|
A.K. CHARMODAK Vs. STEEL AUTHORITY OF INDIA LTD
|
August 13, 2019 |
|
ABASH HEMBARAM Vs. LAKHIRAM MANJHI SON OF LATE JETU MANJHI,
|
January 29, 2019 |
|
ABDUL GAFFAR Vs. STATE OF JHARKHAND
|
November 21, 2019 |
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ABDUL HAMID Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
ABHAY BAHETI Vs. STATE OF JHARKHAND
|
April 2, 2019 |
|
ABHAY KUMAR CHOUDHARY Vs. UNION OF INDIA
|
January 23, 2019 |
|
ABHAY KUMAR DAS Vs. UNION OF INDIA THROUGH CBI
|
February 19, 2019 |
|
ABHIMANYU KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
ABHINANDAN PRASAD Vs. STATE OF JHARKHAND
|
June 24, 2019 |
|
ABHIRAJ ASSOCIATES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 20, 2019 |
|
ABHISHEK BHARTI, SON OF LATE CHANDRA SHEKHAR BHARTI Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
ABHISHEK KRISHNA Vs. IYSHA KUMARI
|
November 22, 2019 |
|
ABHOY ENTERPRISES Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
ABIR INFRASTRUTURE PRIVATE LIMITED Vs. HIRALAL SHARMA
|
January 8, 2019 |
|
ABU BAKAR ANSARI Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
ABU BAKAR ANSARI ALIAS ABU BAKAR Vs. STATE OF BIHAR
|
March 5, 2019 |
|
ABU NASAR ANSARI Vs. INDIAN OIL CORPORATION LIMITED
|
December 6, 2019 |
|
ACE SALES & LOGISTICS, Vs. H.D.F.C. BANK LIMITED
|
August 20, 2019 |
|
ADHUNIK POWER & NATURAL RESOURCES LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
|
ADYANAND SINGH Vs. STATE OF JHARKHAND
|
June 27, 2019 |
|
AESTHETIC DESIGN Vs. UNION OF INDIA
|
September 16, 2019 |
|
AFTAB ALAM Vs. UNION OF INDIA
|
March 14, 2019 |
|
AGGAR SECURITY SERVICES (I) PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 28, 2019 |
|
AJAY KUJUR Vs. STATE OF JHARKHAND
|
April 1, 2019 |
|
AJAY KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
AJAY KUMAR GOND Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
AJAY KUMAR JHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
AJAY KUMAR SACHDEV Vs. STATE OF JHARKHAND
|
March 5, 2019 |
|
AJAY KUMAR SAO Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
April 23, 2019 |
|
AJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
AJAY MANDAL Vs. STATE OF JHARKHAND
|
July 19, 2019 |
|
AJAY PRASAD SINGH, SON OF PARSU RAM PRASAD SINGH Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
|
April 25, 2019 |
|
AJAY SINGH @ AJAY KUMAR SINGH SON OF KAMLA KANT SINGH Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
AJIM KHAN Vs. STATE OF JHARKHAND
|
May 13, 2019 |
|
AJIT AGARWAL & ORS Vs. STATE OF JHARKHAND & ANR
|
February 14, 2019 |
|
AJIT KUMAR SINGH Vs. REGISTRAR
|
February 25, 2019 |
|
AKASH CONSTRUCTION Vs. STATE OF JHARKHAND
|
June 20, 2019 |
|
AKASH DEVI Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
AKBAR MIAN Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
AKHILESH GUPTA Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
AKHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
May 1, 2019 |
|
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
October 25, 2019 |
|
AKHILESHWAR LAL Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 14, 2019 |
|
AKHOURI SUJIT SINHA Vs. CHHABI SAHU
|
February 14, 2019 |
|
AKLU SAH, SON OF LATE DOMAN SAH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 14, 2019 |
|
AKSHAYWAR SAO, SON OF LAKHAN SAO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 8, 2019 |
|
ALAM MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 7, 2019 |
|
AMANAT ALI INTER COLLEGE Vs. STATE OF JHARKHAND
|
April 3, 2019 |
|
AMAR KUMAR KHABARE @ AMAR KHABARE Vs. STATE OF JHARKHAND
|
May 1, 2019 |
|
AMAR KUMAR PANDA Vs. STATE OF JHARKHAND
|
July 29, 2019 |
|
AMARNATH KHANNA Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
AMBUJ SINGH Vs. STATE OF JHARKHAND
|
July 12, 2019 |
|
AMIN ANSARI Vs. STATE OF JHARKHAND
|
July 23, 2019 |
|
AMIT KUMAR Vs. STATE OF JHARKHAND
|
April 16, 2019 |
|
AMIT KUMAR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
AMIT KUMAR BURNWAL Vs. STATE OF JHARKHAND
|
July 31, 2019 |
|
AMIT KUMAR SAHU @ GUDDU SAHU Vs. STATE OF JHARKHAND
|
April 30, 2019 |
|
AMIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
AMITABH CHANDRA @ NEERAJ CHANDRA Vs. MUDRIKA CHANDRA, SON OF AWADH NARAYAN MAHTO
|
January 28, 2019 |
|
AMITABHA DE SON OF LATE SUBODH CHANDRA DEY Vs. STATE OF JHARKHAND
|
April 26, 2019 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
AMRITA DEVI Vs. ARUN KUMAR
|
September 16, 2019 |
|
ANAND KANSBANIK, SON OF DIWAKAR KANSBANIK Vs. STATE OF BIHAR
|
April 29, 2019 |
|
ANAND KUMAR Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
ANAND KUMAR SHARMA Vs. RAM DULARI DEVI
|
September 13, 2019 |
|
ANAND KUMAR SINGH SON OF BASUDEO PD SINGH Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
ANAND MAHTO Vs. STATE OF BIHAR
|
January 28, 2019 |
|
ANGAD KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2019 |
|
ANGAD KUMHAR Vs. STATE OF JHARKHAND
|
October 12, 2019 |
|
ANGURI KHATOON Vs. CENTRAL COALFIELD LIMITED
|
March 6, 2019 |
|
ANIL DIKSHIT Vs. STATE OF JHARKHAND THROUGH C.B.I
|
February 21, 2019 |
|
ANIL GOND Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
ANIL KUMAR Vs. STATE BANK OF INDIA
|
February 19, 2019 |
|
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
ANIL KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 29, 2019 |
|
ANIL KUMAR SINHA Vs. DAMODAR VALLY CORPORATION
|
March 29, 2019 |
|
ANIL MANJHI Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
ANIL SINGH Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
ANIL YADAV Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
ANIRBAN ROY Vs. SONALI CHOUDHURY
|
March 29, 2019 |
|
ANITA DEVI Vs. SOMRI KAUR
|
September 26, 2019 |
|
ANITA PAL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 16, 2019 |
|
ANJAN KUMAR SHARMA, SON OF TAPESHWAR THAKUR Vs. STATE OF JHARKHAND & ANR
|
February 4, 2019 |
|
ANJANI KUMAR PANDEY Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
ANJANI KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH C B I
|
March 1, 2019 |
|
ANJAY DAS Vs. STATE OF JHARKHAND
|
January 21, 2019 |
|
ANJU DEVI W/O SUNIL KUMAR SONI Vs. STATE OF JHARKHAND
|
February 27, 2019 |
|
ANNAPURNA MAHILA MANDAL Vs. STATE OF JHARKHAND
|
January 21, 2019 |
|
ANTHONY KULLU Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
ANTHONY TIGGA Vs. SHIBNARAYAN BHUMIJ
|
January 15, 2019 |
|
ANURAG GUPTA Vs. ELECTION COMMISSION OF INDIA
|
May 3, 2019 |
|
ANURAM MANJHI Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
ANUVAW KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2019 |
|
ANWAR AHMAD ANSARI Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF COOPERATION/COOPERATIVE
|
September 27, 2019 |
|
ARJUN KUMAR KARMALI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED
|
August 13, 2019 |
|
ARSHAD HUSSAIN Vs. STATE OF JHARKHAND
|
January 21, 2019 |
|
ARTI DEVI Vs. UNION OF INDIA
|
April 25, 2019 |
|
ARUN BARA Vs. THE STATE OF JHARKHAND
|
June 24, 2019 |
|
ARUN KUMAR SINGH Vs. SHANTI DEVI
|
June 11, 2019 |
|
ARUN KUMAR SINGH, SON OF LATE RAJNATH SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
February 14, 2019 |
|
ARUN KUMAR SINHA Vs. AMIT KUMAR SINHA
|
December 16, 2019 |
|
ARUN PRADHAN Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
ARUN PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
ARUNACHALAM SAMPAT KUMAR Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
ARUNWATI DEVI @ ARUNATI TIWARI & ANR Vs. STATE OF JHARKHAND & ANR
|
January 16, 2019 |
|
ARVIND CHANDRA PD @ ARVIND CHANDRA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 12, 2019 |
|
ARVIND PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
ARVIND SINGH. Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
ARYA CONSTRUCTION Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
ASGARI KHATOON Vs. STATE OF JHARKHAND
|
March 5, 2019 |
|
ASHA RAM BEDIA Vs. CENTRAL COALFIELDS LIMITED
|
September 16, 2019 |
|
ASHARU CHIK BARAIK Vs. STATE OF JHARKHAND
|
June 27, 2019 |
|
ASHIQUE ANSARI, S/O- HAIDER ANSARI Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
ASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 7, 2019 |
|
ASHISH TOPPO Vs. SAMU KACHHAP
|
January 22, 2019 |
|
ASHIYANA HOUSING LIMITED Vs. STATE OF JHARKHAND
|
October 24, 2019 |
|
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2019 |
|
ASHOK KUMAR CHOPRA Vs. STATE OF JHARKHAND
|
September 24, 2019 |
|
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
|
August 16, 2019 |
|
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
|
April 23, 2019 |
|
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
|
ASHOK KUMAR PRASAD Vs. STATE OF JHARKHAND
|
July 17, 2019 |
|
ASHOK KUMAR THAKUR Vs. STATE OF JHARKHAND
|
June 24, 2019 |
|
ASHOK RAWANI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
ASHOK SAI Vs. STATE OF JHARKHAND
|
April 25, 2019 |
|
ASHOK SAO Vs. STATE OF JHARKHAND
|
September 25, 2019 |
|
ASHOK SINGH Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
ASHRIT BILCHUS LAKRA Vs. STATE OF JHARKHAND
|
March 27, 2019 |
|
ASHRITA KUJUR, WIFE OF P J R PINTO Vs. GEETA DEVI D/O LATE SUKHRAM LOHAR
|
April 29, 2019 |
|
ASHUTOSH GIRI Vs. CENTRAL COALFIELDS LIMITED
|
December 6, 2019 |
|
ASHUTOSH KUMAR, S/O R N SINGH Vs. STATE OF JHARKHAND
|
January 21, 2019 |
|
ASIM KUMAR MALLICK Vs. STATE OF JHARKHAND
|
July 22, 2019 |
|
AUGUSTINE KIRO Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
AUTO ENGINEERING Vs. STATE BANK OF INDIA
|
February 27, 2019 |
|
AUTO WORLD Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
AVINASH DVIVEDI Vs. STATE OF JHARKHAND
|
September 25, 2019 |
|
AVIRAL PARWATI BHAGWATI MINERALS Vs. STATE OF JHARKHAND
|
June 14, 2019 |
|
AWADH KISHORE PANDEY Vs. LALMANI PANDEY
|
January 10, 2019 |
|
AWADH SINGH Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
AWADHESH MISHRA Vs. MALA SHARMA AND ORS.
|
November 28, 2019 |
|
BABAJI MAHTO Vs. STATE OF JHARKHAND
|
October 25, 2019 |
|
BABITA KUMARI Vs. STATE OF JHARKHAND
|
June 18, 2019 |
|
BABITA KUMARI RANA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
BABITA KUMARI, WIFE OF NIRAJ KUMAR Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
March 26, 2019 |
|
BABLU KHAN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
BABRU BAHAN KUMBHKAR Vs. KALYANI KUMBHAKAR
|
September 24, 2019 |
|
BABUA PANDEY Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
BABUDHAN MURMU Vs. SPECIAL LAND ACQUISITION OFFICER, DUMKA & ORS
|
July 2, 2019 |
|
BABULAL RAM Vs. STATE THROUGH A K MISHRA
|
March 1, 2019 |
|
BABUN SINGH Vs. STATE OF JHARKHAND
|
August 22, 2019 |
|
BACHCHU PRASAD SINHA Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
BACHI DEVI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 7, 2019 |
|
BADRI KEWAT Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
BADRINATH SALES PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
February 20, 2019 |
|
BAGUN SAMAD, Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
BAHUJAN MAZDOOR UNION Vs. BHARAT COKING COAL LIMITED
|
September 11, 2019 |
|
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
BAIDYANATH SARKAR Vs. SANICHAR KISKU AND ORS.
|
July 12, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SURYA KANT MANDAL
|
February 14, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ASHA DEVI
|
November 8, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KHUTEJAN BIBI
|
May 9, 2019 |
|
BALAJI ELECTROSTEELS LTD. Vs. STATE OF JHARKHAND
|
May 13, 2019 |
|
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
|
December 6, 2019 |
|
BALAJI ENTERPRISES, A PARTNERSHIP FIRM, LUCKNOW, UTTAR PRADESH, THROUGH ITS AUTHORIZED SIGNATORY, VED PRAKASH PANDEY Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
April 30, 2019 |
|
BALDIN RAM Vs. CHIEF MANAGER (P-EE), M/S BHARAT COKING COAL LIMITED, DHANBAD
|
August 2, 2019 |
|
BALDIN RAM Vs. CHIEF MANAGER, BHARAT COKING COAL LIMITED
|
August 29, 2019 |
|
BALEDO YADAV Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
BALESHWAR KANDU Vs. STATE OF JHARKHAND
|
October 24, 2019 |
|
BALESHWAR PRASAD BURNWAL Vs. KISHOR KUMAR SINHA
|
February 27, 2019 |
|
BALKESH PASWAN Vs. STATE OF JHARKHAND
|
March 12, 2019 |
|
BALKU DERE SANGA @ BALKU SANGA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
BANDEY ORAON Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
BANDHU TIRKEY @ BANDHU TIREY Vs. JHARKHAND STATE
|
November 25, 2019 |
|
BANESHWAR RABIDAS Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
BANGUR SINGH SOY Vs. UNION OF INDIA
|
April 5, 2019 |
|
BANKIM CHANDRA MAHTO Vs. ANAND MAHTO
|
September 13, 2019 |
|
BARIK KHAN, SON OF LATE MAHBOOB KHAN Vs. SITARAM MAHTO SON OF LATE TETAR MAHTO
|
February 19, 2019 |
|
BARUN KUMAR MALVIYA Vs. ANIL KUMAR MALVIYA
|
October 15, 2019 |
|
BARUN TIWARI Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
BASANT VISHWAKARMA Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
BASANTI KERKETTA Vs. STATE OF JHARKHAND
|
April 22, 2019 |
|
BASUDEO GOPE Vs. VINOBA BHAVE UNIVERSITY
|
August 29, 2019 |
|
BASUDEO LAHIRI Vs. RAMA LAHIRI
|
July 30, 2019 |
|
BASUDEO MAHTO Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
BAZAR, DIST. RANCHI (JHARKHAND) Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
BHABA DAS Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
BHAGWAN MISHRA Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
BHAGWAN SINGH Vs. INDIA OIL CORPORATION LTD
|
March 8, 2019 |
|
BHAGWATI HANSDA, DAUGHTER OF BABULAL HANSDA Vs. STATE OF JHARKHAND
|
February 5, 2019 |
|
BHAGWATI PRASAD AGARWAL Vs. ALLAHABAD BANK
|
December 13, 2019 |
|
BHALA BHAGAT Vs. SHASHI DEVI
|
October 24, 2019 |
|
BHANU PRAKASH @ BHANU PRAKASH CHANDRA GUPTA, SON OF LATE BHOLA PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF MINES & GEOLOGY
|
April 25, 2019 |
|
BHARAT BHUSAL AGARWALA Vs. MD SHIRAJUDDIN
|
September 13, 2019 |
|
BHARAT BHUSHAN UPADHYAYA Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
|
July 15, 2019 |
|
BHARAT CHANDRA SHARMA, SON OF LATE RAM YASH SHARMA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
April 30, 2019 |
|
BHARAT COKING COAL Vs. RAM SINGH
|
February 22, 2019 |
|
BHARAT COKING COAL LIMITED Vs. WORKMENS COMPENSATION COMMISSIONER
|
February 21, 2019 |
|
BHARAT COKING COAL LIMITED Vs. RAMKRISHNA COMBINATION COMPANY
|
February 4, 2019 |
|
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
BHARAT COKING COAL LIMITED Vs. BIHAR COLLIERY KAMGAR UNION REPRESENTED BY THE SECRETARY
|
August 29, 2019 |
|
BHARAT COKING COAL LIMITED, A COMPANY INCORPORATED UNDER COMPANIES ACT Vs. RUKMANI DEVI
|
April 25, 2019 |
|
BHARAT COKING COAL LTD. Vs. UNION OF INDIA AND ORS.
