|
AAFINDRA MAHTO, S/O JAGAT MAHTO Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
AASIYA KHATOON Vs. STATE OF JHARKHAND
|
March 19, 2018 |
|
ABDUL GANI Vs. ACCOUNTANT GENERAL (A AND E) RANCHI
|
July 3, 2018 |
|
ABDUL KADIR, SON OF ABDUL KHALIQUE Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
ABDUL KARIM Vs. BIBI SAZDA PARVEEN
|
February 23, 2018 |
|
ABDUL QAYUM, S/O ABDUL HALIM Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
March 19, 2018 |
|
ABDUL RAJAK Vs. CENTRAL COAL FIELDS LIMITED
|
March 8, 2018 |
|
ABDUL RAZZAQUE Vs. LEYAKAT ANSARI
|
February 5, 2018 |
|
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 3, 2018 |
|
ABDUL WADUD, S/O EJABUL HAQUE Vs. STATE OF JHARKHAND AND ANR.
|
August 27, 2018 |
|
ABDULLA ANSARI @ CHADI ANSARI, SON OF LATE S K HANSU Vs. SK SAHAMAT
|
October 12, 2018 |
|
ABHIJEET RAVIDAS @ ABHIJEET KUMAR DAS Vs. THE STATE OF JHARKHAND
|
November 28, 2018 |
|
ABHIJIT ROY Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
|
ABHINANDAN SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
ABHINASH KUMAR Vs. RAMASHISH PRASAD
|
November 5, 2018 |
|
ABHISHEK KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
ABID KHAN Vs. STATE OF JHARKHAND
|
February 15, 2018 |
|
ABILAS HANSDA @ ABILAS SOREN Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
ADARSH CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs. MALTI DEVI
|
September 11, 2018 |
|
ADHIK SINGH ALIAS ADITYA SINGH, S/O LATE BHUSAN SINGH Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. THE STATE OF JHARKHAND
|
May 16, 2018 |
|
ADHUNIK POWER AND NATURAL RESOURCES LTD Vs. COAL INDIA LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAG
|
May 18, 2018 |
|
ADHUNIK POWER TRANSMISSION LIMITED Vs. UNION OF INDIA, THROUGH COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
September 24, 2018 |
|
ADITYA KUMAR CHAKRABARTY Vs. BHARAT COKING COAL LIMITED
|
June 29, 2018 |
|
ADMINISTRATOR, RANCHI MUNICIPAL CORPORATION Vs. CHANDRA SEKHAR
|
April 18, 2018 |
|
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. BAJRANJ CHIRANIA
|
June 21, 2018 |
|
AHSOK KUMAR Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
AIJUDDIN MIAN @ AIJUDDIN ANSARI Vs. QURBAN MIAN & ORS
|
October 11, 2018 |
|
AISHA KHATOON MD KHALID Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
AJAIB SINGH Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
AJAY BHAGAT Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
AJAY KUMAR Vs. CENTRAL COAL FIELDS LIMITED, THROUGH ITS CHAIRMAN
|
January 31, 2018 |
|
AJAY KUMAR Vs. GEETANJALI DEVI
|
October 26, 2018 |
|
AJAY KUMAR DWIVEDI Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
|
AJAY KUMAR GUPTA Vs. STATE OF JHARKHAND & ANR
|
February 15, 2018 |
|
AJAY KUMAR JHA Vs. THE STATE OF JHARKHAND & ORS.
|
January 17, 2018 |
|
AJAY KUMAR NAYAK Vs. PADMA DEVI @ GUDIA
|
February 12, 2018 |
|
AJAY KUMAR SINGH Vs. PARAS NATH GUPTA
|
March 27, 2018 |
|
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/ PRINCIPA
|
April 24, 2018 |
|
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
December 14, 2018 |
|
AJAY NARAYAN DAS, SON OF UPENDRA NARAYAN DAS Vs. ASHA DEVI, WIFE OF AJAY NARAYAN DAS
|
February 2, 2018 |
|
AJAY PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
AJIT KHARIA S/O SUKRA KHARIA Vs. STATE OF JHARKHAND
|
July 14, 2018 |
|
AJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
AJIT RAUT Vs. STATE OF JHARKHAND
|
January 8, 2018 |
|
AKHIL BHARTIYA DABGAR MAHASABHA, JHARKHAND THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH SECRETARY, GOVT OF INDIA
|
August 3, 2018 |
|
AKHIL JHARKHAND PRATHMIK SHIKSHAK SANGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
January 3, 2018 |
|
AKHILESH SINGH, S/O SURAJ SINGH Vs. BHARAT COKING COAL LTD
|
January 19, 2018 |
|
AKHOURI DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
AKSHAY PATHAK Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
AKSHAY PRADHAN Vs. STATE OF BIHAR
|
May 8, 2018 |
|
ALAM ANSARI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
|
ALAM KHAN Vs. STATE OF JHARKHAND
|
April 24, 2018 |
|
ALAUDDIN CHURIFAROSH S/O JAINAB BIBI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
ALBERT KUJUR, S/O ANDHERIOUS KUJUR Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
ALOK ASHUTOSH TOPPO Vs. RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITEE LIMITED
|
May 17, 2018 |
|
ALOK DUTT PANDEY Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
ALOK KUMAR RAM Vs. STATE OF JHARKHAND
|
July 17, 2018 |
|
ALOK KUMAR SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS
|
October 22, 2018 |
|
ALOK MINZ S/O JAVIER MINZ Vs. PARVESH KUMAR SINGH S/O LATE JAGDISH SINGH
|
November 28, 2018 |
|
ALOKE KUMAR SENGUPTA Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
AMAL KANTI GHOSH Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
AMAL SANGHA Vs. DHARAM SHILA DEVI
|
December 10, 2018 |
|
AMAR NATH THAKUR AND ORS. Vs. SUBODH NATH THAKUR AND ORS.
|
May 9, 2018 |
|
AMAR SAH Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
AMBEY MINING PRIVATE LIMITED Vs. UNION OF INDIA
|
September 26, 2018 |
|
AMDIUS BECK Vs. STATE OF JHARKHAND
|
January 24, 2018 |
|
AMERESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL
|
November 28, 2018 |
|
AMIR HUSSAIN Vs. STATE OF JHARKHAND
|
June 8, 2018 |
|
AMIR HUSSAIN @ AMIR HUSSAIN GAJI Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
AMIT KUMAR Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
AMIT KUMAR GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
AMIT TALABDAR Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
AMOGHVARSH SISODIA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
July 25, 2018 |
|
AMRENDRA KUMAR AMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 12, 2018 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 23, 2018 |
|
AMULYA KUMAR SINGH, SON OF RAGHUBANS KUMAR SINGH Vs. MARWARI RELIEF SOCIETY, A COMPANY
|
April 24, 2018 |
|
AN EX-SERVICEMAN ENTERPRISES M/S SHREE ANGAD TRANS Vs. BHARAT COKING COAL LTD THROUGH ITS CHAIRMAN
|
January 19, 2018 |
|
ANAND KODA @ KARAN KODA Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
ANAND KUMAR Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
ANAND KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
ANAND KUMAR ARYA Vs. SRI BISHWANATH PODDAR
|
June 18, 2018 |
|
ANAND KUMAR MAHATO Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
ANAND KUMAR SAHU, SON OF VIVEKA NAND SAHU Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
ANAND KUMAR SHUKLA Vs. STATE OF BIHAR
|
March 9, 2018 |
|
ANAND LAL Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2018 |
|
ANAND PRAKASH SINGH, SON OF LATE RAM CHANDRA PRASA Vs. CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, P O -
|
March 16, 2018 |
|
ANANJAY PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
September 18, 2018 |
|
ANDU SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
ANIL CHANDRA DEO S/O LATE SHAMBHU NATH DEV Vs. STATE BANK OF INDIA
|
July 2, 2018 |
|
ANIL KUMAR Vs. STATE BANK OF INDIA
|
October 8, 2018 |
|
ANIL KUMAR BAKREWALA @ AGARWAL Vs. RATAN AGIWAL
|
June 22, 2018 |
|
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND & ORS
|
June 11, 2018 |
|
ANIL KUMAR JHA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
|
April 12, 2018 |
|
ANIL KUMAR SHRIVASTAVA Vs. STATE OF JHARKHAND
|
December 4, 2018 |
|
ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY, HAZARIBAGH
|
January 19, 2018 |
|
ANIL PANDIT Vs. STATE OF JHARKHAND
|
December 6, 2018 |
|
ANIL PRASAD @ ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
ANIL TANTI SON OF SRI PALI TANTI Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
ANIL YADAV Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
ANIMESH TETARWAY Vs. STATE OF JHARKHAND
|
April 10, 2018 |
|
ANIRUDH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
March 21, 2018 |
|
ANIRUDH KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
ANIRUDH PANDEY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
ANITA DEVI WIFE OF LATE CHARKA MUNDA Vs. CENTRAL COALFIELD LIMITED
|
August 16, 2018 |
|
ANITA DEVI, WIFE OF VINOD SOURABH Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
ANITA KUMARI Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
ANITA KUMARI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
ANITA KUMARI Vs. THE STATE OF JHARKHAND
|
December 18, 2018 |
|
ANITA KUMARI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
ANITA KUMARI, DAUGHTER OF MAHESHWAR MAHLI Vs. STATE OF JHARKHAND
|
August 16, 2018 |
|
ANITA LAGURI Vs. AMIT KUMAR LAGURI
|
November 1, 2018 |
|
ANITA MAHLI Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
ANJALI GUPTA, W/O RANJIT KUMAR, JAGDISH PRASAD Vs. RANJIT KUMAR, S/O SHRI KISHORI LAL PRASAD
|
March 16, 2018 |
|
ANJANA DEVI Vs. RAJU RANA
|
March 26, 2018 |
|
ANJANI MAHATWAIN Vs. GOPAL MAHATO
|
November 1, 2018 |
|
ANOSH EKKA Vs. STATE OF JHARKHAND & ORS.
|
January 16, 2018 |
|
ANSHU YADAV Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
ANUJ KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 5, 2018 |
|
ANUJ SHARMA, SON OF R K SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 24, 2018 |
|
ANUP CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
ANUP KUMAR PANDEY @ ANUP PANDEY AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
February 26, 2018 |
|
ANUP LAL SAH Vs. STATE OF JHARKHAND
|
January 2, 2018 |
|
ANUPAM ENGINEERS, A PARTNERSHIP FIRM Vs. HEAVY ENGINEERING CORPORATION
|
August 3, 2018 |
|
ANURANJAN TOPPO Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
ANWAR AND OTHERS Vs. RAFIQUE ANSARI AND OTHERS
|
February 5, 2018 |
|
ANWAR ANSARI Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
APARNA MODAK Vs. THE STATE OF JHARKHAND & ORS.
|
March 22, 2018 |
|
APSARA SHOE HOUSE THROUGH ITS PROPRIETOR KHURSID AHMAD JOHAR Vs. M M BHADANI & BROTHERS
|
August 9, 2018 |
|
APURBA KUMAR GORAI Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
|
ARATI DUTTA Vs. STATE OF JHARKHAND
|
January 8, 2018 |
|
ARBIND GIRI Vs. STATE OF BIHAR
|
August 7, 2018 |
|
ARBIND KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
May 3, 2018 |
|
ARBIND KUMAR ALIAS ARBIND KUMAR SONI Vs. MADHULIKA NANDKULIAR
|
July 5, 2018 |
|
ARBIND KUMAR ARYA Vs. STATE OF JHARKHAND
|
June 12, 2018 |
|
ARBIND THAKUR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2018 |
|
ARCHANA BURMAN Vs. SANJAY KUMAR
|
June 21, 2018 |
|
ARJUN KUMAR Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
ARJUN PRASAD RAI Vs. STATE OF JHARKHAND
|
March 28, 2018 |
|
ARJUN PRASAD SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
October 1, 2018 |
|
ARJUN PRASAD SHARMA, S/O LATE JALO SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 28, 2018 |
|
ARJUN SAWAIYA Vs. THE STATE OF JHARKHAND
|
January 5, 2018 |
|
ARUN BAURI Vs. CENTRAL COAL FIELDS LIMITED
|
September 26, 2018 |
|
ARUN KUMAR Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
ARUN KUMAR JAISWAL, S/OLATE SHEO PRASAD JAISWAL Vs. ANAND KUMAR JAISWAL
|
July 2, 2018 |
|
ARUN KUMAR SHARMA Vs. STATE OF JHARKHAND
|
October 26, 2018 |
|
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
ARUN KUMAR SINGH @ VICKY (IN 225) Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
ARUN KUMAR SINHA, S/O LATE LAXMI NARAYAN PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
|
May 14, 2018 |
|
ARUN KUMAR SONI Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
ARUN SINGH Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
ARUN SINHA, SON OF LATE JAGAT NARAYAN SINHA Vs. STATE OF JHARKHAND, THROUGH SECRETARY, HUMAN RESOU
|
March 19, 2018 |
|
ARUN THAKUR Vs. STATE OF JHARKHAND
|
August 27, 2018 |
|
ARUNODAYA CARRIERS PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
June 13, 2018 |
|
ARVIND KUMAR Vs. UNION OF INDIA
|
January 18, 2018 |
|
ARVIND KUMAR, SON OF LATE MADAN MOHAN PRASAD Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
ARYAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
ASGAR SHEIKH Vs. STATE OF JHARKHAND
|
January 16, 2018 |
|
ASHA RANI Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, ALLAHABAD BANK
|
December 11, 2018 |
|
ASHGAR MIAN S/O YUSUF MIAN Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
ASHIM KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
ASHISH KUMAR CHKRABORTY Vs. CHANCELLOR BIRSA AGRICULTURAL UNIVERSITY THROUGH OFFICER
|
September 28, 2018 |
|
ASHISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
ASHOK KACHHAP SON OF LATE DILIP KACHHAP Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
ASHOK KUMAR Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
November 30, 2018 |
|
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
ASHOK KUMAR CHOUHAN, SON OF RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
ASHOK KUMAR PANDEY Vs. CMD-CUM CHAIRMAN
|
July 27, 2018 |
|
ASHOK KUMAR SAO Vs. AMRESH KUMAR SAO
|
October 5, 2018 |
|
ASHOK KUMAR SHARMA Vs. SARDA SHARMA
|
April 12, 2018 |
|
ASHOK KUMAR SINGH Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
December 4, 2018 |
|
ASHOK KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
ASHOK KUMAR UPADHAYA Vs. UNION OF INDIA
|
March 12, 2018 |
|
ASHOK KUMAR VERMA Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
ASHOK KUMHAR @ KUMAR Vs. STATE OF JHARKHAND
|
October 8, 2018 |
|
ASHOK KUMHAR AND ANOTHER Vs. STATE OF JHARKHAND
|
June 29, 2018 |
|
ASHRAF ALI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
ASHUTOSH KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
ASHUTOSH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
ASHUTOSH PRASAD SAH, SON OF LATE SARJU SAH Vs. STATE OF JHARKHAND; COMMISSIONER, SANTHAL PARGANA
|
March 6, 2018 |
|
ASHWANI KUMAR PAUL @ GODA Vs. KAMTA PRASAD S/O LATE JAMUNA PRASAD
|
July 24, 2018 |
|
ASHWINI KUJUR Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
ASHWINI KUMAR TRIPATHY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
ASIAN GURIA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 4, 2018 |
|
ASIM KUMAR KUSHESHWAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2018 |
|
ASIMA BHATTACHARJEE Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
ASLAM MIAN Vs. STATE OF JHARKHAND
|
August 20, 2018 |
|
ASLAM SHADAB Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
ATAUL MIAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
ATIK CHANDRA PRAMANIK Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
|
ATWA ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 6, 2018 |
|
AURINDRA KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
AVISHEK KUMAR SHARMA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
May 17, 2018 |
|
AVON CYCLES LIMITED Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
|
January 29, 2018 |
|
AWADESH KUMAR SINGH, SON OF RAM KEDAR SINGH Vs. STATE OF JHARKHAND
|
June 18, 2018 |
|
AWADHESH KUMAR Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
AWDHESH VISHWAKARMA Vs. DILIP KUMAR VISHWAKARMA
|
November 5, 2018 |
|
AYODHAYA PANDEY Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
AYODHYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 31, 2018 |
|
AYUB ANSARI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
AZIM ANSARI Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
B K BANERJEE Vs. SUMITA BANERJEE
|
August 7, 2018 |
|
BABBAN @ SAJID, SON OF CHHOTA JAMIL @ MD JAMIL Vs. STATE OF JHARKHAND
|
January 6, 2018 |
|
BABITA Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
BABITA DEVI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
BABITA KUMARI Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 3, 2018 |
|
BABITA MAHESHWARI Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
BABITA PRASAD, WIFE OF SANJEEV SAXENA Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
BABLU MALLIK Vs. STATE OF JHARKHAND
|
July 24, 2018 |
|
BABLU SAHU Vs. STATE OF JHARKHAND
|
April 18, 2018 |
|
BABLU SONI Vs. SONI DEVI
|
July 12, 2018 |
|
BABU CHAND RAM Vs. CENTRAL COALFIELDS LIMITED
|
July 2, 2018 |
|
BABUDHAN MARANDI Vs. STATE OF JHARKHAND
|
September 11, 2018 |
|
BABULAL @ BABOOLAL Vs. CANARA BANK
|
December 3, 2018 |
|
BABULAL MANJHI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
BABULAL MURMU Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
BABUWA SINGH @ ARJUN SINGH Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
BABY DEVI Vs. STATE OF JHARKHAND
|
March 26, 2018 |
|
BACHCHU PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND AND OTHERS
|
March 14, 2018 |
|
BADAL CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
BADAL KUMAR PAHAN Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
BADAN MAHATO Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
BADRI PRASAD Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
BADRI PRASAD @ BADRI SAO Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
BAGHRAI SOREN Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
BAHADUR GOPE Vs. THE STATE OF JHARKHAND & ANOTHER
|
February 6, 2018 |
|
BAHADUR SINGH MUNDA @ BAHADUR PAHAN Vs. STATE OF JHARKHAND
|
October 4, 2018 |
|
BAIDHNATH THAKUR Vs. STATE OF JHARKHAND
|
October 24, 2018 |
|
BAIDYA NATH JHA Vs. STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARYLABIC
|
December 19, 2018 |
|
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 17, 2018 |
|
BAIJ NATH MUNDA S/O LATE RAM NATH MUNDA Vs. STATE OF JHARKHAND
|
February 7, 2018 |
|
BAIJNATH MAHTO Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI
|
December 12, 2018 |
|
BAIJNATH MANDAL Vs. THE STATE OF JHARKHAND
|
January 11, 2018 |
|
BAIJNATH SAO Vs. STATE OF JHARKHAND
|
May 3, 2018 |
|
BAIKUNTH NATH TIWARY Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., DHANBAD, THROUGH THE MANAGER Vs. SUNDHIA DEVI &
|
January 5, 2018 |
|
BAJRANG LAL AGARWAL Vs. RAJENDRA KHIRWAL
|
July 6, 2018 |
|
BAL MOHAN PRASAD Vs. STATE OF JHARKHAND
|
September 5, 2018 |
|
BALA PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 11, 2018 |
|
BALAJEE ELECTRO-STEELS LTD Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
BALAY BANARJEE Vs. STATE OF JHARKHAND
|
July 19, 2018 |
|
BALDEO MAHTO AND OTHERS Vs. THE STATE OF JHARKHAND
|
April 25, 2018 |
|
BALDEO SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
BALESHWAR YADAV Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
BALKRISHNA KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
BALMUKUND LINDA Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
BALMUKUND MEHTA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
BALRAM MIRDHA Vs. STATE OF JHARKHAND
|
May 3, 2018 |
|
BALRAM RAJAK Vs. STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY
|
February 6, 2018 |
|
BANDANA PANDIT Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
BANDHAN MIAN Vs. STATE OF JHARKHAND
|
July 9, 2018 |
|
BANDHANI KAMIN Vs. CENTRAL COAL FIELD LTD.
