 25, 2020 |
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BALRAM PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 8, 2020 |
|
BANDHANI DEVI Vs. UNION OF INDIA
|
September 23, 2020 |
|
BANDO ORAIN Vs. TIMRU ORAON
|
January 13, 2020 |
|
BANKE BIHARI CRUSHERS & POLE PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 16, 2020 |
|
BANSIA SIDDHU Vs. STATE OF JHARKHAND
|
March 2, 2020 |
|
BARIN MURMU, Vs. STATE OF JHARKHAND
|
January 27, 2020 |
|
BARNAD DUNGDUNG Vs. STATE OF JHARKHAND
|
May 21, 2020 |
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BASANT KUMAR Vs. CENTRAL RESERVE POLICE FORCE, DHANBAD AND ORS.
|
June 8, 2020 |
|
BASANT KUMAR MANDAL Vs. UNION OF INDIA
|
September 28, 2020 |
|
BASE ENTERPRISES Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
February 25, 2020 |
|
BASHISHTHA KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2020 |
|
BHAGIRATH MAHTO Vs. STATE OF JHARKHAND
|
June 22, 2020 |
|
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
BHARAT COKING COAL LIMITED Vs. RAM NANDAN THAKUR
|
January 15, 2020 |
|
BHARAT COKING COAL LIMITED Vs. RAJDEV KUMAR
|
January 9, 2020 |
|
BHARAT COKING COAL LIMITED Vs. INDRASANI DEVI, WIFE OF LATE LEHRA HARIJAN ALIAS LERHA HARIJAN
|
January 18, 2020 |
|
BHARAT COKING COAL LIMITED Vs. UNION OF INDIA
|
February 11, 2020 |
|
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
October 14, 2020 |
|
BHARAT COKING COAL LIMITED Vs. ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
|
February 14, 2020 |
|
BHARAT COKING COAL LIMITED Vs. GOPESHWAR RAJAK
|
October 13, 2020 |
|
BHARAT COKING COAL LIMITED Vs. KALIDAS MALLAH
|
December 9, 2020 |
|
BHARAT COKING COAL LTD Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
June 16, 2020 |
|
BHARAT COKING COAL LTD Vs. CHAMPA DEVI
|
December 17, 2020 |
|
BHARAT COKING COAL LTD Vs. REGIONAL SECRETARY, COALFIELDS LABOUR
|
December 18, 2020 |
|
BHARAT MAHTO Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
BHIKHUWA ORAON Vs. BARAIK KRISHNADEO SINGH
|
January 8, 2020 |
|
BHIM Vs. STATE OF JHARKHAND
|
June 30, 2020 |
|
BHIM HEMBRAM Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
BHIM SINGH @ BHIMSEN SINGH Vs. STATE OF JHARKHAND
|
August 18, 2020 |
|
BHIM SINGH, Vs. SUNITA DEVI,
|
July 6, 2020 |
|
BHIMAL PASWAN Vs. UNION OF INDIA
|
June 8, 2020 |
|
BHOLA SINGH Vs. UNION OF INDIA
|
December 7, 2020 |
|
BHONDIYA RAM Vs. MANOJ KUMAR AGRAWAL
|
May 28, 2020 |
|
BHUNESHWAR NATH Vs. ARUN KUMAR SAH,
|
January 31, 2020 |
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BHUPATI PATRA Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
BHUVAN JYOTI Vs. STATE OF JHARKHAND
|
September 22, 2020 |
|
BIDHATA SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
|
BIHAR STATE ELECTRICITY BOARD Vs. ANIL KUMAR
|
February 12, 2020 |
|
BIHARI SINGH Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
BIJAN SARKAR Vs. STATE OF JHARKHAND
|
December 14, 2020 |
|
BIJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
June 3, 2020 |
|
BIJAY SINGH Vs. ALKA SINGH
|
January 10, 2020 |
|
BIJENDRA KUMAR Vs. D.K. TEWARI, CHIEF SECRETORY
|
January 9, 2020 |
|
BIJOY SHANKAR JHA, Vs. STATE OF JHARKHAND
|
September 2, 2020 |
|
BIKU PASWAN Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
BIMAL CHANDRA ORAON Vs. STATE OF JHARKHAND
|
June 19, 2020 |
|
BIMLA PANDIT Vs. BHAVESH PRASAD PANDIT
|
March 2, 2020 |
|
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
|
BINDESHWAR MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2020 |
|
BINDU DEVI Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
BINIT KUMAR Vs. JHARKHAND STATE
|
January 22, 2020 |
|
BINOD JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2020 |
|
BINOD MAHTO @ BINDA MAHTO Vs. BASANI MAHATAIN
|
January 20, 2020 |
|
BIPIN KUMAR TIWARY Vs. ZILA PARISHAD
|
October 6, 2020 |
|
BIRBAL GANJHU Vs. UNION OF INDIA
|
June 24, 2020 |
|
BIREN BADUK Vs. THE STATE OF JHARKHAND
|
June 25, 2020 |
|
BIRENDRA KANDULNA Vs. STATE OF JHARKHAND
|
August 19, 2020 |
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BIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 16, 2020 |
|
BIRENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
BIRJU PRASAD. Vs. STATE OF JHARKHAND
|
February 14, 2020 |
|
BIRSA KHARIA Vs. STATE OF JHARKHAND
|
January 7, 2020 |
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BISHESHWAR NAND GOSWAMI Vs. STATE OF JHARKHAND
|
December 14, 2020 |
|
BISHU RAJWAR SON OF JYOTI RAJWAR Vs. STATE OF JHARKHAND
|
February 13, 2020 |
|
BISHWA NATH NARAIN Vs. PUNJAB NATIONAL BANK AND ORS.
|
June 30, 2020 |
|
BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND
|
May 4, 2020 |
|
BODO SOREN Vs. STATE OF JHARKHAND
|
August 17, 2020 |
|
BOHAN YADAV Vs. STATE OF JHARKHAND
|
February 26, 2020 |
|
BPA ENGINEERING EQUIPMENTS PVT LTD Vs. JINDAL STEEL AND POWER LIMITED
|
June 4, 2020 |
|
BRAHMADEO ROY Vs. STATE OF JHARKHAND
|
March 2, 2020 |
|
BRANCH MANGER, M/S ORIENTAL INSURANCE COMPANY LTD Vs. JAYANTI DEVI
|
March 6, 2020 |
|
BRINDA SINGH Vs. STATE OF JHARKHAND
|
July 3, 2020 |
|
BUDHAN BHARTI Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
CAMBRIDGE INSTITUTE OF TECHNOLOGY Vs. PREM SHANKAR
|
June 5, 2020 |
|
CAPTAIN M. K. SINGH @ MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
January 14, 2020 |
|
CAPTAIN SANTHOSH CS Vs. UNION OF INDIA
|
September 7, 2020 |
|
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
November 11, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. RADHE MANJHI
|
November 26, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. SWASTIKA SMOKELESS COKE COMPANY PRIVATE LIMITED
|
April 7, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. C I S C S R S C JOINT VENTURE
|
July 6, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. PARDEN ORAON, WIFE OF LATE BINOD ORAON
|
January 28, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. TUPIA DIGARIN WIFE OF LATE SUKARA DIGAR
|
February 20, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. SIRAJ MIAN
|
June 17, 2020 |
|
CENTRAL COALFIELDS LIMITED Vs. M/S DAMODAR ROPEWAYS AND INFRA LIMITED
|
February 26, 2020 |
|
CENTRAL COALFIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
September 7, 2020 |
|
CHABI DEVI Vs. STATE OF JHARKHAND
|
March 3, 2020 |
|
CHANDI SOREN Vs. BRANCH MANAGER,NATIONAL INSURANCE CO.LTD.