|
July 3, 2019 |
|
BHARAT COKING COAL LTD., Vs. JANTA MAZDOOR SANGH
|
August 21, 2019 |
|
BHARAT ENGINEERING & BODY BUILDING CO. PVT. LTD. Vs. STATE OF JHARKHAND
|
October 22, 2019 |
|
BHARAT MISHRA Vs. STATE OF JHARKHAND
|
January 25, 2019 |
|
BHEKH LAL GANJHU Vs. CENTRAL COALFIELD LIMITED
|
September 23, 2019 |
|
BHIKHA MUNDA Vs. LAGNU MUNDA
|
August 1, 2019 |
|
BHIKHRAM BHAGAT Vs. STATE OF JHARKHAND
|
August 19, 2019 |
|
BHIKHU PANDEY Vs. GUPTESHWARI DEVI
|
January 8, 2019 |
|
BHILAI HOLDINGS PRIVATE LTD. Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
BHIM MAHTO Vs. STATE OF JHARKHAND
|
April 22, 2019 |
|
BHIM SINGH, Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
BHOGESH KUMAR Vs. UNION OF INDIA
|
September 26, 2019 |
|
BHOLA PRASAD Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
BHOLA PRASAD SAH Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
April 30, 2019 |
|
BHOLA SINGH Vs. STATE OF JHARKHAND
|
April 3, 2019 |
|
BHOLA SINGH S/O LATE DEO NARAYAN SINGH Vs. STATE OF JHARKHAND
|
March 26, 2019 |
|
BHUBNESHWAR PODDAR Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
BHUNESHWAR GANJHU Vs. STATE OF JHARKHAND
|
December 19, 2019 |
|
BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
BHUNESHWAR SAHU Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
BHUNESHWAR YADAV Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
BHUSHAN LAL RAINA Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
BIDU GOPE Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
BIDYA BHUSAN RAM Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
BIDYA SAGAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 10, 2019 |
|
BIHAR CAUSTIC & CHEMICAL LTD Vs. STATE OF JHARKHAND
|
May 9, 2019 |
|
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
|
January 11, 2019 |
|
BIHAR SPONGE IRON LTD. Vs. STATE OF JHARKHAND
|
October 23, 2019 |
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BIHARIJI MISHRA Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
BIJAY KACHHAP Vs. STATE OF JHARKHAND
|
January 18, 2019 |
|
BIJAY KANT JHA Vs. STATE OF JHARKHAND
|
August 13, 2019 |
|
BIJAY KHOSLA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 1, 2019 |
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BIJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
May 18, 2019 |
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BIJAY KUMAR SINGH Vs. STATE BANK OF INDIA
|
September 18, 2019 |
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BIJAY KUMAR SRIVASTAV Vs. STATE OF JHARKHAND
|
November 11, 2019 |
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BIJAY MAHATO Vs. STATE OF JHARKHAND
|
April 2, 2019 |
|
BIJAY MAHTO Vs. STATE OF BIHAR ( NOW JHARKHAND)
|
April 24, 2019 |
|
BIJAY NATH VERMA Vs. SAIL BOKARO STEEL PLANT
|
June 19, 2019 |
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BIKRAM MARANDIH Vs. STATE OF BIHAR
|
April 23, 2019 |
|
BILKAN DANG Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
|
BINDESHWARI MEHTA Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
BINDESHWARI ROUT Vs. STATE OF JHARKHAND
|
May 8, 2019 |
|
BINDITA Vs. STATE OF JHARKHAND
|
December 13, 2019 |
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BINITA KUMARI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
BINOD KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
BINOD MINZ Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
BINOD RAVIDAS Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
BINOD SAH Vs. STATE OF BIHAR
|
April 2, 2019 |
|
BINOY CHANDRA DEY Vs. STATE OF JHARKHAND
|
March 6, 2019 |
|
BIRENDRA GOPE Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
August 9, 2019 |
|
BIRENDRA KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
April 23, 2019 |
|
BIRENDRA MANDAL Vs. IRFAN ANSARI
|
December 18, 2019 |
|
BIRENDRA NARAYAN @ BIRENDRA NARAYAN RAWANI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
|
BIRENDRA PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
BIRJU NAYAK, SON OF KALI NAYAK Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
BIRJU PRASAD, S/O LATE RAMCHANDRA SAO Vs. NITU GUPTA, W/O BIRJU PRASAD
|
April 10, 2019 |
|
BIRSA AGRICULTURAL UNIVERSITY Vs. S M SULAIMAN QULI
|
April 24, 2019 |
|
BIRU MAHTO Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
BISHA TRADERS Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
BISHESWAR RAM Vs. STATE OF JHARKHAND
|
July 2, 2019 |
|
BISHU HEMBROM Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
BISHUN BHUIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2019 |
|
BISHWAJITH BANDOPADYAY Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
BISHWAJITH BANDOPADYAY AND OTHERS Vs. STATE OF JHARKHAND AND ANR
|
January 10, 2019 |
|
BISHWANATH PANDEY Vs. MURTI KUAR
|
September 28, 2019 |
|
BISWANATH BANKIRA Vs. STATE OF BIHAR
|
January 8, 2019 |
|
BITTAN TURI Vs. STATE OF JHARKHAND
|
March 7, 2019 |
|
BODA MAJHI Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
BOKARO PVT. INDUSTRIAL TRAINING INSTITUTE Vs. UNION OF INDIA
|
February 8, 2019 |
|
BRAHMAPUTRA METALLICS LIMITED Vs. STATE OF JHARKHAND
|
July 9, 2019 |
|
BRAHMAPUTRA METALLICS LTD. Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
BRAJ KISHORE PATHAK Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 14, 2019 |
|
BRANCH MANAGER OF BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SAMUDRI DEVI
|
February 14, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. JULMOT SK
|
March 11, 2019 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAVI KUMAR
|
March 14, 2019 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. AJAY CHAURASIYA, S/O LATE MOHAN CHAURASIYA
|
February 15, 2019 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAMLAL DESHI ALIAS DHARMLAL DEHRI, SON OF SHIBU DEHRI
|
January 21, 2019 |
|
BRIJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
December 18, 2019 |
|
BRIJ MOHAN SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
March 15, 2019 |
|
BUNDU @ BUNDHU PURTY@ BANDHU PURTY Vs. STATE OF JHARKHAND
|
July 16, 2019 |
|
C P MISHRA & BROTHERS Vs. UNION OF INDIA
|
September 13, 2019 |
|
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
June 18, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. DEEP NARAYAN SINGH
|
June 17, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. ANGURI KHATOON
|
March 6, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
October 12, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. MOST CHARKI DEVI
|
July 5, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
July 26, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. KURBAN MIAN
|
July 25, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. DILIP KUMAR SOREN
|
March 12, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. PRASHANT KUMAR ORAON
|
March 14, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. DINESH MUNDA
|
February 28, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. ABDUL SATTAR
|
November 5, 2019 |
|
CENTRAL COALFIELDS LIMITED Vs. LAL MUNI DEVI
|
November 14, 2019 |
|
CENTRAL COALFIELDS LIMITED THROUGH GENERAL MANAGER (P&IR), CCL Vs. FARID MIAN
|
April 29, 2019 |
|
CENTRAL COALFIELDS LIMITED, RANCHI Vs. INDU BHUSHAN PRASAD
|
August 6, 2019 |
|
CENTRAL COALFIELDS LTD Vs. NIRMAL MAHTO, SON OF LATE SUKHLAL MAHTO
|
October 24, 2019 |
|
CENTRAL INSTITUTE OF MINING AND FUEL RESEARCH Vs. SUPARNA CHEMICALS LTD.
|
December 6, 2019 |
|
CENTRAL UNIVERSITY OF JHARKHAND Vs. MAUSAM KUMAR
|
August 29, 2019 |
|
CHAIRMAN CUM MANAGING DIRECTOR Vs. UNION OF INDIA
|
August 29, 2019 |
|
CHAITANYA DEO MAHTO Vs. DHIRAJ MAHTO
|
September 18, 2019 |
|
CHAKRABORTY SAHU ALIAS CHAKRABORTY NATH SAHU Vs. STATE OF BIHAR
|
April 3, 2019 |
|
CHAKRADHARI SINGH Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
CHAMPA DEVI, W/O KRISHNA BHUIYA Vs. UNION OF INDIA
|
March 8, 2019 |
|
CHAMRU MUNDA Vs. STATE OF JHARKHAND
|
April 29, 2019 |
|
CHAMTU MUNDA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
|
CHANCHAL KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
CHANDA PANDEY Vs. STATE OF JHARKHAND
|
March 6, 2019 |
|
CHANDRA BHAL PRASAD Vs. VIDYAWATI PRASAD, W/O CHANDRABHAL PRASAD
|
March 8, 2019 |
|
CHANDRA HEMBRAM S/O MARUBI HEMBRAM Vs. STATE OF JHARKHAND
|
May 7, 2019 |
|
CHANDRA SHEKHAR MANDAL Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
CHANDRABHAN TALEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED REPRESENTED
|
August 5, 2019 |
|
CHARI ORAON Vs. STATE OF BIHAR
|
April 4, 2019 |
|
CHARWA ORAON Vs. DASRATH ORAON
|
September 23, 2019 |
|
CHATURANAN ROUT Vs. STATE OF JHARKHAND
|
August 22, 2019 |
|
CHAUDHARY MAHATO Vs. STATE OF BIHAR
|
May 13, 2019 |
|
CHEDDI SAHU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2019 |
|
CHEPA MANJHI Vs. SHIVA CHARAN MANJHI
|
October 16, 2019 |
|
CHEPA MANJHI SON OF LATE RABISHWAR MANJHI Vs. SHIVA CHARAN MANJHI
|
October 16, 2019 |
|
CHETMAN KUMAR Vs. NARENDRA BUTALA
|
September 27, 2019 |
|
CHHATU RAM VERMA Vs. ISTEKHAR HUSSAIN
|
September 11, 2019 |
|
CHHAVISHWAR KUMAR BOSS SON OF UNNI RAM SAHU Vs. STATE OF JHARKHAND THROUGH HOME SECRETARY
|
January 31, 2019 |
|
CHHOTA KOSHALYA DEVI Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
CHHOTO HANSDA Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
CHIEF EXECUTIVE OFFICER, STEEL AUTHORITY OF INDIA LIMITED Vs. THEIR WORKMAN, REPRESENTED BY BOKARO KARAMCHARI PANCHAYAT
|
January 21, 2019 |
|
CHIEF MANAGER, BANK OF BARODA Vs. AMIT PANDEY
|
February 6, 2019 |
|
CHIRANJEET BARA Vs. STATE OF JHARKHAND
|
June 17, 2019 |
|
CHUMBRU GAGRAI Vs. STATE OF JHARKHAND
|
May 21, 2019 |
|
CHUNDA MURMU Vs. STATE OF JHARKHAND
|
October 23, 2019 |
|
CHUNESHWAR SAI @ CHUNNU SAI Vs. STATE OF JHARKHAND
|
July 18, 2019 |
|
CLARENCE JOSEPH BHENGRA Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
COLLECTOR MISHRA Vs. MANAGEMENT OF BOKARO STEEL PLANT
|
August 1, 2019 |
|
COMMERCIAL TAXES BAR ASSOCIATION, SAKCHI, JAMSHEDPUR Vs. JHARKHAND STATE BAR COUNCIL
|
October 14, 2019 |
|
CONSERVATOR OF FOREST AND ORS. Vs. RAMESHWAR BAITHA AND ORS.
|
July 19, 2019 |
|
CORNELIUS MARANDI Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
D.B.M.S. KADMA HIGH SCHOOL Vs. STATE OF JHARKHAND
|
May 13, 2019 |
|
D.D. INTERNATIONAL (P) LIMITED, Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
November 25, 2019 |
|
DABUI BURH Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
DADI BODRA Vs. STATE OF JHARKHAND
|
June 26, 2019 |
|
DADU MUNDA Vs. STATE OF JHARKHAND
|
October 23, 2019 |
|
DAKSHYAN CONSULTANTS Vs. VICE CHANCELLOR BIRSA AGRICULTURE UNIVERSITY
|
November 19, 2019 |
|
DAMODAR VALLEY CORPORATION Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
DAMYANTI DEVI Vs. CHANDRA SHEKHAR RAI
|
July 12, 2019 |
|
DANIEL GURIA Vs. STATE OF JHARKHAND
|
February 5, 2019 |
|
DARBHANGA HOUSE C.C. LTD. Vs. JODHAN DHOBI
|
June 12, 2019 |
|
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
DAYALI MANJHI Vs. STEEL AUTHORITY OF INDIA LIMITED
|
October 15, 2019 |
|
DEBASHISH CHAKROBARTY Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
DEBASISH BISWAS Vs. STATE OF JHARKHAND
|
February 22, 2019 |
|
DEBI CHARAN MAHTO Vs. GENERAL MANAGER, STATE BANK OF INDIA
|
January 29, 2019 |
|
DEEPA SINGH Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
DEEPAK CHOUBEY Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
DEEPAK KUMAR Vs. STATE OF JHARKHAND
|
January 11, 2019 |
|
DEEPAK KUMAR BARNWAL Vs. STATE OF JHARKHAND
|
May 9, 2019 |
|
DEEPAK KUMAR SHARMA Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
DEEPAK MODAK Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
DEEPAK PASWAN Vs. STATE OF JHARKHAND
|
April 30, 2019 |
|
DESHRATAN SHRAMIK SAHYOG SAMITI LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
|
September 17, 2019 |
|
DEVASHISH RANJAN Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
DEVENDRA BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 23, 2019 |
|
DEVENDRA HALDER @ DEWANAND HALDER Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
DEVESH KUMAR PANDEY SON OF ANNIRUDH PANDEY Vs. STATE OF JHARKHAND THROUGH DIRECTOR
|
February 26, 2019 |
|
DEVI LAL HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 1, 2019 |
|
DEVILAL MURMU Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
DEVPRABHA CONSTRUCTION PVT Vs. COAL INDIA LIMITED
|
August 9, 2019 |
|
DEVPRABHA CONSTRUCTION PVT. LTD Vs. COAL INDIA LIMITED
|
July 18, 2019 |
|
DHAMDEYAL NAGESIA Vs. STATE OF JHARKHAND
|
January 18, 2019 |
|
DHAN MARANDI Vs. STATE OF JHARKHAND
|
April 22, 2019 |
|
DHANANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 17, 2019 |
|
DHANBAD COAL BOARD EMPLOYEES CO. Vs. STATE OF JHARKHAND
|
June 27, 2019 |
|
DHANBAD COLLIERY KARAMCHARI SANGH, Vs. UNION OF INDIA
|
January 9, 2019 |
|
DHANESHWAR MANDAL Vs. STATE OF JHARKHAND
|
October 25, 2019 |
|
DHANESHWARI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY
|
January 23, 2019 |
|
DHANI DEVI Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
DHAPRU RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 11, 2019 |
|
DHARAM BIDYAS KUJUR Vs. UNION OF INDIA
|
December 18, 2019 |
|
DHARMA PADA GHADAI, SON OF RAMKANT GHADAI Vs. UNION OF INDIA THROUGH CBI
|
February 14, 2019 |
|
DHARNI SINGH Vs. STATE OF JHARKHAND
|
March 7, 2019 |
|
DHHARU ORAON Vs. STATE OF BIHAR
|
February 7, 2019 |
|
DHIRAN RAWANI Vs. BHARAT COKING COAL LIMITED
|
December 2, 2019 |
|
DHONO BAIPAI @ DHANO BAIPAI Vs. STATE OF JHARKHAND
|
May 8, 2019 |
|
DHRUVA PRASAD OJHA @ DHRUB PRASAD OJHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
DHRUW SINGH Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
DHUCHA MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 21, 2019 |
|
DHUMA RAM MANDI Vs. UNION OF INDIA
|
February 13, 2019 |
|
DHURWA, DISTRICT RANCHI, JHARKHAND Vs. CENTRAL COALFIELDS LIMITED, A GOVERNMENT COMPANY
|
January 29, 2019 |
|
DIKESH KUMAR Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
DILASA COMMODITIES PVT LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION
|
September 12, 2019 |
|
DILBAG SINGH SUHAG Vs. UNION OF INDIA
|
November 18, 2019 |
|
DILIP KUMAR Vs. UNION OF INDIA THROUGH
|
March 5, 2019 |
|
DILIP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
September 2, 2019 |
|
DILIP KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
DILIP KUMAR PANDA Vs. STEEL AUTHORITY OF INDIA
|
March 7, 2019 |
|
DILIP KUMAR PRASAD Vs. DILIP KUMAR SINHA
|
February 8, 2019 |
|
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 13, 2019 |
|
DILIP MANDAL Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
DILIP SINGH Vs. STATE OF JHARKHAND
|
October 15, 2019 |
|
DINESH KUMAR DAS S/O LATE MAHESH RAM Vs. STATE OF JHARKHAND
|
April 2, 2019 |
|
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
|
DINESH ROY Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
DIPAN RAM SON OF LATE MAHAVIR RAM Vs. RANCHI MUNICIPAL CORPORATION, RANCHI
|
March 26, 2019 |
|
DISTRICT- GIRIDIH, (JHARKHAND) Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
DIVISIONAL MANAGER Vs. LEELA DEVI WIFE OF LATE BALCHAND SAHU
|
April 26, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. USHA DEVI
|
December 2, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RAM KISHORE MAHATO
|
April 4, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. UMESH PRASAD
|
April 9, 2019 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD RANCHI Vs. GUPTESHWAR PRASAD AGARWAL
|
February 14, 2019 |
|
DIWAKAR BAG Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
DIWAKAR LAMA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
DOCTOR TUDU Vs. STATE OF JHARKHAND
|
July 24, 2019 |
|
DODHI SINGH MUNDA Vs. LAKHAN SINGH MUNDA
|
January 11, 2019 |
|
DR. ARUN KUMAR SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
February 14, 2019 |
|
DUKHAN MAHTO Vs. STATE OF JHARKHAND
|
December 9, 2019 |
|
DUKHAN SINGH Vs. STATE OF JHARKHAND
|
June 14, 2019 |
|
DUMBA URAON Vs. STATE OF JHARKHAND
|
January 2, 2019 |
|
DUMNI MURMU @ D MURMU Vs. STATE OF JHARKHAND
|
September 24, 2019 |
|
DURGA CHARAN MUNDA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
DURGA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 26, 2019 |
|
DURYODHAN REWANI, SON OF MOTI RAM REWANI Vs. UNION OF INDIA
|
January 15, 2019 |
|
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, DHANBAD
|
August 27, 2019 |
|
ELWIN TOPPO Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KALYANI IRON FOUNDRY
|
January 4, 2019 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF BOKARO STEEL PLANT Vs. UNION OF INDIA
|
July 25, 2019 |
|
EMPLOYERS Vs. THEIR WORKMAN
|
August 22, 2019 |
|
EMPLOYERS IN RELATION
COKING COAL LIMITED Vs. THEIR WORKMAN BEING
|
July 11, 2019 |
|
EMPLOYERS IN RELATION Vs. THEIR WORKMEN BEING
|
August 14, 2019 |
|
EMPLOYERS IN RELATION TO MANAGEMENT OF LODNA COKE Vs. THEIR WORKMAN BEING
|
January 16, 2019 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMAN BIJAY KUMAR SINGH
|
April 11, 2019 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
|
February 5, 2019 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH AREA Vs. THEIR WORKMAN
|
August 29, 2019 |
|
EMPLOYERS IN RELATION TO THE PROJECT OFFICER Vs. PRADIP KUMAR KEWAT
|
May 18, 2019 |
|
ENGINEERING MAZDOOR SABHA Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
EX.CISF CONSTABLE RAM KRIPAL Vs. UNION OF INDIA
|
August 14, 2019 |
|
EXIDE INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
|
December 3, 2019 |
|
FAGU LAL MAHTO Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
FAGU SORENG Vs. STATE OF JHARKHAND
|
February 11, 2019 |
|
FAGUWA MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
FAHIM KHAN, SON OF LATE SAFIQUE KHAN Vs. STATE OF JHARKHAND
|
May 3, 2019 |
|
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF JHARKHAND
|
July 24, 2019 |
|
FAKIR BHAKAT Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
FEKAN ROUT Vs. STATE OF JHARKHAND
|
August 26, 2019 |
|
FERTILIZER CORPORATION OF INDIA Vs. BALAJI LAMINATING WORKS
|
April 5, 2019 |
|
FIRDOUS QURAISI Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
FIRU KACHUWA, S/O LATE SANNI KACHUWA Vs. STATE OF JHARKHAND
|
January 21, 2019 |
|
FLORENCE DUNGDUNG SON OF LATE FRANCIS
DUNGDUNG Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
FOOD CORPORATION OF INDIA Vs. JAI HIND PRASAD
|
January 23, 2019 |
|
FR. SUSHIL KUJUR Vs. STATE OF JHARKHAND
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November 27, 2019 |
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G D BAGARIA TEACHERS TRAINING COLLEGE Vs. MEMBER SECRETARY
|
March 1, 2019 |
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G M I T I, SINDUR Vs. STATE OF JHARKHAND
|
September 12, 2019 |
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G M INTER COLLEGE Vs. STATE OF JHARKHAND
|
September 12, 2019 |
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G.D. BAGARIA TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
|
August 27, 2019 |
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GADADHAR BHAKAT Vs. STATE OF JHARKHAND
|
November 26, 2019 |
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GAINA SOREN Vs. THE STATE OF JHARKHAND AND ORS.