|
September 12, 2018 |
|
BANDHU MUNDA Vs. STATE OF JHARKHAND
|
February 15, 2018 |
|
BANESHWAR MANJHI AND OTHERS Vs. KARMI MANJHIAN AND OTHERS
|
March 8, 2018 |
|
BANGALI SAH @ BANGALI SAO @ TRIBHUWAN SAH Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
BANKESHWAR NATH HIGH SCHOOL, BANKA BHANDAR Vs. STATE OF JHARKHAND
|
March 21, 2018 |
|
BANNU PRAJAPATI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
BANSIDHAR MAHATO Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
BAREGA BAGE @ BERGA BAGE Vs. THE STATE OF JHARKHAND
|
November 28, 2018 |
|
BARUN KUMAR KHAN Vs. STATE OF JHARKHAND
|
January 2, 2018 |
|
BARUN RANJAN AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
|
BASANTI MUNDA Vs. STATE BANK OF INDIA
|
March 16, 2018 |
|
BASIRUDDIN ANSARI @ LEDO MIAN, SON OF KURBAN ANSARI Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
BASUDEO KUMAR BAKHLA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
BASUDEO MANDAL Vs. STATE OF JHARKHAND
|
March 17, 2018 |
|
BASUDEO MANDAL AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
|
BASUDEO MANJHI Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
BASUDEO MANJHI @ DULU MAJHI Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
BASUDEO THAKAR Vs. STATE JHARKHAND
|
April 18, 2018 |
|
BASUDEO YADAV Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
BASUDEV RAWANI, S/O BANMALI RAMANI Vs. BHARAT COKING COAL LIMITED, THROUGH ITS CHAIRMAN
|
April 3, 2018 |
|
BAZIR MIAN, SON OF LATE ABBAS MIAN, RESIDENT OF VILLAGE DUDHIA Vs. MOFIZUDDIN ANSARI & ORS
|
October 25, 2018 |
|
BEEKAY STEEL INDUSTRIES LTD. Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
BENANCIUS FORTHNATUS BARLA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
BENEDIK KERKETTA Vs. ARUN K LAKRA
|
May 14, 2018 |
|
BENI MADHAW YADAV Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
BHAGINATH MAHTO Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
BHAGIRATI @ BHAGIRATHI BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
|
February 2, 2018 |
|
BHAGMANI DEVI Vs. KIRAN KUMARI
|
May 10, 2018 |
|
BHAGWAN LAL CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
January 15, 2018 |
|
BHAGWAN MISHRA Vs. JASWANT SINGH
|
November 27, 2018 |
|
BHAGWATI DEVI, WIFE OF SITARAM AGARWAL Vs. PRAMOD KUMAR SINGH; BINOD KUMAR SINGH
|
March 14, 2018 |
|
BHAIYA SURENDRA NATH SHAH Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 27, 2018 |
|
BHANU MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
January 12, 2018 |
|
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 9, 2018 |
|
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SECRETARY
|
April 3, 2018 |
|
BHARAT COKING COAL LIMITED Vs. BAIJNATH SINGH
|
April 24, 2018 |
|
BHARAT COKING COAL LIMITED, DHANBAD THROUGH ITS H O D, LEGAL MAHENDRA PASWAN SASTRI Vs. BHIM PASWAN
|
October 4, 2018 |
|
BHARAT COKING COAL LTD. AND ORS. Vs. TAPESHWAR DAS AND ORS.
|
September 4, 2018 |
|
BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD. Vs. UNION OF INDIA
|
May 15, 2018 |
|
BHARAT GORAI Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
BHARAT KANSARI Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
BHARAT LAAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
BHARAT RAJ SINGH Vs. DILEEP SANTHALIA
|
February 8, 2018 |
|
BHARAT SANCHAR NIGAM LIMITED, NEW DELHI Vs. SHYAM BIHARI S/O MAHABIR PRASAD YADAV AND OTHERS
|
January 17, 2018 |
|
BHARAT SINGH Vs. PROJECT OFFICER/AGENT, GHANUDIH COLLIERY
|
November 2, 2018 |
|
BHARAT STEEL CASTING Vs. ALLAHABAD BANK
|
April 4, 2018 |
|
BHARATI DEVI @ BHARATI ROY Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
January 19, 2018 |
|
BHARTI SPONGE PVT. LTD. Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
June 19, 2018 |
|
BHATNI DEVI, WIFE OF JANKI YADAV Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
BHAUKA SINGH @ BHOWKA SINGH Vs. STATE OF JHARKHAND
|
January 6, 2018 |
|
BHAVENDRA DAS AND ORS. Vs. THE STATE OF JHARKHAND
|
September 24, 2018 |
|
BHEEM SABAR Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
BHEKH LAL GANJHU Vs. CENTRAL COAL FIELD LIMITED
|
December 13, 2018 |
|
BHIMA ORAON Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
BHIMENDRA KUMAR KASHYAP Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 10, 2018 |
|
BHOLA GOSAI SON OF JHARI GOSAI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
BHOLA MEHTA Vs. MOSTT. RADHA KUER
|
June 19, 2018 |
|
BHOLA SAH AND ANOTHER Vs. KANTA DEVI AGARWAL AND OTHERS
|
April 5, 2018 |
|
BHRIGU ASHRAM RAM Vs. STATE OF JHARKHAND
|
January 17, 2018 |
|
BHUKHAL MAHATO Vs. SHANTI MAHATAIN
|
January 31, 2018 |
|
BHUNA REWANI Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
BHUNESHWAR RAVIDAS Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
BHUPENDAR SINGH @ BHUPENDAR KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 27, 2018 |
|
BHUSHAN KHALKHO AND ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
March 22, 2018 |
|
BHUSHAN MUNDA Vs. NIRANJAN MAHLI
|
April 19, 2018 |
|
BIBHASH PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
BIBHUTI PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
BICHHU RAWANI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
BIDHU BHUSHAN DVIVEDI Vs. STATE COMMISSION FOR WOMEN, JHARKHAND
|
January 30, 2018 |
|
BIDYADHAR CHOUDHARY, S/O LATE DEVENDRA NATH CHOUDHARY Vs. STATE OF JHARKHAND
|
August 10, 2018 |
|
BIHAR CEMENT CONCRETE PRODUCTS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 12, 2018 |
|
BIHAR COKE PRODUCE COMPANY Vs. PUNJAB NATIONAL BANK
|
February 23, 2018 |
|
BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION PETITIONER LIMITED Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
BIHARI LAL PANDIT Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
|
BIHARI LOHRA Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
BIHARI PAL AND ORS. Vs. THE STATE OF JHARKHAND
|
January 3, 2018 |
|
BIHARI SINGH S/O LATE SHEOPATI SINGH Vs. BHAGWAT SINGH S/O LATE BIGAWAN SINGH
|
July 26, 2018 |
|
BIHARI YADAV SON OF LATE BHAVATARAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
BIJAY DEHRI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
BIJAY KHOSLA SON OF LATE K L KHOSLA Vs. STATE OF JHARKHAND
|
February 8, 2018 |
|
BIJAY KUJUR Vs. STATE OF JHARKHAND
|
January 23, 2018 |
|
BIJAY KUMAR SON OF LATE RAMCHANDRA PRASAD Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
BIJAY MURMU @ BIJAY SOREN Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
BIJAY PRATAP SINGH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
BIJAY PURTY Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
BIKASH CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
BIMAL ORAON @ GUNA ORAON @ GUNA BAXLA @ CHARKU Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
BIMLA DEVI Vs. STATE OF JHARKHAND
|
July 20, 2018 |
|
BIMLESH KUMAR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
BINA KUMARI Vs. STATE OF JHARKHAND
|
January 25, 2018 |
|
BINA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 30, 2018 |
|
BINAY KUMAR JHA Vs. STATE OF JHARKHAND
|
March 15, 2018 |
|
BINDA SINGH AND OTHERS Vs. TATA IRON AND STEEL COMPANY AND OTHERS
|
March 13, 2018 |
|
BINDESHWAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
BINDESHWARI PRASAD Vs. STATE OF JHARKHAND
|
February 19, 2018 |
|
BINDESHWARI SINGH Vs. HEAVY ENGINEERING CORPORATION, THROUGH ITS CHAIRMA
|
April 2, 2018 |
|
BINDU DEBI OM PRAKASH GUPTA AND OTHERS Vs. STATE OF JHARKHAND
|
January 25, 2018 |
|
BINDU MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2018 |
|
BINOD KUMAR Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
BINOD KUMAR KHOWALA Vs. BHAGWATI PRASAD KHOWALA
|
September 24, 2018 |
|
BINOD KUMAR LAL S/O LATE MADHUSUDAN LAL Vs. STATE OF JHARKHAND AND OTHERS
|
April 9, 2018 |
|
BINOD KUMAR VERMA Vs. UNION OF INDIA THROUGH CBI
|
September 24, 2018 |
|
BINOD RAM, SON OF LATE JITENDRA RAM Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
BINOD SAO Vs. STATE OF JHARKHAND
|
March 12, 2018 |
|
BINOD SHANKAR MISHRA, SON OF LATE DHARMDEO MISHRA Vs. STATE OF JHARKHAND
|
March 16, 2018 |
|
BINOD SHARMA Vs. STATE OF JHARKHAND
|
August 27, 2018 |
|
BINOD SINKU Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
BINOY KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
|
BIPIN BIHARI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
November 29, 2018 |
|
BIPIN BIHARI MAHTO Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
February 20, 2018 |
|
BIPIN HEMBRAM Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
BIRENDRA KACHHAP Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK, ASSET RECOVERY MANAGEMENT BRANCH AND ORS.
|
November 27, 2018 |
|
BIRENDRA KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
April 18, 2018 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
BIRENDRA SINGH JAISAWAL Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
BIRJO DEVI Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
BIRMANI TUDU Vs. STATE OF JHARKHAND
|
April 21, 2018 |
|
BIRSA SANGA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 20, 2018 |
|
BIRTU SAHU @ RAM BRIKSH SAHU AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 23, 2018 |
|
BIRU RAJAK Vs. SUBHAS RANJAN HORE
|
November 1, 2018 |
|
BIRU RAY SON OF LATE BHIM RAY Vs. CHAIRMAN CUM CHIEF MANAGING DIRECTOR
|
August 14, 2018 |
|
BISHESWAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
BISHNU BHAKAT Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
BISHNU PRASAD BHAIYA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
January 8, 2018 |
|
BISHNU PRASAD SAHA Vs. PRATUL KANTI PAL AND OTHERS
|
January 8, 2018 |
|
BISHNU RAKSHIT Vs. STATE OF JHARKHAND
|
October 8, 2018 |
|
BISHWANATH FERRO ALLOYS LTD Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF COAL
|
July 12, 2018 |
|
BISHWANATH PANDIT Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
BISHWANATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
September 4, 2018 |
|
BITTU SINGH @ RAHUL SINGH @ BITTU RAHUL SINGH Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
BODA MUNDA @ SUKHRAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 4, 2018 |
|
BOKARO CONTRACTOR ASSOCIATION Vs. BOKARO STEEL PLANT
|
January 10, 2018 |
|
BORO PASWAN Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
BRAHM RISHI SHEWA MUNCH Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
BRAHMANAND CHOUDHARY Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
BRAJ ALIAS BRIJ BHUSHAN BANSAL Vs. MANAGEMENT OF M/S. USHA MARTIN INDUSTRIES LTD.
|
January 11, 2018 |
|
BRAJ KISHORE MISHRA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
BRAJENDRA PRASAD SINGH Vs. CENTRAL COALFIELDS LTD.