|
December 4, 2020 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF JHARKHAND
|
June 30, 2020 |
|
CHANDRASEKHAR Vs. STATE OF JHARKHAND
|
October 6, 2020 |
|
CHATURBHUJ MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
June 3, 2020 |
|
CHATURI PANDIT Vs. STATE OF JHARKHAND
|
September 9, 2020 |
|
CHETLAL DAS Vs. STATE OF JHARKHAND
|
June 26, 2020 |
|
CHHATRADHARI RANA Vs. STATE OF JHARKHAND
|
January 23, 2020 |
|
CHHEDAN YADAV Vs. STATE OF JHARKHAND
|
July 7, 2020 |
|
CHHOTAN KUMHAR Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
CHHOTELAL KARMALI Vs. SITA DEVI, WIFE OF LATE GIRDHARI KARMALI
|
February 17, 2020 |
|
CHHOTU PRASAD SAHU Vs. GOPI NATH SAHU
|
January 29, 2020 |
|
CHINA MOITRA Vs. DINANATH MOITRA
|
January 7, 2020 |
|
CHINTA DEVI Vs. CHANCHALA DEVI
|
December 2, 2020 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INDRAWATI DEVI
|
February 28, 2020 |
|
CHUNDRI DEVI Vs. STATE OF JHARKHAND
|
September 14, 2020 |
|
CMPDI, CENTRAL COALFIELDS LIMITED Vs. BABU LAL MANJHI
|
September 22, 2020 |
|
COAL INDIA LIMITED Vs. REKHA PANDEY, WIFE OF BINAY KUMAR PANDEY
|
February 20, 2020 |
|
COMMANDO INDUSTRIL SECURITY FORCE Vs. STATE OF JHARKHAND
|
October 19, 2020 |
|
CONTINENTAL PRODUCTS Vs. COAL INDIA LIMITED
|
January 22, 2020 |
|
CONTINENTAL TRANSPORT AND CONSTRUCTION CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
July 10, 2020 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 7, 2020 |
|
CREATIVE LAB Vs. STATE OF JHARKHAND
|
January 27, 2020 |
|
DAIMLER FINANCIAL SERVICES INDIA PVT. LIMITED Vs. VIKASH KUMAR
|
June 24, 2020 |
|
DAIMLER FINANCIAL SERVICES OF INDIA PVT LIMITED Vs. ARJUN MAHTO,
|
June 22, 2020 |
|
DAMODAR VALLEY CORPORATION Vs. GAUTAM FERRO ALLOYS
|
May 12, 2020 |
|
DASHARATH MEHTA Vs. STATE OF JHARKHAND
|
August 18, 2020 |
|
DASHRATH MURMU Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
DAYANAND KHATIK, Vs. STATE OF JHARKHAND
|
February 6, 2020 |
|
DEEPAK KUMAR PANDEY Vs. RINKI DEVI, WIFE OF SRI DEEPAK KUMAR PANDEY
|
February 14, 2020 |
|
DEEPAK KUMAR TUDU Vs. SARLA DEVI
|
January 18, 2020 |
|
DEEPAK MANDAL Vs. SARATKALI GHOSH
|
May 28, 2020 |
|
DEEPNARAYAN PANDEY Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
DEGLAL YADAV Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
|
October 6, 2020 |
|
DEO NARAYAN MANJHI Vs. CENTRAL COAL FIELDS LIMITED
|
February 12, 2020 |
|
DEODHANI GOPE Vs. BHARAT COKING COAL LTD , KOYALA NAGAR, DHANBAD,
|
January 16, 2020 |
|
DEVENDRA NATH MAHATO Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
DEVJYOTI UPADHYAY Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
DEWA PAHADIA Vs. STATE OF JHARKHAND
|
March 3, 2020 |
|
DHAIRYA NANDAN PRASAD Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
DHANBAD CENTRAL CO-OPERATIVE BANK LTD Vs. PRABIR KUMAR CHATTERJEE
|
February 5, 2020 |
|
DHANESHWAR SINGH Vs. STATE OF JHARKHAND
|
August 26, 2020 |
|
DHANI GOPE Vs. STATE OF JHARKHAND
|
September 3, 2020 |
|
DHANU BARHA Vs. UNION OF INDIA
|
September 3, 2020 |
|
DHIREN MAHATO Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
DHIRENDRA LAL AGRAWAL Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
DHULLU MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2020 |
|
DILIP AGARWAL @ DILIP KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
DILIP GOPE Vs. STATE OF JHARKHAND
|
February 17, 2020 |
|
DILIP KUMAR JHA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
June 4, 2020 |
|
DILIP KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
|
March 16, 2020 |
|
DILIP KUMAR PASWAN Vs. STATE OF JHARKHAND
|
October 6, 2020 |
|
DILIP KUMAR PODDAR Vs. STATE OF JHARKHAND
|
September 23, 2020 |
|
DINESH KUMAR SINGH, Vs. STATE OF JHARKHAND
|
May 20, 2020 |
|
DINESH PRASAD Vs. STATE OF JHARKHAND
|
November 23, 2020 |
|
DINESH PRASAD THAKUR Vs. STATE OF JHARKHAND
|
June 16, 2020 |
|
DIWAKAR PRASAD VIDYARTHI Vs. STATE OF JHARKHAND
|
February 11, 2020 |
|
DR. NISHIKANT DUBEY, MEMBER OF PARLIAMENT (LOK SABHA) Vs. UNION OF INDIA
|
July 3, 2020 |
|
DR. USHA SINGH Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
DURGA KAUR Vs. STEEL AUTHORITY OF INDIA LTD
|
December 15, 2020 |
|
DY MANAGER LEGAL, ORIENTAL INSURANCE COMPANY LTD Vs. ANURADHA MAKAN WIFE OF LATE PRAMOD KUMAR MAKAN
|
May 28, 2020 |
|
EASTERN COALFIELDS LIMITED Vs. BASANTI MUKHERJEE, WIDOW OF LATE SUNIL KUMAR MUKHERJEE
|
August 7, 2020 |
|
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION
|
June 19, 2020 |
|
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
|
March 5, 2020 |
|
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
|
May 1, 2020 |
|
EMPLOYER IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. ANIL KUMAR
|
October 21, 2020 |
|
EMPLOYER IN RELATION TO MANAGEMENT OF KEDLA OCP OF M/S CENTRAL COALFIELDS LIMITED Vs. NASEEMA PARWEEN, WIFE OF LATE ANWAR AHMAD
|
July 1, 2020 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI N.G. ARUN,
|
December 18, 2020 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE Vs. THEIR WORKMAN SMT. GULABIA DEVI, SECURITY GUARD
|
November 24, 2020 |
|
EXECUTIVE ENGINEER Vs. ANIL SHARMA, PROPRIETARY
|
August 19, 2020 |
|
FARHANA KHATOON, DAUGHTER OF NAZIR AHMAD Vs. STATE OF JHARKHAND
|
July 6, 2020 |
|
FEKU RAM Vs. STATE OF JHARKHAND
|
December 10, 2020 |
|
FIROJ ANSARI Vs. STATE OF JHARKHAND
|
June 4, 2020 |
|
FIROZ KHAN, Vs. UNION OF INDIA
|
October 17, 2020 |
|
FLOWMORE LIMITED Vs. STATE OF JHARKHAND
|
December 10, 2020 |
|
FUTURE GENERALI INDIA INS. CO. LTD. Vs. SACHIDANAND PRASAD
|
June 25, 2020 |
|
G. L REDDY Vs. STATE OF JHARKHAND
|
March 2, 2020 |
|
G.C. PATNAYAK Vs. TELCO LTD.
|
August 17, 2020 |
|
GANESH BANRA Vs. STATE OF JHARKHAND
|
February 24, 2020 |
|
GANESH BURMAN @ GANESH PODDAR Vs. STATE OF JHARKHAND
|
August 21, 2020 |
|
GANESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
November 26, 2020 |
|
GANESH MAHATO Vs. STATE OF JHARKHAND
|
September 9, 2020 |
|
GANGA PRASAD GUPTA Vs. SHEELA DEVI, WIFE OF GANGA PRASAD GUPTA
|
July 1, 2020 |
|
GANGADHAR MAHTO Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
GAURANGO PRADHAN Vs. STATE OF JHARKHAND
|
July 8, 2020 |
|
GAUTAM KUMAR Vs. D.E.E., ELECTRIC LOCO SHED
|
November 11, 2020 |
|
GEETA WEIGH BRIDGE Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
GENERAL MANAGER (ESTATE) Vs. KALYAN SARKAR
|
June 18, 2020 |
|
GHASIA LOHRA, Vs. STATE OF JHARKHAND
|
August 19, 2020 |
|
GIRIJA NAND KISKU Vs. STATE OF JHARKHAND
|
June 3, 2020 |
|
GODFAM INVESTMENT AND FINANCE CO. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2020 |
|
GOKUL PARAMANIK Vs. STATE OF JHARKHAND
|
July 2, 2020 |
|
GOKUL SAH @ BHUTKA SAH Vs. STATE OF JHARKHAND
|
January 23, 2020 |
|
GOLAK SINGH Vs. BHARAT COKING COAL LIMITED
|
December 1, 2020 |
|
GOPAL AGRAWAL Vs. SANDEEP KUMAR SAO
|
July 6, 2020 |
|
GOPAL DUTTA, Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
GOPAL PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 1, 2020 |
|
GOPAL RAM Vs. SAIL
|
February 25, 2020 |
|
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
|
June 11, 2020 |
|
GOUTAM GHOSH Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
GRANDS MINING Vs. STATE OF JHARKHAND
|
February 24, 2020 |
|
GUDIA DEVI Vs. STATE OF JHARKHAND
|
September 24, 2020 |
|
GUHI RAM BAURI Vs. STATE OF JHARKHAND
|
May 14, 2020 |
|
GULAB CHAND RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
|
December 15, 2020 |
|
GULTAN AGARWALA Vs. STATE OF JHARKHAND
|
February 11, 2020 |
|
GUNDA NAYAK Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
HANSU KUMAR Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
HARASHANKAR MANDAL Vs. STATE OF JHARKHAND
|
August 11, 2020 |
|
HARBHAJAN KAUR, WIFE OF KALWINDER SINGH Vs. KALWINDER SINGH, SON OF SARDAR JAGINDER SINGH
|
March 6, 2020 |
|
HARDEO NAYAK @ HARDEB NAIK Vs. KALIPADA NAIK
|
March 4, 2020 |
|
HARE MOHAN PRADHAN Vs. STATE OF BIHAR
|
June 2, 2020 |
|
HARI NARAYAN MISHRA @ BABUAJI MISHRA Vs. UMESH YADAV, S/O LATE GANESHYAR
|
February 10, 2020 |
|
HARI PRASAD DAS Vs. STATE OF JHARKHAND
|
July 7, 2020 |
|
HARIBANSH PANDIT Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
HARIHAR MAHTO Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
HARISH KUMAR Vs. STATE OF JHARKHAND
|
March 17, 2020 |
|
HASIM KHAN Vs. MD. MANIRUDDIN
|
March 6, 2020 |
|
HAZRAT ALI Vs. STATE OF JHARKHAND
|
August 27, 2020 |
|
HEMLAL HEMBRAM Vs. UNION OF INDIA
|
May 27, 2020 |
|
HINDU MUNDA Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
HINDUSTAN MEDIA VENTURES LIMITED Vs. STATE OF JHARKHAND