|
November 21, 2019 |
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GAJANAN MINERALS PVT. LTD. Vs. URANIUM CORPORATION OF INDIA LIMITED
|
December 13, 2019 |
|
GAJO SOREN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 29, 2019 |
|
GANDHURI TURI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
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GANDUR ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 13, 2019 |
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GANESH PRASAD Vs. STATE OF JHARKHAND
|
April 6, 2019 |
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GANESH PRASAD MANDAL Vs. STATE OF BIHAR
|
April 4, 2019 |
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GANESH SAH Vs. STATE OF JHARKHAND
|
May 14, 2019 |
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GANGADHAR GOPE Vs. STATE OF JHARKHAND
|
March 14, 2019 |
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GANGADHAR MAHTO Vs. MONI SINGH
|
September 11, 2019 |
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GANSA PAHARIA Vs. STATE OF JHARKHAND
|
July 16, 2019 |
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GAUTAM MAHATO Vs. STATE OF JHARKHAND
|
July 12, 2019 |
|
GAUTAM SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
GAYATRI SINGH @ GAYATRI DEVI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
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GEETA DEVI, WIFE OF RAMDULAL MISHRA Vs. STATE OF JHARKHAND
|
May 3, 2019 |
|
GEJA MUNDA, S/O BINOD SINGH MUNDA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
GENERAL MANAGER LAND Vs. AJAY SAO
|
November 7, 2019 |
|
GENERAL MANAGER, BHOWRA AREA OF M/S BHARAT COKING COAL LTD Vs. THEIR WORKMAN
|
August 22, 2019 |
|
GERAI MURMU Vs. STATE OF JHARKHAND
|
February 27, 2019 |
|
GHANSHYAM MAHATO Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
GHANSHYAM MAHATO, S/O-LATE GORA CHAND MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
January 29, 2019 |
|
GHANSHYAM MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 9, 2019 |
|
GHANSHYAM PANDIT Vs. STATE OF JHARKHAND
|
January 15, 2019 |
|
GHANSHYAM TUDU, Vs. STATE OF JHARKHAND
|
December 10, 2019 |
|
GHANSHYAM YADAV Vs. STATE OF BIHAR
|
May 15, 2019 |
|
GHATAK KAMAR Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
GHUNI DEVI WIFE OF RAJMAN SINGH Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
GHURAN MANJHI Vs. BRAHMDEO MANJHI
|
October 22, 2019 |
|
GHURAN MUNDA Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
GIRJA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 26, 2019 |
|
GIRJA SINGH Vs. MAYA CHOUBEY AND OTHERS
|
March 12, 2019 |
|
GOBIND RANA Vs. STATE OF BIHAR
|
April 9, 2019 |
|
GODAVARI COMMODITIES LTD. Vs. UNION OF INDIA
|
December 3, 2019 |
|
GOINDA ORAON, Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
GOPAL CHANDRA DUTTA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
November 21, 2019 |
|
GOPAL GHOSH Vs. STATE OF JHARKHAND
|
December 3, 2019 |
|
GOPAL KUMAR SAO Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
GOPAL MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 16, 2019 |
|
GOPAL MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
July 3, 2019 |
|
GOPAL YADAV Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
GOPI GOPE, SON OF GORA GOPE Vs. STATE OF JHARKHAND
|
July 15, 2019 |
|
GOPI MANDAL Vs. STATE OF JHARKHAND
|
August 17, 2019 |
|
GOPIN MARANDI Vs. STATE OF BIHAR
|
April 24, 2019 |
|
GOPINATH SINGH JANSEWA SANSTHAN Vs. STATE OF JHARKHAND
|
July 15, 2019 |
|
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
|
March 7, 2019 |
|
GORKHA GOPE, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
|
GOUR SINGH PAHAN Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
GOURI SHANKAR MISHRA, SON OF KAILASH MISHRA Vs. STATE OF JHARKHAND REPRESENTED THROUGH DEPUTY COMMISSIONER
|
January 16, 2019 |
|
GOVIND RAM AGARWAL Vs. STATE OF JHARKHAND
|
November 29, 2019 |
|
GUDDU SINGH Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
GUDIYA DEVI Vs. UNION OF INDIA
|
April 4, 2019 |
|
GULESHWAR BHUIYA Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
GULMA TURI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 15, 2019 |
|
GULMOHAR EVENING DEGREE COLLEGE Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
GUNA RAM MANJHI Vs. STATE OF BIHAR
|
August 2, 2019 |
|
GURDHA MURMU Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
GURUDEO SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
GURUPAD SINGH, SON OF LATE KHANDU SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
April 26, 2019 |
|
GYAN DAS Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
GYANI SAO Vs. SITA RAM SAO
|
November 19, 2019 |
|
HABIB MIAN Vs. STATE OF JHARKHAND
|
December 13, 2019 |
|
HAIDER ALI Vs. SAYAD AKBAR ALI
|
December 5, 2019 |
|
HAIDER ALI Vs. STATE OF JHARKHAND
|
April 15, 2019 |
|
HANJI SOREN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 13, 2019 |
|
HARADHAN MARANDI Vs. STATE OF JHARKHAND
|
February 21, 2019 |
|
HARBHAJAN SINGH DHILLON Vs. UNION OF INDIA
|
December 6, 2019 |
|
HARDEO PASWAN Vs. JHARKHAND STATE HOUSING BOARD
|
October 15, 2019 |
|
HARI BHANJAN SINGH Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
HARI CHARAN YADAV Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
HARI MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2019 |
|
HARI MOHAN SAHU Vs. STATE OF BIHAR
|
March 5, 2019 |
|
HARI NARAYAN RAI Vs. DIRECTORATE OF ENFORCEMENT
|
November 14, 2019 |
|
HARI SHANKAR SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 24, 2019 |
|
HARIHAR KEWAT Vs. STATE OF JHARKHAND AND ORS.
|
November 26, 2019 |
|
HARIHAR PRASAD AGARWAL, SON OF LALU SAW Vs. STATE OF JHARKHAND
|
May 3, 2019 |
|
HARIVANSH CHOUDHARY Vs. STATE OF JHARKHAND
|
December 3, 2019 |
|
HARSINGH MUNDA Vs. STATE OF JHARKHAND
|
July 16, 2019 |
|
HARUN MIAN ALIAS JAWED SON OF MD SARIF @ BAHIRA MIAN Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
HARWENDER KUMAR SUMAN Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
HASHAN MANSOORI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
HCL/I.C.C. EX. EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
October 16, 2019 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RANJU KUMARI, W/O LATE SHAILESH KUMAR SINGH
|
December 2, 2019 |
|
HEAVY ENGINEERING CORPORATION LIMITED, DHURWA Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
October 14, 2019 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
|
October 22, 2019 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
HEMANT KUMAR PERBIAN Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
HEMLAL MAHATO, PROPRIETOR OF M/S M.G. PRINTING PRESS Vs. STATE OF JHARKHAND
|
August 26, 2019 |
|
HIMALAYA STONE WORKS Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
HIMANCHAL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
October 14, 2019 |
|
HINDALCO INDUSTRIES LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
|
HINDUSTAN COPPER LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 13, 2019 |
|
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL COALFIELDS LTD
|
January 4, 2019 |
|
HIRALAL CHAMAR Vs. UNION OF INDIA
|
July 8, 2019 |
|
HIRALAL MAHTO Vs. STATE OF JHARKHAND
|
December 6, 2019 |
|
HIRAMAN PRASAD Vs. RAMNI DEVI
|
September 25, 2019 |
|
HITESH KUMAR R JAIN ALIAS HITESH JAIN Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
HOPNA HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 7, 2019 |
|
IBRAHIM ANSARI Vs. STATE OF JHARKHAND
|
July 26, 2019 |
|
IL & FS ENGINEERING & CONSTRUCTION COMPANY LIMITED Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED
|
July 3, 2019 |
|
ILTAS AHMAD @ MD ILTAS Vs. STATE OF JHARKHAND THROUGH VIGILANCE JHARKHAND
|
February 6, 2019 |
|
INAM KHAN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
INDER KOIRI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 3, 2019 |
|
INDER SINGH Vs. THE STATE OF JHARKHAND
|
September 3, 2019 |
|
INDERPAL SINGH SAINI Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
INDRA DEO SINGH Vs. TINPLATE COMPANY OF INDIA LIMITED
|
May 18, 2019 |
|
INDRADEO DANGI @ INDERDEO MAHTO Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
INDRADEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
INDRAJEET SAMANTA Vs. UNION OF INDIA
|
November 7, 2019 |
|
INDRAJIT SINHA Vs. STATE OF JHARKHAND
|
October 22, 2019 |
|
INDUSTRIES COMMERCE AND ASSOCIATION, JHARKHAND Vs. UNION OF INDIA
|
June 25, 2019 |
|
INJLAND POWER LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
|
ISHWAR MURMU Vs. STATE OF JHARKHAND
|
July 17, 2019 |
|
ISHWARI PRASAD, Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
ISMAIL SHEIKH Vs. THE STATE OF BIHAR
|
April 24, 2019 |
|
J. VIKASH KORAH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 22, 2019 |
|
JADU BANSI GOPE Vs. STATE OF JHARKHAND
|
July 29, 2019 |
|
JADU MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
March 8, 2019 |
|
JADU NATH RAJWAR Vs. EMPLOYER IN RELATION TO MANAGEMENT OF LODANA COLLIERY OF B C C L
|
February 19, 2019 |
|
JAFAR ANSARI Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
JAGARAN PRAKASHAN LIMITED Vs. UNION OF INDIA
|
December 9, 2019 |
|
JAGARNATH ORAON Vs. STATE OF JHARKHAND
|
July 16, 2019 |
|
JAGAT NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
JAGDISH MAHTO @ DHOKIA MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 25, 2019 |
|
JAGESHWAR RABIDAS Vs. BHARAT COCKING COAL LTD
|
August 17, 2019 |
|
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
|
February 26, 2019 |
|
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
JAGLAL MAHATO Vs. STATE OF JHARKHAND
|
April 5, 2019 |
|
JAHIRUDDIN ANSARI Vs. AGRICULTURAL MARKET COMMITTEE,
|
August 21, 2019 |
|
JAHIRUL ISLAM Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
August 13, 2019 |
|
JAHOOR MIAN Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
JAI RAM PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 21, 2019 |
|
JAIDHAN MURMU Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
JAIMANGAL SINGH Vs. STATE OF JHARKHAND
|
February 19, 2019 |
|
JAINARAYAN MAHTO Vs. NAGESHWAR MAHTO
|
November 19, 2019 |
|
JALENDRA GANJHU @ JALENDHAR GANJHU Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
JALHI ORAIN Vs. UNION OF INDIA
|
February 7, 2019 |
|
JAMES B TIGGA Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
|
JAMIAT-UL-QURAISH HAVING ITS OFFICE AT GUDRI QURAISHI MOHALLA Vs. STATE OF JHARKHAND
|
February 19, 2019 |
|
JAMIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
JAMRUDDIN ALIAS JAFAR SON OF ZAHIR KHAN Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
JAMSHEDPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. SARALA MAHATANI
|
November 7, 2019 |
|
JAMSHEDPUR FINE CHEMICALS PRIVATE LIMITED Vs. AUTHORISED OFFICER, CANARA BANK
|
September 16, 2019 |
|
JAMSHEDPUR WELPACK PLOY INDUSTRIES LTD Vs. JHARKHAND URJA VIKAS NIGAM LTD
|
September 16, 2019 |
|
JAMUNA SINGH Vs. STATE OF JHARKHAND
|
July 11, 2019 |
|
JANESHWAR MISTRY Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
JANUM SINGH DEOGAM Vs. STATE OF BIHAR
|
April 29, 2019 |
|
JARIMUN KHATOON Vs. CENTRAL COAL FIELDS LIMITED
|
January 18, 2019 |
|
JASIM ANSARI Vs. HABIB ANSARI
|
August 26, 2019 |
|
JATIN JETHWA Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
JAWA KACHHAP Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
JAWA SINHA Vs. UNION OF INDIA
|
May 17, 2019 |
|
JAWAHAR LAL SHARMA Vs. PRABHAWATI DEVI
|
January 3, 2019 |
|
JAY SHANKAR YADAV Vs. BHOLA YADAV
|
November 7, 2019 |
|
JAYANT KUMAR @ PANKAJ Vs. STATE OF JHARKHAND
|
March 5, 2019 |
|
JAYANT SABAR Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
JENO TANTI Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
JHARILAL MAHTO @ JHARI Vs. NATIONAL INVESTIGATING AGENCY
|
April 22, 2019 |
|
JHARKHAND ACADEMIC COUNCIL Vs. RAJESH KUMAR OHDAR
|
January 9, 2019 |
|
JHARKHAND BHOODAN KARMCHARI SANGH Vs. STATE OF JHARKHAND
|
September 28, 2019 |
|
JHARKHAND EDUCATION PROJECT COUNCIL Vs. NATIONAL PRINTER PROPRIETOR APEX PRODUCTS PRIVATE LIMITED
|
April 23, 2019 |
|
JHARKHAND EDUCATION PROJECT COUNCIL Vs. S. DINESH & COMPANY
|
December 11, 2019 |
|
JHARKHAND MEDIA PRIVATE LIMITED THROUGH ITS DIRECTOR PREM SHANKAR Vs. SUNIL SINGH
|
April 3, 2019 |
|
JHARKHAND RAJYA KARA DAINIK KARMI ASSOCIATION Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
JHARKHAND SALES AGENCY PVT LTD Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
JHARKHAND SAMUDAYIK UTTHAN PARISHAD DUMKA Vs. STATE OF JHARKHAND
|
January 11, 2019 |
|
JHARKHAND STATE NON-GAZETTED EMPLOYEES FEDERATION Vs. STATE OF JHARKHAND
|
December 19, 2019 |
|
JHONI SINKU Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
JHOTA SINGH Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
JHUMAR KUMARI (CONSTABLE) Vs. THE STATE OF JHARKHAND
|
February 26, 2019 |
|
JHUNIA SAHU Vs. STATE OF JHARKHAND
|
September 5, 2019 |
|
JILA TIGGA Vs. STATE OF JHARKHAND
|
December 19, 2019 |
|
JIT LAL RAY Vs. STATE OF JHARKHAND
|
April 26, 2019 |
|
JITAN GORAIN Vs. STATE OF BIHAR
|
April 3, 2019 |
|
JITENDRA KUMAR AGARWALA Vs. STATE OF JHARKHAND
|
August 2, 2019 |
|
JITENDRA KUMAR PANDEY Vs. RAVI KUMAR VISHWAKARMA
|
September 20, 2019 |
|
JITENDRA MEENA @ JEETENDRA MEENA Vs. UNION OF INDIA THROUGH CBI
|
May 8, 2019 |
|
JITENDRA ORAON @ JEETENDRA OROWN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
JIVAN BESRA Vs. STATE OF BIHAR
|
June 14, 2019 |
|
JIWAN RAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE (A C B )
|
January 21, 2019 |
|
JOGAN BARAIK Vs. STATE OF BIHAR
|
February 26, 2019 |
|
JOGENDRA SINGH Vs. TINPLATE COMPANY OF INDIA LTD.