|
June 28, 2018 |
|
BRAJESH KUMAR GAUTAM Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
August 3, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. NASIRAN KHATOON
|
February 27, 2018 |
|
BRIJ BEHARI PANDEY Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
BRIJ LALA PRASAD, SON OF LATE RAMPYARE SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
BRIJ MOHAN VERMA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 10, 2018 |
|
BRIJMOHAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 26, 2018 |
|
BUDHAN BHUIAN Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
BUDHAN SINGH HESSA Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
BUDHANI DEVI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF STATE OF JHARKHAND
|
August 31, 2018 |
|
BUDHNI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 27, 2018 |
|
BUDHRAM LAGURI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
BUDHU DAS Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
BUDHU MUNDA Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
BUDHU ORAON Vs. CENTRAL COAL FIELDS LIMITED
|
July 12, 2018 |
|
BUDHU ORAON Vs. CHARIA URAIN
|
August 20, 2018 |
|
BUDINATH BASKEY @ BUDDHINATH BASKEY Vs. STATE OF JHARKHAND
|
July 9, 2018 |
|
C P MISHRA & BROTHERS Vs. UNION OF INDIA
|
July 31, 2018 |
|
CASTRON TECHNOLOGIES LTD Vs. DAMODAR VALLEY CORPORATION
|
December 10, 2018 |
|
CECIL KANDULNA, SON OF SENTH SEVENTH KANDULNA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
CENTRAL BANK OF INDIA, PURNIA (BIHAR) Vs. WORKMAN DINANATH TIWARY
|
December 13, 2018 |
|
CENTRAL COALFIELDS LIMITED Vs. HEMANTI DEVI
|
August 16, 2018 |
|
CENTRAL COALFIELDS LIMITED Vs. BIPIN MURMU
|
September 17, 2018 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. BHAGWAT SINGH
|
October 4, 2018 |
|
CENTRAL COALFIELDS LTD. Vs. STATE OF BIHAR
|
November 20, 2018 |
|
CENTRAL COALFIELDS LTD. Vs. AJMERI KHATOON
|
May 9, 2018 |
|
CENTRAL TASAR RESEARCH AND TRAINING INSTITUTE Vs. GANGO ORAIN D/O LATE BANDHANA ORAON
|
April 5, 2018 |
|
CHAITU ORAON Vs. STATE OF JHARKHAND
|
April 13, 2018 |
|
CHAMU MAZI Vs. STATE OF JHARKHAND
|
September 25, 2018 |
|
CHANCHAL KUMAR MISTRY, SON OF GANESH CHANDRA MISTRY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
CHANDAN KUMAR Vs. CENTRAL COALFIELDS LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, DARBHANGA HOUSE, RANCHI
|
August 1, 2018 |
|
CHANDAN KUMAR AMBASTA Vs. CENTRAL BANK OF INDIA
|
February 26, 2018 |
|
CHANDAN LAHA @ CHANDAN KUMAR LAHA Vs. STATE OF JHARKHAND
|
January 24, 2018 |
|
CHANDAN MANNA & ANR. Vs. STATE OF JHARKHAND AND OTHERS
|
February 1, 2018 |
|
CHANDESHWAR SINGH Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 11, 2018 |
|
CHANDI CHARAN, SON OF LATE RAMESHWAR SAHU Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
CHANDO RAM Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
CHANDRA BHUSHAN PATHAK Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
CHANDRA DEO DANGI Vs. STATE OF JHARKHAND
|
February 5, 2018 |
|
CHANDRA MOHAN @ HOGO KHANDIT @ CHANDRA MOHAN KHAND Vs. STATE OF JHARKHAND
|
April 28, 2018 |
|
CHANDRA MOHAN HEMBRAM Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
CHANDRA MOULESHWAR SINGH Vs. MALTI DEVI
|
February 22, 2018 |
|
CHANDRA SHEKHAR PRASAD Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
CHANDRABHAN TALEJA, SON OF DEVA RAM TELEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED
|
October 29, 2018 |
|
CHANDRAJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
CHANDRASHEKHAR PRASAD, SON OF MAHABIR RAM Vs. STATE OF JHARKHAND THROUGH SECRETARYLABIC
|
December 20, 2018 |
|
CHANDRIKA PASWAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY GOVT OF JHARKHAND
|
August 7, 2018 |
|
CHANDRIKA PRASAD Vs. LALJEE SAO
|
February 15, 2018 |
|
CHANDRU ORAON Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
CHARAN SINGH @ TOTI SINGH Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
CHARI PAHARIA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 13, 2018 |
|
CHARU ORAON @ CHARO ORAON, SON OF LATE GANDRU ORAON Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
CHATTU MAHTO @ CHOTU SON OF SEWA MAHTO Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
CHEDIA ORAON Vs. STATE OF JHARKHAND
|
January 24, 2018 |
|
CHHATHU MAHTO Vs. STATE OF JHARKHAND
|
October 22, 2018 |
|
CHHATISH MANDAL Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
CHHAYA BHANDARI Vs. RAJU DHIBAR
|
October 25, 2018 |
|
CHHEDI MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
August 1, 2018 |
|
CHHOTA RAMA PAHARIA Vs. STATE OF JHARKHAND
|
August 29, 2018 |
|
CHHOTE LAL SOREN Vs. THE STATE OF JHARKHAND
|
January 13, 2018 |
|
CHHOTELAL MAHTO, SON OF LATE SUKU MAHTO Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
CHHOTI SAO @ PUNIT SAO SON OF JEHAL SAO Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
CHHOTU KUMAR @CHHOTU PRASAD Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
CHHOTU SINGH Vs. STATE OF BIHAR
|
October 25, 2018 |
|
CHHOTU SINGH @ VIKASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 8, 2018 |
|
CHIDANAND JHA Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
CHINTA DEVI Vs. STATE OF JHARKHAND, THROUGH ADDITIONAL COLLECTOR
|
February 22, 2018 |
|
CHITRANJAN TURI Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
CHITTRANJAN MANDAL Vs. SUDHIR GOPE
|
December 5, 2018 |
|
CHITTRANJAN NAYAK Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
CHOUDHARY HEMBROM Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
CHUNDRI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
August 14, 2018 |
|
CHUNMUN DEVI, WIDOW OF LATE PARMANAND SINGH Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
CHUNNILAL Vs. STATE OF JHARKHAND
|
May 16, 2018 |
|
CHURAMAN MISTRY Vs. STATE OF JHARKHAND
|
May 9, 2018 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND & OTHERS
|
February 5, 2018 |
|
DADI BABU HANSDA Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
DADU Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
DAKHINESWAR MAHTO Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
DAMAYANTI DEVI Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
DAMODAR SINGH Vs. STATE OF JHARKHAND
|
February 7, 2018 |
|
DAMODAR TURI, SON OF CHATRI TURI Vs. UNION OF INDIA
|
January 23, 2018 |
|
DANI RAM MAHATO Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
DASHWA ORAON Vs. STATE OF JHARKHAND
|
April 5, 2018 |
|
DASO MARANDI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
DASU MAHTO Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
DAYA NIDHI SINGH Vs. KRISHNA MAHTO
|
October 24, 2018 |
|
DAYANAND BHARTI Vs. STATE OF JHARKHAND
|
August 16, 2018 |
|
DAYANAND PRASAD KASHAYAP Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
|
October 12, 2018 |
|
DAYANAND SINGH, SON OF LATE PARMANAND SINGH Vs. BHARAT SINGH SON OF BALIRAM SINGH
|
September 12, 2018 |
|
DEBASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
DEBDULAL SARKAR Vs. SMT. PAPIYA SARKAR
|
January 18, 2018 |
|
DEEN DAYAL Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
|
DEENANATH PRASAD, SON OF LATE CHANI PRASAD Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
DEEP SHIKHA KUMARI, DAUGHTER OF RAVINDRA NARAYAN UPADHAY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF GOVERNMENT OF JHARKHAND
|
January 11, 2018 |
|
DEEPAK KUMAR Vs. ASHOK KUMAR
|
October 8, 2018 |
|
DEEPAK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 11, 2018 |
|
DEEPAK KUMAR LOKNATH SAHU Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
|
April 17, 2018 |
|
DEEPAK KUMAR MUKHERJEE @ DEEPAK MUKHERJEE Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
DEEPAK KUMAR RAO Vs. BHAWANI DEVI
|
November 1, 2018 |
|
DEEPAK KUMAR RAWANI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
DEEPAK TARWAY SON OF LATE KALI CHARAN RAM Vs. RADHWA DEVI WIFE OF LATE JHARKHAR KOERI
|
August 6, 2018 |
|
DEEPIKA KUMARI WIFE OF SANJAY KUMAR Vs. SANJAY KUMAR SON OF LATE BHOLA NATH BHAGAT
|
July 11, 2018 |
|
DEEPIKA TEW Vs. UNION OF INDIA, THROUGH SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS
|
August 1, 2018 |
|
DEO DUTTA KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
|
DEOGHAR DISTRICT CONGRESS COMMITTEE Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
DEV KUMAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
December 10, 2018 |
|
DEVAN CHAND JAIN AND ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
March 23, 2018 |
|
DEVANAND Vs. SUDHIR KUMAR SHARMA
|
September 12, 2018 |
|
DEVANTI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 21, 2018 |
|
DEVENDRA PRASAD SINGH Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED
|
August 13, 2018 |
|
DEVNISH DHAN Vs. STATE OF JHARKHAND
|
June 26, 2018 |
|
DHAN SINGH LAGURI Vs. STATE OF JHARKHAND
|
April 27, 2018 |
|
DHANAKAR THAKUR Vs. MECON LIMITED
|
August 1, 2018 |
|
DHANANJAY NAYAK Vs. STATE OF JHARKHAND
|
January 9, 2018 |
|
DHANBAD WINE Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
DHANESHWAR MAHTO Vs. TILIYA DEVI
|
June 29, 2018 |
|
DHANESHWAR SINGH Vs. CENTRAL COALFIELD LIMITED
|
November 27, 2018 |
|
DHANIRAM SARDAR Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
DHANMATI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
May 14, 2018 |
|
DHANMATI DEVI AND ANOTHER Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMANCUMMANAGING DIRECTOR, RANCHI AND OTHERS
|
January 3, 2018 |
|
DHARAMDEO MISHRA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
DHARMENDRA KUMAR SINGH @ TIMAL SINGH Vs. STATE OF JHARKHAND
|
March 12, 2018 |
|
DHENA BASKI, SON OF LATE CHUNKA BASKI Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
DHIBA MARANDI Vs. STATE OF JHARKHAND
|
April 10, 2018 |
|
DHIRAJ GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
DHIRAJ KUMAR Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
DHIREN SARDAR Vs. STATE OF JHARKHAND
|
April 28, 2018 |
|
DHIRENDRA KUMAR MISTRY Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
|
July 3, 2018 |
|
DHRIT SAHU Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
DHRUBA CHAKROBURTY Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
DHRUVA PRASAD OJHA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
DIBAI KAYAM @ DIBAY KAYAM Vs. STATE OF JHARKHAND
|
February 17, 2018 |
|
DIBYA LAL WIFE OF MADHURA PRASAD SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY/PRINCIPAL
|
July 11, 2018 |
|
DIJAN MANDAL Vs. STATE OF BIHAR
|
April 19, 2018 |
|
DILBAG SINGH Vs. UNION OF INDIA
|
December 5, 2018 |
|
DILDAR HUSSAIN Vs. STATE OF JHARKHAND
|
May 3, 2018 |
|
DILIP KUMAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
|
DILIP KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
April 3, 2018 |
|
DILIP KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
|
DILIP KUMAR DAS, S/O LAKHAN DAS Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN
|
September 28, 2018 |
|
DILIP KUMAR KEDIA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
DILIP KUMAR SINHA Vs. JHARKHAND GRAMM BANK
|
July 10, 2018 |
|
DILIP KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
DILIP MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
DILIP MIRDHA Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
DILIP NONIA Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
DILIP PASWAN Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
DILIP RAM @ JHANU KUMAR Vs. JITAN DEVI
|
July 26, 2018 |
|
DILNATH MAHTO Vs. RATHO DEVI
|
February 16, 2018 |
|
DINAKAR PATHAK S/O BANESHWAR PATHAK Vs. STATE OF JHARKHAND THROUGH ITS DIRECTOR
|
October 12, 2018 |
|
DINESH BHARTI, SON OF LATE JAWAHAR PRASAD Vs. DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMANLABIC
|
December 19, 2018 |
|
DINESH DUBEY Vs. AMBIKA PRASAD DUBEY
|
August 9, 2018 |
|
DINESH KUMAR HANSDA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
DINESH KUMAR SAHU Vs. URMILA DEVI
|
November 27, 2018 |
|
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
|
DINESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
DINESH PRASAD SHUKLA Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE-CHANCELLOR
|
September 27, 2018 |
|
DINESH SAO Vs. STATE OF JHARKHAND
|
February 8, 2018 |
|
DINESH SINGH @ VINESH SINGH Vs. STATE OF JHARKHAND
|
July 9, 2018 |
|
DINESH YADAV Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
DINU HEMBRAM SON OF LATE SOMRA HEMBRAM Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
DIP NARAYAN SINGH SON OF LATE RAM DAYAL SINGH Vs. MALTI DEVI WIFE OF PURANMAL SHARMA
|
August 6, 2018 |
|
DIPA GADODIA Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SUMARI ORAIN, WIFE OF LATE SOMARA TIRKEY
|
January 10, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIM Vs. KARTIK MAHTO
|
February 19, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MALINI DEVI
|
August 2, 2018 |
|
DIWAKAR CHANDRA JHA Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
DIWAKAR MAHATO Vs. THE STATE OF JHARKHAND
|
January 11, 2018 |
|
DIWAKAR MAHTO Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
DIWALI CHOUDHARY Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
DKD PROJECTS PVT LTD Vs. TRF LIMITED
|
November 22, 2018 |
|
DOMAN MAHTO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
DOMAN SAO, S/O PRAMESHWAR SAW Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
DR. ANAND KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
March 22, 2018 |
|
DR. ANIL KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
July 19, 2018 |
|
DR. ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY
|
January 19, 2018 |
|
DR. B.P. SINHA (BINOD PRASAD SINHA) Vs. RANCHI MUNICIPAL CORPORATION
|
May 8, 2018 |
|
DR. BRAJ NANDAN SHARMA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
|
April 6, 2018 |
|
DR. MD. ABDULLAH Vs. THE STATE OF JHARKHAND & ORS.
|
January 9, 2018 |
|
DR. NAVIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
DR. RABINDRA KUMAR RANA @ RAVINDRA KUMAR RANA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
DR. SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
DR. SHASHI KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH CBI
|
July 27, 2018 |
|
DR. SHYAM KISHORE PATHAK Vs. UNION OF INDIA
|
September 12, 2018 |
|
DR. SWARALI KRISHNA KONDWILKAR Vs. UNION OF INDIA
|
July 5, 2018 |
|
DUDHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
DUDHNATH PD SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
|
August 6, 2018 |
|
DUGI PRAJAPATI Vs. STATE OF BIHAR
|
October 11, 2018 |
|
DUJA @ DHUJA HANSDA, SON OF LATE THAKUR HASDA Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
DUKA CHATAR Vs. STATE OF JHARKHAND
|
September 6, 2018 |
|
DUKHAN DUSADH SON OF SRI KARU DUSADH Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
July 3, 2018 |
|
DUKHI MIRDHA Vs. RAMDAS MIRDHA
|
September 26, 2018 |
|
DUKHI RAM HANSDA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
DULAL MANDAL Vs. MANDAL
|
October 26, 2018 |
|
DULAR HAJAM, SON OF LATE JOBAN THAKUR Vs. STATE OF JHARKHAND
|
January 5, 2018 |
|
DULWA DEVI Vs. KUMAR NALIN SINGH
|
October 3, 2018 |
|
DUMKA TRADERS Vs. STATE OF JHARKHAND
|
May 9, 2018 |
|
DURGA MANGU GOPE Vs. STATE OF JHARKHAND
|
April 23, 2018 |
|
EASTER RANI BHENGRA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
EDUPGANTI VARA PRASAD CHOUDARY, SON OF LATE EDUPAN Vs. STEEL AUTHORITY OF INDIA LTD
|
January 31, 2018 |
|
EKTA RACHNA KINDO Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
EKTA TELECOMMUNICATION SYSTEM Vs. UNION OF INDIA
|
December 6, 2018 |
|
ELECTROSTEEL STEELS LIMITED Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT
|
September 27, 2018 |
|
ELECTROSTEEL STEELS LIMITED Vs. SECRETARY, OFFICE OF LOKAYUKTA JHARKHAND
|
July 26, 2018 |
|
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, BOKARO
|
March 13, 2018 |
|
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
|
August 25, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA IRON AND STEEL COMPANY LIMITED
|
May 2, 2018 |
|
EMPLOYERS IN RELATION TO MANAGEMENT OF KATRAS-CHAITUDIH COLLIERY UNDER KATRAS
AREA OF BHARAT COKING COAL LTD Vs. THEIR WORKMAN BEING REPRESENTED BY SECRETARY KOYLA ISPAT MAZDOOR PANCHAYAT
|
January 24, 2018 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY, BIHAR COLLIERY MAZDOOR SABHA
|
December 13, 2018 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TAPIN SOUTH COLLIERY OF M/S. C.C. LTD. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 1, DHANBAD AND ANR.