|
August 31, 2020 |
|
HOLIKA KUMARI RAM Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
HORIL MANDAL Vs. STATE OF JHARKHAND
|
July 1, 2020 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. MANJU SINHA
|
January 20, 2020 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHANTI DEVI
|
February 20, 2020 |
|
IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
|
August 18, 2020 |
|
IMTIYAZ QURAISHI, Vs. STATE OF JHARKHAND
|
July 6, 2020 |
|
INDRAJEET PATRO Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
INDRAJEET SOLANKI @ INDRA Vs. STATE OF JHARKHAND
|
February 13, 2020 |
|
INDU BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
November 3, 2020 |
|
INTEKHABUL QUADIR Vs. STATE OF JHARKHAND
|
August 10, 2020 |
|
ISHWARI DAS Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
ISTEKHAR WARSI Vs. STATE OF JHARKHAND
|
March 23, 2020 |
|
ISWAR CHAND BIDYASAGAR. Vs. CENTRAL UNIVERSITY OF JHARKHAND
|
February 14, 2020 |
|
JABBIR SAH Vs. STATE OF JHARKHAND
|
January 17, 2020 |
|
JAFIR KHAN Vs. GENERAL MANAGER, JAMADOBA COLLIERY, M/S TATA STEEL LIMITED, DHANBAD
|
May 26, 2020 |
|
JAGAT BHANDARI @ JAGAT CHANDRA BHANDARI SON OF LATE SHYAM Vs. THE STATE OF JHARKHAND
|
November 12, 2020 |
|
JAGAT PRASAD TIWARY Vs. STATE OF JHARKHAND
|
February 12, 2020 |
|
JAGDISH CHANDRA BIRUA Vs. STATE OF JHARKHAND
|
November 12, 2020 |
|
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
JAGDISH MAHTO Vs. STATE OF JHARKHAND
|
October 15, 2020 |
|
JAI KISHORE CHOUDHARY Vs. STATE OF JHARKHAND
|
January 22, 2020 |
|
JAI KISHORE CHOUDHARY, Vs. STATE OF JHARKHAND
|
February 25, 2020 |
|
JAI PRAKASH SAHU @ JAI PRAKASH SAO Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
JAI PRAKASH SINGH Vs. STATE OF JHARKHAND
|
August 10, 2020 |
|
JALHA ORAON Vs. STATE OF JHARKHAND
|
July 10, 2020 |
|
JANO MUSTAFA Vs. STATE OF JHARKHAND
|
September 7, 2020 |
|
JANTA MAZDOOR SANGH Vs. UNION OF INDIA
|
December 18, 2020 |
|
JAYA SINGH DEO Vs. STATE OF JHARKHAND
|
January 18, 2020 |
|
JAYANTI LAL HARIJAN Vs. STATE OF JHARKHAND
|
November 10, 2020 |
|
JAYENDRA NATH SHAH DEO Vs. STATE OF JHARKHAND
|
May 26, 2020 |
|
JEEVENDER KUNWAR Vs. STATE OF JHARKHAND
|
December 16, 2020 |
|
JETHU SAW Vs. BHAWANI DEVI
|
March 3, 2020 |
|
JHARKHAND BIJILI VITRAN NIGAM LIMITED, RANCHI Vs. UNION OF INDIA
|
August 19, 2020 |
|
JHARKHAND EDUCATIONAL RESEARCH INSTITUTE Vs. STATE OF JHARKHAND
|
November 24, 2020 |
|
JHARKHAND STAFF SELECTION COMMISSION, Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
JHARKHAND STATE CO-OPERATIVE BANK LIMITED Vs. DHIREN KUMAR MANDAL, SON OF LATE GURU DAS MANDAL
|
February 19, 2020 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
JHARKHAND STATE ELECTRICITY BOARD, Vs. SUBHASH CHANDRA UPADHYAY, SON OF RAJESHWAR UPADHYAY
|
May 20, 2020 |
|
JHARKHAND URJA SANCHRAN NIGAM LTD , Vs. BNC POWER PROJECT LTD
|
February 13, 2020 |
|
JHARKHAND VAN SHRAMIK UNION Vs. STATE OF JHARKHAND AND ORS.
|
May 27, 2020 |
|
JITENDAR PRASAD Vs. STATE OF JHARKHAND
|
February 26, 2020 |
|
JITENDRA NATH DAS Vs. STATE OF JHARKHAND
|
March 3, 2020 |
|
JITENDRA ORAON Vs. STATE OF JHARKHAND
|
April 20, 2020 |
|
JOHN KERKETTA AND ORS. Vs. THE STATE OF JHARKHAND
|
July 2, 2020 |
|
JOHNSON LUGUN Vs. STATE OF JHARKHAND
|
June 8, 2020 |
|
JOSEPH EKKA, Vs. STATE OF JHARKHAND
|
February 6, 2020 |
|
JWALA PRASAD GUPTA Vs. STATE OF JHARKHAND
|
February 17, 2020 |
|
JYOTI KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 18, 2020 |
|
KAILASH RAJAK Vs. STATE OF JHARKHAND
|
March 16, 2020 |
|
KALI SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
December 18, 2020 |
|
KALIPADA MOHANTA Vs. STATE OF JHARKHAND
|
May 15, 2020 |
|
KALU ANSARI Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
KALYANI KUMARI DEVI Vs. STATE OF JHARKHAND
|
August 21, 2020 |
|
KAMAL KUMAR, Vs. STATE OF JHARKHAND
|
February 27, 2020 |
|
KAMLA DEVI Vs. STATE OF JHARKHAND
|
February 19, 2020 |
|
KAMLA DEVI, Vs. STATE OF JHARKHAND
|
April 15, 2020 |
|
KAMLAKANT PRASAD SINHA Vs. MANIBALA
|
January 8, 2020 |
|
KAMLESH KUMAR RAM Vs. STATE OF JHARKHAND
|
July 1, 2020 |
|
KANHAIYA NISHAD, Vs. STATE OF JHARKHAND
|
October 1, 2020 |
|
KANTI KUMARI Vs. STATE OF JHARKHAND
|
February 14, 2020 |
|
KAPIL KUMAR MOHAN Vs. STATE OF JHARKHAND
|
July 6, 2020 |
|
KARAM SINGH BEDIA Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
KARANPURA MINING CORPORATION Vs. NALANDA CERAMICS & INDUSTRIES LIMITED
|
May 28, 2020 |
|
KARU CHOUHAN Vs. STATE OF JHARKHAND
|
September 9, 2020 |
|
KASAUTII THE JEWELLERS HAVING ITS SHOP AT 2, GEL CHURCH COMPLEX Vs. COMMISSIONER OF INCOME TAX
|
March 3, 2020 |
|
KAUSAR ALI @ KAUSHAR ALI Vs. STATE OF JHARKHAND
|
August 20, 2020 |
|
KAUSHALYA DEVI Vs. STATE BANK OF INDIA
|
December 7, 2020 |
|
KAUSHILYA DEVI, WIFE OF LATE PARMESHWAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
October 14, 2020 |
|
KESHO MODI Vs. STATE OF JHARKHAND
|
January 17, 2020 |
|
KHAIRULLAH ANSARI Vs. STATE OF JHARKHAND
|
September 2, 2020 |
|
KHALIK ANSARI Vs. STATE OF JHARKHAND
|
February 14, 2020 |
|
KHATU SHYAM UDYOG Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITD
|
January 18, 2020 |
|
KHOKHA DAS Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
KHUDDUS MIAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
KHURSHED ANSARI Vs. STATE OF JHARKHAND
|
August 20, 2020 |
|
KIRAN SRIVASTAVA Vs. ALLAHABAD BANK AND ORS.
|
June 30, 2020 |
|
KOLEYA ORAON Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
KONDOLI SOREN Vs. UNION OF INDIA
|
September 23, 2020 |
|
KRIPA SHANKAR DUBEY, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
KRISHNA DEO MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
December 14, 2020 |
|
KRISHNA KANT JHA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
|
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
|
December 17, 2020 |
|
KRISHNA SINGH, Vs. STATE OF JHARKHAND
|
January 23, 2020 |
|
KUMAR SANU YADAV Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
November 3, 2020 |
|
KUMARI NILMUNI SUSHMA Vs. STATE OF JHARKHAND
|
July 1, 2020 |
|
KUNAL DUTT PANDEY Vs. STATE OF JHARKHAND
|
November 12, 2020 |
|
KUNU BIRIWALA Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
KUSH KUMAR SINGH @ CHHOTKUN Vs. STATE OF JHARKHAND
|
July 24, 2020 |
|
LAJPAT BHAJANKA, Vs. STATE OF JHARKHAND
|
February 25, 2020 |
|
LAKHAN PATTAR MUNDA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
|
LAKHAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
December 1, 2020 |
|
LAKHI PADO MAHTO Vs. STATE OF JHARKHAND
|
July 1, 2020 |
|
LAKHICHARAN MAHATO, Vs. STATE OF JHARKHAND
|
May 29, 2020 |
|
LAKHIRAM HEMBROM Vs. STATE OF JHARKHAND
|
February 13, 2020 |
|
LAKHPATI MURMU Vs. STATE OF JHARKHAND
|
November 4, 2020 |
|
LAKSHMI NARAYAN PRASAD Vs. STATE OF JHRAKHAND
|
November 24, 2020 |
|
LAKSHMI NARAYAN SINHA Vs. STATE OF JHARKHAND
|
December 3, 2020 |
|
LAL BABU Vs. STATE OF JHARKHAND
|
February 17, 2020 |
|
LAL KISHORE RAUT Vs. STATE OF JHARKHAND
|
February 19, 2020 |
|
LAL MANOJ NATH SHAHDEO Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
LAL MOHAN NATH SHAHDEO MEMORIAL COLLEGE Vs. JHARKHAND STATE INFORMATION COMMISSION
|
February 26, 2020 |
|
LALA CHAUHAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
LALAN KUMAR Vs. UNION OF INDIA
|
February 11, 2020 |
|
LALAN PRASAD TIWARI Vs. RANCHI MUNICIPAL CORPORATION
|
August 19, 2020 |
|
LALJEE MAHTO Vs. STATE OF JHARKHAND
|
October 16, 2020 |
|
LALLAN PRASAD SINGH Vs. FOOD CORPORATION OF INDIA
|
February 14, 2020 |
|
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
|
December 14, 2020 |
|
LAXMAN MAHLI, Vs. UNION OF INDIA
|
July 7, 2020 |
|
LAXMAN MAHTO Vs. UNION OF INDIA
|
November 12, 2020 |
|
LAXMAN PRASAD Vs. STATE OF JHARKHAND
|
December 1, 2020 |
|
LAXMI ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
|
January 22, 2020 |
|
LAXMI KANTA BANERJEE Vs. STATE OF JHARKHAND
|
July 1, 2020 |
|
LAXMIDHAR DAS, Vs. STATE OF JHARKHAND
|
June 19, 2020 |
|
LEELAWATI DEVI Vs. BHARAT COKING COAL LTD
|
May 21, 2020 |
|
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
|
November 5, 2020 |
|
LILESHWAR SINGH Vs. STATE OF JHARKHAND
|
October 5, 2020 |
|
LUGU BOIPAI, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
LUKMAN ANSARI Vs. STATE OF JHARKHAND
|
September 22, 2020 |
|
M BHAGAT, Vs. INSPECTOR GENERAL OF POLICE
|
July 1, 2020 |
|
M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY SRI B.N. SINGH
|
May 21, 2020 |
|
M/S. BHARAT COKING COAL LTD. Vs. CEMINDIA COMPANY LTD.