|
May 18, 2019 |
|
JOHN KERKETTA Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
JOHN PRAKASH KUJUR Vs. REKHA LAKRA
|
March 12, 2019 |
|
JOKHU PASWAN Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
JONGOL SINGH KUNTIA Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
JUGAL KISHORE SHEKHAR Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
JUMAN MIAN Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
JUMBAL NAYAK, Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
JUMMAN MIAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
JYANTI MUNDA Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
JYOTSNA PARAMANIK Vs. SANDEEP PARAMANIK
|
February 19, 2019 |
|
KABIR GROVER Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
January 17, 2019 |
|
KADIR ANSARI Vs. SABBIR ANSARI
|
November 22, 2019 |
|
KAILASH MAHTO Vs. SUMRI, W/O- LATE GANGO MAHTO
|
November 5, 2019 |
|
KAILASH PASWAN Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
KAJAL KUMAR GOSWAMI Vs. TARAMANI DEBYA
|
July 30, 2019 |
|
KALABATI MAHATO Vs. STATE OF JHARKHAND
|
July 25, 2019 |
|
KALAM UDDIN KHAN Vs. NOORASHA BIBI
|
January 22, 2019 |
|
KALAWATI BUILDERS Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
|
October 15, 2019 |
|
KALAWATI DEVI Vs. MANOJ KUMAR UPADHYAY
|
February 5, 2019 |
|
KALI MANDAL Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
KALIKA SINGH @ KALIYA @ KALI KR SINGH Vs. STATE OF JHARKHAND
|
April 4, 2019 |
|
KALIM ANSARI Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
KALIMUDDIN ANSARI @ JABBIR ANSARI Vs. STATE OF JHARKHAND
|
May 3, 2019 |
|
KALINDRA SINGH @ KALENDRA SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 4, 2019 |
|
KALU RAM MODI MEMORIAL VANANCHAL Vs. RECOVERY OFFICER
|
February 5, 2019 |
|
KAMAL AHMAD Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
KAMAL DEO NARAYAN SINGH Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
August 29, 2019 |
|
KAMAL KISHORE SINGH Vs. DUDHNATH TIWARY
|
May 13, 2019 |
|
KAMAL KRISHNA GHOSE Vs. STATE OF JHARKHAND
|
March 13, 2019 |
|
KAMAL TOPPO Vs. STATE OF JHARKHAND
|
March 26, 2019 |
|
KAMALA ORAON Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
KAMESHWAR SAHU Vs. THE STATE OF JHARKHAND
|
January 16, 2019 |
|
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
April 22, 2019 |
|
KAMLA ORAON WIFE OF RAJENDRA NATH ORAON Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
KAMLA SHUKLA Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
KAMLESH KUMAR TIWARI Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
KAMLI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 3, 2019 |
|
KAMRUN NESA BIBI Vs. STATE OF JHARKHAND
|
October 12, 2019 |
|
KANCHAN KUMARI Vs. PRADEEP KUMAR
|
August 9, 2019 |
|
KANDRA KHARIA, Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
KANHAI LAL GHOSH Vs. UNION OF INDIA
|
March 11, 2019 |
|
KANSAI NEROLAC PAINTS LIMITED Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
KANSARI MANDAL Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
KANTHI LAL MANDAL Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
KAPILDEO NARAYAN AGARWAL Vs. SEBA AGARWAL
|
May 18, 2019 |
|
KAPTAN PURTY Vs. STATE OF JHARKHAND
|
February 19, 2019 |
|
KARAM SINGH MUNDA Vs. STATE OF JHARKHAND
|
December 10, 2019 |
|
KARAN MURMU Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
KARMA NAIK Vs. STATE OF BIHAR NOW JHARKHAND
|
February 25, 2019 |
|
KARTIK KUMAR PRABHAT Vs. STATE OF JHARKHAND
|
May 1, 2019 |
|
KARTIK MAHATO Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
KARU BHUYAN, SON OF BHIMAL BHUYAN Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
KARVY STOCK BROKING LIMITED Vs. STATE OF JHARKHAND
|
August 13, 2019 |
|
KASHI NATH SINGH Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
KAULESHWAR RANA Vs. STATE OF JHARKHAND
|
March 13, 2019 |
|
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
May 16, 2019 |
|
KAVILASH DEVI Vs. BHOLA NATH BAKSHI
|
November 21, 2019 |
|
KEDAR YADAV Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
KERSE KORA Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
KEWTA MURMU, SON OF PANCHU MURMU Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
KHABIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
KHADRA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
KHELWA MAHTO Vs. STATE OF BIHAR
|
May 8, 2019 |
|
KHELWA MAHTO @ KHEMLAL MAHTO Vs. STATE OF BIHAR
|
May 8, 2019 |
|
KHEPA MURMU Vs. STATE OF JHARKHAND
|
March 7, 2019 |
|
KHIRA LOHRA Vs. STATE OF JHARKHAND
|
July 10, 2019 |
|
KHUDIA PAHAN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
KHUDIRAM GORAIN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
KHUDU HANSDA Vs. STATE OF JHARKHAND
|
March 26, 2019 |
|
KHURSHID ALAM Vs. STATE OF JHARKHAND
|
August 5, 2019 |
|
KIRAN KUMARI Vs. BHARAT COKING COAL LTD
|
August 6, 2019 |
|
KIRAN LAL Vs. UNION OF INDIA
|
February 7, 2019 |
|
KISHAN BALMUCHU Vs. STATE OF JHARKHAND
|
July 19, 2019 |
|
KISHAN LAL MANJHI Vs. KUSUM PATHAK
|
April 2, 2019 |
|
KISHOR KUMAR SHUKLA Vs. VANANCHAL GRAMIN BANK
|
August 27, 2019 |
|
KISHORI LAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH COMMISSIONER
|
April 5, 2019 |
|
KISHORI PANDEY Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
KISHORI PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 14, 2019 |
|
KOCHE MUNDA Vs. PAULUS SURIN
|
December 17, 2019 |
|
KODE ORAON Vs. RANCHI MUNICIPAL CORPORATION
|
March 26, 2019 |
|
KOKA KUMHAR Vs. STATE OF BIHAR
|
March 13, 2019 |
|
KONGRESS YADAV Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
KOYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 11, 2019 |
|
KRISHNA BARAI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2019 |
|
KRISHNA CONSTRUCTION. Vs. CANARA BANK
|
October 15, 2019 |
|
KRISHNA KUMAR Vs. S P, C B I, E O W, RANCHI
|
September 13, 2019 |
|
KRISHNA KUMAR GUPTA Vs. MD. AARIF
|
May 1, 2019 |
|
KRISHNA KUMAR JHA Vs. BANK OF INDIA
|
October 22, 2019 |
|
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2019 |
|
KRISHNA KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 29, 2019 |
|
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
KRISHNA NANDAN PRASAD SINHA Vs. VIKASH KUMAR AGRAWAL
|
October 14, 2019 |
|
KRISHNA PADA MAHTO Vs. STATE OF JHARKHAND
|
July 5, 2019 |
|
KRISHNA YADAV Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
KRISHNADEO MANDAL Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
KRISHNANAND SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 14, 2019 |
|
KULA NAND THAKUR Vs. STATE OF JHARKHAND
|
August 21, 2019 |
|
KULDEEP SAO Vs. STATE OF JHARKHAND
|
March 15, 2019 |
|
KULDIP ORAON Vs. CENTRAL COAL FIELDS LIMITED
|
March 6, 2019 |
|
KULESHWAR ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
April 1, 2019 |
|
KUMAR UTKARSH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
|
KUMARESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
KUMARI CHANDA Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
KUNJ BIHARI PRASAD ALIAS KUNJ BIHARI SAO Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
KUNJLAL MISTRY Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
KUNTI DEVI, WIFE OF LATE NUNCHANDRA TURI Vs. STATE OF JHARKHAND
|
December 19, 2019 |
|
KUNWAR SINGH SARDAR Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
KURUPA BEHRA, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
|
KUSHAR SAO Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
LAKHAN DANGI Vs. STATE OF JHARKHAND
|
April 4, 2019 |
|
LAKHAN HANSDA Vs. STATE OF JHARKHAND
|
April 2, 2019 |
|
LAKHAN MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 1, 2019 |
|
LAKHAN MURMU Vs. STATE OF JHARKHAND
|
January 14, 2019 |
|
LAKHI DEVI Vs. UNION OF INDIA
|
December 5, 2019 |
|
LAKHI MAHTO, SON OF HARI MAHTO Vs. STATE OF BIHAR
|
April 30, 2019 |
|
LAKHI RAM SOREN Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
LAKHU Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
LAKSHMAN YADAV Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
LAL BESRA Vs. STATE OF BIHAR
|
May 8, 2019 |
|
LAL MOHAN NAG Vs. STATE OF BIHAR
|
August 2, 2019 |
|
LAL MOHAN SINGH, S/O INDRADEO SINGH Vs. BHARAT COKING COAL LIMITED, JHARKHAND
|
January 31, 2019 |
|
LAL MUNI DEVI Vs. STATE OF JHARKHAND
|
February 22, 2019 |
|
LAL NARAYAN SINGH (L N SINGH), SON OF RAM PRABODH SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI), MINISTRY OF ROAD, TRANSPORT AND HIGHWAYS, TOWN AND DISTRICT-RANCHI
|
April 1, 2019 |
|
LALAN PRASAD Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
LALCHAND DADEL Vs. STATE INFORMATION COMMISSION
|
September 11, 2019 |
|
LALDEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
LALIT KUMAR LALA, SON OF LATE SHASHI BHUSHAN LALA Vs. BHARAT COKING COAL LIMITED
|
January 29, 2019 |
|
LALIT MOHAN BANRA Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
LALIT PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
LALITA DEVI Vs. HARIHAR MISHRA
|
February 6, 2019 |
|
LALJIT PRASAD SINHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
LALTU SHIT Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
LALU PRASAD Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
LATHE ORAON Vs. STATE OF BIHAR
|
February 28, 2019 |
|
LATTU MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2019 |
|
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
LAXMI DEVI KHOWALA Vs. PUSHPA DEVI KHOWALA
|
September 25, 2019 |
|
LAXMI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
LEBU MAHATO Vs. BALA KANT MISHRA
|
February 21, 2019 |
|
LIFE INSURANCE CORPORATION Vs. K. PRABHAKAR RAO
|
November 14, 2019 |
|
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
|
November 14, 2019 |
|
LIKHONI TUDU Vs. UNION OF INDIA
|
May 1, 2019 |
|
LILAWATI DEVI Vs. STATE OF BIHAR
|
April 29, 2019 |
|
LINDE INDIA LIMITED Vs. STATE OF JHARKHAND
|
September 3, 2019 |
|
LUCY JACINTA BARLA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 17, 2019 |
|
LUDHIANA DHANBAD ROADWAYS Vs. OIL & NATURAL GAS LIMITED
|
December 5, 2019 |
|
LUISA KHARIAIN Vs. MOSTT. BERONICA KHARIAIN
|
February 27, 2019 |
|
LUMBEY MURMU ALIAS LAMBU MURMU Vs. STATE OF JHARKHAND
|
March 27, 2019 |
|
LUSA MAHATO Vs. STATE OF JHARKHAND
|
August 2, 2019 |
|
M/S BHARGAWA ENTERPRISES Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
April 2, 2019 |
|
M/S. BHARAT COKING COAL LIMITED Vs. M/S. ANNAPURNA CONSTRUCTION
|
December 9, 2019 |
|
M/S. BIHAR FOUNDRY & CASTINGS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 28, 2019 |
|
M/S. MAA TARA STONE WORKS Vs. THE STATE OF JHARKHAND
|
February 25, 2019 |
|
MAA KALYANESHARI MISTHAN BHANDAR Vs. STATE OF JHARKHAND
|
June 20, 2019 |
|
MADAN KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
MADAN MOHAN JAISWAL Vs. STATE OF JHARKHAND
|
December 18, 2019 |
|
MADAN PRASAD Vs. STATE OF JHARKHAND
|
June 18, 2019 |
|
MADAN RAVIDAS Vs. STATE OF JHARKHAND
|
April 12, 2019 |
|
MADHU GOPE Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
MADHUBALA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
MADHUBALA Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
MADHUBALA SINHA Vs. CENTRAL COALFIELDS LIMITED
|
September 16, 2019 |
|
MADHUKANT THAKUR @ MADHUKAR THAKUR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
March 8, 2019 |
|
MADHURI DEVI Vs. PRADEEP KUMAR SINGH
|
September 17, 2019 |
|
MADHUSUDAN RAWANI Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
MAGADH SPUN PIPES LIMITED Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
MAHABIR MAHTO Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
MAHADEO DAS Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
MAHADEO RAM Vs. ELECTION COMMISSION OF INDIA
|
November 20, 2019 |
|
MAHADEO THAKUR Vs. FALJIT MAHTO
|
August 21, 2019 |
|
MAHAVEER PRASAD Vs. STATE OF JHARKHAND
|
August 17, 2019 |
|
MAHBOOB ALAM Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
MAHENDRA KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
MAHENDRA KUMAR SAW Vs. UNION OF INDIA
|
October 23, 2019 |
|
MAHENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 14, 2019 |
|
MAHENDRA MASAT Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
MAHENDRA SINGH Vs. SANJAY JAISWAL
|
November 8, 2019 |
|
MAHENDRA YADAV Vs. UNION OF INDIA
|
February 6, 2019 |
|
MAHESH KUMAR KHIRWAL Vs. SURENDRA PAL SINGH
|
April 9, 2019 |
|
MAHESHWAR CHOUDHARY Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
|
September 24, 2019 |
|
MAHESHWAR MAHATO Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
MAHFOOZ ALAM Vs. WALIULLA SON OF LATE WALI ALAM
|
May 10, 2019 |
|
MAHMOOD ALAM, S/O LATE ROJAN MIAN Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
MAINA DEVI W/O LATE RAM RAJ SINGH Vs. MADAN SINGH
|
January 17, 2019 |
|
MAITA TARKOD @ MAITA TARKOT, SON OF LATE SONIA TARKOT Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
MAITREYA RESOURCES PVT. LTD. Vs. STATE OF JHARKHAND
|
July 16, 2019 |
|
MAJDA KHATOON, WIFE OF LATE MD SHAGIR Vs. RUP CHAND JAIN, SON OF LATE SUGAN CHAND JAIN
|
January 15, 2019 |
|
MALKHAN CHOUHAN Vs. STATE OF JHARKHAND
|
August 27, 2019 |
|
MALO DEVI Vs. MEERA DEVI
|
July 25, 2019 |
|
MALTI DEVI W/O SARJU DUBEY Vs. STATE OF BIHAR NOW JHARKHAND
|
March 1, 2019 |
|
MAMTA BHUT Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
MAN MOHAN PRASAD Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
January 7, 2019 |
|
MANAGEMENT OF FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
August 5, 2019 |
|
MANAGEMENT OF JHARKHAND ELECTRICITY BOARD Vs. STATE OF JHARKHAND AND ORS.
|
May 18, 2019 |
|
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LAXMINA KUMARI W/O LATE MANOJ SINGH YADAV
|
December 20, 2019 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARSWATI DEVI
|
October 25, 2019 |
|
MANAK DEVI, WIFE OF TULSI SAHU Vs. STATE OF BIHAR
|
March 11, 2019 |
|
MANDAL KISKU STONE WORKS Vs. STATE OF JHARKHAND
|
February 25, 2019 |
|
MANGAL BHAGAT Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
MANGAL HANSDA Vs. STATE OF BIHAR
|
June 14, 2019 |
|
MANGAL MURMU Vs. STATE OF JHARKHAND
|
May 16, 2019 |
|
MANGAL TUDU Vs. THE STATE OF JHARKHAND
|
December 2, 2019 |
|
MANGRU NAGESIA Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
MANI SAI Vs. STATE OF JHARKHAND
|
June 24, 2019 |
|
MANIK BOURI Vs. STATE OF JHARKHAND
|
December 5, 2019 |
|
MANIK RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 23, 2019 |
|
MANIK SINGH Vs. STATE OF JHARKHAND
|
March 11, 2019 |
|
MANIKA MUNDA Vs. STATE OF JHARKHAND
|
July 26, 2019 |
|
MANIRATAN KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
|
September 3, 2019 |
|
MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
MANISH KUMAR @ RAJAN Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
MANISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
MANISH RANJAN Vs. ALLAHABAD BANK AND ORS.
|
February 26, 2019 |
|
MANISH WAGHMARE Vs. ANANDI MANDAL
|
April 10, 2019 |
|
MANJIT Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED
|
February 13, 2019 |
|
MANJU DEVI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
MANJU KUMARI Vs. STATE OF JHARKHAND THROUGH ACB
|
February 4, 2019 |
|
MANKI HEMBRAM Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
MANKIRAI BOIPAI Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
MANOJ KALINDI Vs. STATE OF JHARKHAND
|
November 11, 2019 |
|
MANOJ KERAI Vs. STATE OF JHARKHAND
|
April 16, 2019 |
|
MANOJ KUMAR Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
September 19, 2019 |
|
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
May 16, 2019 |
|
MANOJ KUMAR AGARWAL Vs. RANCHI MUNICIPAL CORPORATION
|
February 4, 2019 |
|
MANOJ KUMAR BHUIYAN Vs. STATE OF JHARKHAND
|
July 19, 2019 |
|
MANOJ KUMAR DIXIT, Vs. STATE OF JHARKHAND
|
October 18, 2019 |
|
MANOJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK.
|
April 22, 2019 |
|
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
|
MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
MANOJ MANJHI, S/O KONGRESS MANJHI Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
MANOJ ORAON Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
MANOJ PRASAD Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
MANOJ RAUT SON OF BUJHAWAN RAUT Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
MANORANJAN MANNA Vs. THE STATE OF JHARKHAND
|
January 14, 2019 |
|
MANORANJAN OJHA Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
MANORMA DEVI, WIFE OF RAMA KANT SINGH Vs. SURJI DEVI, WIFE OF LATE RAMESHWAR PRASAD SHARMA
|
February 19, 2019 |
|
MANSA RAM MANJHI Vs. STATE OF JHARKHAND
|
April 1, 2019 |
|
MANSA SOREN Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
MANTU MODAK Vs. FATIK CHANDRA MODAK
|
January 8, 2019 |
|
MARIRAM MAJHI Vs. LUDHU MAJHI
|
January 30, 2019 |
|
MARNI DEVI Vs. CENTRAL BANK OF INDIA
|
September 6, 2019 |
|
MASKURA KHATUN Vs. STATE OF JHARKHAND
|
October 22, 2019 |
|
MATHU MAHLI Vs. STATE OF JHARKHAND
|
January 2, 2019 |
|
MATIN MIAN Vs. STATE OF BIHAR
|
February 26, 2019 |
|
MATISAR THAKUR S/O CHARKU THAKUR Vs. STATE OF BIHAR
|
April 30, 2019 |
|
MATLU ALLAM Vs. STATE OF JHARKHAND
|
June 18, 2019 |
|
MATLUB ALAM Vs. STATE OF JHARKHAND
|
February 22, 2019 |
|
MAYA PATHAK Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
MBNS INSTITUTE OF EDUCATION Vs. UNION OF INDIA
|
April 2, 2019 |
|
MD ALAMGIR ANSARI Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
MD ANSARUL HAQUE Vs. STATE OF JHARKHAND
|
January 11, 2019 |
|
MD ASIF ZAFAR Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
MD ASLAM @ MD ASLAM QURASHI Vs. STATE OF JHARKHAND
|
February 27, 2019 |
|
MD AZAD Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
MD EJAZ ANWAR Vs. STATE OF JHARKHAND
|
August 19, 2019 |
|
MD FAISAL ZAHID Vs. UNION OF INDIA
|
October 14, 2019 |
|
MD FAKRUDDIN KHAN Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
MD FIROZ KHAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
MD IRFAN SAJIT Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
MD ISHAQUE ANSARI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
MD JAVED Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
MD LIYAKAT ALI Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
MD MAZRUL Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
MD PERVEZ ALI SON OF LATE AKBAR ALI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
January 16, 2019 |
|
MD QUIYAMUDDIN KHAN & COMPANY Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
MD RAFIQUE AHMAD Vs. STATE OF JHARKHAND
|
September 23, 2019 |
|
MD SAKIL AHMAD Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
MD SALIM SON OF LATE SHEIKH BADRUDDIN Vs. STATE OF JHARKHAND
|
February 25, 2019 |
|
MD SARFARAZ Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
MD SAYEED @ MD SAYEED Vs. UNION OF INDIA THROUGH CBI
|
April 5, 2019 |
|
MD SHAMIM Vs. STATE OF JHARKHAND
|
March 15, 2019 |
|
MD SIDIQUE Vs. STATE OF BIHAR
|
April 25, 2019 |
|
MD ZIAUDDIN AHMAD Vs. STATE OF JHARKHAND
|
February 22, 2019 |
|
MD ZISHAN ALI Vs. STATE OF JHARKHAND
|
February 20, 2019 |
|
MD. ABID HUSSAIN Vs. QUAMAR JAMAL
|
August 1, 2019 |
|
MD. ABU BAKAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2019 |
|
MD. AKRAM Vs. STATE OF JHARKHAND
|
July 17, 2019 |
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MD. ALAY RASUL MIAN Vs. MD. NAZMUDDIN MIAN
|
September 13, 2019 |
|
MD. ANWAR MIAN Vs. THE STATE OF JHARKHAND
|
June 28, 2019 |
|
MD. FIDAUR RAHMAN Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
MD. IKRAMUL HAQ Vs. MD. ISRAFIL ANSARI
|
November 29, 2019 |
|
MD. IRFAN ANSARI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
MD. ISMAIL Vs. SALMA KHATOON
|
July 26, 2019 |
|
MD. KALAMUDDIN Vs. KANIJA KHATOON, WIFE OF ABDUL TALIB
|
October 15, 2019 |
|
MD. MUKHTAR AHMAD Vs. MANJUR AHMAD
|
September 11, 2019 |
|
MD. NEHAL AHMAD Vs. EMPLOYEES PROVIDENT FUND
|
March 27, 2019 |
|
MD. SAKIL AHMAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 26, 2019 |
|
MD. SALIM Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
MD. SANJOR HUSSAIN Vs. STATE OF JHARKHAND AND ORS.
|
October 24, 2019 |
|
MD. SARIFUDDIN ANSARI Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
MD.SUDDIN Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
MEDIA ELEVEN PVT LTD (NEWS 11) Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
April 24, 2019 |
|
MEENA DEVI Vs. BANARSHI LAL ARORA
|
September 25, 2019 |
|
MEENA DEVI @ MEENA SINGH W/O LATE ABHAY
KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
MEENA SINGH Vs. SAKRI SAMAD
|
March 14, 2019 |
|
MEERA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 13, 2019 |
|
MEERA KUMARI Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
|
November 8, 2019 |
|
MEGHNATH THAKUR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
MEHRUNISA Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
MISTER @ CHOTTU KORWA @ SHIVJI KORWA Vs. STATE OF JHARKHAND
|
December 2, 2019 |
|
MITHILESH BHANDARI Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
MOCHI ROY MUNDA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
|
MOHAN GHOSH Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
MOHAN GORAIN Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 9, 2019 |
|
MOHAN SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
MOHAN THAKUR Vs. STATE OF JHARKHAND
|
July 11, 2019 |
|
MOHINDER KAUR Vs. UNION OF INDIA
|
May 15, 2019 |
|
MONIKA KUMARI Vs. STATE OF JHARKHAND
|
March 5, 2019 |
|
MOST BINDIA DEVI Vs. SADASHIV PANDA
|
January 8, 2019 |
|
MOST BISHUN ORAIN Vs. STATE OF JHARKHAND
|
April 4, 2019 |
|
MOST. MADHURI DEVI Vs. CHHEDU SAHU AND ORS.