|
March 7, 2018 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LTD. Vs. WORKMEN SRI KAMAL PRASAD MEHTA
|
August 20, 2018 |
|
EMRENSIYA EKKA Vs. STATE OF JHARKHAND AND ANOTHER
|
May 15, 2018 |
|
EQBAL AHMAD Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
EQBAL AHMADI Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS DIRECTOR
|
January 31, 2018 |
|
ETWA ORAON Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
FAGU SAO Vs. MANSUKH LAL KOTECHA
|
November 26, 2018 |
|
FAIZ MIRJA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
June 13, 2018 |
|
FAKRUDDIN Vs. SHAHJANHA KHATOON
|
December 11, 2018 |
|
FARINA NAAZ Vs. SHABNAM BANO
|
November 28, 2018 |
|
FARUK HASAN @ FARUK KHAN Vs. JAIBUN NISHA
|
February 22, 2018 |
|
FEKAN PANDIT Vs. GANESH PRASAD GUPTA
|
December 3, 2018 |
|
FEKWA KOIRI Vs. STEEL AUTHORITY OF INDIA
|
September 28, 2018 |
|
FIROJ RAVIDAS @ FIROJ DAS Vs. STATE OF JHARKHAND
|
August 21, 2018 |
|
FIROZ KHAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
FIROZ MIAN Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
FOOD CORPORATION OF INDIA Vs. DEEPAK KUMAR SINGH
|
January 4, 2018 |
|
FOOD CORPORATION OF INDIA Vs. RAJHANS TRANSPORT
|
July 24, 2018 |
|
FORESTER NONIAN Vs. STATE OF JHARKHAND
|
October 22, 2018 |
|
FUCHU ALIAS FUCHANU MOHULI ALIAS FUCHAN MOHULI Vs. STATE OF JHARKHAND
|
January 13, 2018 |
|
FULESHWAR PASI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
FULSEHRA KHATOON, D/O LATE KASIM ANSARI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
G E L CHURCH MECON MANDALI, PARASTOLI, SOUTH OFFICE PARA Vs. JOWANA MINZ @ JOWAN MITRA, WIFE OF ASIT KUMAR MITRA
|
August 9, 2018 |
|
G HARI DAS NAIR Vs. BITHIKA DAS
|
March 19, 2018 |
|
G VENUGAPAL SON OF LATE G S NARAIN PROP LAXMI ENTERPRISES Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
GAINA SOREN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
GAJADHAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
GAJANAND RAI Vs. STATE OF JHARKHAND
|
November 29, 2018 |
|
GANDRU ORAON Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
GANESH CHANDRA GOWALA Vs. STATE OF JHARKHAND
|
February 15, 2018 |
|
GANESH DAS AND OTHERS Vs. UNION OF INDIA
|
February 7, 2018 |
|
GANESH MANDAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
August 8, 2018 |
|
GANESH PRASAD Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
GANESH PRASAD Vs. SANCHITRA BHAKAT @ SANCHITA BHAKAT
|
November 27, 2018 |
|
GANESH PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 16, 2018 |
|
GANESH PRASAD MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 9, 2018 |
|
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 4, 2018 |
|
GANESH RAM Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
GANESHI SINGH Vs. MAHABIR SINGH & ORS
|
October 24, 2018 |
|
GANGA CONSTRUCTION Vs. STATE OF JHARKHAND
|
November 26, 2018 |
|
GANJU RAJWAR @ KASHINATH RAJWAR Vs. UNION OF INDIA
|
July 16, 2018 |
|
GAURAV PRIYADARSHI Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
GAURI DEVI Vs. RESHMANI MAHATO
|
August 27, 2018 |
|
GAURI SHANKAR PRASAD VERMA Vs. TARLOCHAN SINGH
|
July 13, 2018 |
|
GAURISHANKAR BHAGAT Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
GAUTAM FERRO ALLOYS Vs. DAMODAR VALLEY CORPORATION; CHIEF ENGINEER (COMMER
|
March 12, 2018 |
|
GAUTAM SARKAR Vs. UNION OF INDIA AND OTHERS
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January 30, 2018 |
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GAUTAM SHARMA Vs. STATE OF JHARKHAND
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November 22, 2018 |
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GAYATRI DEVI Vs. BIRENDRA PRASAD
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June 19, 2018 |
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GAYTRI KUMARI Vs. JHARKHAND STAFF SELECTION COMMISSION, NAMKUM
|
February 12, 2018 |
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GEETA DEVI Vs. STATE OF JHARKHAND
|
May 11, 2018 |
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GEETA MISHRA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 11, 2018 |
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GHAMANDI PRASAD Vs. STATE OF JHARKHAND
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September 4, 2018 |
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GHANASHYAM MANDAL Vs. STATE OF JHARKHAND
|
November 28, 2018 |
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GHANDHI ORAON @ GANDHI ORAON AND OTHERS Vs. THE STATE OF JHARKHAND
|
July 5, 2018 |
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GHANESHYAM MAHATO Vs. NAD PRAKASH MAHATO
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November 2, 2018 |
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GHANSHYAM MAHTO Vs. STATE OF JHARKHAND
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April 3, 2018 |
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GHANSHYAM MANDAL Vs. NAND LAL MANDAL
|
November 26, 2018 |
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GHASI RAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 26, 2018 |
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GHISO DAS SON OF LATE CHHANGORI DAS Vs. THE STATE OF JHARKHAND
|
July 3, 2018 |
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GHUNJU KUJUR Vs. STATE OF JHARKHAND
|
October 3, 2018 |
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GHURAM MANJHI Vs. BRAHMDEO MANJHI @ BALMUKUND MANJHI
|
July 10, 2018 |
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GIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
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GIRENDRA KUMAR SINGH, SON OF KISHORI SINGH Vs. STATE OF JHARKHAND
|
July 6, 2018 |
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GIRJA RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
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August 2, 2018 |
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GIRJESH KUMAR SINHA, S/O LATE JUGAL KISHORE PRASAD SINHA Vs. JHARKHAND GRAMIN BANK THROUGH ITS CHAIRMAN
|
July 25, 2018 |
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GITA DEVI W/O JAI NANDAN RAM Vs. STATE OF JHARKHAND AND OTHERS
|
January 4, 2018 |
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GOBARDHAN BERA Vs. JITEN NAYAK
|
May 11, 2018 |
|
GODNATH MAHTO, SON OF LATE MADHO MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
January 10, 2018 |
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GOHAN KORBA Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
GOLA HO Vs. STATE OF JHARKHAND
|
April 2, 2018 |
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GOLKA TURI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
GOLLU MIAN Vs. STATE OF JHARKHAND
|
January 15, 2018 |
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GOPAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE OF JHARKHAND
|
August 25, 2018 |
|
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE THROUGH NATIONAL INVESTIGATION AGENCY
|
October 11, 2018 |
|
GOPAL PRASAD Vs. BANSIDHAR SINGH AND OTHERS
|
July 2, 2018 |
|
GOPAL PRASAD GUPTA, SON OF LATE KEDAR NATH GUPTA Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
GOPAL SINGH Vs. DHANESHWAR SAO
|
August 20, 2018 |
|
GOPI CHAND RAJWAR Vs. STATE OF JHARKHAND
|
March 8, 2018 |
|
GOPI KRISHNA ROUT Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
GOPI NATH GOPE Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
GORA CHAND SETH Vs. UNION OF INDIA
|
November 28, 2018 |
|
GOURI SHANKAR MAHATO Vs. CHEPIA MAHATAIN
|
September 26, 2018 |
|
GOURI SHANKAR SINGH Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
GOUTAM MISHRA Vs. BHARAT COKING COAL LIMITED
|
July 24, 2018 |
|
GOVIND GOPE Vs. STATE OF JHARKHAND
|
April 27, 2018 |
|
GOVIND MAHTO Vs. STATE OF JHARKHAND
|
August 7, 2018 |
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GOVIND MANJHI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
GOVIND THAKUR Vs. THE STATE OF JHARKHAND
|
September 5, 2018 |
|
GUDU YADAV @ PAWAN YADAV SON OF LATE GOVIND YADAV Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
GUJRA KARMALI Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
GULAM MUSTAFA Vs. MD. YUSUF ANSARI
|
May 15, 2018 |
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GUMLA NAGESIA & ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
January 3, 2018 |
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GUNADHAR MANDAL Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
GUPTA KEWAT Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
GURMEET SINGH Vs. SONI KAUR
|
July 17, 2018 |
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GURU DAYAL KAMAR Vs. MULIA MAHATAIN
|
June 11, 2018 |
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GURU PADA MONDAL Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
GURUCHARAN MUKHI Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
GURUWA DURBEY @ SARWAN KUMAR Vs. STATE OF JHARKHAND
|
September 27, 2018 |
|
GYAN CHAND SAW S/O LATE KOD NARAYAN SAW Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 28, 2018 |
|
GYANWATI DEVI, DAUGHTER OF LATE DHIRAJ DUTT TIWARI Vs. SHYAM NANDAN TIWARI
|
October 9, 2018 |
|
HABIB ANSARI Vs. JASIM ANSARI
|
December 17, 2018 |
|
HABIL NAG Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
HANSAWATI KUMARI Vs. STATE OF JHARKHAND
|
February 19, 2018 |
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HARADHAN MODAK Vs. BHARAT COKING COAL LIMITED, DISTRICT DHANBAD AND OTHERS
|
March 28, 2018 |
|
HARADHAN MURMU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 7, 2018 |
|
HARBHAJAN SINGH Vs. BIKRAM SINGH
|
October 8, 2018 |
|
HARDEEP SINGH SIDHU Vs. STATE OF JHARKHAND
|
February 2, 2018 |
|
HARDEO SINGH BIRULY Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
March 19, 2018 |
|
HARI CHARAN MAHATO Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
HARI KISHORE SINGH Vs. ALLAHABAD BANK
|
December 6, 2018 |
|
HARI MAHTO (NOW DEAD) S/O LATE HULASH MAHTO Vs. BABULAL BHAGAT S/O LATE DINESH BHAGAT
|
August 7, 2018 |
|
HARI NANDAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
HARI NANDAN SINGH Vs. STATE OF JHARKHAND
|
May 4, 2018 |
|
HARI RAM MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
February 22, 2018 |
|
HARI SHANKAR DEHURI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
HARIHAR MAHTO Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
HARIHAR PRASAD SAHU Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
|
June 27, 2018 |
|
HASHIM BABU ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 5, 2018 |
|
HASIM Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
HAWALDAR PURAN CHANDRA SAHA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
March 12, 2018 |
|
HAZARIBAGH KSHETRIYA GRAMIN BANK Vs. JITENDRA BAHADUR SINGH
|
June 28, 2018 |
|
HAZRA KHATOON Vs. EMPLOYER
|
February 20, 2018 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD THROUGH PRATIK CHOUDHARY Vs. BABITA DEVI, WIFE OF LATE KAILASH PODDAR
|
February 12, 2018 |
|
HEIGHTEN CONSTRUCTIONS Vs. THE STATE OF JHARKHAND AND ORS.
|
September 24, 2018 |
|
HEMAN TIWARI S/O LATE RIT LAL TIWARI Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
HEMANT KUMAR PODDAR S/O LATE MAHABIR PRASAD PODDAR Vs. INDU DEVI W/O LATE JAWAHAR PRASAD
|
June 14, 2018 |
|
HEMANT LAL HANSDA Vs. PAKU MURMU
|
October 24, 2018 |
|
HEMENDRA KUMAR BUDHIA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
HEMLATA KUMARI Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
HIBARAN YADAV Vs. STATE OF JHARKHAND
|
April 28, 2018 |
|
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING Vs. INDIAN RAILWAY
|
July 31, 2018 |
|
HIMADRI STEEL PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
September 5, 2018 |
|
HINA TOPNO Vs. SEEMA SMITA TOPNO
|
June 18, 2018 |
|
HIND AUTO (P) LTD THROUGH ITS DIRECTOR Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
|
October 1, 2018 |
|
HINDUSTAN COPPER LTD Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
HINDUSTAN COPPER LTD. Vs. T.T.G. INDUSTRIES LTD.
|
April 20, 2018 |
|
HINDUSTAN PETROLEUM CORPORATION LTD THROUGH ITS CHIEF REGIONAL MANAGER Vs. CHIEF REGIONAL MANAGER, H P C L
|
October 3, 2018 |
|
HIRA LAL RAM SON OF LATE SHEO BALAK RAM Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
HIRA LAL SAHU Vs. SUKU MAJHI
|
February 15, 2018 |
|
HIRA LAL SAO, S/O LATE TIPAN SAO AND OTHERS Vs. THE STATE OF JHARKHAND
|
July 5, 2018 |
|
HIRWA DEVI Vs. PRATIMA EKKA
|
April 4, 2018 |
|
HIT NARAYAN JHA Vs. STATE OF JHARKHAND
|
September 18, 2018 |
|
HITESH VARMA Vs. COAL INDIA LTD THROUGH ITS CHAIRMAN
|
January 31, 2018 |
|
HOPNA HANSDA Vs. DHONMUNI TUDU
|
March 19, 2018 |
|
HULAS MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
HV AXLES LTD. Vs. STATE OF JHARKHAND AND ORS.
|
January 25, 2018 |
|
HV TRANSMISSIONS LTD , MUMBAI Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
|
ICON CONTROLS PVT. LTD. Vs. MECON LIMITED
|
March 16, 2018 |
|
ILU KUMAR SINGH Vs. UNION OF INDIA
|
November 29, 2018 |
|
IMAM AHMED, SON OF LATE ABDUL SAMAD Vs. REYAZ AHMAD, S/O ABDUL SAMAD
|
August 6, 2018 |
|
IMTIAZ KHAN AND ANOTHER Vs. HAFIZ KHAN AND OTHERS
|
May 8, 2018 |
|
INDIRA RAI Vs. RANCHI UNIVERSITY
|
October 22, 2018 |
|
INDRA GOPE Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
INDU KUMARI WIFE OF ASHOK KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
June 22, 2018 |
|
INTERNATIONAL COMMERCE LIMITED Vs. BOKARO STEEL PLANT
|
November 1, 2018 |
|
ISHAN TUDU Vs. STATE OF JHARKHAND
|
September 26, 2018 |
|
ISHAR AHMAD Vs. MD. KAISH @ KAMAL AHAMAD
|
January 11, 2018 |
|
ISHRAT PRAWEEN Vs. THE STATE OF JHARKHAND AND ANR.
|
January 2, 2018 |
|
ISHTA NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
ISHWAR MAHTO SON OF LAXMAN MAHTO Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
ISLAM MIAN Vs. BHARAT COKING COAL LTD.
|
January 10, 2018 |
|
IVATURIVEERA RAJU SON OF LATE I SOMESWARA RAO Vs. BHARAT COKING COAL LIMITED
|
January 24, 2018 |
|
IVRCL INFRASTRUCTURES & PROJECTS LIMITED Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
JADU MAHATO Vs. STATE OF JHARKHAND
|
September 27, 2018 |
|
JAFIR KHAN Vs. GENERAL MANAGER
|
April 4, 2018 |
|
JAG MOHAN KANWAR Vs. STATE OF JHARKHAND
|
March 24, 2018 |
|
JAGABANDHU MAJI Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
November 5, 2018 |
|
JAGAN MANDAL Vs. STATE OF JHARKHAND
|
September 27, 2018 |
|
JAGANNATH MISHRA ALIAS DR JAGARNATH MISHRA Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
JAGANNATH PRASAD SINGH Vs. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
March 8, 2018 |
|
JAGARNATH PRASAD SAHU Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
JAGDANAND MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY / PRINCIPAL
|
February 7, 2018 |
|
JAGDISH Vs. CENTRAL COALFIELDS LIMITED
|
May 14, 2018 |
|
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
|
June 28, 2018 |
|
JAGDISH CHOUDHARY Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
JAGDISH MAHALI @ RAMESHWAR MAHALI Vs. STATE OF JHARKHAND
|
June 4, 2018 |
|
JAGDISH PRASAD HANSDA Vs. STATE OF JHARKHAND
|
March 6, 2018 |
|
JAGDISH YADAV Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
JAGDISH YADAV Vs. STATE OF JHARKHAND
|
September 6, 2018 |
|
JAGESHWAR GOPE Vs. JUMINI DEVI
|
July 9, 2018 |
|
JAGESHWAR MAHTO ALIAS YADAV Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
JAGGU @ JAGUWA GOPE Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 13, 2018 |
|
JAGRAN LOHRA Vs. STATE OF JHARKHAND
|
October 12, 2018 |
|
JAHIR ALAM Vs. RAM LAKHAN PRASAD VISHWAKARMA
|
April 3, 2018 |
|
JAI PRAKASH DEO Vs. ANJANI KUMARI @ ANJANI DEVI
|
November 27, 2018 |
|
JAI SHANKAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
JAI SIA RAM MISHRA Vs. CHANDRAMA MISHRA
|
June 14, 2018 |
|
JAI SINGH PURTY Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
JAIBIND KUMAR SON OF KISHORI SINGH Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH ITS REGISTRAR GENERAL
|
August 21, 2018 |
|
JAIBUN BIBI Vs. MD ISMAIL KHAN
|
July 24, 2018 |
|
JAINUL SHEIKH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
August 25, 2018 |
|
JAIPRAKASH MISTRY Vs. STATE OF JHARKHAND AND OTHERS
|
June 29, 2018 |
|
JAIRAM HESSA Vs. STATE OF JHARKHAND
|
August 29, 2018 |
|
JALESHWAR GOPE Vs. STATE OF JHARKHAND
|
December 15, 2018 |
|
JAMESH KUJUR, SON OF LATE KODIYA KUJUR Vs. RAMDHANI URAWN, SON OF LATE GIRDHARI URAWN
|
May 15, 2018 |
|
JAMSHEDPUR UTILITIES AND SERVICES COMPANY, SINGHBHUM (EAST) Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
|
JANARDAN PRASAD RAI Vs. STATE OF JHARKHAND
|
October 26, 2018 |
|
JANARDAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
JANARDHAN TIWARI Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
JANKI KUMARI Vs. INDRA DEVI
|
December 11, 2018 |
|
JANKI MAHTO & OTHERS Vs. MOST NANDI & OTHERS
|
December 21, 2018 |
|
JARKU KHARIA AND OTHERS Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
JASMUDDIN ANSARI @ JASIM MIAN, S/O ABDUL RAHIM MIA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
JAWAHAR YADAV, S/O DEVLAL YADAV Vs. THE STATE OF JHARKHAND
|
October 22, 2018 |
|
JAWALA TIWARI AND OTHERS Vs. MOST INDRA MANI KUER AND OTHERS
|
June 14, 2018 |
|
JAY PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
JAYASH KUMAR Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
JAYKANT ISHAR Vs. EASTERN COALFIELDS LTD.