|
February 28, 2020 |
|
M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. Vs. MANAGING DIRECTOR, RITES LTD.
|
March 5, 2020 |
|
M/S. RITES LTD. Vs. M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD.
|
March 5, 2020 |
|
MAA BHADRAKALI COKE INDUSTRIES (PVT.) LTD. Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
MADAN LAL BAJAJ Vs. STATE OF JHARKHAND
|
January 22, 2020 |
|
MADAN MAHTO Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
MADAN MOHAN PANDEY Vs. UNION OF INDIA
|
January 20, 2020 |
|
MADHO Vs. STATE OF JHARKHAND
|
March 3, 2020 |
|
MADHU KUMARI Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
MAHADEO CONSTRUCTION CO AT CHHATARPUR, PALAMAU Vs. UNION OF INDIA
|
April 21, 2020 |
|
MAHENDRA KUMAR JAIN Vs. RAJINDER SINGH CHAHAL
|
November 12, 2020 |
|
MAHENDRA RAM, Vs. C M D TATA STEEL LTD , JAMHEDPUR
|
July 1, 2020 |
|
MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
September 24, 2020 |
|
MAHESH KUMAR AGARWALLA Vs. STATE OF JHARKHAND
|
February 19, 2020 |
|
MAHESH YADAV, Vs. STATE OF JHARKHAND
|
September 29, 2020 |
|
MAKBUL ANSARI Vs. STATE OF JHARKHAND
|
January 10, 2020 |
|
MALA DEVI Vs. ARUN KUMAR CHOUDHARY
|
January 7, 2020 |
|
MALA MANDAL, WIFE OF LATE BASUDEO MANDAL Vs. STATE OF JHARKHAND
|
May 21, 2020 |
|
MANAGEMENT OF BOKARO STEEL PLANT Vs. GENERAL SECRETARY
|
February 27, 2020 |
|
MANAGEMENT OF BOKARO STEEL PLANT A UNIT OF STEEL AUTHORITY OF INDIA LTD (SAIL) BOKARO STEEL CITY, Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO
|
May 26, 2020 |
|
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRADEEP KUMAR
|
September 3, 2020 |
|
MANAGEMENT OF H. V. AXLE LTD Vs. C. S. JHA
|
March 2, 2020 |
|
MANAGEMENT OF JAGANNATH NAGAR COLLEGE Vs. RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA,
|
February 13, 2020 |
|
MANAGEMENT OF TELCO Vs. ANITA SHARMA AND ORS.
|
June 24, 2020 |
|
MANAGEMENT OF THE FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
December 17, 2020 |
|
MANAGER LEGAL CLAIM, NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
|
July 8, 2020 |
|
MANAGER OF NATIONAL INSURANCE COMPANY LIMITED Vs. BHUTI DEVI @ KUMBHAKAR BHUTI
|
January 9, 2020 |
|
MANAGING COMMITTEE Vs. JYOTI SINGH
|
September 25, 2020 |
|
MANGRA ORAON Vs. STATE OF JHARKHAND
|
October 5, 2020 |
|
MANISH KUMAR Vs. STATE OF JHARKHAND
|
April 7, 2020 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
September 14, 2020 |
|
MANOJ KUMAR MISHRA Vs. SENEHLATA CHOUDHARY
|
February 3, 2020 |
|
MANOJ KUMAR RAI Vs. UNION OF INDIA
|
October 15, 2020 |
|
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 1, 2020 |
|
MANOJ SINHA Vs. STATE OF JHARKHAND
|
December 10, 2020 |
|
MANOJ TANTUBAI Vs. STATE OF JHARKHAND
|
August 7, 2020 |
|
MANPURAN SINGH Vs. BHARAT COKING COAL LIMITED
|
June 25, 2020 |
|
MANTU KR JAISWAL Vs. STATE OF JHARKHAND
|
February 24, 2020 |
|
MANTU KUMAR SAH Vs. STATE OF JHARKHAND
|
October 12, 2020 |
|
MANTU MAHATO Vs. NARESH KUMAR AND COMPANY LIMITED AT UDREJ BHAWAN
|
January 7, 2020 |
|
MANZAR ALAM Vs. MASOOD ALAM
|
January 18, 2020 |
|
MATHURESH KUMAR VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 21, 2020 |
|
MATUKDHARI PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
December 18, 2020 |
|
MD FIRDOS Vs. STATE OF JHARKHAND
|
January 21, 2020 |
|
MD KARIMUDDIN MOMIN Vs. STATE OF JHARKHAND
|
November 4, 2020 |
|
MD KHUSRU Vs. STATE OF JHARKHAND
|
November 3, 2020 |
|
MD MASOOD ALAM, Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
MD MINHAJ KHAN Vs. STATE OF JHARKHAND
|
September 16, 2020 |
|
MD MUSHA KHAN Vs. STATE OF JHARKHAND
|
June 2, 2020 |
|
MD NAYEEM Vs. STATE OF JHARKHAND
|
October 12, 2020 |
|
MD RASHID KHAN Vs. STATE OF JHARKHAND
|
March 6, 2020 |
|
MD WAKIL Vs. STATE OF JHARKHAND
|
July 6, 2020 |
|
MD. AKHTAR Vs. STATE OF JHARKHAND
|
March 2, 2020 |
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MD. DANISH QURAISHI ALIAS DANISH Vs. STATE OF JHARKHAND
|
June 10, 2020 |
|
MD. GABBAR Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
MD. MAHMOOD ANSARI Vs. STATE OF JHARKHAND
|
December 3, 2020 |
|
MD. MOFIL KHAN Vs. STATE OF JHARKHAND
|
January 17, 2020 |
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MD. NASIMUDDIN Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
MD.RUSTUM ALAM Vs. STATE OF JHARKHAND
|
April 27, 2020 |
|
MD.SAFIRUDDIN Vs. ANWAR AHMAD
|
September 22, 2020 |
|
MECON LIMITED Vs. STATE OF JHARKHAND
|
May 20, 2020 |
|
MECON LIMITED, RANCHI. Vs. HINDUSTAN CONTROLS AND EQUIPMENT PVT. LTD.