|
January 14, 2019 |
|
MOST. NIRMA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
|
MRINALINI PANDEY Vs. UNION OF INDIA
|
August 27, 2019 |
|
MRITYUNJAY KISHORE MITTU Vs. STATE OF JHARKHAND
|
June 11, 2019 |
|
MUKESH KUMAR @ MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
MUKESH SINHA Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
MUKESH YADAV Vs. STATE OF JHARKHAND
|
June 4, 2019 |
|
MUKHTAR SAFI SON OF LATE NAZIR ALAM Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
MUKTU TANTI Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
MUKUND KACCHAP Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 13, 2019 |
|
MUNESHWARI @ MUNESHWARI Vs. SUSHILA DEVI
|
September 11, 2019 |
|
MUNGA LAGURI Vs. STATE OF JHARKHAND
|
September 12, 2019 |
|
MUNGESHWAR KAHAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
MUNNA BHAGAT Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
MUNNA ORAON Vs. STATE OF JHARKHAND
|
September 19, 2019 |
|
MUNNA SAW Vs. BHARAT COKING COAL LIMITED
|
January 18, 2019 |
|
MUNNA YADAV Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
MUNNAM SANJAY Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
MUNSHIRAM TRADING COMPANY PRIVATE LTD Vs. HARSHIT POWER & ISPAT PRIVATE LIMITED
|
December 9, 2019 |
|
MURARI SINGH Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
MUSAFIR DURBEY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 7, 2019 |
|
MUSLIM ANSARI Vs. SAKUR MIAN
|
September 27, 2019 |
|
MUSTAFA KHAN Vs. STATE OF JHARKHAND
|
April 12, 2019 |
|
NABI DAS KISKU Vs. STATE OF JHARKHAND
|
August 13, 2019 |
|
NABIK MANDAL Vs. THE STATE OF JHARKHAND
|
April 12, 2019 |
|
NABO KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
NAFISH AHMAD Vs. STATE OF JHARKHAND
|
July 18, 2019 |
|
NAGENDRA CHOUHAN Vs. STATE OF JHARKHAND
|
March 29, 2019 |
|
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND
|
October 15, 2019 |
|
NAGESHWAR PRASAD MAHTO Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
NAGESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
NAKUL MAHTO , SON OF LATE RAMPAL MAHTO Vs. STATE OF JHARKHAND
|
February 11, 2019 |
|
NAKUL SAH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
NAKUL SINGH Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
NAKUL YADAV, S/O-JAGDEO YADAV Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
NAND KISHORE RAM Vs. RANCHI MUNICIPAL CORPORATION
|
March 6, 2019 |
|
NAND LAL SHARMA Vs. RAJ KUMAR SHARMA
|
December 5, 2019 |
|
NANDAN KISHORE TIWARI @ NANDAN TIWARI Vs. GUNJAN TIWARI
|
January 14, 2019 |
|
NANDAN LOHRA Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
NANDI KUI @ NANDI TIRIYA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
NARAYAN GIRI, SON OF LATE BHOLA GIRI Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER
|
May 9, 2019 |
|
NARAYAN MAHATO Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
NARAYAN ORAON Vs. STATE OF JHARKHAND
|
July 25, 2019 |
|
NARAYAN PRAJAPATI Vs. STATE OF JHARKHAND
|
April 25, 2019 |
|
NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
NARAYAN SHARMA SON OF LATE ARJUN SHARMA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
NARENDRA BHIKHAD MISIR Vs. NARAYAN DEO MISIR
|
March 14, 2019 |
|
NARENDRA KUMAR VORA Vs. GANVAT V PATEL, SON OF LATE DEOJI BHAI PATEL
|
May 1, 2019 |
|
NARENDRA PRASAD Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
NARENDRA TUDU Vs. STATE OF JHARKHAND
|
April 9, 2019 |
|
NARESH KUMAR KEJRIWAL Vs. DIRECTORATE OF ENFORCEMENT
|
December 6, 2019 |
|
NARESH SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2019 |
|
NARGIS ALAM WIFE OF LATE MAHMOOD ALAM Vs. JAMIL AKHTAR
|
November 8, 2019 |
|
NARYAN MAHATO Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
NASARIN KHATOON Vs. STATE OF JHARKHAND
|
April 30, 2019 |
|
NASEEBAN BIBI WIDOW OF LATE SHAMSHU ANSARI Vs. MAQSOOD ALAM S/O ZAHEERUDDIN
|
January 15, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. DEVENDRA NAG
|
March 7, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. BHARTI DEVI & ORS
|
November 8, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJINI SAHU WIFE OF LATE LALIN SAHU
|
March 28, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESH CHANDRA MANDAL
|
May 17, 2019 |
|
NATIONAL PRINTERS Vs. STATE OF JHARKHAND
|
May 16, 2019 |
|
NAUSHAD KHAN Vs. STATE OF JHARKHAND
|
October 12, 2019 |
|
NAV NIRMAN CONSTRUCTION THROUGH ITS PARTNER SUNIL KUMAR SINHA Vs. VINOBA BHAVE UNIVERSITY
|
April 4, 2019 |
|
NAVEEN BHAGAT Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
NAVEEN KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
June 19, 2019 |
|
NAWAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
NAZRUL SHEIKH, Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
NEELAM DEVI Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
NEM NARAYAN SINGH @ MANBHARAN SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
NEMBAR HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 29, 2019 |
|
NEPAL MAHTO Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
NEW BOMBAY STORES Vs. NARBHERAM LEASING CO (PVT ) LTD
|
April 4, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARMADA DEVI, W/O LATE GHANSHYAM SAHU
|
December 16, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHHAYA RANI DEY, WIFE OF RAM KANHAI DEY
|
March 8, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHIDA KHATOON
|
January 9, 2019 |
|
NEW SATNAM TRANSPORT COMPANY Vs. MANAGING DIRECTOR
|
September 13, 2019 |
|
NIBHA DEVI Vs. RAJ KUMAR SAHU
|
April 10, 2019 |
|
NIKIT MITTAL Vs. STATE OF JHARKHAND
|
September 23, 2019 |
|
NIKITA PRASAD Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
NILAM NUTAN KUNKAL Vs. NAND KISHORE JHA
|
February 15, 2019 |
|
NIMI CHAMAR Vs. STATE OF JHARKHAND
|
April 15, 2019 |
|
NIRAJ DUBEY Vs. STATE OF JHARKHAND
|
November 14, 2019 |
|
NIRAJ KUMAR SHARMA Vs. STATE OF JHARKHAND & ANR
|
January 9, 2019 |
|
NIRANJAN METALLIC LTD. Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
NIRANJAN ROY Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
NIRANJAN SAW Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
NIRBHAY SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
NIRMA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
|
NIRMAL RANA Vs. STATE OF JHARKHAND
|
April 23, 2019 |
|
NIRMALA DEVI Vs. MUKHTAR ABBAS NAQVI
|
January 15, 2019 |
|
NIRMALA DEVI Vs. PRASIDH NARAYAN SINGH
|
July 26, 2019 |
|
NIRMALA DEVI @ NIRMALA AGARWAL Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
NIRUPAMA SINGH Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
NISHIKANT SINGH Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
NITYA GOPAL Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
NIWARAN PRASAD MAHTO Vs. STATE OF JHARKHAND
|
October 14, 2019 |
|
NIYEL TIRKEY @ NEIL TIRKEY Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
NUNMANI RAJAK Vs. STATE OF JHARKHAND
|
December 9, 2019 |
|
NUNMANI RAWANI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
NUSHAD AKHTAR Vs. RAJANI PARVEEN
|
July 31, 2019 |
|
OFFICER ON SPECIAL DUTY-CUM Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
OM PRAKASH BHAGAT SON OF KAMLESHWAR BHAGAT Vs. SHYAM KUMAR GUPTA SON OF BIRENDRA PRASAD
|
February 19, 2019 |
|
OM PRAKASH DUBEY Vs. TATA IRON
|
November 19, 2019 |
|
OM PRAKASH DUBEY Vs. TATA IRON & STEEL COMPANY LIMITED
|
September 13, 2019 |
|
OM PRAKASH GARG Vs. JHARKHAND VIJLI VITRAN NIGAM LIMITED
|
August 14, 2019 |
|
OM PRAKASH SINGH Vs. RAJESH BHARTI
|
September 24, 2019 |
|
OM PRAKASH SINGH SON OF LATE R P SINGH Vs. STATE OF JHARKHAND
|
February 15, 2019 |
|
OM PRAKASH SINHA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
OM PRAKASH SINHA Vs. NISHI SINHA
|
February 5, 2019 |
|
OM PRAKASH YADAV Vs. STATE OF JHARKHAND
|
September 19, 2019 |
|
OMLAL ORAWN Vs. STATE OF JHARKHAND
|
July 24, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI DEVI, W/O LATE GOLTU MUNDA
|
December 16, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NEERO MAHTO
|
January 9, 2019 |
|
P.C. PRIYADARSHI Vs. JHARKHAND STATE
|
August 22, 2019 |
|
PALTON SOREN Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
PALU KISKU Vs. THE STATE OF JHARKHAND
|
April 25, 2019 |
|
PANCHANAN DUBEY Vs. STATE OF BIHAR
|
April 23, 2019 |
|
PANDEY SAHU Vs. STATE OF JHARKHAND
|
July 22, 2019 |
|
PANDU TOPNO Vs. THE STATE OF JHARKHAND
|
July 22, 2019 |
|
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
PANKAJ KUMAR JHA Vs. STATE OF JHARKHAND
|
September 30, 2019 |
|
PANKAJ KUMAR JHA, S/O VISHWANATH JHA Vs. STATE OF JHARKHAND
|
April 30, 2019 |
|
PANKAJ KUMAR MANDAL Vs. STATE OF JHARKHAND
|
May 28, 2019 |
|
PANKAJ KUMAR PANDEY Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
PANKAJ KUMAR PANDEY @ PANKAJ PANDEY Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
PANKAJ KUMAR,SON OF SHIV KUMAR SAH Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
PANKAJ MANDAL, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
|
PANKAJ SONI @ PANKAJ SINGH, SON OF ASHOK KUMAR SONI Vs. STATE OF JHARKHAND
|
March 14, 2019 |
|
PANKHRACIUS XALXO Vs. VINCENT XALXO
|
June 26, 2019 |
|
PANPATI DEVI Vs. RAM BARAT RAM
|
March 7, 2019 |
|
PANWA DEVI Vs. UNION OF INDIA
|
July 8, 2019 |
|
PAPPU DAS Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
PAPPU KUMAR Vs. STATE OF JHARKHAND
|
April 24, 2019 |
|
PARAM RATAN JHA Vs. STATE OF BIHAR
|
March 27, 2019 |
|
PARAS RAM Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
PARBAL KINDO @ PRABAL KINDO Vs. STATE OF JHARKHAND
|
January 30, 2019 |
|
PAREN SAHIS Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
PAREYA BARLA Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
PARITOSH MAHTO ALIAS PAPPU Vs. STATE OF JHARKHAND
|
March 28, 2019 |
|
PARMESHWAR MAHATHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 5, 2019 |
|
PARMESHWAR MURMU Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
PARMESHWAR NONIA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
April 11, 2019 |
|
PARMESHWAR PANDEY Vs. STATE OF JHARKHAND
|
May 8, 2019 |
|
PARSHURAM MISTRI Vs. KALAWATI DEVI
|
March 1, 2019 |
|
PARVEZ ALAM Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
PARVEZ ALAM @ HAIDER @ TIKRA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
PARWATI DEVI Vs. STATE OF JHARKHAND
|
October 18, 2019 |
|
PASUPATI NATH GUPTA Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
PATEL TIMBER Vs. STATE OF JHARKHAND
|
September 12, 2019 |
|
PATUN BIBI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
|
PAUL HANSDA Vs. STATE OF JHARKHAND
|
February 11, 2019 |
|
PAULUS HANS Vs. STATE OF BIHAR
|
April 10, 2019 |
|
PAVITRA KUMAR SINGH S/O LATE DASHRATH SINGH Vs. STATE OF JHARKHAND
|
February 11, 2019 |
|
PAWAN DEHARI Vs. STATE OF JHARKHAND
|
March 12, 2019 |
|
PAWAN KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
January 29, 2019 |
|
PAWAN KUMAR AGARWAL, SON OF BANWARI LAL AGARWAL Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS
|
May 1, 2019 |
|
PAWAN KUMAR YADAV Vs. STATE OF JHARKHAND
|
September 2, 2019 |
|
PAWANJEET SINGH Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
PERVEEN RANA Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
PHUL KUMAR JHA Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
PHULMANI MAHTO Vs. STATE OF JHARKHAND
|
January 22, 2019 |
|
PINKI KUMARI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
PITOBAS BEHRA Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
PIYARI HAZAM Vs. BIBI NOORSHA KHATOON
|
March 7, 2019 |
|
POKHAN KUMHAR Vs. DULARCHAND RAM
|
November 20, 2019 |
|
POLICY SERVING OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SARBATIYA DEVI AND ORS.
|
September 3, 2019 |
|
POONAM SHRIVASTAVA WIFE OF LATE SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
PORAIYAHAT DISTRICT GODDA Vs. STATE OF BIHAR
|
April 24, 2019 |
|
PRABHA DEVI Vs. EASTERN COAL FIELD LIMITED
|
August 7, 2019 |
|
PRABHA SINHA Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
PRABHAKAR SINGH Vs. THE STATE OF JHARKHAND
|
January 15, 2019 |
|
PRABHU NATH PRASAD Vs. STATE OF JHARKHAND
|
February 7, 2019 |
|
PRABIR PRADHAN Vs. STATE OF JHARKHAND
|
September 4, 2019 |
|
PRABIR PRADHAN Vs. STATE OF JHARKHAND
|
December 9, 2019 |
|
PRADEEP COKE INDUSTRIES Vs. CENTRAL BUREAU OF INVESTIGATION, CBI, ACB, KARMIK NAGAR
|
December 10, 2019 |
|
PRADEEP KUMAR GUPTA Vs. STATE OF JHARKHAND
|
September 23, 2019 |
|
PRADEEP ORAON Vs. STATE OF BIHAR
|
February 25, 2019 |
|
PRADEEP PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
PRADEEP YADAV Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
PRADHAN ENGINEERING PROJECT & SYSTEM Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
PRAFUL KUMAR MANDAL, Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
PRAHLAD KUMAR MANDAL Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
PRAHLAD MAHTO Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
PRAKASH BHUIYAN Vs. STATE OF JHARKHAND
|
July 23, 2019 |
|
PRAKASH BIHARI LAL Vs. THE STATE OF JHARKHAND
|
April 9, 2019 |
|
PRAKASH KUMAR Vs. STATE OF JHARKHAND
|
September 6, 2019 |
|
PRAKASH MUNJAL Vs. STATE OF JHARKHAND
|
September 6, 2019 |
|
PRAMILA DEVI Vs. MD. SAHABUDDIN
|
March 28, 2019 |
|
PRAMOD AGARWAL Vs. UNION OF INDIA
|
February 21, 2019 |
|
PRAMOD KUMAR MANDAL Vs. PARAN MANDAL
|
November 22, 2019 |
|
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 4, 2019 |
|
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
PRAMOD NARANG Vs. STATE OF JHARKHAND
|
February 25, 2019 |
|
PRAMOD RAM Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
PRAMODH SHARMA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
PRANAB CHAKRABARTY Vs. STATE OF JHARKHAND
|
April 1, 2019 |
|
PRASANNA Vs. ARBIND KUMAR
|
October 22, 2019 |
|
PRASANT KUMAR BHAGAT Vs. PANNALAL BHAGAT
|
February 21, 2019 |
|
PRASHANT VERMA Vs. STATE OF JHARKHAND
|
August 22, 2019 |
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PRASIDH KUMAR VERMA, Vs. ANITA DEVI
|
December 11, 2019 |
|
PRATIK BANERJEA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
PRATIK BANERJEA @ PRATIK BANARJEA, S/O LATE MANGAL MOY BANERJEA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
PRATIMA DEVI Vs. STATE OF JHARKHAND
|
December 6, 2019 |
|
PRAVEEN KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
PRAVEEN KUMAR JAISWAL Vs. UNION OF INDIA THROUGH THE SECRETARY
|
April 11, 2019 |
|
PRAYAG MAHTO @ KURMI Vs. YADO KURMI
|
August 6, 2019 |
|
PRAYAG PANDIT Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
PREM BAI Vs. SHYAMA DEVI
|
April 22, 2019 |
|
PREMLATA MISHRA Vs. CENTRAL COALFIELDS LIMITED
|
September 3, 2019 |
|
PRERNA TRUST Vs. STATE OF JHARKHAND
|
August 28, 2019 |
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PRINCIPAL DIRECTOR OF AUDIT Vs. ANU TIRKEY
|
November 28, 2019 |
|
PRITAM BAITHA Vs. THE STATE OF BIHAR
|
April 16, 2019 |
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PRITAM KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
July 3, 2019 |
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PRITI BHARTI Vs. STATE OF JHARKHAND
|
June 14, 2019 |
|
PRIYA BIBI, WIFE OF TABREJ KHAN Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
PRIYA RANJAN SAHAY Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
December 4, 2019 |
|
PRIYA SHAILENDRA Vs. KUMARI ARCHANA
|
March 1, 2019 |
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PRIYANKA SEN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
PROJECT OFFICER, KACHHI BALIHARI COLLIERY Vs. REGIONAL LABOUR COMMISSIONER
|
August 7, 2019 |
|
PROJECT OFFICER, MOONIDIH GOAL WASHERY OF BHARAT COKING COAL LTD. Vs. TUSHAR KANT CHOUDHARY
|
July 25, 2019 |
|
PROJECT OFFICER, SWANG COLLIERY OF CENTRAL COALFIELDS LTD. Vs. SHEO NATH PRASAD SINGH AND ORS.
|
October 21, 2019 |
|
PROMILA GHOSH, WIFE OF KRISHNA YADAV Vs. INDIAN OIL CORPORATION LIMITED, THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
May 8, 2019 |
|
PUBLIC INFORMATION-CUM-SPECIAL OFFICER Vs. CHIEF INFORMATION COMMISSIONER
|
November 14, 2019 |
|
PUITU MAHTO Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
PURAN MANJHI Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
PURNIMA SHARMA Vs. TATA IRON & STEEL COMPANY LTD
|
November 19, 2019 |
|
PUSHPENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 7, 2019 |
|
QAMRUDDIN ANSARI Vs. SALIL ANSARI
|
January 29, 2019 |
|
R.C.M. INFRASTRUCTURE LTD., Vs. STATE HIGHWAY AUTHORITY OF JHARKHAND
|
April 11, 2019 |
|
R.I.T BUILDING SHOPKEEPER ASSOCIATION Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
August 21, 2019 |
|
RABI BHUSHAN Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
RABINDRA NATH MANDAL Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
RADHA DEVI Vs. MADAN LAL KUMAR
|
October 21, 2019 |
|
RADHA GOVIND PUBLIC SCHOOL Vs. JHARKHAND URJA VIKASH NIGAM LTD THROUGH ITS CHAIRMAN
|
February 11, 2019 |
|
RADHESHYAM PANDEY Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
RAFIQ MIAN Vs. STATE OF BIHAR
|
April 4, 2019 |
|
RAGHUWAR SINGH MUNDA Vs. RADHA MOHAN SINGH MUNDA
|
September 16, 2019 |
|
RAGHWENDRA MISHRA Vs. STATE OF JHARKHAND
|
April 25, 2019 |
|
RAJ ARYAN Vs. UNION PUBLIC SERVICE COMMISSIONER
|
February 4, 2019 |
|
RAJ KUMAR MAHTO Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
RAJ KUMAR PASHWAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
RAJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
RAJ KUMAR SWARNKAR Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
RAJ KUMAR VERMA Vs. THE STATE OF JHARKHAND
|
October 22, 2019 |
|
RAJA PRATAP SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 16, 2019 |
|
RAJAN GUPTA Vs. STATE OF JHARKHAND
|
January 28, 2019 |
|
RAJBALI RAM Vs. UNION OF INDIA
|
February 13, 2019 |
|
RAJEEV KAUL Vs. MANJU KUMARI
|
April 9, 2019 |
|
RAJENDRA BEDIYA Vs. STATE OF JHARKHAND
|
October 14, 2019 |
|
RAJENDRA KUMAR BAGARIA Vs. STATE OF JHARKHAND
|
January 11, 2019 |
|
RAJENDRA KUMAR JAIN, SON OF UTSAV LAL JAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 11, 2019 |
|
RAJENDRA PRASAD RAO SON OF LATE MOTILAL RAO Vs. HEAVY ENGINEERING CORPORATION LIMITED, DHURWA, RANCHILABIC
|
January 2, 2019 |
|
RAJENDRA PRASAD SAH Vs. UMA SHANKAR SAH
|
August 14, 2019 |
|
RAJENDRA RAM @ RAJENDRA VERMA @ RAJU Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
|
RAJENDRA SAHU Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
RAJENDRA YADAV Vs. STATE OF JHARKHAND
|
September 4, 2019 |
|
RAJENDRA YADAV @ RAJENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
January 14, 2019 |
|
RAJESH CHOUHAN Vs. SUMAN DEVI
|
September 13, 2019 |
|
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2019 |
|
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
|
RAJESH ORAON Vs. STATE OF JHARKHAND
|
March 13, 2019 |
|
RAJESH PRASAD SINGH Vs. SURENDRA KUMAR SINGH
|
June 13, 2019 |
|
RAJESH RANJAN Vs. STATE OF JHARKHAND THROUGH CBI
|
January 15, 2019 |
|
RAJESH RAWANI Vs. COAL INDIA LTD
|
July 16, 2019 |
|
RAJESH SRIVASTAVA Vs. STATE OF JHARKHAND.