|
August 21, 2018 |
|
JEOTI TIRKEY Vs. STATE OF JHARKHAND
|
August 31, 2018 |
|
JETHA SAHU S/O LATE SARYUG SAHU Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
JETHU SINGH Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
JHALWA @ MASOMAT JHALWA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
JHARKHAND ACADEMIC COUNCIL, Vs. VANDANA KUMARI
|
August 13, 2018 |
|
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
|
March 8, 2018 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
April 5, 2018 |
|
JHARKHAND STATE PROBATION (GAZETTED) SERVICES ASSOCIATION Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
JHIPA KACHHAP Vs. STATE OF JHARKHAND
|
May 7, 2018 |
|
JHIRGI DEVI Vs. CENTRAL COALFIELDS LTD
|
August 6, 2018 |
|
JHON BEREHMANS MINZ Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF SCHOOL EDUCATION & LITERACY
|
August 2, 2018 |
|
JIBLAL SHARMA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
JITAN CHARAN DAS Vs. STATE OF JHARKHAND
|
February 7, 2018 |
|
JITAN MAHATO Vs. KISHUN SAO
|
December 4, 2018 |
|
JITEN CHANDRA BISTU Vs. MRIDUL BISTU AND OTHERS
|
October 23, 2018 |
|
JITEN MARDI Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
JITENDRA KUMAR AGARWAL Vs. VISHNU CHANDRA MODI AND ORS.
|
March 7, 2018 |
|
JITENDRA KUMAR MAHTO, SON OF LATE PUNIT MAHTO Vs. VICE CHANCELLOR, RANCHI UNIVERSITY
|
August 14, 2018 |
|
JITENDRA KUMAR SHARMA Vs. ANITA DEVI
|
July 12, 2018 |
|
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
JITENDRA KUMAR SINGH Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, HAVING HEAVY ENG
|
February 20, 2018 |
|
JITENDRA KUMAR, SON OF SHEO BACHCHAN SINGH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
JITENDRA LAL GUPTA Vs. RAVI SHANKAR AGRAWAL
|
November 19, 2018 |
|
JITENDRA ORAON Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
JITRAM MANJHI Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
October 22, 2018 |
|
JOGENDRA RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
|
July 2, 2018 |
|
JOHAN MINZ SON OF LATE ATWA ORAON Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
JOHN MARIA Vs. CENTRAL COALFIELD LTD. AND ORS.
|
October 24, 2018 |
|
JOME PAHARIYA Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
JOYDEEP BISWAS Vs. UNION OF INDIA
|
December 7, 2018 |
|
JUBAIL SAWAIYAN ALIAS JUMBAIL SABBAYA Vs. STATE OF JHARKHAND
|
January 16, 2018 |
|
JUGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
October 3, 2018 |
|
JULI PATHAK Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
JWALA PRASAD SINGH Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
JYOTI GOEL Vs. STATE OF JHARKHAND
|
February 5, 2018 |
|
JYOTISH CHANDRA SINGH Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING
|
July 3, 2018 |
|
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR KAUSHAL KISHORE SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING, ROAD TRANSPORT & HIGHWAY
|
August 2, 2018 |
|
K N PATHAK Vs. STATE OF JHARKHAND
|
February 7, 2018 |
|
K.K. BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 25, 2018 |
|
KAILASH NATH AGARWAL Vs. STATE OF BIHAR AND OTHERS
|
February 22, 2018 |
|
KAILASH SINGH, SON OF LATE JURAWAN SINGH Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
KAILASH YADAV Vs. SATIYA GOWALIN
|
December 18, 2018 |
|
KAJAL PRADHAN Vs. ARUN KUMAR SHRESTHA
|
December 21, 2018 |
|
KAKOLI DEY MODAK Vs. SATYADEO PRASAD & OTHERS
|
May 16, 2018 |
|
KALA HEMBROM Vs. STATE OF JHARKHAND
|
February 3, 2018 |
|
KALAI TUDU Vs. STATE OF JHARKHAND AND OTHERS
|
May 10, 2018 |
|
KALAWATI DEVI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
KALAWATI DEVI Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
KALESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
KALI CHARAN BHAGAT Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
KALI KISKU Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
KALI MODI Vs. STATE OF JHARKHAND
|
October 10, 2018 |
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KALI PADA MAHATO Vs. THE STATE OF JHARKHAND
|
October 23, 2018 |
|
KALI PRASAD MUKHOPADHYAY @ KALI PRASAD MUKHERJEE, Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
KALICHARAN SOREN, SON OF BABUSHWAR SOREN Vs. STATE OF JHARKHAND
|
February 8, 2018 |
|
KALYAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
KALYANI SAHA Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
|
KAMAKHYA GOUR ALIAS AJAY GAUR @ KAMAKHYA GOPE @ FADKU GOPE Vs. STATE OF JHARKHAND
|
June 11, 2018 |
|
KAMAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
KAMESHWAR PRASAD Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
February 27, 2018 |
|
KAMESHWAR VISHWAKARMA Vs. STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER
|
April 3, 2018 |
|
KAMLA DEVI Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
KAMLA PRASAD SAH, SON OF LATE DULOO SAHU Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
KAMRUDDIN SHEIKH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
KANA NAYAK Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
KANAI PAUL Vs. BINOY BHUSAN PAUL @ BINOY PAL
|
March 13, 2018 |
|
KANAK BARA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
KANAK LAL JAISWAL @ PAPPU Vs. STATE OF JHARKHAND
|
June 7, 2018 |
|
KANCHAN BAGCHI @ KANCHAN KUMAR BAGCHI Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
KANCHAN DEVI @ KANCHAN KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
March 12, 2018 |
|
KANDANA MURMU ALIAS KUNDAN MURMU Vs. STATE OF JHARKHAND
|
January 20, 2018 |
|
KANDRA MAHLI @ KANDRA MAHALI, SON OF KOKA MAHALI Vs. STATE OF JHARKHAND
|
March 17, 2018 |
|
KANDU MURMU @ KHANDU MURMU Vs. STATE OF JHARKHAND
|
April 7, 2018 |
|
KANHAI HANSDA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
KANHAI MAHTO Vs. DOMAN MAHTO
|
July 31, 2018 |
|
KANO BASKI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
KANSE ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
KANTA BALA SINGH Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
KAPIL DEO SINGH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
KAPIL MAHTO @ KAPILDEO MAHTO Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF JHARKHAND
|
January 16, 2018 |
|
KAPOOR @ KAPUR CHAND JAIN, SON OF LATE DALSUKH LAL Vs. ANANDITA SAHAY, WIDOW OF LATE PRASHANT SAHAY
|
January 23, 2018 |
|
KARAN GOPE Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
KARMA ORAON Vs. STATE OF BIHAR
|
July 6, 2018 |
|
KARTIK CHANDRA PAUL Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH REGISTRAR GENERAL
|
October 11, 2018 |
|
KARTIK MAHTO Vs. BHARAT COKING COAL LTD
|
November 1, 2018 |
|
KARTIK PANDIT Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
KARTIK SHARMA Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
KARU PASWAN Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
KASHI NATH GANGULY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 19, 2018 |
|
KASHI NATH VERMA Vs. STATE OF JHARKHAND THROUGH HOME DEPARTMENT
|
November 27, 2018 |
|
KASURAM TUDU AND OTHERS Vs. THE STATE OF JHARKHAND
|
August 28, 2018 |
|
KATI KISKU @ LAKHI RAM KISKA AND ANOTHER Vs. STATE OF JHARKHAND
|
March 24, 2018 |
|
KAULESHWAR MAHTO, SONS OF BUDHAN MAHTO Vs. THE CHAIRMAN
|
March 28, 2018 |
|
KAUSHLYA DEVI Vs. STATE BANK OF INDIA
|
May 7, 2018 |
|
KAYUM SHEIKH SON OF LATE NUHU SHEIKH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
KEDAR NATH MISHRA Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
KEDAR PANDEY ALIAS KEDARNATH PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
|
KEDAR PRASAD SWARNKAR @ KEDAR PRASAD Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
KEHAR MAHTO AND ORS. Vs. BISHU MAHTO AND ORS.
|
January 24, 2018 |
|
KESHAV KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 3, 2018 |
|
KEWAL NATH RAJAK Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
|
KHADIJA FARJANA Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
KHALIL MIAN, S/O SUKAR MIAN Vs. STATE OF JHARKHAND
|
March 23, 2018 |
|
KHENA KAIBARTA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
KHETRO MOHAN PINGUA Vs. STATE OF JHARKHAND
|
April 13, 2018 |
|
KHUDIA ORAON SON OF LATE FAGU ORAON Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, RANCHI
|
September 12, 2018 |
|
KHUDU SONAR Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
KHUSHBOO DEVI Vs. BINOD RAJAK
|
March 16, 2018 |
|
KIRAN LATA PANDEY WIFE OF PRAVEEN KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 28, 2018 |
|
KIRAN LOHANI Vs. DHARMENDRA KUMAR
|
October 10, 2018 |
|
KIRITY BHUSHAN PAUL Vs. MADHU SUDAN PAUL
|
May 14, 2018 |
|
KISAN MANJHI Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
KISHOR KUMAR SAW Vs. STATE OF JHARKHAND THROUGH C B I
|
October 25, 2018 |
|
KISHORE CHANDRA Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
KISHORE TIWARY Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
KISHORI RAJAK Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
KISHORI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 5, 2018 |
|
KISHUN BHUIYAN Vs. IDMUDDIN ANSARI
|
October 4, 2018 |
|
KISTU BESRA Vs. STATE OF JHARKHAND
|
August 16, 2018 |
|
KOLEBAR MAHATO Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
KORDULA EKKA Vs. STATE OF JHARKHAND AND OTHERS
|
May 16, 2018 |
|
KRIPA GOPE @ KRIPA SINGHU Vs. STATE OF JHARKHAND
|
August 3, 2018 |
|
KRISHAN KUMAR BANPAR, SON OF LATE HALKHORI MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE
|
February 26, 2018 |
|
KRISHNA BHUIYAN Vs. STATE OF JHARKHAND
|
February 3, 2018 |
|
KRISHNA HANSDA, S/O LATE KALARAM HANSDA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
KRISHNA KANT DUBEY Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
KRISHNA KANTI TIWARY Vs. STATE OF JHARKHAND AND ANOTHER
|
February 1, 2018 |
|
KRISHNA KUMAR GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 14, 2018 |
|
KRISHNA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
|
April 5, 2018 |
|
KRISHNA LAL AGRAWAL Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
KRISHNA ORAON Vs. STATE OF JHARKHAND
|
August 4, 2018 |
|
KRISHNA PRASAD MAHTO Vs. ASHOK RAM AND OTHERS
|
April 25, 2018 |
|
KRISHNA RAM Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
KRISHNADHAN KHAWARE Vs. ANANDI DEVI
|
June 21, 2018 |
|
KRITI CHANDRA GOPE Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
KULDEEP SAO Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
KULDEEP SINGH @ SARDARJI Vs. STATE OF JHARKHAND
|
April 12, 2018 |
|
KULDEEP SINGH SON OF NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
April 20, 2018 |
|
KULDIP CHOUHAN Vs. BHARAT COKING COAL LIMITED
|
June 13, 2018 |
|
KUMAR KUNAL Vs. STATE OF JHARKHAND; PRINCIPAL SECRETARY, DEPARTMEN
|
April 10, 2018 |
|
KUMAR MANOJ Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
KUMAR UMESH PRASAD @ PUTUL Vs. STATE OF JHARKHAND
|
August 2, 2018 |
|
KUMARI ASHA CHAUHAN Vs. CENTRAL COALFIELDS LIMITED
|
June 27, 2018 |
|
KUMARI BIMLA Vs. RUPESH KUMAR
|
May 2, 2018 |
|
KUMARI SEEMA Vs. THE STATE OF JHARKHAND AND ANR.
|
January 16, 2018 |
|
KUMARIS MANDAL @ KUMARIS GORAI, S/O JAIDEB GORAI @ JAIDEB MANDAL Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
KUMUDNI DEVI WIFE OF MADAN MOHAN MISHRA Vs. UDAYAN PRASAD TAPAN
|
August 2, 2018 |
|
KUNAL KUMAR SINGH Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
|
October 24, 2018 |
|
KUSHWAHA KANCHAN KUMARI, WIFE OF BALWANT KUMAR Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
KUSUM DEVI Vs. THE UNION OF INDIA
|
March 14, 2018 |
|
KUSUMLATA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2018 |
|
LADE TURI Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
LADURA CHERWA @ JOTO CHERWA Vs. STATE OF JHARKHAND
|
October 31, 2018 |
|
LAGAN GOPE Vs. STATE OF JHARKHAND
|
April 18, 2018 |
|
LAGAN KUMAR Vs. CHAKU LAYAK
|
April 26, 2018 |
|
LAGNI TURI Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
LAKHAN BARAIK Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
LAKHAN CHANDRA PRAMANIK Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
LAKHAN MAHATO Vs. SANATAN DHIBAR
|
October 9, 2018 |
|
LAKHAN MANDAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
October 31, 2018 |
|
LAKHAN PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 11, 2018 |
|
LAKHAN RAM Vs. STATE OF JHARKHAND
|
November 26, 2018 |
|
LAKHI DEVI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
March 8, 2018 |
|
LAKHRAJO DEVI Vs. TATA IRON & STEEL COMPANY LTD
|
September 28, 2018 |
|
LAKHWA DEVI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 29, 2018 |
|
LAKSHMAN MAHTO Vs. STATE OF JHARKHAND
|
January 24, 2018 |
|
LAKSHMAN SINGH MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
LAKSHMI KUMARI, D/O LATE BHOLA PRASAD Vs. STATE OF JHARKHANDLABIC
|
December 19, 2018 |
|
LAKSHMI NARAYAN BHAGAT SON OF LATE SHIVANANDAN BHA Vs. GAYATRI DEVI
|
May 15, 2018 |
|
LAKSHMI SAH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
LAL BIHARI SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
LAL CHAND MAHTO AND OTHERS Vs. MINERAL EXPLORATION CORPORATION LIMITED AND OTHERS
|
February 6, 2018 |
|
LAL KRISHNA KUMAR NATH SHAHDEO @ L K K N SHAHDEO Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
LAL MOHAN MAHTO Vs. STATE OF JHARKHAND
|
February 24, 2018 |
|
LAL MOHANNATH SAHDEO Vs. STATE OF JHARKHAND AND ORS.