|
February 24, 2020 |
|
MEENA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
July 7, 2020 |
|
MEENA DEVI Vs. PUTUL DEVI
|
January 8, 2020 |
|
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 12, 2020 |
|
MIHIR KUMAR GHOSH Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
MISS CHINA MOITRA Vs. DINANATH MOITRA
|
January 7, 2020 |
|
MITHU DAS Vs. STATE OF JHARKHAND
|
June 29, 2020 |
|
MITHUN KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2020 |
|
MOHAMMAD SHAHBAJ ALAM Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
MOHAN KUMAR Vs. UNION OF INDIA
|
February 13, 2020 |
|
MOHSHIN ANSARI Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
MORENG SINGH GAGARAI @ JODE Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
MRITUNJAY PASWAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
MUKESH KUMAR DAS Vs. UNION OF INDIA
|
March 2, 2020 |
|
MUKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
|
January 18, 2020 |
|
MUKESH MAHTO Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
MUKUL PRASAD Vs. SANGITA KUMARI
|
February 19, 2020 |
|
MUKUT DHARI MAHATO Vs. STATE OF JHARKHAND
|
September 1, 2020 |
|
MUNESHWAR PRADHAN Vs. RITA PRADHAN, W/O MUNESHWAR PRADHAN
|
February 14, 2020 |
|
MUNNA YADAV Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
NAGENDRA SAHA Vs. STATE OF JHARKHAND
|
July 10, 2020 |
|
NAIMUDDIN AHMAD Vs. ALAUDDIN AHMAD
|
June 19, 2020 |
|
NAND KISHORE JHA, Vs. STATE OF JHARKHAND
|
June 26, 2020 |
|
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
|
October 6, 2020 |
|
NANKU KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
June 19, 2020 |
|
NARAD MAHTO Vs. STATE OF JHARKHAND
|
February 5, 2020 |
|
NARAYAN BHAGAT Vs. STATE OF JHARKHAND
|
December 15, 2020 |
|
NARAYAN DAS Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
NARAYAN SAO Vs. STATE OF JHARKHAND
|
January 15, 2020 |
|
NARENDRA BUTALA Vs. STATE OF JHARKHAND
|
May 20, 2020 |
|
NARENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 17, 2020 |
|
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 18, 2020 |
|
NARESH BHOGTA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
NARESH SAO Vs. STATE OF JHARKHAND
|
January 8, 2020 |
|
NATIONAL INSURANCE CO. LTD Vs. JAHARUN BIBI
|
January 13, 2020 |
|
NATIONAL INSURANCE CO. LTD. Vs. ASIK KHAN, S/O LATE MAHBOOB KHAN
|
January 20, 2020 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAKHI JAIN
|
December 1, 2020 |
|
NATIONAL INSURANCE COMPANY LTD , RANCHI Vs. MANTU MAHATO SON OF LATE GASHI RAM MAHATO
|
May 28, 2020 |
|
NAVDEEP CHANDRA PODDAR Vs. STATE OF JHARKHAND
|
January 20, 2020 |
|
NAWAL KISHORE SHAW Vs. MANOJ SHAW
|
January 24, 2020 |
|
NAYAN GOSWAMI, Vs. STATE OF JHARKHAND
|
September 22, 2020 |
|
NAYAN SINGH MUNDA, Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
NEERAJ KUMAR SINGH, Vs. STATE OF JHARKHAND
|
July 8, 2020 |
|
NEMI PURI Vs. STATE OF JHARKHAND
|
May 20, 2020 |
|
NEW INDIA ASSURANCE CO. LTD Vs. AMINA KHATOON
|
December 2, 2020 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MUNI JERAI
|
December 15, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIGNI DEVI
|
June 9, 2020 |
|
NIKHILESH SAHA Vs. PAPIYA SAHA
|
December 10, 2020 |
|
NILAM DEVI Vs. INDIAN IRON AND STEEL CO. LTD.
|
August 19, 2020 |
|
NILESH KUMAR Vs. STATE OF JHARKHAND
|
June 22, 2020 |
|
NIMISHA PALLAVI Vs. SASHI KUMAR
|
March 6, 2020 |
|
NIRANJAN KUMAR RAI Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
NIRMALENDU ROY Vs. STATE OF JHARKHAND
|
February 6, 2020 |
|
NISAR AHMAD Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
NISHANT KUMAR Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
NITA SRIVASTAVA WIFE OF PRAKASH KUMAR, DAUGHTER OF N K SRIVASTAVA Vs. PRAKASH KUMAR SON OF C D PRASAD
|
February 24, 2020 |
|
NITU SINGH Vs. RAVI SHANKAR
|
February 25, 2020 |
|
NITYA NIRANJAN CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
NITYANAND JHA Vs. STATE OF JHARKHAND
|
December 7, 2020 |
|
NUNMANI MANDAL, SON OF LATE BHOLA MANDAL Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
OM PRAKASH SINGH Vs. STATE OF JHARKHAND
|
January 10, 2020 |
|
ORIENTAL INSURANCE CO. LIMITED Vs. SABITRI KESHRI
|
November 6, 2020 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANTI DEVI
|
January 6, 2020 |
|
P.K. ABRAHAM Vs. UNION OF INDIA AND ORS.
|
October 20, 2020 |
|
PANCHA NAND SINGH Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
PAPPU THAKUR Vs. UNION OF INDIA
|
June 3, 2020 |
|
PARMANAND KUMAR DAS Vs. STATE OF JHARKHAND
|
February 24, 2020 |
|
PARMESHWAR MAHTO, Vs. STATE OF JHARKHAND
|
January 18, 2020 |
|
PARMESHWAR SINGH @ PRAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
|
PARWATI DEVI Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
PARWIND KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2020 |
|
PAWAN KUMAR, Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
PINTU RANI Vs. STATE OF JHARKHAND
|
September 8, 2020 |
|
PITRUSH MARKI Vs. STATE OF JHARKHAND
|
January 22, 2020 |
|
PIYARUL SHEIK, Vs. RAM LAL RAJAK, SON OF LATE KHOGEN RAJAK
|
June 17, 2020 |
|
PIYUSH ADESARA Vs. SANTOSH KUMAR VERMA
|
February 5, 2020 |
|
POONAM JAIN Vs. GAURI SHANKER JAIN
|
December 4, 2020 |
|
PRABHA MEHROTRA Vs. UNION OF INDIA
|
February 14, 2020 |
|
PRABHAT RANJAN Vs. STATE OF JHARKHAND
|
September 1, 2020 |
|
PRABHUNATH SINGH Vs. STATE OF JHARKHAND
|
August 28, 2020 |
|
PRADEEP KUMAR Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
PRADEEP KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
September 23, 2020 |
|
PRADEEP KUMAR MEHTA @ PRADEEP PRASAD MEHTA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
|
PRADEEP KUMAR SONTHALIA Vs. DHIRAJ PRASAD SAHU @ DHIRAJ SAHU
|
January 17, 2020 |
|
PRADEEP RAM Vs. UNION OF INDIA
|
September 14, 2020 |
|
PRADIP MISHRA Vs. STATE OF JHARKHAND
|
October 13, 2020 |
|
PRAKASH CHANDRA MISHRA, Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
PRAKASH MISHRA Vs. REETA DEVI @ CHANDI
|
February 12, 2020 |
|
PRAMOD Vs. STATE OF JHARKHAND
|
July 3, 2020 |
|
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
September 9, 2020 |
|
PRANESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 21, 2020 |
|
PRATIK KUMAR Vs. STATE OF JHARKHAND
|
November 3, 2020 |
|
PRAVESH MAHRA Vs. STATE OF JHARKHAND
|
September 24, 2020 |
|
PRAVIN CHAND Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
PRAYAG LAL MAHATO Vs. GUDDU SAW
|
January 13, 2020 |
|
PRAYAG NARAYAN, Vs. STATE OF JHARKHAND
|
June 1, 2020 |
|
PREETI DEVI Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
PREM CHAND RAI Vs. DAMODAR VALLEY CORPORATION
|
January 9, 2020 |
|
PREM SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
December 18, 2020 |
|
PRINCIPAL, GOVERNMENT POLYTECHNIC Vs. STATE OF JHARKHAND
|
February 13, 2020 |
|
PRIYANKA KUMARI Vs. STATE OF JHARKHAND
|
August 10, 2020 |
|
PRIYANKA KUMARI Vs. DEPUTY GENERAL MANAGER (HUMAN RESOURCES), I D B I BANK LIMITED, MUMBAI
|
April 21, 2020 |
|
PRIYANKA PATHAK Vs. SHRAVAN SATYANARAYAN TIWARY
|
February 19, 2020 |
|
PROJECT OFFICER Vs. SOVA DEVI
|
November 11, 2020 |
|
PURULIA & KHARAGPUR TRANSMISSION COMPANY LTD. Vs. COMMERCIAL TAXES TRIBUNAL
|
January 8, 2020 |
|
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHABND
|
September 3, 2020 |
|
PUSHPA KUMARI KASHYAP, WIFE OF RAMDEV PRASAD Vs. STATE OF JHARKHAND
|
October 20, 2020 |
|
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
|
September 14, 2020 |
|
R. K. TRANSPORT PRIVATE LIMITED, BOKARO Vs. CENTRAL COALFIELDS LIMITED, RANCHI
|
January 14, 2020 |
|
R.K. TRANSPORT PRIVATE LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
January 14, 2020 |
|
RAAMJEE PRASAD Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
RABIBARI MUNDA WIFE OF JHARI MUNDA Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
RABINDRA NATH MAHATO Vs. MANORANJAN MAHATO
|
January 29, 2020 |
|
RADHA DEVI Vs. SRIKANT UPADHYAY
|
January 6, 2020 |
|
RADHA KRISHNA SINGH Vs. STATE OF JHARKHAND
|
June 2, 2020 |
|
RADHIKA DEVI Vs. STATE OF JHARKHAND
|
November 4, 2020 |
|
RAGHO TIWARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 27, 2020 |
|
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
June 9, 2020 |
|
RAJ JAISWAL Vs. UNION OF INDIA
|
July 31, 2020 |
|
RAJ KAMAL GAGRAI Vs. UNION OF INDIA
|
December 2, 2020 |