|
December 6, 2019 |
|
RAJESHWAR SAO Vs. STATE OF JHARKHAND
|
May 9, 2019 |
|
RAJINDER KUMAR MOHAL, SON OF DHARM PAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
May 2, 2019 |
|
RAJINDRA PRASAD @ RAJENDRA PRASAD S/O LATE TULSHI RAM Vs. KALI SONAR S/O LATE NANDO SONAR
|
January 31, 2019 |
|
RAJIV KUMAR SINGH S/O BIDYANAND SINGH Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
RAJIV MANDAL Vs. STATE OF JHARKHAND
|
January 18, 2019 |
|
RAJIV RANJAN CHOUBEY Vs. GENERAL MANAGER, LODNA AREA, M/S BHARAT COKING COAL LIMITED
|
January 10, 2019 |
|
RAJKALI DEVI, WIFE OF DASHRATH SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF REVENUE &
LAND REFORMS
|
February 21, 2019 |
|
RAJKUMAR PRASAD Vs. STATE OF JHARKHAND
|
April 22, 2019 |
|
RAJLAL MAHTO @ RAJ LAL MAHTO Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
RAJNATH TIWARI Vs. URMILA DEVI
|
December 4, 2019 |
|
RAJSHRI PATI Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
RAJU CHOUDHARY Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
RAJU PRASAD Vs. THE STATE OF JHARKHAND
|
February 27, 2019 |
|
RAJU RAJWAR S/O LATE SAHDEO RAJWAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
RAJU SINGH Vs. STATE OF JHARKHAND
|
March 13, 2019 |
|
RAJU THAKUR Vs. STATE OF JHARKHAND
|
March 7, 2019 |
|
RAKESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
RAKESH KUMAR GUPTA, SON OF LATE HARIHAR PRASAD SAW Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU
|
February 15, 2019 |
|
RAKESH KUMAR PANDIT Vs. STATE OF JHARKHAND
|
April 5, 2019 |
|
RAKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
RAKESH KUMAR SINHA Vs. JHARKHAND STATE HOUSING BOARD
|
May 15, 2019 |
|
RAKESH PRASAD SHRIVASTAVA Vs. STEEL AUTHORITY OF INDIA
|
November 29, 2019 |
|
RAKHAL PRUSTY Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
RAM ASHISH SHARMA Vs. MANGLI MAJHI
|
September 20, 2019 |
|
RAM AVTAR SHARMA Vs. UNION OF INDIA
|
July 19, 2019 |
|
RAM AYODHYA SINGH Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
RAM BALAK VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
RAM CHANDRA BELDAR Vs. STATE OF JHARKHAND
|
June 21, 2019 |
|
RAM CHANDRA MIRDHA Vs. ARBIND
|
April 9, 2019 |
|
RAM CHANDRA PANDEY Vs. STATE OF JHARKHAND
|
August 13, 2019 |
|
RAM GOVIND BHAGAT Vs. NASIM AKHTAR
|
September 12, 2019 |
|
RAM GOVIND INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
|
May 14, 2019 |
|
RAM KARAN RANJAN Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
RAM KISKU Vs. STATE OF BIHAR
|
March 6, 2019 |
|
RAM KRIPAL Vs. UNION OF INDIA
|
August 14, 2019 |
|
RAM KUMAR TIWARI Vs. MAYA DEVI
|
April 25, 2019 |
|
RAM LAKHAN LOHAR Vs. MANTU TURI
|
July 22, 2019 |
|
RAM LAKHAN PANDEY Vs. STATE OF JHARKHAND
|
June 18, 2019 |
|
RAM NARESH JHA Vs. STATE OF JHARKHAND
|
May 16, 2019 |
|
RAM NATH MISHRA SON OF AWADH KISHORE MISHRA Vs. ANITA MISHRA D/O UMAKANT PANDEY
|
January 8, 2019 |
|
RAM PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
RAM PUKAR SAO Vs. CENTRAL COALFIELDS LIMITED
|
August 28, 2019 |
|
RAM RATAN RAM Vs. UNION OF INDIA
|
August 21, 2019 |
|
RAM SHARMA Vs. STATE OF BIHAR
|
August 5, 2019 |
|
RAM SWAROOP NAND TIWARY Vs. STATE OF JHARKHAND
|
December 10, 2019 |
|
RAMA KANT SAHAY Vs. STATE OF JHARKHAND
|
March 6, 2019 |
|
RAMANA @ YASALAPU VENKATA RAMANA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
January 14, 2019 |
|
RAMASHISH YADAV Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
RAMAWTAR RAJGARHIA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 18, 2019 |
|
RAMCHANDRA CHAUDHARY Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
RAMCHANDRA JHA, Vs. STATE OF JHARKHAND
|
December 13, 2019 |
|
RAMCHANDRA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 17, 2019 |
|
RAMDEO TURI Vs. NANKI DEVI, W/O LATE SUSHIL TURI
|
December 11, 2019 |
|
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
March 6, 2019 |
|
RAMESH KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
September 25, 2019 |
|
RAMESH KUMAR SONI Vs. SEEMA DEVI
|
January 29, 2019 |
|
RAMESH SHARMA Vs. STATE OF JHARKHAND
|
September 4, 2019 |
|
RAMESH SINGH Vs. STATE OF JHARKHAND
|
November 8, 2019 |
|
RAMESHWAR MAHTO Vs. SARJU PRASAD
|
July 29, 2019 |
|
RAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
February 20, 2019 |
|
RAMESHWAR SOREN Vs. SUWASHANI MURMU
|
April 26, 2019 |
|
RAMGARH CANTONMENT BOARD Vs. ANIL KUMAR
|
June 25, 2019 |
|
RAMGATI PRASAD GUPTA, SON OF TILESHWAR SAHU Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
RAMJAGI SINGH Vs. STATE OF JHARKHAND
|
September 19, 2019 |
|
RAMJAN MIAN Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
RAMJEE ORAON Vs. RAMBRIKSHA ORAON
|
November 18, 2019 |
|
RAMKANDEY MISHRA Vs. STATE OF JHARKHAND
|
August 9, 2019 |
|
RAMKESHWAR BHAGAT Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
|
July 19, 2019 |
|
RAMLAL MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2019 |
|
RAMSEVAK YADAV Vs. THE STATE OF JHARKHAND
|
December 13, 2019 |
|
RAMSWARUP RAVIDAS Vs. CENTRAL COALFIELDS LIMITED (C C L )
|
April 23, 2019 |
|
RAMU MARANDI, SON OF DIBO MARANDI Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
RAMU PRADHAN Vs. STATE OF JHARKHAND
|
January 23, 2019 |
|
RAMYASH SINGH Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
RAMZAN ALI Vs. STATE OF JHARKHAND & ORS
|
February 26, 2019 |
|
RANBIR SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
RANCHI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. MAYA DEVI
|
August 2, 2019 |
|
RANGA LOHRA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
RANI SATI RICE MILLS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
May 1, 2019 |
|
RANI SEVA SADAN Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
RANJAN KISHORE SHARMA Vs. STATE OF JHARKHAND
|
August 22, 2019 |
|
RANJAN KUMAR SAHU @ RANJAN KUMAR Vs. NIRMALA SAHU
|
February 28, 2019 |
|
RANJANA GUPTA, WIFE OF SUSHIL KUMAR GUPTA Vs. VED PRAKASH SHARMA, SON OF NAGAR DUTTA SHARMA
|
May 3, 2019 |
|
RANJANA JHA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
RANJANA SINGH Vs. STATE OF JHARKHAND
|
September 24, 2019 |
|
RANJEET DAS Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
RANJEET KUMAR SHARMA Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
RANJEET ORAON Vs. STATE OF JHARKHAND
|
July 11, 2019 |
|
RANJEET PRABHAKAR Vs. STATE OF JHARKHAND
|
August 26, 2019 |
|
RANJIT BIHARI PRASAD Vs. STATE OF JHARKHAND
|
September 25, 2019 |
|
RANJIT KUMAR SINGH Vs. SURENDRA MAHTO
|
November 19, 2019 |
|
RANJIT PASWAN Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
RANJIT RAWANI Vs. STATE OF JHARKHAND
|
February 26, 2019 |
|
RANJIT SINGH Vs. STATE OF JHARKHAND
|
March 11, 2019 |
|
RANJIT SINGH Vs. STATE OF JHARKHAND
|
January 30, 2019 |
|
RANJIT SINGH @ RANE Vs. SATYABHAMA DEVI
|
May 13, 2019 |
|
RANJIT SINGH MATHARU Vs. ANNA PURTY
|
November 6, 2019 |
|
RANJITA KINDO Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
RASHTRIYA MAZDOOR UNION Vs. UNION OF INDIA AND ORS.
|
December 2, 2019 |
|
RATAN MAHTO Vs. STATE OF JHARKHAND
|
May 14, 2019 |
|
RATANU Vs. STATE OF JHARKHAND
|
October 23, 2019 |
|
RATIKANT BEHRA Vs. STATE OF JHARKHAND
|
February 19, 2019 |
|
RAUSHAN KUMAR JHA Vs. UNION OF INDIA THROUGH POSTMASTER
|
January 16, 2019 |
|
RAVI KANT SAHU Vs. STATE OF JHARKHAND
|
September 24, 2019 |
|
RAVI NEPALI Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
RAVI SHANKAR PRIYADARSHI Vs. UNION OF INDIA
|
December 11, 2019 |
|
RAVIJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
RAVILAL MOHALI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
RAVISHANKAR Vs. STATE OF JHARKHAND
|
June 26, 2019 |
|
RELIANCE GENERAL INSURANCE Vs. MOSTT. KIRAN DEVI
|
October 25, 2019 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PAIRAN BIBI @ PAUYATAN BIBI
|
January 23, 2019 |
|
RELIANT INTRA INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
RENGO KURLI Vs. STATE OF BIHAR
|
January 17, 2019 |
|
RENU DEVI Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
RENU DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 2, 2019 |
|
RENU KUMARI SINGH Vs. STATE OF JHARKHAND
|
November 14, 2019 |
|
RESHMI KHATOON Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
REWATI RAMAN VATSALAN Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
RIMISH @ RAMESH KANDULNA Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
RINKI DEVI Vs. THE STATE OF JHARKHAND
|
August 22, 2019 |
|
RINKU PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 21, 2019 |
|
RINKU SAH Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
RINKU SINGH Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
RITA JHA WIFE OF S K JHA Vs. STATE OF JHARKHAND
|
February 11, 2019 |
|
RITESH KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
RIYAJUDDIN HASIM SON OF LATE KAMRUDDIN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
|
December 11, 2019 |
|
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
ROHAN THAKUR Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
ROHIDAS MAHATO @ RUHIDAS Vs. STATE OF JHARKHAND
|
December 13, 2019 |
|
ROHINI DEBI Vs. BHARAT COKING COAL LTD
|
September 17, 2019 |
|
ROHIT GOSWAMI Vs. STATE OF JHARKHAND
|
July 31, 2019 |
|
ROHIT SHEKHAR Vs. STATE OF JHARKHAND
|
April 2, 2019 |
|
ROYAL INFRA & LOGS Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
ROYAL INFRA AND LOGS, DHANBAD Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
RUDRA ENTERPRISES Vs. CASTROL INDIA LIMITED
|
February 26, 2019 |
|
RUPA DEVI Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
RUPA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
July 24, 2019 |
|
S.K. KHALIQUZZAMAN Vs. ZEENAT KAUSER
|
July 22, 2019 |
|
SABITA DEVI Vs. UNION OF INDIA
|
March 13, 2019 |
|
SACHIDANAND BUDHIA, Vs. ALLAHABAD BANK, A BANKING COMPANY HAVING ITS REGISTERED OFFICE
|
October 17, 2019 |
|
SACHIDANAND PRADHAN & ORS Vs. STATE OF JHARKHAND & ANR
|
January 9, 2019 |
|
SACHIN KUMAR Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
SACHINDRA NATH BHATTACHARYA Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
SADANAND PRASAD BARNWAL Vs. STATE OF JHARKHAND
|
May 14, 2019 |
|
SADHU MAHTO Vs. STATE OF JHARKHND
|
November 21, 2019 |
|
SAFAUL RAHMAN Vs. MOHAMMAD KHALIL
|
July 17, 2019 |
|
SAFIQUE ALAM @ SAFIQUE ALAM Vs. STATE OF JHARKHAND
|
December 13, 2019 |
|
SAGAR TIRKEY Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
SAGARIKA DAS Vs. UNION OF INDIA
|
June 21, 2019 |
|
SAHDEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 3, 2019 |
|
SAHEB JAMUDA Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
SAHIDA KHATOON Vs. STATE OF JHARKHAND
|
July 29, 2019 |
|
SAHJAD ANSARI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
SAILENDRA KUMAR MANDAL Vs. STATE OF JHARKHAND
|
January 2, 2019 |
|
SAIRUN NISHA Vs. STATE OF JHARKHAND
|
February 27, 2019 |
|
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND
|
October 25, 2019 |
|
SAJAL CHAKROVORTY @ SAJAL CHAKRAVERTY Vs. STATE OF JHARKHAND
|
February 8, 2019 |
|
SAKUR ANSARI SON OF LATE GANPAT ANSARI Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
SALIL MANDAL Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
SALIM RAZA Vs. MOHAN MISTRY SON OF KHUNI MISTRY
|
July 23, 2019 |
|
SAM HEMBRAM, Vs. PAKKU MARANDI,
|
November 8, 2019 |
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SAMIRAN KHATOON Vs. STATE OF JHARKHAND
|
November 26, 2019 |
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SAMIRAN KHATOON Vs. STATE OF JHARKHAND
|
November 29, 2019 |
|
SAMSUDDIN ANSARI SON OF SOBRATI ANSARI Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
SANAT MANDAL Vs. STATE OF JHARKHAND
|
April 11, 2019 |
|
SANATAN MAHATO ALIAS PRADHAN Vs. STATE OF JHARKHAND & ANR
|
January 16, 2019 |
|
SANATAN MURMU @ SONATAN MURMU Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
May 14, 2019 |
|
SANDEEP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
April 4, 2019 |
|
SANDEEP PASI Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
SANDHYA RANI MANDAL, W/O ASHISH MANDAL Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
SANGEETA DEVI Vs. STATE OF JHARKHAND
|
November 21, 2019 |
|
SANICCHAR ORAON Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
SANIKA LOHRA SON OF BAHURA LOHRA RESIDENT OF VILLAGE BARAGAIN UNDER POLICE STATION-LAPUNG, DISTRICT-RANCHI Vs. STATE OF BIHAR
|
May 9, 2019 |
|
SANJAY GORAI Vs. SANJAY GORAI
|
October 14, 2019 |
|
SANJAY KUMAR Vs. NANHAKU PRASAD YADAV
|
February 28, 2019 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
July 17, 2019 |
|
SANJAY KUMAR Vs. CENRAL BUREAU OF INVESTIGATION
|
September 23, 2019 |
|
SANJAY KUMAR BHARATI Vs. STATE OF JHARKHAND
|
April 4, 2019 |
|
SANJAY KUMAR MUKHERJEE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 29, 2019 |
|
SANJAY KUMAR PANDEY, SON OF SITARAM PANDEY Vs. ELECTION COMMISSION OF INDIA
|
May 3, 2019 |
|
SANJAY KUMAR SAVITA Vs. STATE OF JHARKHAND
|
August 8, 2019 |
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SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 19, 2019 |
|
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
SANJAY MANJHI Vs. STATE OF JHARKHAND
|
February 18, 2019 |
|
SANJAY NISHAD Vs. UNION OF INDIA
|
July 16, 2019 |
|
SANJAY PAUL Vs. RAKESH CHANDRA DAS
|
August 13, 2019 |
|
SANJAY PRASAD Vs. STATE OF JHARKHAND
|
April 24, 2019 |
|
SANJAY SAMAD Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
SANJAY SINGH @ SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
April 10, 2019 |
|
SANJAY SONAR Vs. KABITA DEVI
|
July 3, 2019 |
|
SANJAY THAKUR Vs. MUKESH SHARMA
|
April 9, 2019 |
|
SANJAY TIGGA, SON OF LATE JAKARIYAS TIGGA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
SANJAY TIWARY Vs. YUGAL KISHORE PRASAD
|
April 3, 2019 |
|
SANJEET SINGH Vs. CHEDILAL TULSIYAN
|
September 19, 2019 |
|
SANJEEV KUMAR @ ASHOK SAHAY Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
SANJHALI TUDU Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
SANJU TURI Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
SANNI KUMAR Vs. STATE OF JHARKHAND
|
June 4, 2019 |
|
SANTOSH BHANDARI Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
SANTOSH ISPAT, A PROPRIETORSHIP FIRM, THROUGH ITS PROPRIETOR, S K PANDEY Vs. STATE OF JHARKHAND
|
April 25, 2019 |
|
SANTOSH KUMAR GUPTA Vs. CHAIRMAN, JHARKHAND PUBLIC SERVICE COMMISSION
|
November 29, 2019 |
|
SANTOSH KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2019 |
|
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 16, 2019 |
|
SANTOSH KUMAR TULSYAN Vs. SHIPRA DEVI
|
August 16, 2019 |
|
SANTOSH KUMAR VERMA Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
SANTOSH KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
SANTOSH KUMAR YADAV Vs. STATE OF JHARKHAND
|
September 20, 2019 |
|
SANTOSH RAI Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
SANTOSH SINGH @ SANTOSH KR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
|
SANTOSH YADAV Vs. BALDEO SAO
|
December 16, 2019 |
|
SAPNA KUMARI Vs. STATE OF JHARKHAND
|
November 5, 2019 |
|
SARDA MAHILA MANDAL Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
SARFARAJ ANSARI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
SARITA DEVI Vs. UNION OF INDIA
|
May 10, 2019 |
|
SARITA DEVI Vs. STATE OF JHARKHAND
|
August 17, 2019 |
|
SAROJ JERATH Vs. PRAKRITI SINGH
|
July 19, 2019 |
|
SAROJ KUMAR DAS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 7, 2019 |
|
SAROJINI KISKU Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
SAROJINI KUMARI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
SARYU PASWAN Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
SASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
SASHI RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
|
SATISH CHANDRA BIRULY Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
SATISH GIRI Vs. STATE OF JHARKHAND
|
August 26, 2019 |
|
SATISH KAPARI Vs. STATE JHARKHAND
|
November 18, 2019 |
|
SATISH KUMAR, SON OF JAGDISH PRASAD SWARANKAR Vs. STATE OF JHARKHAND
|
January 7, 2019 |
|
SATISH MIDHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 26, 2019 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 25, 2019 |
|
SATTO MIRDHA Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
SATYA PRAKASH Vs. STATE OF JHARKHAND
|
July 10, 2019 |
|
SATYA PRAKASH SHARMA & ORS Vs. STATE OF JHARKHAND
|
January 10, 2019 |
|
SATYA PRAKASH SUDHANSHU Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2019 |
|
SATYADEO PRASAD Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
SATYADEO PRASAD AGARWAL @
SATYADEO PRASAD AGGRAWAL Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
|
February 4, 2019 |
|
SATYAJEET SINHA Vs. STATE OF JHARKHAND
|
July 17, 2019 |
|
SATYANATH BERA @ CHITA PANDU Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
SATYENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 4, 2019 |
|
SAVITRI KUMARI Vs. THE STATE OF JHARDKHAND
|
June 21, 2019 |
|
SAWANA NAGESIA AND ORS. Vs. THE STATE OF JHARKHAND
|
September 17, 2019 |
|
SAWNA MUNDA Vs. LAGNU MUNDA
|
January 22, 2019 |
|
SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE Vs. TUPLAL MAHATO
|
March 13, 2019 |
|
SEIKH MAZID Vs. STATE OF JHARKHAND
|
November 6, 2019 |
|
SERAL MANDI Vs. STATE OF JHARKHAND
|
January 8, 2019 |
|
SGPL TCPL BP(JV) (A JOINT VENTURE ENTITY) Vs. BHARAT COKING COAL LIMITED
|
January 21, 2019 |
|
SHABD SHARAN BURNWAL Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
SHAH BROTHERS Vs. UNION OF INDIA
|
February 18, 2019 |
|
SHAH BROTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY
|
February 15, 2019 |
|
SHAH BROTHERS Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
|
January 15, 2019 |
|
SHAH HITECH AUTO ALCAST COMPANY (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 2, 2019 |
|
SHAHANK KUMAR SINHA Vs. OFFICE OF HONBLE LOKAYUKTA
|
April 22, 2019 |
|
SHAHID KHAN Vs. STATE OF JHARKHAND
|
March 26, 2019 |
|
SHAHNAWAZ NAYYER @ SEHNAWAZ NAIYAR ANSARI Vs. STATE OF JHARKHAND
|
February 28, 2019 |
|
SHAIL PRAVA KUJUR Vs. STATE OF JHARKHAND
|
June 26, 2019 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 20, 2019 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 19, 2019 |
|
SHAKHIYA DEVI Vs. STATE OF JHARKHAND
|
July 31, 2019 |
|
SHAKILA BANO Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
SHAKILUZZAMAN KHAN Vs. STATE OF JHARKHAND
|
August 13, 2019 |
|
SHAKTIPAD GORAI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
May 9, 2019 |
|
SHAKUNTALA DEVI Vs. SURESH KUMAR PRASAD SAH
|
April 23, 2019 |
|
SHAKUR ANSARI @ SHAKUR MIAN & ORS Vs. STATE OF JHARKHAND & ANR
|
February 15, 2019 |
|
SHALIMAR IRON AND STEEL PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
December 10, 2019 |
|
SHAMBHU PRADHAN Vs. STATE OF JHARKHAND
|
September 6, 2019 |
|
SHAMBHU SARDAR Vs. STATE OF JHARKHAND
|
August 8, 2019 |
|
SHANDAR ALIAS GUDDU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 26, 2019 |
|
SHANKAR MURMU Vs. R.2A. MILONI SOREN
|
October 23, 2019 |
|
SHANKAR PRASAD MEHTA AND ORS. Vs. JAGDISH MAHTO AND ORS.