|
January 18, 2018 |
|
LALA DINESH KUMAR Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
LALDEO MAHTO @ LALO MAHTO Vs. STATE OF JHARKHAND
|
April 20, 2018 |
|
LALIT KUMAR SINGH Vs. LAWANGI BIBI
|
July 11, 2018 |
|
LALIT MOHAN GILUA Vs. STATE OF JHARKHAND
|
August 21, 2018 |
|
LALITA DEVI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
LALJI RAM TIU Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2018 |
|
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND THROUGH CBI
|
February 23, 2018 |
|
LASKAR SOREN Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
LATIF MIAN Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
LATIKA DEVI Vs. CENTRAL COAL FIELD LTD THROUGH ITS CHAIRMAN CUM MA
|
April 10, 2018 |
|
LATTU MAHTO Vs. STATE OF JHARKHAND
|
October 24, 2018 |
|
LAURENCIA LAKRA Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
LAXAMAN JYOTISHI Vs. STATE OF JHARKHAND
|
April 26, 2018 |
|
LAXMAN PRASAD RAJAK, SON OF SOUDAGAR RAJAK Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
LAXMAN SINGH Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
LAXMI KUMARI Vs. BIKASH KUMAR RAWANI
|
April 12, 2018 |
|
LAXMI KUMARI @ LAXMI KUMARI SRIVASTAVA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
LAXMI KUMARI W/O BIKAS KUMAR GUPTA Vs. BIKASH KUMAR GUPTA
|
June 14, 2018 |
|
LAXMI NARAYAN TEWARY AND OTHERS Vs. NEW INDIA ASSURANCE CO LTD DHANBAD AND OTHERS
|
March 6, 2018 |
|
LEENA SINHA Vs. SIDDHARTH SINHA
|
August 2, 2018 |
|
LEPO MUNDA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. JAI PRAKASH ROY
|
December 5, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ARVIND KUMAR SINGH
|
November 26, 2018 |
|
LILA DEVI Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
LILA DEVI, WIFE OF MADHO BHUIAN Vs. CENTRAL COALFIELDS LIMITED
|
March 16, 2018 |
|
LILU HEMBROM Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
LOVELY KUMARI Vs. STATE OF JHARKHAND THROUGH SECRETARY, FAMILY WELFA
|
March 6, 2018 |
|
LUKMAN ANSARI Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 19, 2018 |
|
M V RATNAKAR RAO Vs. STATE OF JHARKHAND
|
January 4, 2018 |
|
M/S ANVIL CABLES PVT LIMITED Vs. THE COMMISSIONER
|
May 9, 2018 |
|
M/S ARETPL Vs. M/S CENTRAL COALFIELDS LTD. AND OTHERS
|
February 28, 2018 |
|
M/S BHARAT COKING COAL LIMITED Vs. MANOHAR TIWARY
|
May 16, 2018 |
|
M/S CENTRAL COALFIELDS LIMITED Vs. SARLU MAHATO
|
September 12, 2018 |
|
M/S DAMODAR VALLEY CORPORATION Vs. THEIR WORKMEN
|
March 28, 2018 |
|
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND OTHERS
|
July 17, 2018 |
|
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
October 25, 2018 |
|
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
January 4, 2018 |
|
M/S HINDALCO INDUSTRIES LIMITED AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 21, 2018 |
|
M/S IFFCO TOKIO GENERAL INSURANCE CO. Vs. BUTNI DEVI
|
December 13, 2018 |
|
M/S ISSCO LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING Vs. TULSHI CHOUDHARY
|
January 4, 2018 |
|
M/S J.G. GARMENTS Vs. CENTRAL BANK OF INDIA
|
January 3, 2018 |
|
M/S SHREE BALAJI COAL TRADERS LTD. Vs. CENTRAL COALFIELDS LIMITED
|
July 19, 2018 |
|
M/S. COBRA INDUSTRIAL SECURITY FORCE (I) LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
September 11, 2018 |
|
M/S. FRONTLINE BUSINESS SOLUTIONS Vs. UNION OF INDIA
|
October 1, 2018 |
|
M/S. G.K. WIRES Vs. BANK OF INDIA, HAZARIBAGH BRANCH, HAZARIBAGH
|
February 8, 2018 |
|
M/S. HIMADRI STEEL PVT. LTD. NUAGOAN, SATKATIA, DHALBHUMGARH, EAST SINGHBHUM, JHARKHAND Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
March 14, 2018 |
|
M/S. HINDUSTAN PRODUCE COMPANY Vs. STEEL AUTHORITY OF INDIA LTD., A PUBLIC SECTOR UNDERTAKING
|
February 14, 2018 |
|
M/S. NIGAR FRESH RESTAURANT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 29, 2018 |
|
M/S. PRABHU COKE MANUFACTURING CO., DHANBAD Vs. CENTRAL POLLUTION CONTROL BOARD
|
June 13, 2018 |
|
M/S. R.D. RUBBER RECLAIM LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
January 11, 2018 |
|
M/S. RUNGTA SONS PVT. LTD Vs. SRI TAPAS DARIPA
|
August 8, 2018 |
|
M/S. S.N. THAKKAR CONSTRUCTION PVT. LTD. Vs. EAST CENTRAL RAILWAYS AND OTHERS
|
February 4, 2018 |
|
M/S. SAHARA INDIA Vs. AJAY KUMAR PATHAK @ AJAY PATHAK
|
February 15, 2018 |
|
M/S. SNL BEARINGS LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 13, 2018 |
|
M/S. Y.S. HITECH SECURE PRINT PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2018 |
|
M/S.TECHNOFAB ENGINEERING-EMC JOINT VENTURE Vs. JHARKHAND URJA SANCHARAN NIGAM LTD.
|
August 3, 2018 |
|
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
|
January 12, 2018 |
|
MAA KALI ALLOYS UDYOG PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE
|
October 30, 2018 |
|
MAA TARA ISPAT INDUSTRIES PVT LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
August 3, 2018 |
|
MADAN KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
January 19, 2018 |
|
MADAN MAHTO Vs. STATE OF JHARKHAND
|
July 9, 2018 |
|
MADAN MOHAN ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 9, 2018 |
|
MADHO MAHTO Vs. STATE OF JHARKHAND
|
December 8, 2018 |
|
MADHO ORAON Vs. STATE OF JHARKHAND
|
February 19, 2018 |
|
MADHU JYOTSNA AKHOURI Vs. JHARKHAND STATE HOUSING BOARD
|
February 20, 2018 |
|
MADHU KUMARI SONI W/O MUKESH KUMAR VERMA Vs. MUKESH KUMAR VERMA S/O LATE BALESHWAR PRASAD VERMA
|
July 11, 2018 |
|
MADHURI DEVI WIDOW OF LATE TILAKDHARI RAM Vs. STATE OF JHARKHAND
|
March 19, 2018 |
|
MADHUSUDAN RAJA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HIGHER, TECH
|
May 15, 2018 |
|
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
MADHUSUDHAN SWANSI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
|
MAGMA FINCORP LTD Vs. VIVEK KUMAR SINGH
|
May 17, 2018 |
|
MAHA PRASAD GHOSH Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
MAHABIR GOPE AND OTHERS Vs. STATE OF JHARKHAND
|
March 22, 2018 |
|
MAHABIR PRASAD BISHWAKARMA Vs. UNION OF INDIA
|
May 14, 2018 |
|
MAHABIR PRASAD DAGA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
MAHADEO HAZAM Vs. BUDHNI DEVI
|
May 17, 2018 |
|
MAHADEO MAHTO Vs. STATE OF JHARKHAND
|
March 8, 2018 |
|
MAHADEO PRASAD Vs. GIRWARDHARI PRASAD
|
October 25, 2018 |
|
MAHENDRA GOPE Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
MAHENDRA GOPE Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
MAHENDRA KISKU Vs. DAMODAR VALLEY CORP.
|
April 10, 2018 |
|
MAHENDRA MANDAL @ MAHENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
|
January 12, 2018 |
|
MAHENDRA NATH TIWARI Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
MAHENDRA PANDEY Vs. SURESH RAM, SON OF LATE MAHESH RAM
|
July 12, 2018 |
|
MAHENDRA PRASAD NIRALA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL
|
April 2, 2018 |
|
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
MAHENDRA RAM AND OTHERS Vs. CMD
|
May 11, 2018 |
|
MAHESH CHANDRA JHA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 11, 2018 |
|
MAHESH KUMAR JAIN Vs. STATE OF JHARKHAND
|
October 26, 2018 |
|
MAHESH PRASAD SAW Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
MAHESH SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 23, 2018 |
|
MAHESHWAR TIGGA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
MAITHON POWER LIMITED Vs. STATE OF JHARKHAND
|
February 22, 2018 |
|
MAJIN LOHAR Vs. STATE OF JHARKHAND
|
December 4, 2018 |
|
MALTI DEVI Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
June 28, 2018 |
|
MAMTA ORAON, W/O SHEORAJ ORAON Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
|
MANAGEMENT, DE NOBILI SCHOOL Vs. NILIMA MINZ TUDU
|
December 3, 2018 |
|
MANAGER MURMU Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
MANAGER, NATIONAL INSURANCE COMPANY LIMITED, GUMLA Vs. MUNI DEVI
|
April 27, 2018 |
|
MANAY SUNDI @ LANGRA Vs. STATE OF JHARKHAND
|
February 24, 2018 |
|
MANBASI DEVI Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
MANBODH MAHTO, SON OF LATE BONU MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2018 |
|
MANDODARI DEVI, WIFE OF SITARAM THAKUR Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
MANDUI KUI Vs. THE STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
|
MANGAL @ MANGRA ORAON Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
MANGAL DAN ORAON Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE
|
March 5, 2018 |
|
MANGAL SAMAD Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
MANGAR YADAV Vs. LALPATI DEVI
|
November 19, 2018 |
|
MANGAT MURMU Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
MANGOVINDA MAHATO Vs. STATE OF BIHAR
|
June 29, 2018 |
|
MANGRA TOPNO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
|
August 3, 2018 |
|
MANGRU KANDEYANG Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 22, 2018 |
|
MANI BARAIK, S/O LATE BUDHAI BARAIK Vs. STATE OF JHARKHAND
|
March 17, 2018 |
|
MANI XESS Vs. STATE OF JHARKHAND
|
June 27, 2018 |
|
MANIK CHAND CHOPRA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, PURULIA HIG
|
June 13, 2018 |
|
MANIK SABAR Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
MANIKANT JHA SON OF LATE RUDRANANDA JHA Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
|
January 24, 2018 |
|
MANIR ANSARI @ MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
MANISH ANAND S/O SACHCHIDA NAND PRASAD Vs. SUPRIYA KUMARI W/O MANISH ANAND
|
June 21, 2018 |
|
MANISH KUMAR Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
MANISH TEWARI @ MANISH TIWARY Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
MANISHA MANJHI @ MANISHA MUKHERJEE Vs. NIRMALA DEVI
|
December 13, 2018 |
|
MANISHANKAR MAHATO Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
MANJHI MURMU @ KARA MURMU Vs. STATE OF JHARKHAND
|
April 26, 2018 |
|
MANJIT KAUR Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
MANJIT KUMAR SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
January 18, 2018 |
|
MANJOOR SHEIKH Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
MANJU BALA JAYASWAL W/O PRAMOD KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
MANJU DEVI Vs. STATE OF JHARKHAND
|
March 22, 2018 |
|
MANJU DEVI Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
MANJU SHREE SINHA Vs. STATE OF JHARKHAND AND OTHER
|
February 8, 2018 |
|
MANOJ CHAUHAN @ MANOJ KUMAR CHAUHAN Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
MANOJ KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
August 14, 2018 |
|
MANOJ KUMAR BARAIK @ MANOJ BARAIK Vs. STATE OF JHARKHAND
|
August 21, 2018 |
|
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
MANOJ KUMAR KAPARDAR Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
MANOJ KUMAR SAHU @ MANOJ SAHA Vs. STATE OF JHARKHAND
|
August 31, 2018 |
|
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
MANOJ KUMAR SINHA, SON OF BIJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
MANOJ KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
|
January 10, 2018 |
|
MANOJ SAO Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
MANOJ SINGH Vs. CENTRAL COALFIELDS LIMITED
|
November 28, 2018 |
|
MANOJ SRIVASTAVA Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
MANORANJAN PRASAD Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
MANSHA SINGH @ RAJESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 1, 2018 |
|
MANSI BATHWAL Vs. BHARAT KUMAR AGARWAL
|
July 16, 2018 |
|
MANSINGH MARANDI, S/O LATE BISHTU MARANDI Vs. STATE OF JHARKHAND
|
August 3, 2018 |
|
MANSOOR MIAN AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2018 |
|
MANSU TURI Vs. THE STATE OF JHARKHAND
|
December 20, 2018 |
|
MANTOSH KUMAR JHA @ MANTOSH JHA Vs. STATE OF JHARKHAND
|
June 21, 2018 |
|
MANTU KESHRI Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
MANTU MALLICK Vs. LAKHI MALLICK
|
August 8, 2018 |
|
MANWARA BIBI, W/O MD HABIB SHIEKH Vs. STATE OF JHARKHAND
|
May 16, 2018 |
|
MARCEL GURIA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 29, 2018 |
|
MARKANDO PINGUA MUNDA Vs. THE STATE OF JHARKHAND
|
July 3, 2018 |
|
MARKUS EKKA AND OTHERS Vs. STATE OF JHARKHAND
|
October 1, 2018 |
|
MARTIN XESS, SON OF LATE FRANCIS XESS Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
MARU RAI Vs. LAKHAPATI RAI
|
February 26, 2018 |
|
MARWADI MAHATO Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
MARWARI COLLEGE Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS
|
January 10, 2018 |
|
MASROOR ALI @ AFTAB ALAM @ SUNNY Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
MATAL MARAIYA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 19, 2018 |
|
MATHURA PRASAD Vs. KUNTI DEVI, WIFE OF KRISHNA KUMAR JAISWAL
|
April 26, 2018 |
|
MAUMITA DAS @ MOUMITA DAY (DAS) Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
MAYA DEVI @ MAYA SINGH Vs. STATE OF JHARKHAND
|
December 15, 2018 |
|
MAYA MINZ Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
MAYA PATHAK, WIFE OF SANTOSH PATHAK Vs. SANTOSH PATHAK
|
March 15, 2018 |
|
MAYA SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAG THROUGH ITS VICE CHANCELLOR
|
August 1, 2018 |
|
MAYANK GIRI Vs. DIVYA GIRI @ DIVYA CHOWDHRY
|
August 8, 2018 |
|
MAYLEN TOPNO Vs. STATE OF JHARKHAND
|
July 16, 2018 |
|
MD AFTARUL HAQUE Vs. STATE OF JHARKHAND
|
November 26, 2018 |
|
MD AHSANULLAH KHAN Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
MD AKBAR ALI Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
MD AKHTAR HUSSAIN, SON OF LATE MD IBRAHIM HUSSAIN Vs. BANK OF INDIA THROUGH ZONAL MANAGER; ZONAL MANAGER
|
March 8, 2018 |
|
MD ALLAUDDIN Vs. RAM LAKHAN PRASAD VISHWAKARMA
|
April 3, 2018 |
|
MD ASFAK @ MD ISFAQUE Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
MD ASHRAF JAWED @ CHUNNU Vs. STATE OF JHARKHAND
|
April 13, 2018 |
|
MD ASJAD AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
|
MD AZIM Vs. MEENA DEVI
|
October 1, 2018 |
|
MD BASIRUDDIN ANSARI & ANR Vs. BASANT MUNDA & ORS
|
May 18, 2018 |
|
MD DANISH EQBAL S/O LATE SHABBIR AHMAD Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
MD FAROOQ Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
MD IMTIYAZ ALAM @ MD IMTIYAZ Vs. STATE OF JHARKHAND
|
September 5, 2018 |
|
MD INAMUDDIN, SON OF MD ISHAQUE RIZVI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
January 31, 2018 |
|
MD IRFAN @ DABLU Vs. STATE OF JHARKHAND
|
August 28, 2018 |
|
MD KALIM Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
|
August 14, 2018 |
|
MD KASHIM Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
MD MAKSUD ALAM Vs. RAJESH JAISWAL
|
February 27, 2018 |
|
MD MANNOWAR ALAM Vs. STATE OF JHARKHAND
|
May 8, 2018 |
|
MD MAQUBOOL ANJUM Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
MD MOHSIN SHEIKH Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
MD MOJAMMEL HAQUE Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
MD NASHIR Vs. MD MANJOOR
|
August 30, 2018 |
|
MD NIYAMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
MD NIZAMUDDIN ANSARI @ NEZAMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
June 7, 2018 |
|
MD QUARBAN Vs. MOHAMMAD AZIMMUDDIN
|
December 13, 2018 |
|
MD RAHIM @ KALIA Vs. STATE OF JHARKHAND
|
August 3, 2018 |
|
MD RAZAUL HAQUE Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
MD SAHIN PARVEJ Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY
|
March 14, 2018 |
|
MD SALIM Vs. ANIL KUMAR GUPTA
|
July 27, 2018 |
|
MD SAMIM ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
MD SIDIQUE KASMI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
January 29, 2018 |
|
MD SIRAJ KHALIFA Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
MD SIRAJUDDIN ANSARI Vs. WAHAB ANSARI
|
October 22, 2018 |
|
MD SULEMAN Vs. MD BAJARAT
|
December 12, 2018 |
|
MD TASLIM ARIF Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
MD TAUSIF JAMAL KHAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
February 16, 2018 |
|
MD USHMAN ANSARI S/O GULAM NABI ANSARI Vs. SERAJUDDIN ANSARI
|
October 23, 2018 |
|
MD YAKUB Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
MD YAKUF KALAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 10, 2018 |
|
MD YUNUS SON OF LATE AZMAT ALI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
MD. ABBAS MIAN SON OF LATE ABDUL RAHIM Vs. STATE OF JHARKHAND AND ORS.