|
RAJ KUMAR DUTTA Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
RAJAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 4, 2020 |
|
RAJAT FUEL PRODUCT CORPORATION Vs. UNION OF INDIA
|
January 6, 2020 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 13, 2020 |
|
RAJENDRA RAM Vs. STATE OF JHARKHAND
|
October 5, 2020 |
|
RAJESH GANDHI Vs. UNION OF INDIA
|
February 10, 2020 |
|
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
RAJESH KUMAR YADAV Vs. STATE OF JHARKHAND
|
August 20, 2020 |
|
RAJESH PRAMANIK @ JAGARNATH PRAMANIK Vs. STATE OF JHARKHAND
|
January 18, 2020 |
|
RAJESH TURI Vs. CENTRAL COALFIELDS LTD , RANCHI
|
January 29, 2020 |
|
RAJIV RANJAN KUMAR Vs. THE STATE OF JHARKHAND
|
December 3, 2020 |
|
RAJU ORAON Vs. GHURNI ORAIN
|
January 10, 2020 |
|
RAKESH RANJAN, RAM PADARATH THAKUR Vs. STATE OF JHARKHAND
|
May 28, 2020 |
|
RAKHI PANDEY Vs. GOVERNMENT OF JHARKHAND
|
January 14, 2020 |
|
RAM BACHAN SHARMA Vs. STATE OF JHARKHAND
|
October 16, 2020 |
|
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
September 23, 2020 |
|
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
June 8, 2020 |
|
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
July 8, 2020 |
|
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
|
February 14, 2020 |
|
RAM CHARITAR PANDIT @ RAMCHARITRA PANDIT Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
RAM DAS SAHU Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
RAM JANAM RAM Vs. JHARKHAND STATE INFORMATION COMMISSION
|
February 10, 2020 |
|
RAM KAILASH SINGH Vs. STATE OF JHARKHAND
|
September 3, 2020 |
|
RAM KHARIA Vs. STATE OF JHARKHAND
|
August 31, 2020 |
|
RAM KRISHNA CHAUDHARY Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
RAM KUMAR SAHU, Vs. AMRESH KUMAR SAO
|
March 2, 2020 |
|
RAM LAGAN RAM Vs. STATE OF JHARKHAND
|
May 14, 2020 |
|
RAM PARVESH THAKUR Vs. STATE OF JHARKHAND
|
March 4, 2020 |
|
RAM PRAKASH MANDAL Vs. STATE OF JHARKHAND
|
May 14, 2020 |
|
RAM PRASAD Vs. MANAGER OF SOUTH TISRA COLLIERY
|
December 1, 2020 |
|
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
|
September 29, 2020 |
|
RAM TIWARI Vs. STATE OF JHARKHAND
|
March 17, 2020 |
|
RAMA SHANKAR SINGH Vs. CENTRAL BANK OF INDIA
|
December 15, 2020 |
|
RAMAWATAR KUMAR CHANDRAVANSI Vs. FOOD CORPORATION OF INDIA
|
December 15, 2020 |
|
RAMBHA DEVI Vs. STATE OF JHARKHAND
|
December 9, 2020 |
|
RAMESH KUMAR NIRALA, Vs. STATE OF JHARKHAND
|
September 2, 2020 |
|
RAMESH PD RAI Vs. STATE OF JHARKHAND
|
January 13, 2020 |
|
RAMESH SHARMA, Vs. STATE OF JHARKHAND
|
July 8, 2020 |
|
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
|
July 13, 2020 |
|
RAMKA MURMU Vs. STATE OF JHARKHAND
|
January 16, 2020 |
|
RAMKRISHNA FORGINGS LIMITED Vs. STATE OF JHARKHAND
|
January 26, 2020 |
|
RAMKRISHNA FORGINGS LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 29, 2020 |
|
RAMLAL HEMBROM Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
RAMPATI YADAV Vs. STATE OF JHARKHAND
|
February 6, 2020 |
|
RAN VIJAY THAKUR, Vs. STATE OF JHARKHAND
|
June 10, 2020 |
|
RANCHI UNIVERSITY, RANCHI Vs. KUMARESH PRASAD SINGH
|
May 12, 2020 |
|
RANDHIR SINGH Vs. STATE OF JHARKHAND
|
September 30, 2020 |
|
RANGE FOREST OFFICERS ASSOCIATION Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
RANJEET DAS Vs. STATE OF JHARKHAND
|
January 10, 2020 |
|
RANJEET KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
September 25, 2020 |
|
RANJIT KUMAR Vs. STATE OF JHARKHAND
|
February 24, 2020 |
|
RANJIT SAHU Vs. STATE OF JHARKHAND
|
November 25, 2020 |
|
RASKA MURMU, Vs. STATE OF JHARKHAND
|
January 15, 2020 |
|
RASTRIYA MAZDOOR UNION Vs. UNION OF INDIA
|
December 18, 2020 |
|
RATAN BHUIYAN, Vs. STATE OF JHARKHAND
|
June 19, 2020 |
|
RATAN LAL TUDU, Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
RAVI CHOUDHARY Vs. STATE OF JHARKHAND
|
June 30, 2020 |
|
RAVI GOPE, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
RAVI KANT PRASAD Vs. RUKMINI DEVI
|
February 4, 2020 |
|
RAVI RAI Vs. STATE OF JHARKHAND
|
April 16, 2020 |
|
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
June 26, 2020 |
|
RAVINDRA SINGH Vs. STATE OF JHARKHAND
|
May 21, 2020 |
|
REGISTRAR GENERAL, JHARKHAND HIGH COURT Vs. ASHOK KUMAR PANDEY, SON OF BASANT KUMAR PANDEY
|
February 6, 2020 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BALE TUDU, WIFE OF LATE BHAGAN MURMU
|
February 28, 2020 |
|
RENU GUPTA Vs. MANAGING COMMITTEE, KHALSA NATIONAL MIDDLE SCHOOL
|
May 29, 2020 |
|
RISHABH SWADESHI (JV) Vs. JHARIA REHABILITATION AND DEVELOPMENT AUTHORITY
|
December 10, 2020 |
|
RITA DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
May 28, 2020 |
|
RITES LIMITED Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
RITESH RANJAN KUMAR Vs. STATE OF JHARKHAND
|
January 13, 2020 |
|
ROBIN SOREN Vs. STATE OF JHARKHAND
|
January 10, 2020 |
|
ROHIT KUMAR Vs. STATE OF JHARKHAND
|
August 11, 2020 |
|
ROHIT NAYAK, Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
RUMA BOSE Vs. ANUP BOSE
|
February 13, 2020 |
|
RUPESH KUMAR SINHA, Vs. STATE OF JHARKHAND
|
October 14, 2020 |
|
S M EQBAL Vs. UNION OF INDIA
|
September 2, 2020 |
|
S R P OIL PVT LTD, Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
SACHIDA NAND SINHA Vs. JHARKHAND STATE HOUSING BOARD
|
February 25, 2020 |
|
SACHIDANAND RAI Vs. JHARKHAND HIGH COURT,
|
April 7, 2020 |
|
SACHIN KUMAR GOPE Vs. STATE OF JHARKHAND
|
September 28, 2020 |
|
SAFIQUE KHAN Vs. STATE OF JHARKHAND
|
February 26, 2020 |
|
SAHDEO MAHTO @ SUBHASH MAHTO Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
SAHDEO MUKHIYA Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
SAHLAT FAHAD Vs. STATE OF JHARKHAND
|
December 4, 2020 |
|
SAHLAT FAHAD @ SOHLAT FAHAD Vs. STATE OF JHARKHAND
|
December 14, 2020 |
|
SAIBUN KHATOON Vs. UNION OF INDIA
|
October 14, 2020 |
|
SAJIT JOHN HORO Vs. STATE OF JHARKHAND
|
November 23, 2020 |
|
SAJJAN ANSARI Vs. STATE OF JHARKHAND
|
October 16, 2020 |
|
SAKRA ORAON Vs. THE STATE OF JHARKHAND
|
November 2, 2020 |
|
SALIL TOPPO Vs. STATE OF JHARKHAND
|
January 8, 2020 |
|
SALSAR WIRES MANUFACTURING (P) LTD. Vs. STATE OF JHARKHAND
|
January 13, 2020 |
|
SAMAD ANSARI, Vs. STATE OF JHARKHAND
|
March 2, 2020 |
|
SAMIR KUMAR GHOSH, Vs. STATE OF JHARKHAND
|
June 11, 2020 |
|
SAMITA SHITAL Vs. STATE OF JHARKHAND
|
September 2, 2020 |
|
SAMSED AHMAD Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
SAMUEL SOREN Vs. STATE OF JHARKHAND
|
June 25, 2020 |
|
SANDEEP BAKSHI Vs. STATE OF JHARKHAND
|
March 6, 2020 |
|
SANDIP KUMAR, Vs. STATE OF JHARKHAND
|
May 26, 2020 |
|
SANICCHAR ORAON Vs. STATE OF JHARKHAND
|
January 21, 2020 |
|
SANICHARWA MANJHI, Vs. CENTRAL COALFIELDS LIMITED
|
September 7, 2020 |
|
SANIKA MUNDRI Vs. STATE OF JHARKHAND
|
July 7, 2020 |
|
SANJAY BHUIYAN, Vs. CENTRAL COALFIELDS LTD
|
June 25, 2020 |
|
SANJAY KUMAR Vs. SUMAN KUMARI
|
September 8, 2020 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2020 |
|
SANJAY KUMAR AGRAWAL, Vs. STATE OF JHARKHAND
|
March 5, 2020 |
|
SANJAY KUMAR DATTA Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
SANJAY KUMAR HARI Vs. STATE OF JHARKHAND
|
May 21, 2020 |
|
SANJAY KUMAR JHA Vs. STATE OF JHARKHAND
|
January 15, 2020 |
|
SANJAY KUMAR PRASAD Vs. STATE OF JHARKHAND
|
March 3, 2020 |
|
SANJIV KUMAR Vs. STATE OF JHARKHAND
|
December 16, 2020 |
|
SANOJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 12, 2020 |
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SANTOSH ARORA Vs. GURJEET SINGH HORA
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February 7, 2020 |
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SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
February 19, 2020 |
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SANTOSH KUMAR Vs. UNION OF INDIA
|
November 9, 2020 |
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SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2020 |
|
SARASWATI DEVI Vs. BHARAT COKING COAL LIMITED
|
March 3, 2020 |
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SARBESHWAR GORAIN Vs. STATE OF JHARKHAND
|
January 16, 2020 |
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SARITA PRASAD Vs. NAND KISHORE PRASAD
|
December 9, 2020 |
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SARJU RAM Vs. STATE OF JHARKHAND