|
January 3, 2019 |
|
SHANKAR RAM JAISWARA Vs. SITA DEVI JAISWAR AND ORS.
|
March 26, 2019 |
|
SHANKAR SAO, Vs. STATE OF JHARKHAND
|
November 13, 2019 |
|
SHANTI CEMENT (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
January 7, 2019 |
|
SHANTI DEVI Vs. STATE OF JHARKHAND
|
December 13, 2019 |
|
SHANTI DEVI, WIFE OF UPENDAR BHUIYAN Vs. STATE OF JHARKHAND
|
February 19, 2019 |
|
SHANTI KUMARI Vs. BHARAT
COOKING COAL LIMITED
|
September 20, 2019 |
|
SHARWAN KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 20, 2019 |
|
SHASHI BHUSAN PRASAD Vs. ANIL KUMAR SAHAY
|
November 8, 2019 |
|
SHASHI BHUSHAN Vs. STATE OF JHARKHAND
|
June 14, 2019 |
|
SHASHI BHUSHAN DUBEY Vs. STATE OF JHARKHAND
|
October 15, 2019 |
|
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
January 15, 2019 |
|
SHASHI BHUSHAN PRASAD SINGH Vs. UNION OF INDIA
|
August 28, 2019 |
|
SHASHI BHUSHAN SHARMA, SON OF LATE MAHESH SHARMA Vs. BHARAT COKING COAL LIMITED
|
February 11, 2019 |
|
SHASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
SHASHI KANT SINGH Vs. STATE OF JHARKHAND
|
June 17, 2019 |
|
SHASHI KUMAR Vs. STATE OF JHARKHAND
|
November 28, 2019 |
|
SHASHI SHEKHAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 26, 2019 |
|
SHATRUDHAN MANDAL Vs. STATE OF JHARKHAND
|
October 22, 2019 |
|
SHAYAMAL KUMAR AIKAT Vs. JITENDRA KUMAR SINGH
|
May 10, 2019 |
|
SHEIKH AKBAR Vs. CHAIRMAN, COAL INDIA LTD
|
February 27, 2019 |
|
SHEKHAR KUMAR SAHU Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
SHEO CHANDRA CHOUDHARY, SON OF LATE KAMAL CHOUDHARY Vs. STATE OF JHARKHAND
|
February 5, 2019 |
|
SHEO NANDAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
SHEOCHAND PRAJAPATI Vs. STATE OF JHARKHAND
|
July 11, 2019 |
|
SHILPI PRASAD Vs. TATA STEEL LIMITED
|
September 25, 2019 |
|
SHISHIR KUMAR GUPTA Vs. ASHOK PRASAD
|
June 26, 2019 |
|
SHITAL SOY Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
SHIV KUMAR PATWARI Vs. UNION OF INDIA
|
March 29, 2019 |
|
SHIV NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
September 5, 2019 |
|
SHIV NATH SAO Vs. DASRATH RAM
|
September 23, 2019 |
|
SHIV SHANKAR CHOUDHARY @ SHEO SHANKER CHOUDHARY Vs. STATE OF JHARKHAND THROUGH C B I
|
April 2, 2019 |
|
SHIV SHANKAR KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
SHIV SHANKAR SAHU Vs. STATE OF JHARKHAND
|
September 16, 2019 |
|
SHIV SHANKAR SINGH MUNDA Vs. STATE OF JHARKHAND
|
July 15, 2019 |
|
SHIVA TRADING COMPANY Vs. CANARA BANK
|
March 12, 2019 |
|
SHIVAJEE SHARMA Vs. STATE OF JHARKHAND
|
August 29, 2019 |
|
SHIVANI DEVI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
|
SHIVLAL INFRATECH PVT LIMITED Vs. STATE OF JHARKHAND
|
November 18, 2019 |
|
SHRAVAN KUMAR GUPTA Vs. USHA DEVI
|
August 2, 2019 |
|
SHREE GOPAL GOVIND SPONGE PRIVATE LIMITED Vs. COAL INDIA LIMITED
|
September 11, 2019 |
|
SHREE KRISHNA MURARI CHOUDHARY Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
SHREE RAJ DURGA ISPAT INDUSTRIES PRIVATE LIMITED Vs. BANK OF BARODA
|
September 25, 2019 |
|
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
October 15, 2019 |
|
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
SHYAM KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
February 21, 2019 |
|
SHYAM NARAYAN SINGH Vs. STATE OF JHARKHAND
|
August 28, 2019 |
|
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
SHYAM SUNDAR SHAH Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
SHYAM SUNDER NATH ROY Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
SHYAM SUNDER SAW Vs. MANOJ YADAV
|
February 4, 2019 |
|
SHYAMA PADA MANDAL Vs. STATE OF JHARKHAND
|
December 19, 2019 |
|
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA
|
September 13, 2019 |
|
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA THROUGH DIRECTORATE OF ENFORCEMENT
|
September 13, 2019 |
|
SHYAMAPADA KUMBHKAR Vs. PARMESHWAR KUMBHKAR
|
August 22, 2019 |
|
SIBRAN CHIK Vs. STATE OF JHARKHAND
|
April 24, 2019 |
|
SIDDHI NATH RAJAN Vs. HEAVY ENGINEERING CORPORATION LTD
|
February 27, 2019 |
|
SIDDIQUE ANSARI Vs. STATE OF JHARKHAND
|
July 25, 2019 |
|
SIKANDAR ANSARI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
SILICA BOTTLING & BLENDERS ENTERPRISES, RANCHI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
|
SIMPLEX INFRASTRUCTURE LTD. Vs. STATE OF JHARKHAND
|
November 22, 2019 |
|
SIMPLEX INFRASTRUCTURES LIMITED Vs. STATE OF JHARKHAND
|
August 20, 2019 |
|
SINGHBHUM Vs. STATE OF BIHAR
|
January 18, 2019 |
|
SINGHBHUM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
SINGO MURMU Vs. STATE OF JHARKHAND
|
August 1, 2019 |
|
SIRJAL BASKEY Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
SITA DEBI KHIRWAL Vs. MANDANLAL AGARWAL
|
February 18, 2019 |
|
SITA GWALA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 3, 2019 |
|
SITA RAM MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2019 |
|
SITA RAM MANDAL Vs. STATE OF JHARKHAND
|
August 6, 2019 |
|
SK RAJAK @ REJAK SEIKH SON OF LATE SK KAMRUDDIN Vs. STATE OF JHARKHAND
|
May 15, 2019 |
|
SMALL SCALE BEE-HIVE HARD COKE PRODUCERS’ ASSOCIATION Vs. UNION OF INDIA
|
August 13, 2019 |
|
SMT. MEERA GUPTA Vs. THE STATE OF JHARKHAND
|
February 13, 2019 |
|
SNEHANSHU VATS Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
SOBHANTI DEVI Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
SOBRATI MIAN Vs. STATE OF BIHAR
|
March 12, 2019 |
|
SOBRATI MIYAN, SON OF LATE SAMSUDDIN MIYAN Vs. STATE OF JHARKHAND
|
February 20, 2019 |
|
SOHAN BASKI Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
SOHAN KUMAR MAHTO Vs. UNION OF INDIA
|
September 18, 2019 |
|
SOKHINA BIBI, WIFE OF JAMIRUL SHEIKH Vs. STATE OF JHARKHAND
|
January 24, 2019 |
|
SOLAR INDUSTRIES Vs. STATE OF JHARKHAND
|
May 2, 2019 |
|
SOMATH HALDAR Vs. STATE OF JHARKHAND
|
June 13, 2019 |
|
SOME BESRA Vs. STATE OF JHARKHAND
|
October 24, 2019 |
|
SOMEN KUMAR DAWN Vs. STATE OF JHARKHAND
|
September 11, 2019 |
|
SOMESHWAR YADAV Vs. SUNITA SOMESHWAR YADAV
|
April 12, 2019 |
|
SOMRAI HEMBRAM Vs. STATE OF JHARKHAND
|
February 20, 2019 |
|
SONA RAM MAHTO Vs. STATE OF JHARKHAND
|
January 3, 2019 |
|
SONI GUNJAN TIRKEY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2019 |
|
SONI KUMARI Vs. SHAILENDRA PRASAD MEHTA & ANR.
|
September 18, 2019 |
|
SONU BEHERA Vs. STATE OF JHARKHAND
|
February 6, 2019 |
|
SONU KUMAR Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
SOPHIA PERWEEN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
|
SOURAV JAISWAL Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
SRI NARAYAN MURTI Vs. TINPLATE COMPANY OF INDIA LTD.
|
May 18, 2019 |
|
SRI RAM ANGARIA Vs. STATE OF JHARKHAND
|
October 14, 2019 |
|
SRI RAM GOVIND BHAGAT Vs. NASIM AKHTAR
|
September 12, 2019 |
|
ST. MARYS CHURCH Vs. STATE OF JHARKHAND
|
September 27, 2019 |
|
STAN SWAMY Vs. STATE OF JHARKHAND
|
December 6, 2019 |
|
STATE BOARD OF TECHNICAL EDUCATION Vs. MARVERICK CONSULTANCY PVT LIMITED
|
September 16, 2019 |
|
STATE OF JHARKAND Vs. SHIV KUMAR SINGH.
|
February 25, 2019 |
|
STATE OF JHARKHAND Vs. SHAHI CONSTRUCTION
|
January 18, 2019 |
|
STATE OF JHARKHAND Vs. GOPAL PRASAD
|
October 15, 2019 |
|
STATE OF JHARKHAND Vs. MATHURA YADAV
|
March 29, 2019 |
|
STATE OF JHARKHAND Vs. JODHI YADAV SON OF LAXMAN YADAV
|
December 18, 2019 |
|
STATE OF JHARKHAND Vs. ARUN KUMAR
|
December 18, 2019 |
|
STATE OF JHARKHAND Vs. REKHA AGARWAL, WIFE OF LATE VINOD KUMAR AGARWA
|
December 11, 2019 |
|
STATE OF JHARKHAND Vs. RANJEET DAS
|
December 10, 2019 |
|
STATE OF JHARKHAND Vs. BALRAM RAI
|
November 5, 2019 |
|
STATE OF JHARKHAND Vs. KAMESHWAR PRASAD
|
September 18, 2019 |
|
STATE OF JHARKHAND Vs. MD SIKANDER ALI
|
September 18, 2019 |
|
STATE OF JHARKHAND Vs. HARI KUJUR
|
July 18, 2019 |
|
STATE OF JHARKHAND Vs. KUNAL PANDEY
|
January 8, 2019 |
|
STATE OF JHARKHAND Vs. DEEPA THAPA
|
November 21, 2019 |
|
STATE OF JHARKHAND Vs. NASIRUDDIN ANSARI
|
November 5, 2019 |
|
STATE OF JHARKHAND Vs. BAHABITI MARANDI
|
November 11, 2019 |
|
STATE OF JHARKHAND Vs. NARYAN DAS
|
February 4, 2019 |
|
STATE OF JHARKHAND Vs. ATO SINGH
|
November 20, 2019 |
|
STATE OF JHARKHAND Vs. UNION OF INDIA
|
November 21, 2019 |
|
STATE OF JHARKHAND Vs. VED PRAKASH BHAGA
|
November 14, 2019 |
|
STATE OF JHARKHAND Vs. SHYAMKANT MISHRA
|
November 18, 2019 |
|
STATE OF JHARKHAND Vs. RAMDULAR DEHRI
|
January 29, 2019 |
|
STATE OF JHARKHAND Vs. SURESH CHOUDHARY
|
September 18, 2019 |
|
STATE OF JHARKHAND Vs. RAMCHANDRA PASWAN
|
February 28, 2019 |
|
STATE OF JHARKHAND Vs. BIPIN BIHARI MISHRA
|
February 27, 2019 |
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STATE OF JHARKHAND Vs. PRAMOD KUMAR
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September 24, 2019 |
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STATE OF JHARKHAND Vs. NAWAL KISHORE
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November 14, 2019 |
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STATE OF JHARKHAND Vs. JHARKHAND MEDICAL AND PUBLIC HEALTH EMPLOYEES ASSOCIATION
|
July 3, 2019 |
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STATE OF JHARKHAND Vs. DAISY KONGARI
|
July 3, 2019 |
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STATE OF JHARKHAND Vs. CHANDAN KUMAR PANDIT
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June 12, 2019 |
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STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVERNMENT OF JHARKHAND, RANCHI Vs. PRAMILA DEVI, WIDOW OF LATE MEWA LAL JAISWAL
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April 30, 2019 |
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STATE OF JHARKHAND, Vs. KRISHNA KUMAR MAHTO
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February 13, 2019 |
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STATE OF JHARKHAND, Vs. KRISHNA MAHTO
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September 4, 2019 |
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STATE PROJECT DIRECTOR Vs. RAJ ENTERPRISES
|
July 26, 2019 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. ANIMA DEVI
|
June 25, 2019 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
February 26, 2019 |
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SUBAL CHANDRA GORAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 14, 2019 |
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SUBASH KUMAR MODI SONS OF LATE GOPAL MODI Vs. STATE OF JHARKHAND
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January 29, 2019 |
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SUBHAM SRIVASTAVA @ SHUBHAM Vs. THE STATE OF JHARKHAND
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April 15, 2019 |
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SUBHASH PRASAD YADAV Vs. ELECTION COMMISSION OF INDIA
|
November 27, 2019 |
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SUBRATA DAS Vs. STATE OF JHARKHAND
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February 4, 2019 |
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SUBRATA SEN Vs. UNION OF INDIA
|
February 11, 2019 |
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SUDDIN Vs. STATE OF JHARKHAND
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October 21, 2019 |
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SUDHAN KUMAR DUTTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 25, 2019 |
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SUDHANSHU KUMAR Vs. STATE OF JHARKHAND
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October 25, 2019 |
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SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
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September 3, 2019 |
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SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
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September 17, 2019 |
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SUDHIR THAKUR Vs. STATE OF JHARKHAND
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December 20, 2019 |
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SUDIP KUMAR MUKHOPADHYAY @ S K MUKHOPADHYA Vs. STATE OF JHARKHAND
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February 13, 2019 |
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SUGAR HORO Vs. STATE OF JHARKHAND
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November 18, 2019 |
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SUJATA ROY Vs. STATE OF JHARKHAND
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November 14, 2019 |
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SUJEET MISHRA Vs. STATE OF JHARKHAND
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August 5, 2019 |
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SUKH SAGAR METALS (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
April 16, 2019 |
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SUKHRA MUNDA Vs. STATE OF JHARKHAND
|
February 21, 2019 |
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SUKHRAM PRASAD MANI Vs. STATE OF JHARKHAND
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August 20, 2019 |
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SUKRA KACHHAP Vs. STATE OF JHARKHAND
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September 11, 2019 |
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SUKRA KARMALI Vs. STATE OF JHARKHAND
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February 27, 2019 |
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SUKUL CHOUDHARY Vs. STATE OF BIHAR NOW JHARKHAND
|
March 11, 2019 |
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SUKUMAR NATH JHA Vs. YOGADA SATSANG MAHAVIDYALAYA
|
February 22, 2019 |
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SUKUR MANI DEVI & ORS Vs. UNION OF INDIA
|
March 7, 2019 |
|
SULABH INTERNATIONAL SOCIAL Vs. UNION OF INDIA
|
April 4, 2019 |
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SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. UNION OF INDIA
|
April 4, 2019 |
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SULEKHA MANDAL AND ORS. Vs. ANURAG TRIPATHI AND ORS.