|
March 28, 2018 |
|
MD. AFTAB ANSARI Vs. STATE ELECTION COMMISSION
|
April 12, 2018 |
|
MD. ALLAUDDIN Vs. STATE OF JHARKHAND
|
July 5, 2018 |
|
MD. AMIR KASIM Vs. SHAHDA KHATOON
|
May 10, 2018 |
|
MD. ANWAR ALI Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
MD. ATAULLAH Vs. STATE OF JHARKHAND
|
July 23, 2018 |
|
MD. FIROJ AHMAD Vs. STATE OF BIHAR
|
September 24, 2018 |
|
MD. JALALUDDIN Vs. MD. MUSTAFA
|
July 5, 2018 |
|
MD. KAMALUDDIN Vs. MD. JAMALUDDIN
|
June 19, 2018 |
|
MD. MAHFOOZ ALAM ANSARI Vs. CHANCELLOR
|
September 12, 2018 |
|
MD. MOFIJUDDIN MULLAH AND ORS. Vs. THE STATE OF JHARKHAND
|
September 11, 2018 |
|
MD. MOZAUMEL HAQUE AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LTD. AND OTHERS
|
August 13, 2018 |
|
MD. SAJID Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
MD. SIKANDAR ALI Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
MD. TUFAIL KHAN Vs. CENTRAL COALFIELDS LIMITED
|
June 26, 2018 |
|
MD. YUSUF Vs. NASREEN BEGUM
|
June 18, 2018 |
|
MEENA DEVI Vs. STATE OF JHARKHAND
|
March 27, 2018 |
|
MEENA DEVI (MOTHER) Vs. NUNU CHAND MAHTO @ NEMCHAND MAHTO
|
October 24, 2018 |
|
MEENA KUMARI Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
MEENU DEVI Vs. AMIT KUMAR
|
March 12, 2018 |
|
MEERA CHOUDHARY Vs. DILIP MAHTO AND OTHERS
|
October 22, 2018 |
|
MEERA GUPTA Vs. MONJULA S SOORESH
|
September 11, 2018 |
|
MEETA KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
MEGHRAI HANSDA, S/O LATE NANU HANSDA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
MEHBOOB KHAN Vs. UNION OF INDIA
|
October 26, 2018 |
|
MEHMUD ALAM AND ORS Vs. SURENDRA SINGH AND ORS
|
January 11, 2018 |
|
MIHIR DAS Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
MIKHAIL SORENG @ MIKHAIL KHARIA Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
MILLAN PRASAD Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD THROUG Vs. RANJIT KUMAR SINHA SON OF LATE MAHESHWARI PRASAD
|
April 5, 2018 |
|
MITHILESH KUMAR Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
October 8, 2018 |
|
MITHILESH KUMAR SINGH S/O LATE BAIJNATH PRASAD Vs. UNION OF INDIA THROUGH, DIVISIONAL RAILWAY MANAGER
|
August 9, 2018 |
|
MITHILESH PRASAD Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
MITHILESH SINGH S/O LATE RAM RAJ SINGH Vs. PROJECTS AND DEVELOPMENT INDIA LIMITED (PDIL)
|
February 15, 2018 |
|
MITHLESH KUMAR GUPTA, SON OF RAM KISHUN GUPTA Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
MITHON MAHTO Vs. STATE OF JHARKHAND
|
April 26, 2018 |
|
MODI PROJECTS LIMITED Vs. THE STATE OF JHARKHAND
|
February 9, 2018 |
|
MODI PROJECTS LIMITED Vs. EAST CENTRAL RAILWAY THROUGH GENERAL MANAGER (ENGG )LABIC
|
December 20, 2018 |
|
MOHAN BHUIYA Vs. STATE OF JHARKHAND
|
October 31, 2018 |
|
MOHAN MAHTO SON OF LATE GANJU MAHTO Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
MOHAN MAJHI Vs. STATE OF JHARKHAND
|
April 27, 2018 |
|
MOHAN RAI @ MAHENDRA RAI @ MAHANAND RAI Vs. SUBAL RAY @ CHARKU RAY
|
January 17, 2018 |
|
MOHD SALAUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
MOHINI FARMS PVT LTD Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
MOHIUR RAHMAN KHAN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
MOKHTAR ANSARI Vs. STATE OF JHARKHAND
|
August 2, 2018 |
|
MOKHTAR HUSSAIN S/O LATE HARKHU ANSARI Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT, BOKARO AND ANOTHER
|
January 16, 2018 |
|
MONA MURMU Vs. STATE OF JHARKHAND
|
March 15, 2018 |
|
MONIKA MANI, W/O LATE RAJNEESH KUMAR Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2018 |
|
MOST DEORANI KUER Vs. MUNDRIKA CHAUDHARY
|
October 31, 2018 |
|
MOST PURNI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
MOST. GANGIA DEVI Vs. BAL KISHUN SAHU
|
April 25, 2018 |
|
MOSTT. DHANESHWARI DEVI AND OTHERS Vs. DHARAMNATH SHARMA AND OTHERS
|
April 6, 2018 |
|
MOTI RAM MAHATO Vs. RAM NARAYAN MAHATO
|
March 14, 2018 |
|
MOTIJHARI DEVI Vs. NATIONAL INSURANCE CO LTD
|
February 19, 2018 |
|
MOUNT SAHKARI GRIH NIRMAN SAMITI (P) LTD. Vs. STATE OF JHARKHAND
|
June 20, 2018 |
|
MOUSUMI MUKHERJEE @ MOUSHUMI MUKHERJEE @ MOUSUMI BHATTACHARYYA, W/O RAGHUBIR BHATTACHARYYA Vs. BHARAT COKING COAL LTD
|
July 27, 2018 |
|
MOYKA PURTY Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
MPD INDUSTRIES PVT LTD , INDORE (MADHYA PRADESH) Vs. STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN
|
January 5, 2018 |
|
MRIDU SHANKAR DEY Vs. STATE OF JHARKHAND AND ANOTHER
|
May 1, 2018 |
|
MRITYUNJAY MANDAL Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
MRITYUNJAY SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
MRS. MARY LUGUN Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
MRS. NAJMA KHATOON Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
|
November 29, 2018 |
|
MS. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ANR.
|
February 8, 2018 |
|
MUKESH KUMAR, S/O LATE ANUP LAL PASWAN Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
MUKESH RAM Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
MUKHTAR MIAN Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
MUKHTAR MIAN Vs. STATE OF JHARKHAND
|
October 24, 2018 |
|
MUKTAR ALAM Vs. STATE OF JHARKHAND
|
January 4, 2018 |
|
MUKUND MUNDA Vs. THE STATE OF JHARKHAND
|
May 22, 2018 |
|
MUKUND SINGH, SON OF LATE YADUNATH SINGH Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
MUMTAZ AHMAD Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
MUNDLA AND ORS. Vs. STATE OF JHARKHAND
|
September 17, 2018 |
|
MUNESHWAR MISTRY Vs. BHARAT COKING COAL LIMITED
|
July 11, 2018 |
|
MUNIA DEVI W/O LATE KRISHNA RAM Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
MUNIYA DEVI Vs. STATE OF JHARKHAND
|
April 7, 2018 |
|
MUNIYA DEVI Vs. UNION OF INDIA
|
April 26, 2018 |
|
MUNMUN PRASAD Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
|
November 26, 2018 |
|
MUNNA ANSARI SON OF NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
MUNNA HONHAGA Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
MUNNA KANSERA Vs. BIRENDRA SHUKLA
|
July 17, 2018 |
|
MUNNA RAVIDASS Vs. STATE OF JHARKHAND
|
July 5, 2018 |
|
MURARI BHAGAT Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
July 11, 2018 |
|
MURARI LAL SAH Vs. STATE OF JHARKHAND
|
June 18, 2018 |
|
MURAT RAVIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 3, 2018 |
|
MURLI ALIAS BANWARI THAKUR Vs. KRIPA JHARI THAKUR AND OTHERS
|
July 5, 2018 |
|
MUSRRAT NESHAT Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
N.P. CONSTRUCTION Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
December 10, 2018 |
|
NABI SHEIKH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
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NADIRA KHATOON Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
NAGENDRA DAS Vs. CHETAN DAS
|
November 22, 2018 |
|
NAGENDRA PRASAD ALIAS NAGENDRA PRASAD OJHA Vs. STATE OF JHARKHAND
|
March 19, 2018 |
|
NAGENDRA RAJAK Vs. KHOKHANI DEVI
|
March 27, 2018 |
|
NAGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
February 10, 2018 |
|
NAHIDA AKHTARI, WIFE OF MD MUMTAZ Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
NAJI SK Vs. STATE OF JHARKHAND
|
March 12, 2018 |
|
NAND KISHORE CHOUDHARY Vs. GENERAL MANAGER, BOKARO STEEL PLANT
|
August 2, 2018 |
|
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
|
August 25, 2018 |
|
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
NAND KISHORE THAKUR Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
NAND KUMAR SINGH Vs. INDICA COMPOSITE PRIVATE LIMITED
|
April 2, 2018 |
|
NAND KUMAR SINGH SON OF LATE BALGOBIND SINGH Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
NAND LAL MODAK Vs. JAI BAHADUR SINGH
|
October 23, 2018 |
|
NANDLAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
August 23, 2018 |
|
NANDU HAZRA Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
NANHAK @ NANKU BHUIAN Vs. GOVIND GOPE
|
February 23, 2018 |
|
NANHAK SAO Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
NANHU MAHTO Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
NANHU MEHTA Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
NARAD PRASAD TIWARY Vs. STATE OF JHARKHAND AND OTHERS
|
April 17, 2018 |
|
NARAIN SONAR @ NARAYAN SONAR SON OF LATE MAJU SONA Vs. CHETLAL SONAR SON OF LATE BABULAL SONAR
|
April 2, 2018 |
|
NARAYAN KUMAR SINGH, S/O LATE KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
NARAYAN MAHTO Vs. KHEMNI DEVI
|
December 3, 2018 |
|
NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
NARDEO SAH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
NARENDRA KUMAR VORA Vs. GURWANT V PATEL
|
January 18, 2018 |
|
NARENDRA SINGH BHANDARI Vs. STATE OF JHARKHAND
|
April 24, 2018 |
|
NARESH CHANDRA MAHTO Vs. CHAIRMAN
|
April 11, 2018 |
|
NARESH HEMBRAM Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
NARESH JHA Vs. STATE OF JHARKHAND
|
June 27, 2018 |
|
NARESH KUMAR VISHWAKARMA @ NARESH PRASAD VISHWAKAR Vs. BHARAT COKING COAL LIMITED
|
February 6, 2018 |
|
NARESH MISHRA Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
NARESH PRASAD SINGH, SON OF RAM TUNUK SINGH Vs. STATE OF JHARKHAND
|
March 16, 2018 |
|
NARESH PRASAD TIWARY Vs. SUKHDEO TIWARY
|
April 3, 2018 |
|
NASIMUDDIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
|
October 23, 2018 |
|
NATHUNI JHA Vs. BHARAT COKING COAL LTD AND ORS
|
January 18, 2018 |
|
NATIONAL FEDERATION OF FARMERS PROCUREMENT PROCESSING AND RETAILING COOPERATIVES OF INDIA LIMITED (NACOF) Vs. STATE OF JHARKHAND
|
August 21, 2018 |
|
NATIONAL HAWKERS FEDERATION, RANCHI CHAPTER Vs. UNION OF INDIA
|
February 19, 2018 |
|
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER Vs. GEETA BURNWAL
|
August 9, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJOBLA DEVI
|
April 17, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. TRANSPORT CORPORATION OF INDIA LTD.
|
April 12, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SURESH MAHTO
|
November 29, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SOHAGINI KAMARIN @ SUHAGIN KAMARIN
|
February 12, 2018 |
|
NAUSHAD ANSARI Vs. THE STATE OF JHARKHAND
|
January 16, 2018 |
|
NAV NIRMAN BUILDERS, JAMSHEDPUR Vs. STATE OF JHARKHAND THROUGH CBI
|
September 4, 2018 |
|
NAVEEN KUMAR GUPTA SON OF LATE SUSHIL KUMAR GUPTA Vs. MAYA DEVI WIFE OF NAVEEN KUMAR GUPTA AND DAUGHTER OF PRASAD SAHU
|
February 19, 2018 |
|
NAVIN KUMAR SINGH SON OF TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
NAWAB SHER KHAN Vs. STATE OF JHARKHAND
|
January 22, 2018 |
|
NAWAL DUBEY Vs. STATE OF JHARKHAND
|
July 14, 2018 |
|
NAWAL KISHORE Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
NAWAL KISHORE PRASAD SHRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY
|
February 23, 2018 |
|
NAWIN SAHU @ NAGENDRA PRASAD SAHU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 11, 2018 |
|
NAYAK LALAN RAI Vs. YOGENDRA MAHTO
|
July 6, 2018 |
|
NAZIR AHMAD Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
NAZNI DEVI, WIFE OF JAIPRAKASH BHAGAT Vs. STATE OF JHARKHANDLABIC
|
December 21, 2018 |
|
NEELA DEVI Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
NEHA NILIMA EKKA Vs. ABHISHEK ROHIT KHALKHO
|
August 3, 2018 |
|
NELAN SURIN Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
NEPAL CHANDRA PRAMANIK Vs. DIPTI MUKHERJEE
|
August 7, 2018 |
|
NEPAL PRASAD SAH, SON OF TILOCHAN PRASAD SAH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
NEPAL RAM @ MAIHTAR Vs. DEOGHAR MUNICIPAL CORPORATION
|
December 17, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANABENDRA MAHTO
|
January 10, 2018 |
|
NEW INDIA ASSURANCE COMPANY Vs. PROTIMA BISAI
|
November 30, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSTT. SONA MUNI
|
April 2, 2018 |
|
NIBARAN MAHTO Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
December 13, 2018 |
|
NIHAR BALA BOSE AND ANOTHER Vs. DIVISIONAL RAILWAY MANAGER
|
April 19, 2018 |
|
NILAM PANDEY Vs. STATE OF JHARKHAND
|
January 3, 2018 |
|
NILU MURMU Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
NILU MURMU ALIAS MILU MURMU Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
NIMAI JOJO Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
NIMAN TOPPO Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
NINA KUMARI SAH, WIFE OF AMARNATH SAH Vs. STATE OF JHARKHAND
|
May 7, 2018 |
|
NIRAJ KUMAR, SON OF SUDHIR SHARMA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
NIRANJAN ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 5, 2018 |
|
NIRANJAN ROY, SON OF LATE HARIHAR ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 15, 2018 |
|
NIRMAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
NIRMAL GIRI AND OTHERS Vs. THE STATE OF JHARKHAND
|
February 15, 2018 |
|
NIRMAL MAHATO Vs. THE STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
|
NIRMALA DEVI Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
NIRMALYA CHANDRA GANGULI, SON OF LATE NIHAR CHANDRA GANGULI Vs. ANITA GOPE MICHIYARI, WIFE OF ALOK KUMAR MICHIYARI
|
July 13, 2018 |
|
NIRU KUWAR Vs. MEDININAGAR MUNICIPAL CORPORATION
|
June 11, 2018 |
|
NISHA RASHMI WIFE OF KAMLESH PANDEY, DAUGHTER OF CHANDRA MOHAN PANDEY Vs. KAMLESH PANDEY SON OF GYAN CHANDRA PANDEY
|
July 16, 2018 |
|
NISHANT SINHA AND ORS. Vs. THE UNION BANK OF INDIA AND ORS.
|
December 10, 2018 |
|
NISHIKANT @ NISHIKANT DUBEY Vs. UNION OF INDIA AND ORS.
|
January 3, 2018 |
|
NISHIT VISWAS Vs. BHARAT COKING COAL LIMITED & ORS.