|
January 17, 2020 |
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SAROJ KUMAR, Vs. STATE OF JHARKHAND
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October 13, 2020 |
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SASHI NATH TIWARI Vs. JHARKHAND STATE HOUSING BOARD
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February 13, 2020 |
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SATBIR SINGH Vs. UNION OF INDIA
|
November 10, 2020 |
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SATISH CHANDRA SHRIVASTAVA Vs. STATE OF JHARKHAND
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January 6, 2020 |
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SATYA MEHTA Vs. RAMESHWAR
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December 4, 2020 |
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SATYABRAT GUPTA Vs. STATE OF JHARKHAND
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January 21, 2020 |
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SATYAJIT BANERJEE Vs. HIRA LAXMI MEHTA
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October 1, 2020 |
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SATYANARAYAN SINGH, Vs. UNION OF INDIA
|
February 24, 2020 |
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SATYENDRA SINGH Vs. STATE OF JHARKHAND
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February 12, 2020 |
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SECRETARY Vs. SANGEETA RAY
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February 20, 2020 |
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SHAILENDRA PRASAD MEHTA Vs. STATE OF JHARKHAND
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September 21, 2020 |
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SHAKARA KHATOON Vs. MUMTAZ ALAM
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June 22, 2020 |
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SHAKUNTALA DEVI, Vs. UNION OF INDIA
|
July 7, 2020 |
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SHAKUNTALA MAHATO Vs. STATE OF JHARKHAND
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June 12, 2020 |
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SHAMBHU MAHALI Vs. STATE OF JHARKHAND
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January 7, 2020 |
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SHAMBHU MODI Vs. STATE OF JHARKHAND
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September 16, 2020 |
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SHAMBHU PRASAD SINGH Vs. UNION OF INDIA THROUGH CBI
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August 18, 2020 |
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SHAMBHU RAI, Vs. STATE OF JHARKHAND
|
February 19, 2020 |
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SHAMIM ANSARI Vs. STATE OF JHARKHAND
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August 10, 2020 |
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SHANKAR BHAGWAN MISHRA Vs. STATE OF JHARKHAND
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January 9, 2020 |
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SHANKAR GANJHU Vs. STATE OF JHARKHAND
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September 18, 2020 |
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SHANKAR PASWAN, Vs. STATE OF JHARKHAND
|
July 2, 2020 |
|
SHANKAR PRASAD CHOURASIYA @ SHANKER PRASAD Vs. STATE OF JHARKHAND
|
February 11, 2020 |
|
SHANKAR SHARMA Vs. MOSTT. NIRMALA DEVI
|
January 7, 2020 |
|
SHASHI KANT KUMAR Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
SHASHI KUMAR BABUNA Vs. MAHENDRA KUMAR AGARWAL
|
February 28, 2020 |
|
SHASHIDHAR SINGH Vs. BHARAT COKING COAL LIMITED
|
December 11, 2020 |
|
SHAZIA KHATOON Vs. RAJENDRA INSTITUTE OF MEDICAL
|
June 15, 2020 |
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SHEELA KUMARI Vs. STATE OF JHARKHAND
|
August 11, 2020 |
|
SHEIKH IMRAN Vs. STATE OF JHARKHAND
|
August 24, 2020 |
|
SHEIKH JAHANGIR Vs. STATE OF JHARKHAND
|
September 16, 2020 |
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SHEO SHAKTI CEMENT INDUSTRIES Vs. STATE OF JHARKHAND
|
February 5, 2020 |
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SHEOJI GOSWAMI Vs. STATE OF JHARKHAND
|
March 4, 2020 |
|
SHILPA THAKUR Vs. SURAJLAL BASKE
|
January 6, 2020 |
|
SHILPI BAXI @ SHILPI BAKSHI Vs. UNION OF INDIA
|
January 7, 2020 |
|
SHIPRA POWER AND FUEL PVT. LTD Vs. STATE OF JHARKHAND
|
December 3, 2020 |
|
SHIV CHARAN MAHATO, Vs. STATE OF JHARKHAND
|
August 10, 2020 |
|
SHIV SHARAN YADAV Vs. STATE OF JHARKHAND.
|
February 19, 2020 |
|
SHIVA SINGH SARDAR, Vs. STATE OF JHARKHAND
|
June 25, 2020 |
|
SHREE NATH MISHRA Vs. STATE OF JHARKHAND
|
February 10, 2020 |
|
SHREE SARAWGI WIFE OF LATE PRAKASH CHANDRA SARAWGI Vs. SARANG ENGICON INDIA PVT. LTD.
|
March 3, 2020 |
|
SHRI PRAKASH PANDEY Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
SHUNTI DEVI Vs. STATE OF JHARKHAND
|
January 17, 2020 |
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SHYAM CHANDRA KAR Vs. STATE OF JHARKHAND
|
May 29, 2020 |
|
SHYAM GUPTA Vs. STATE OF JHARKHAND
|
August 7, 2020 |
|
SIDDHARTH RANJAN DUBEY@ JAYANTO DUBEY Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
SIMBHA CHALEM INDUSTRIES Vs. STATE OF JHARKHAND
|
February 6, 2020 |
|
SIMMI YASMIN Vs. STATE OF JHARKHAND
|
June 2, 2020 |
|
SINGH BUILDERS SYNDICATE Vs. DAMODAR VALLEY CORPORATION
|
June 2, 2020 |
|
SINGHBHUM Vs. AMRESH KUMAR SAO
|
March 2, 2020 |
|
SINKU DEVI WIFE OF MANOJ BARNWAL Vs. MANOJ BURNWAL @ MANOJ AGRAWAL, SON OF BHAGWAN DAS
|
March 6, 2020 |
|
SITARAM MANDAL, Vs. STATE OF JHARKHAND
|
February 28, 2020 |
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SMIRITI SRIVASTAVA Vs. STATE OF JHARKHAND
|
May 27, 2020 |
|
SOME DUTT GOYAL @ S.D. GOYAL Vs. STATE OF JHARKHAND
|
January 6, 2020 |
|
SONI KUMARI Vs. THE STATE OF JHARKHAND
|
August 21, 2020 |
|
SONI KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 21, 2020 |
|
SRAWAN MARDI Vs. STATE OF JHARKHAND
|
April 30, 2020 |
|
SRIMATI GIRIBALA Vs. FIRST WIDOW
|
February 19, 2020 |
|
STATE BANK OF INDIA Vs. NAVIN KUMAR SINHA
|
February 11, 2020 |
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STATE OF JHARKHAND Vs. SUBRATA SASMAL & CO. LTD.
|
January 24, 2020 |
|
STATE OF JHARKHAND Vs. LAKSHMI DEVI
|
October 20, 2020 |
|
STATE OF JHARKHAND Vs. RAJ NATH SINGH
|
January 14, 2020 |
|
STATE OF JHARKHAND Vs. DHANANJAY KUMAR
|
February 17, 2020 |
|
STATE OF JHARKHAND Vs. RAMESH DUTT PATHAK
|
February 11, 2020 |
|
STATE OF JHARKHAND Vs. KRISHNA NANDAN SINGH
|
February 24, 2020 |
|
STATE OF JHARKHAND Vs. SECRETARY
|
February 19, 2020 |
|
STATE OF JHARKHAND Vs. UDAI NARAIN SINGH
|
February 24, 2020 |
|
STATE OF JHARKHAND Vs. BIJAN KUMAR DUTTA, SON OF LATE KANHAI LAL DUTTA
|
May 21, 2020 |
|
STATE OF JHARKHAND Vs. DINESH CHANDRA MAHATO, SON OF LATE JUGAL KISHORE MAHTO
|
May 19, 2020 |
|
STATE OF JHARKHAND Vs. SUBODH KUMAR ROY, SON OF BHAGWAN ROY
|
May 28, 2020 |
|
STATE OF JHARKHAND Vs. PRAKASH RAJAK
|
March 2, 2020 |
|
STATE OF JHARKHAND Vs. PRASHANT KUMAR MISHRA SON OF LATE K P MISHRA
|
May 18, 2020 |
|
STATE OF JHARKHAND Vs. LEKHA KUJUR, D/O JAIRAM ORAON
|
February 17, 2020 |
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STATE OF JHARKHAND Vs. SUBHADRA KUMARI, WIFE OF RAVINDRA PRASAD YADAV
|
February 26, 2020 |
|
STATE OF JHARKHAND Vs. GANESH PRASAD SINGH
|
February 3, 2020 |
|
STATE OF JHARKHAND Vs. ASHWINI KUMAR TRIPATHY SON OF AYODHYA NATH TRIWARI
|
February 17, 2020 |
|
STATE OF JHARKHAND Vs. HANSRAJ RAM
|
February 26, 2020 |
|
STATE OF JHARKHAND Vs. KAMLAKANT PANDEY, SON OF PARAS NATH PANDEY
|
February 20, 2020 |
|
STATE OF JHARKHAND Vs. IZHAR HUSSAIN
|
November 5, 2020 |
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STATE OF JHARKHAND Vs. RAJENDRA MISHRA
|
November 4, 2020 |
|
STATE OF JHARKHAND Vs. JAIPAL ORAON
|
November 4, 2020 |
|
STATE OF JHARKHAND Vs. SURENDRA KUMAR
|
November 2, 2020 |
|
STATE OF JHARKHAND Vs. ABDUL QAYUM
|
December 15, 2020 |
|
STATE OF JHARKHAND Vs. KIRAN KUNWAR
|
September 22, 2020 |
|
STATE OF JHARKHAND Vs. KARUNA JHA
|
August 25, 2020 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. KAMLADITYYA CONSTRUCTION PVT. LTD.