|
August 16, 2019 |
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SUMITRA DEVI Vs. MAHENDRA MISTRY AND ORS.
|
July 23, 2019 |
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SUMITRA DEVI Vs. CHANDAN MUNDA
|
September 13, 2019 |
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SUMITRA DEVI Vs. MOST SUMITRA DEVI
|
September 11, 2019 |
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SUMIYA MAHATAIN Vs. STATE OF JHARKHAND
|
June 17, 2019 |
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SUNIL BARI Vs. STATE OF JHARKHAND
|
October 16, 2019 |
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SUNIL KUMAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
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SUNIL KUMAR Vs. COMMITTEE OF ADMINISTRATORS
|
September 20, 2019 |
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SUNIL KUMAR PASWAN, SON OF PARMESHWAR PASWAN Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKDHAND
|
May 9, 2019 |
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SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 11, 2019 |
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SUPRITI MITTRA Vs. UTPALA MITRA
|
September 18, 2019 |
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SURAJ NATH BAITHA Vs. STATE OF JHARKHAND
|
November 21, 2019 |
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SURAJMUKHI YADAV Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 26, 2019 |
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SURENDRA CHOUDHARY Vs. STATE OF JHARKHAND
|
November 19, 2019 |
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SURENDRA DEOGAM Vs. STATE OF JHARKHAND
|
February 21, 2019 |
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SURENDRA GHATWAR Vs. MANAGEMENT OF BOKARO STEEL PLANT, REPRESENTED THOUGH ITS CHAIRMAN-CUM
|
August 19, 2019 |
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SURENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 4, 2019 |
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SURENDRA KUMAR SHARMA ALIAS SURENDRA SHARMA Vs. KANHAI SHARMA
|
January 29, 2019 |
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SURENDRA MAHTO Vs. STATE OF BIHAR
|
May 14, 2019 |
|
SURENDRA MISHRA SON OF SHRI KHIRU MISHRA Vs. STATE OF JHARKHAND
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February 22, 2019 |
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SURENDRA NATH SOREN Vs. STATE OF JHARKHAND
|
June 13, 2019 |
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SURENDRA PRASAD Vs. STATE OF JHARKHAND
|
September 5, 2019 |
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SURESH BAURI Vs. STATE OF JHARKHAND
|
December 4, 2019 |
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SURESH KUMAR AGARWAL Vs. TATA IRON & STEEL CO LTD
|
April 23, 2019 |
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SURESH KUMAR JAIN,SON OF LATE RATAN LAL JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 8, 2019 |
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SURESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
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SURESH KUMAR SINGH SON OF BALDEO PRASAD SINGH Vs. UNION OF INDIA THROUGH SECRETARY
|
January 15, 2019 |
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SURESH MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
|
March 12, 2019 |
|
SURESH MUNDA Vs. STATE OF BIHAR
|
April 23, 2019 |
|
SURESH PRASAD Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
SURESH PRASAD AGRAWAL Vs. AMITA AGRAWAL
|
April 1, 2019 |
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SURESH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
August 9, 2019 |
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SURESH RAVIDAS Vs. STATE OF JHARKHAND
|
March 27, 2019 |
|
SURTHI DEVI Vs. CENTRAL COAL FIELD LIMITED
|
April 4, 2019 |
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SURYA NANDAN SINHA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
July 25, 2019 |
|
SURYAMANGALAM-RN SINGH (JV) Vs. CENTRAL COALFIELDS LIMITED
|
January 30, 2019 |
|
SUSEN BHANDARI, S/O LATE DHIREN BHANDARI Vs. TUMPA BHANDARI @ LATA BHANDARI
|
January 28, 2019 |
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SUSHIL HEMBROM Vs. STATE OF JHARKHAND
|
October 21, 2019 |
|
SUSHIL KUJUR Vs. STATE OF JHARKHAND
|
November 27, 2019 |
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SUSHIL KUMAR PURTY Vs. STATE OF JHARKHAND
|
September 26, 2019 |
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SUSHIL MURMU Vs. STATE OF JHARKHAND
|
January 29, 2019 |
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SUSHIL ORAON Vs. STATE OF JHARKHAND
|
May 18, 2019 |
|
SUSHILA DEVI Vs. UMESH PRASAD GUPTA
|
December 20, 2019 |
|
SUSHILA DEVI Vs. DINESH PRASAD GUPTA
|
December 20, 2019 |
|
SUSHMA DEVI Vs. STATE OF JHARKHAND
|
July 22, 2019 |
|
SUYOGYA TOPNO Vs. STATE OF JHARKHAND
|
November 7, 2019 |
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SWAMI SARAN SAO Vs. STATE OF JHARKHAND
|
November 20, 2019 |
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SWAPAN BHATTACHARYA Vs. BANK OF INDIA
|
August 9, 2019 |
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SWAPAN CHAKRABORTY, SON OF NIKHIL CHANDRA CHAKRABORTY Vs. STATE OF JHARKHAND
|
May 10, 2019 |
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SWATANTRA PATHAK Vs. STATE OF JHARKHAND
|
June 28, 2019 |
|
T K BANDOPADHYAY Vs. UNION OF INDIA
|
December 9, 2019 |
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TAHAL CONSULTING ENGINEERS LTD Vs. STATE OF JHARKHAND
|
March 14, 2019 |
|
TAHLU HAJAM, SON OF SAHDEO HAJAM Vs. STATE OF BIHAR
|
April 29, 2019 |
|
TANWIR AKHTAR Vs. STATE OF JHARKHAND
|
April 11, 2019 |
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TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
May 17, 2019 |
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TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
June 12, 2019 |
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TAPAS PATTANAIK, SON OF BIJAYA NAND PATTANAIK Vs. UNION OF INDIA
|
January 31, 2019 |
|
TAPESHWAR RAY Vs. STATE OF JHARKHAND
|
October 11, 2019 |
|
TARAPORE & COMPANY Vs. STATE OF JHARKHAND
|
December 17, 2019 |
|
TARIQ HUSSAIN KHAN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
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TARKESHWAR MAHTO Vs. STATE OF JHARKHAND
|
October 18, 2019 |
|
TASLIM MIAN Vs. STATE OF JHARKHAND
|
June 19, 2019 |
|
TATA AIG GENERAL INSURANCE CO LTD Vs. SHAKUNTALA GANERIWAL
|
April 25, 2019 |
|
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD Vs. STATE OF JHARKHAND
|
February 21, 2019 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. PRANAB KUMAR MUKHERJEE
|
September 4, 2019 |
|
TATA STEEL LIMITED Vs. STATE OF JHARKHAND,
|
December 4, 2019 |
|
TAUSIF AAHMAD Vs. STATE OF JHARKHAND
|
March 15, 2019 |
|
TEJA GOPE Vs. STATE OF BIHAR
|
May 16, 2019 |
|
TEJU SINGH Vs. BODHAN SINGH, SON OF LATE BANMALI SINGH
|
November 18, 2019 |
|
TENUGHAT VIDYUT NIGAM LIMITED Vs. STATE OF JHARKHAND
|
December 5, 2019 |
|
THAKUR DAS MAHATO Vs. STATE OF JHARKHAND
|
January 4, 2019 |
|
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KARIO ORAOIN AND ORS.
|
April 2, 2019 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RENU MISHRA AND ORS.
|
May 15, 2019 |
|
THE STATE OF JHARKHAND Vs. KASHI NATH SINGH
|
March 29, 2019 |
|
THE STATE OF JHARKHAND AND ORS. Vs. SUMITRA DEVI
|
March 7, 2019 |
|
THEIR WORKMAN DEV PRASAD MITRA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED
|
February 21, 2019 |
|
THEIR WORKMAN UNION REPRESENTED Vs. UNION OF INDIA
|
August 21, 2019 |
|
THEIR WORKMEN UNION REPRESENTED Vs. UNION OF INDIA
|
February 21, 2019 |
|
THONGO KUDADA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
THULU KARAMKAR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
THURKA ORAON Vs. STATE OF BIHAR
|
May 15, 2019 |
|
TINKAL KUMAR Vs. STATE OF JHARKHAND
|
July 26, 2019 |
|
TISCO MAZDOOR UNION Vs. TATA IRON AND STEEL COMPANY LIMITED
|
July 29, 2019 |
|
TITU SARDAR Vs. STATE OF JHARKHAND
|
August 7, 2019 |
|
TOGO SAMAD Vs. STATE OF JHARKHAND
|
February 27, 2019 |
|
TRIBHUBAN MURMU Vs. STATE OF JHARKHAND
|
February 20, 2019 |
|
TRIBHUVAN CARRIER PRIVATE LTD. Vs. BHARAT COKING COAL LIMITED
|
August 26, 2019 |
|
TRIBHUWAN NATH TIWARI S/O LATE VISHWANATH RAM TIWARI Vs. STATE OF JHARKHAND THROUGH C B I
|
February 15, 2019 |
|
TRILOKE NATH CHATTERJEE Vs. UMESH GUPTA
|
September 13, 2019 |
|
TRILOKI MAHTO Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
TRINATH SAI, Vs. STATE OF JHARKHAND
|
November 26, 2019 |
|
TRIPURARI SHARAN ALIAS T SHARAN Vs. MANAGEMENT OF M/S STEEL AUTHORITY OF INDIA LIMITED
|
March 12, 2019 |
|
TULSI SINGH Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
TURIA PAHAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 15, 2019 |
|
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 16, 2019 |
|
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
|
December 11, 2019 |
|
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
|
November 20, 2019 |
|
UDIT NARAYAN RAI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
|
ULFAT MIAN AGE ABOUT 69 YEARS SON OF LATE BULAKI MIAN Vs. KUDARIA KHATOON FIRST WIDOW OF LATE PUDIN MIAN @ HASMUDDIN
|
April 2, 2019 |
|
UMA DEVI Vs. UNION OF INDIA
|
February 6, 2019 |
|
UMA SHANKAR UPADHYAYA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
|
UMESH KARMALI Vs. STATE OF JHARKHAND
|
July 25, 2019 |
|
UMESH KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
UMESH MEHTA, SON OF SITARAM MEHTA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
UMESH MISHRA Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
UMLAN DUNGDUNG ALIAS UMBALAN DUNGDUNG Vs. STATE OF JHARKHAND
|
March 27, 2019 |
|
UNION OF INDIA Vs. SANGITA DEVI
|
October 25, 2019 |
|
UNION OF INDIA Vs. DASHRATH DARVE SON OF RAKSHU DARVE
|
June 26, 2019 |
|
UNION OF INDIA Vs. ANUP KUMAR
|
April 15, 2019 |
|
UNION OF INDIA Vs. GAUTAM KAR
|
February 20, 2019 |
|
UNION OF INDIA THROUGH THE CATERING INSPECTOR Vs. STATE OF JHARKHAND.
|
December 13, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAMESHWARI DEVI
|
February 6, 2019 |
|
UNITED INDIA INSURANCE CO LTD (THROUGH DIVISIONAL MANAGER) Vs. RAKHA DEVI
|
March 14, 2019 |
|
UNITED INDIA INSURANCE CO LTD, BRANCH OFFICE AT RAJGANJ ROAD, KATRAS, DHANBAD THROUGH ITS SENIOR DIVISIONAL MANAGER, S N SINGH, S/O LATE RANJEET SINGH Vs. MUKTI DEVI
|
January 30, 2019 |
|
UNITED TELECOMS LIMITED Vs. STATE OF JHARKHAND
|
November 7, 2019 |
|
UNMILIKA DAS Vs. STATE OF JHARKHAND
|
June 21, 2019 |
|
UPENDRA CHOUDHARY Vs. STATE OF JHARKHAND
|
September 26, 2019 |
|
UPENDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
May 1, 2019 |
|
UPENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 22, 2019 |
|
UPENDRA MANDAL Vs. STATE OF JHARKHAND
|
July 24, 2019 |
|
UPENDRA PRASAD SAW Vs. STATE OF JHARKHAND
|
May 9, 2019 |
|
UPENDRA SAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2019 |
|
URMILA DEVI Vs. SUPERINTENDENT OF POLICE,
|
September 13, 2019 |
|
URMILA DEVI AND ORS. Vs. SUPERINTENDENT OF POLICE, GUMLA AND ORS.
|
December 16, 2019 |
|
URMILA TRIVEDI Vs. STATE OF JHARKHAND
|
January 16, 2019 |
|
USHA KUMARI Vs. STATE OF JHARKHAND
|
May 8, 2019 |
|
USHA MARTIN LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 16, 2019 |
|
USHA RANI MAHATANI Vs. KAMLA MAHTANI
|
November 25, 2019 |
|
UTTAM KUJUR Vs. STATE OF JHARKHAND
|
December 20, 2019 |
|
UTTAM KUMAR Vs. STATE OF JHARKHAND
|
February 1, 2019 |
|
UTTAM KUMAR Vs. STATE OF JHARKHAND
|
January 30, 2019 |
|
UTTAM KUMAR DAS Vs. 16 ANNAS RAIYATS OF MAHESHPUR
|
February 7, 2019 |
|
V. SRINIVASULA REDDY Vs. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED AND ORS.
|
January 28, 2019 |
|
V.R. CONSTRUCTION Vs. STATE OF JHARKHAND
|
December 5, 2019 |
|
V.R. MINERALS Vs. STATE OF JHARKHAND
|
May 17, 2019 |
|
VAIDYA INDUSTRIES Vs. STATE OF JHARKHAND
|
November 29, 2019 |
|
VED PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
September 19, 2019 |
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VEENA CHANDRA Vs. STATE OF JHARKHAND
|
November 14, 2019 |
|
VENKATESHWAR NATH PANDEY Vs. STATE OF JHARKHAND
|
August 19, 2019 |
|
VIDHYADHAR PATER Vs. STATE OF JHARKHAND
|
August 21, 2019 |
|
VIDYA BINOD PRASAD, SON OF LATE BADRI NARAYAN Vs. YASHODA DEVI, WIFE OF LATE CHANDRADEO PRASAD
|
April 29, 2019 |
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VIDYA SAGAR Vs. STATE OF JHARKHAND
|
October 12, 2019 |
|
VIDYANAND MAHTO Vs. STATE OF JHARKHAND
|
October 17, 2019 |
|
VIHSAL KHARIA Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
VIJAY KARMALI Vs. CENTRAL COAL FIELDS LIMITED
|
February 28, 2019 |
|
VIJAY KUMAR GUPTA Vs. ABDUL MAJID
|
April 22, 2019 |
|
VIJAY KUMAR SHARMA, Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 2, 2019 |
|
VIJAY YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2019 |
|
VIJAYA FLORENCE TIRU Vs. RAJENDRA TIRU
|
January 24, 2019 |
|
VIKASH KUMAR BANERJEE Vs. STATE OF JHARKHAND
|
February 7, 2019 |
|
VIKASH PURWAR Vs. STATE OF JHARKHAND
|
February 14, 2019 |
|
VINAY KUMAR S/O SARJU PRASAD Vs. PRABHAKAR GAUTAM SON OF PRAKASH CHANDRA GAUTAM
|
January 23, 2019 |
|
VINAY KUMAR SANTHALIA Vs. STATE OF JHARKHAND
|
December 4, 2019 |
|
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 1, 2019 |
|
VINAY PRAKASH MISHRA Vs. STATE OF JHARKHAND
|
January 11, 2019 |
|
VINCENT ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 7, 2019 |
|
VINOD KUMAR @ BINOD KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2019 |
|
VIRENDRA PRATAP SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
December 18, 2019 |
|
VISHWA NATH PRASAD Vs. STATE OF JHARKHAND
|
September 17, 2019 |
|
VISHWAKARMA TIMBER Vs. STATE OF JHARKHAND
|
September 18, 2019 |
|
VISHWANATH SAH Vs. STATE OF JHARKHAND
|
February 7, 2019 |
|
VISTHAPIT KISAN SANGH Vs. STATE OF JHARKHAND
|
June 12, 2019 |
|
VIVEK JAIN, SON OF LATE MAMRAJ JAIN Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
|
April 30, 2019 |
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VIVEK KUMAR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
|
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
|
July 6, 2019 |
|
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
|
January 30, 2019 |
|
VIVEKANAND DEY @ VIBEKANAND DEY Vs. MANISH KUMAR JAYASWAL S/O LATE PRAMOD KUMAR JAYASWAL
|
February 21, 2019 |
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VTP GYAN JYOTI MEMORIAL COLLEGE Vs. STATE OF JHARKHAND
|
September 12, 2019 |
|
WASI ANSARI Vs. STATE OF JHARKHAND
|
June 17, 2019 |
|
WEST BOKARO COLLERY Vs. NANDKISHORE SAO AND ORS
|
March 13, 2019 |
|
WEST BOKARO COLLIERY Vs. KALIM ANSARI
|
August 16, 2019 |
|
WEST BOKARO COLLIERY TISCO Vs. HALIMA KHATOON AND OTHERS
|
March 6, 2019 |
|
WILLIAM BHENGRA (MUNDA) Vs. STATE OF JHARKHAND
|
June 25, 2019 |
|
WORKMAN MAHESHI SAW Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF MUDIDIH COLLIERY OF BHARAT COKING COAL LTD
|
February 21, 2019 |
|
XAVIER EKKA Vs. STATE OF JHARKHAND
|
November 27, 2019 |
|
YADAV SUNDI Vs. STATE OF JHARKHAND
|
October 24, 2019 |
|
YADUNANDAN PRASAD Vs. STATE OF JHARKHAND
|
March 1, 2019 |
|
YAMUNA DAS SARDA Vs. RITA LAL
|
October 25, 2019 |
|
YAMUNA GUPTA Vs. STATE OF JHARKHAND
|
November 25, 2019 |
|
YASH AGENCIES Vs. ALLAHABAD BANK
|
January 14, 2019 |
|
YASH RAJ SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 2, 2019 |
|
YOGENDRA LAYAK, Vs. STATE OF JHARKHAND
|
November 11, 2019 |
|
YOGENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 19, 2019 |
|
YOGENDRA SAW Vs. STATE OF JHARKHAND
|
March 8, 2019 |
|
YOGENDRA SAW @ YOGENDRA SAO Vs. STATE OF JHARKHAND
|
April 26, 2019 |
|
YOGENDRA SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
September 17, 2019 |
|
YOGESH DAS Vs. STATE OF JHARKHAND
|
January 30, 2019 |
|
YOGESH KUMA Vs. STATE O JHARKHAND
|
January 7, 2019 |
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YUDHISHTHIR THAKUR Vs. STATE OF JHARKHAND
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June 11, 2019 |
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ZAFIRUL HASAN KHAN Vs. STATE OF JHARKHAND
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April 23, 2019 |
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ZAFRUDDIN MIAN Vs. THE STATE OF JHARKHAND
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August 19, 2019 |
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ZEBA ZAKRI DAUGHTER OF ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
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February 13, 2019 |
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ZONAL MANAGER AND DISCIPLINARY AUTHORITY, BANK OF INDIA Vs. ANJANA SAH
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September 3, 2019 |