|
January 13, 2020 |
|
SUBAS SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 31, 2020 |
|
SUBASTIN TUDDU Vs. STATE OF JHARKHAND
|
February 10, 2020 |
|
SUBHASH KUMAR Vs. UNION OF INDIA
|
February 25, 2020 |
|
SUDESH KEDIA Vs. UNION OF INDIA
|
June 24, 2020 |
|
SUDHA DEVI SARAF Vs. STATE OF JHARKHAND
|
February 12, 2020 |
|
SUDHAKAR DUBEY Vs. STATE OF JHARKHAND
|
October 7, 2020 |
|
SUDHIR KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
SUDHIR LAKRA Vs. UNION OF INDIA
|
January 10, 2020 |
|
SUDHIR SINKU Vs. STATE OF JHARKHAND
|
December 9, 2020 |
|
SUJEET KUMAR MUKHARJEE, Vs. STATE OF JHARKHAND
|
September 7, 2020 |
|
SUKHDEO SAO Vs. SAHDEO PRASAD
|
January 6, 2020 |
|
SUKHLAL KARWA, Vs. STATE OF JHARKHAND
|
March 16, 2020 |
|
SULEN SINGH, WIFE OF LATE UGRAH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 8, 2020 |
|
SUMAN SINGH Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
SUMIT KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
November 10, 2020 |
|
SUMITRA DEVI Vs. UNION OF INDIA
|
June 1, 2020 |
|
SUNAINA DEVI Vs. UNION OF INDIA
|
February 3, 2020 |
|
SUNIL BARAN CHATTERJEE Vs. STATE OF JHARKHAND
|
February 5, 2020 |
|
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2020 |
|
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
SUNIL KUMAR PANDEY Vs. STATE OF JHARKHAND
|
June 1, 2020 |
|
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
|
March 4, 2020 |
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SUNIL KUMAR SINGH Vs. UNION OF INDIA
|
February 20, 2020 |
|
SUNIL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
May 20, 2020 |
|
SUNIL KUMAR VISHWAKARMA Vs. NEELAM VISHWAKARMA
|
January 23, 2020 |
|
SUNIL ORAON Vs. STATE OF JHARKHAND
|
November 10, 2020 |
|
SUNIL SOREN Vs. STATE OF JHARKHAND
|
February 4, 2020 |
|
SUNIL YADAV, Vs. STATE OF JHARKHAND
|
August 25, 2020 |
|
SUPARI MAHATO Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
SUPER STEEL CASTING LIMITED Vs. DAMODAR VALLEY CORPORATION
|
February 12, 2020 |
|
SURBHI KUMARI Vs. STATE OF JHARKHAND
|
November 26, 2020 |
|
SURENDRA KUMAR VERMA, Vs. STATE OF JHARKHAND
|
June 2, 2020 |
|
SURENDRA MAHATO Vs. STATE OF JHARKHAND
|
February 28, 2020 |
|
SURENDRA NATH SAHU Vs. SOBHA DEVI
|
February 14, 2020 |
|
SURENDRA NATH SINGH, Vs. BHARAT COKING COAL
|
October 13, 2020 |
|
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 15, 2020 |
|
SURESH KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
|
November 5, 2020 |
|
SURESH PRASAD Vs. STATE OF JHARKHAND
|
August 10, 2020 |
|
SURESH PRASAD SINHA Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
SURUKUNU GOPE Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
SUSHANTA MANDAL Vs. STATE OF JHARKHAND
|
September 17, 2020 |
|
SWAPANA NAND DAS Vs. STATE OF JHARKHAND
|
February 10, 2020 |
|
SWETA RANI Vs. VINOBA BHAVE UNIVERSITY
|
January 14, 2020 |
|
TAJMUL ANSARI Vs. BASANT NARAIN SINGH
|
May 28, 2020 |
|
TALAMAIMURMU WIFE OF SIM HANSDA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
|
TAPENDRA YADAV Vs. STATE OF JHARKHAND
|
September 11, 2020 |
|
TARANI MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2020 |
|
TARUN BHAKAT Vs. STATE OF JHARKHAND
|
February 19, 2020 |
|
TARUN KANTA TOPNO Vs. STATE OF JHARKHAND
|
December 9, 2020 |
|
TARUN KUMAR Vs. STATE OF JHARKHAND
|
September 22, 2020 |
|
TARUN KUMAR SINGH, Vs. STATE OF JHARKHAND
|
June 25, 2020 |
|
TATA HITACHI CONSTRUCTION MACHINERY COMPANY PVT. LTD. Vs. STATE OF JHARKHAND
|
February 25, 2020 |
|
TATA IRON AND STEEL Vs. WORKMAN
|
November 9, 2020 |
|
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
|
February 20, 2020 |
|
TATA MOTORS LTD, JAMSHEDPUR, EAST SINGHBHUM Vs. STATE OF JHARKHAND,
|
March 19, 2020 |
|
TATA REFRACTORIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ORS.
|
May 19, 2020 |
|
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
March 17, 2020 |
|
TATA STEEL LIMITED Vs. CONCERNED WORKMAN
|
August 24, 2020 |
|
TATA STEEL LTD Vs. H R CONSTRUCTION (P) LTD , BAHJRAICH (U P )
|
June 4, 2020 |
|
TETRI ORAIN Vs. DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL
|
December 9, 2020 |
|
THAKUWA MUNDA Vs. STATE OF JHARKHAND
|
January 8, 2020 |
|
THEIR WORKMEN BEING Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJHARA COLLIERY
|
January 21, 2020 |
|
TIN PLATE COMPANY OF INDIA LIMITED Vs. T. V. R. RAJU
|
September 23, 2020 |
|
TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
February 11, 2020 |
|
TIPRU BURUMA Vs. NATIONAL INVESTIGATION AGENCY, NEW DELHI
|
October 1, 2020 |
|
TIRATH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
December 1, 2020 |
|
TOUFIQUE ALAM Vs. SHAHIDA KHATOON
|
March 4, 2020 |
|
TRIBHUVAN CARRIER PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
February 19, 2020 |
|
TULSI KAPARDAR Vs. STATE OF JHARKHAND
|
January 31, 2020 |
|
TULSI MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2020 |
|
TULSI MAHTO Vs. STATE OF JHARKHAND
|
November 12, 2020 |
|
U.K. MECHANICAL ENGINEERING PVT. LTD. Vs. ZONAL MANAGER, CORPORATION BANK AND ORS.
|
October 1, 2020 |
|
UDAY NATH ORAON Vs. STATE OF JHARKHAND
|
September 21, 2020 |
|
UDAY SHANKAR ARYA Vs. LIC OF INDIA
|
June 4, 2020 |
|
UDDIN MIAN Vs. CENTRAL COAL FIELD LIMITED
|
January 27, 2020 |
|
UMA SHANKAR MALVIYA Vs. STATE OF JHARKHAND
|
May 14, 2020 |
|
UMA SHANKAR PANDEY Vs. STATE OF JHARKHAND
|
February 14, 2020 |
|
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
|
January 15, 2020 |
|
UMESH KUMAR PRASAD Vs. STATE OF JHARKHAND
|
November 12, 2020 |
|
UMESH PRASAD MAHTO, Vs. PUSPA DEVI, WIFE OF UMESH PRASAD
|
July 6, 2020 |
|
UMESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 3, 2020 |
|
UMESHA NAND MISHRA Vs. STATE OF JHARKHAND
|
January 22, 2020 |
|
UNION OF INDIA Vs. TARANI SEN LENKA
|
September 3, 2020 |
|
UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY Vs. MONITA BAURIN
|
February 28, 2020 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
June 10, 2020 |
|
UPENDRA SINGH, Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
V.SRINIVASULA REDDY S/O V.SUBBA REDDY Vs. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED
|
May 21, 2020 |
|
VAISHNAVI FERRO TECH PVT. LTD Vs. STATE OF JHARKHAND
|
February 11, 2020 |
|
VANANCHAL DENTAL COLLEGE & HOSPITAL Vs. MANOJ MAHTO,
|
June 5, 2020 |
|
VEER KRISHNA SAHAY, D K SAHAY Vs. VARDHAN BUILDERS
|
June 10, 2020 |
|
VIJAY KANT PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 2, 2020 |
|
VIJAY KUMAR SAO @ VIJAY KUMAR SAW Vs. STATE OF JHARKHAND
|
February 17, 2020 |
|
VIJAY KUMAR SINHA Vs. VINOBA BHAVE UNIVERSITY
|
October 13, 2020 |
|
VIKAS VIDYALAYA Vs. STATE OF JHARKHAND
|
February 3, 2020 |
|
VINEET KUMAR SINGH @ VINEET KUMAR Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
VINITA SINGH Vs. STATE OF JHARKHAND
|
September 1, 2020 |
|
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND
|
January 14, 2020 |
|
VINOD YADAV Vs. STATE OF JHARKHAND
|
January 9, 2020 |
|
VIPUL MUNJAL Vs. SHAHZAD ANSARI
|
August 17, 2020 |
|
VIVEK VIJAY ARORA Vs. STATE OF JHARKHAND
|
July 6, 2020 |
|
WILLIAM KISPOTTA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 22, 2020 |
|
WORKMEN Vs. EMPLOYERS
|
December 2, 2020 |
|
WORKMEN Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY
|
April 7, 2020 |
|
WORKMEN OF BALIHARI COLLIERY UNDER PUTKEE BALIHARI AREA OF M/S BHARAT COKING COAL LTD Vs. MANAGEMENT IN RELATION TO THE BALIHARI COLLIERY
|
May 20, 2020 |
|
XO FOOTWEAR PVT LTD Vs. STATE OF JHARKHAND
|
September 28, 2020 |
|
YADAV KOIRI Vs. STATE OF JHARKHAND
|
February 7, 2020 |
|
YOGENDRA MAHTO Vs. STATE OF JHARKHAND
|
January 29, 2020 |
|
YOGENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
|
YOGESH KUMAR, Vs. STATE OF JHARKHAND
|
June 11, 2020 |