|
July 6, 2018 |
|
NISTAR BHENGRA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
NISTAR MINZ Vs. THE STATE OF JHARKHAND & ORS.
|
February 3, 2018 |
|
NITA SINGH Vs. STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
|
NITA VERMA Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
NITAI PADDU GHOSH Vs. STATE OF JHARKHAND
|
March 5, 2018 |
|
NITAI PAL Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
NITISH KUMAR Vs. UNION OF INDIA
|
June 13, 2018 |
|
NITYANAND MISHRA Vs. VINOBA BHAVE UNIVERSITY
|
November 1, 2018 |
|
NIZAM ANSARI @ NAZZO ANSARI Vs. MUSTKIN ANSARI
|
August 9, 2018 |
|
NOOR HAQUE ANSARI @ NURUL HAQUE Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 16, 2018 |
|
NOOR ISLAM Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
NURUL HASAN Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
NUSRAT PARVEEN Vs. STATE OF JHARKHAND AND OTHERS
|
April 4, 2018 |
|
OM PRAKASH MAHATO @ PETU Vs. STATE OF JHARKHAND
|
September 17, 2018 |
|
OM PRAKASH SINGH, S/O LATE KANHAIYA SINGH Vs. JAI PRAKASH SINGH, S/O LATE KANHAIYA SINGH
|
October 12, 2018 |
|
ORIENTAL INSRUANCE COMPANY LTD , RANCHI Vs. LALITA SURIN AND OTHERS
|
May 10, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIBHA DEVI
|
October 10, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD , REPRESENTED THROUGH ITS DYMANAGER Vs. VIJAY KUMAR, FATHERS NAME NOT KNOWN
|
February 15, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RANBIR KUMAR SINGH
|
June 22, 2018 |
|
P GOSH @ PARMESHWAR GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
PADAMAN RAM PASWAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 19, 2018 |
|
PALAV MANDAL Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
PAMELA KUJUR Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
PANCHANAN RAI Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
PANCHDEO SINGH Vs. BHARAT COCKING COAL LIMITED
|
April 24, 2018 |
|
PANCHU MANDAL Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
PANDAWA DEVI Vs. CENTRAL COALFIELDS LTD
|
August 8, 2018 |
|
PANDEY JAYANT KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK
|
July 25, 2018 |
|
PANDEY SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 18, 2018 |
|
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
October 8, 2018 |
|
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
July 30, 2018 |
|
PANKAJ KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
|
PANKAJ KUMAR PANDEY ALIAS PANKAJ PANDEY AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
May 18, 2018 |
|
PANKAJ KUMAR PRADHAN SON OF LATE PARSHU RAM PRADHA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
PANKAJ KUMAR SHARMA Vs. MONIKA SHARMA
|
August 25, 2018 |
|
PANPATI DEVI, W/O LATE PARMESHWAR LOHAR Vs. STATE OF BIHAR
|
April 4, 2018 |
|
PAPU SAH @ GHANSHYAM SAH Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
PARAMESHWAR MANDALS/O LATE GURUDAYAL MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
|
PARAMHANSH SINGH Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
PARAS KUMAR Vs. KAMAL KISHORE SONE
|
August 30, 2018 |
|
PARAS PANDEY AND OTHERS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
PARDEN ORAON, WIFE OF LATE BINOD ORAON @ VINOD ORAON Vs. CENTRAL COAL FIELD LIMITED
|
August 16, 2018 |
|
PARIBAL MAHTO Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
PARMANAND DAS Vs. STATE OF JHARKHAND
|
January 10, 2018 |
|
PARMATMA MISHRA Vs. STATE OF JHARKHAND
|
May 16, 2018 |
|
PARMESHWAR KUMBHKAR Vs. SHYAMAPADA KUMBHKAR
|
October 1, 2018 |
|
PARMESHWAR SAH, SON OF LATE BASUDEO SAH Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
PARMILA DEVI, WIFE OF PRADIP YADAV Vs. STATE OF JHARKHAND
|
September 14, 2018 |
|
PARSU SINGH Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
PARTHA SARATHI CHOWDHARY, S/O LATE NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
PARVATI DEVI Vs. STATE OF JHARKHAND
|
April 18, 2018 |
|
PARVATI DEVI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
PARWATI @ CHUNCHUNI @ CHUNCHI MUNDA @ JEDE MUNDA Vs. STATE OF JHARKHAND
|
February 3, 2018 |
|
PARWATI DEVI Vs. SITA RAM MEHTA
|
September 10, 2018 |
|
PARWATI NAG D/O LATE RAM KRIT SRIVASTAVA Vs. STATE OF JHARKHAND
|
January 10, 2018 |
|
PARWATIA DEVI Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
PASU MANDAL, S/O LATE GANESH MANDAL Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
PATEL KATWAR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 4, 2018 |
|
PATTAR HESSA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
PAWAN KUMAR Vs. STATE OF JHARKHAND
|
October 29, 2018 |
|
PAWAN KUMAR Vs. CENTRAL COALFIELDS LTD.
|
June 22, 2018 |
|
PAWAN KUMAR RAI Vs. STATE OF JHARKHAND
|
July 14, 2018 |
|
PAWAN SINGH Vs. STATE OF JHARKHAND
|
September 12, 2018 |
|
PEDU GOPE Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
PERMANAND MANDAL Vs. MOST. BIBI FATIMA
|
February 9, 2018 |
|
PHAKU MIAN Vs. UNION OF INDIA
|
April 20, 2018 |
|
PHULANGI YADAV Vs. STATE OF JHARKHAND
|
July 26, 2018 |
|
PIJUSH KUMAR SENGUPTA Vs. BHARAT COKING COAL LIMITED
|
October 12, 2018 |
|
PIYUSH KARAN @ PIYUSH RANA Vs. THE STATE OF JHARKHAND THROUGH S.P.
|
November 29, 2018 |
|
PIYUSH PATHAK Vs. STATE OF JHARKHAND AND OTHERS
|
May 15, 2018 |
|
PODO PAL Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
POKHAL MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
PRABHAKAR MANDAL, SON OF LATE MAHINDI MONDAL Vs. STATE OF JHARKHAND
|
August 16, 2018 |
|
PRABHU MANDAL Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
PRABHU PRASAD SAHU ALIAS PRABHU SAO Vs. STATE OF JHARKHAND
|
June 28, 2018 |
|
PRADEEP EKKA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
PRADEEP GON Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
PRADEEP KUMAR MANDAL Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
PRADEEP KUMAR SAHU Vs. KRISHNA KUMAR GUPTA
|
October 24, 2018 |
|
PRADEEP KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
March 6, 2018 |
|
PRADEEP KUMAR SINGH, SON OF DEVENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
PRADEEP RAI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
PRADHAN BOBONGA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
PRADIP DAS SON OF LATE TULSI DAS AND GRAND SON OF LATE BALI MIRDHA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
November 29, 2018 |
|
PRADIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 6, 2018 |
|
PRADIP MODI Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
PRADIP SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
PRAHALAD PRASAD, SON OF NAKUL PRASAD Vs. SHWETA KUMARI, WIFE OF PRAHALAD PRASAD
|
October 23, 2018 |
|
PRAKASH JHA Vs. CLASSIC MULTIPLEX PRIVATE LIMITED
|
April 27, 2018 |
|
PRAKASH KUMAR GOSWAMI Vs. SURESH RAVIDAS
|
February 21, 2018 |
|
PRAKASH KUMAR PRAKASH Vs. THE STATE OF JHARKHAND
|
December 19, 2018 |
|
PRAKASH MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
PRAKASH RATNA JHA Vs. HEAVY ENGINEERING CORPORATION LTD
|
April 2, 2018 |
|
PRAKASH VEER Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
PRAMILA DEVI RAMAWTAR SAH Vs. STATE OF JHARKHAND AND OTHERS
|
May 10, 2018 |
|
PRAMILA DEVI WIFE OF LATE DINDAYAL BARNWAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 20, 2018 |
|
PRAMILA KUMARI Vs. MOSOMAT FUDWA DEVI
|
November 1, 2018 |
|
PRAMILA MINZ Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
PRAMOD CHANDRAVANSHI Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
PRAMOD KUMAR PANDEY Vs. STATE OF JHARKHAND
|
February 2, 2018 |
|
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
PRAMOD KUMAR SINGH AND ANR. Vs. UNION OF INDIA
|
March 8, 2018 |
|
PRAMOD KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
PRAMOD MANDAL Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
PRAN MOHAN MURMU Vs. STATE OF JHARKHAND
|
November 29, 2018 |
|
PRAN SHANKAR D PANDEYA Vs. DILIP KUMAR PANDEYA
|
November 1, 2018 |
|
PRANDHAN MARIK, SON OF SHIV LAL MARIK Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL
|
May 17, 2018 |
|
PRASADI MANDAL Vs. STATE OF JHARKHAND
|
January 9, 2018 |
|
PRASENJIT ROY Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
PRASHANT PATI ETC. Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
PRASOON KUMAR Vs. CHETNA KUMAR
|
February 2, 2018 |
|
PRATIBHA ADVERTISING PVT. LTD. Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
PRATIMA KERKETTA Vs. STATE OF JHARKHAND AND ANOTHER
|
May 17, 2018 |
|
PRAVEEN KUMAR Vs. NAND KISHORE PRAJAPATI
|
January 8, 2018 |
|
PRAVEEN KUMAR SINGH, SON OF LATE DHIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
PRAVIN KUMAR BENUDHAR Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
PRAVIN KUMAR RANA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
PRAYAG ROUT Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
PRBHASH CHANDRA PANDEY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
|
September 14, 2018 |
|
PREM @ PREMJEET @ PREM SAHU @ PREMJEET SAHU Vs. STATE OF JHARKHAND
|
July 7, 2018 |
|
PREM CHAND PRASAD Vs. MOST RESHMI KUER WIDOW
|
March 7, 2018 |
|
PREM CHANDRA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 29, 2018 |
|
PREM KUMAR DUBEY Vs. STATE OF JHARKHAND AND OTHERS
|
March 28, 2018 |
|
PREM KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
April 12, 2018 |
|
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT, JHARKHAND, RANCHI
|
June 22, 2018 |
|
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND AND OTHERS
|
April 13, 2018 |
|
PREM MAHTO Vs. STATE OF JHARKHAND
|
August 21, 2018 |
|
PREMA DEVI Vs. UNION OF INDIA
|
July 5, 2018 |
|
PREMCHAND VERMA Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
PRINCIPAL DAV PUBLIC SCHOOL Vs. RAHUL KUMAR SINGH
|
December 13, 2018 |
|
PRITI DEVI Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
PRIYA DUBEY, WIFE OF SANTOSH DUBEY Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
PROJECT OFFICER, SARUBERA COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. PATO DEVI
|
July 27, 2018 |
|
PUJA KACHHAP Vs. UNION OF INDIA THROUGH DEPARTMENT OF PERSONNEL AND TRAINING REPRESENTED THROUGH ITS SECRETARY
|
July 3, 2018 |
|
PUJA SINGH Vs. MUKESH KUMAR SINGH
|
May 14, 2018 |
|
PUNAM DAS, ASSISTANT SECRETARY Vs. SIYAMANI SHARMA WIFE OF RAM SHCHIT SHARMA PRESIDEN
|
May 16, 2018 |
|
PUNAM KUMARI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
May 8, 2018 |
|
PUNAM KUMARI RAVIDAS Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
November 29, 2018 |
|
PUNIT RANA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
PUNJAB VIDYA SABHA (PUNJAB EDUCATIONAL SOCIETY) HAVING ITS OFFICE AT BISTUPUR Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
PUNWASI CHOUHAN Vs. BHARAT COKING COAL LTD
|
August 8, 2018 |
|
PURAN MAHATO Vs. STATE OF JHARKHAND
|
January 16, 2018 |
|
PURAN ORAON Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
PURAN THAKUR SON OF HURU THAKUR Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
PURNI DEVI Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 26, 2018 |
|
PURUSHOTTAM LAKRA Vs. THE STATE OF JHARKHAND
|
September 6, 2018 |
|
PUSHPA MANGLICK, WIFE OF SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 8, 2018 |
|
PUSHPALATA Vs. SNEH LATA GOEL
|
July 17, 2018 |
|
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
PUSPA MARANDI Vs. STATE OF JHARKHAND
|
September 25, 2018 |
|
PUTUL MURMU Vs. STATE OF JHARKHAND
|
June 29, 2018 |
|
PYARE LAL Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
RABI LOHAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
|
RABI MANJHI Vs. STATE OF JHARKHAND
|
October 1, 2018 |
|
RABIKANT MURMU, S/O KUNDAN MURMU Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
RABINDRA NATH PAUL AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 11, 2018 |
|
RABINDRA NATH THAKUR AND OTHERS Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
RABIYA KHATOON Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 24, 2018 |
|
RABUL ANSARI Vs. STATE OF JHARKHAND
|
August 4, 2018 |
|
RADHA KRISHNA PRASAD SON OF LATE RAM SEWAK SAHU Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
May 18, 2018 |
|
RADHE KRISHNA PRASAD Vs. THE STATE OF JHARKHAND
|
February 12, 2018 |
|
RADHE MAHATO Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
RADHE MAHTO Vs. STATE OF JHARKHAND
|
February 7, 2018 |
|
RADHIKA DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
February 14, 2018 |
|
RAGHAW PRASAD SAHI S/O MAHESHWAR PD SAHI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
November 29, 2018 |
|
RAGHUBIR SAO, SON OF LATE GOVIND SAO Vs. KESHWAR SAO, SON OF LATE SUKHDEO SAO
|
August 7, 2018 |
|
RAGHUNATH PRASAD AND OTHERS Vs. SHARDA DEVI AND OTHERS
|
July 5, 2018 |
|
RAGHUNATH SINGH Vs. STATE OF JHARKHAND
|
February 12, 2018 |
|
RAGINI SHRIVESTVA, WIFE OF AMARESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI AT GYANDEEP CAMPUS BARGAWAN
|
January 5, 2018 |
|
RAHBAN CHOUDHARY Vs. STATE OF JHARKHAND
|
June 4, 2018 |
|
RAHEEM ANSARI @RAHIM ANSARI Vs. STATE OF JHARKHAND
|
January 5, 2018 |
|
RAHUL DEO PANDEY Vs. STATE OF JHARKHAND
|
January 16, 2018 |
|
RAHUL GUPTA SON OF RAJENDRA KUMAR GUPTA Vs. STATE OF JHARKHKAND
|
February 15, 2018 |
|
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
RAHUL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
April 5, 2018 |
|
RAI ELECTRICAL Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
January 29, 2018 |
|
RAJ BALLABH SINGH Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
RAJ KISHORE DAS Vs. RENU DEVI
|
June 14, 2018 |
|
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND
|
February 20, 2018 |
|
RAJ KUMAR BISWAS Vs. UNION OF INDIA
|
June 13, 2018 |
|
RAJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
June 28, 2018 |
|
RAJ KUMAR PASWAN Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
RAJ KUMAR RAM DOM Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
RAJ KUMAR SOGANI AND OTHERS Vs. NAND KISHORE KHANDELWAL AND OTHERS
|
May 10, 2018 |
|
RAJ KUMARR YADAV @ MANJIT JEE Vs. STATE OF JHARKHAND
|
August 28, 2018 |
|
RAJ SHEKHAR Vs. GOVIND LAL SAHU
|
May 8, 2018 |
|
RAJ VIVEKANAND MARANDI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 8, 2018 |
|
RAJA PRATAP SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY, MINISTRY OF
|
February 27, 2018 |
|
RAJA RAM SAHU Vs. VICE CHAIRMAN, RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 5, 2018 |
|
RAJAN MEHTA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
RAJEEV KUMAR Vs. GENERAL MANAGER
|
July 11, 2018 |
|
RAJEEV RANJAN Vs. THE STATE OF JHARKHAND AND ORS.
|
January 3, 2018 |
|
RAJEN BARAIK, S/O LATE HARKAM BARAIK Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
RAJENDRA BIND Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
RAJENDRA CHATURVEDI Vs. GEETA OJHA
|
August 9, 2018 |
|
RAJENDRA KUMAR PATI Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
|
December 5, 2018 |
|
RAJENDRA NATH MAHTO @ RAJENDRA PRASAD MAHTO Vs. THE STATE OF JHARKHAND
|
January 31, 2018 |
|
RAJENDRA PRASAD PANDEY Vs. STATE OF JHARKHAND
|
October 3, 2018 |
|
RAJENDRA PRASAD RAM Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 9, 2018 |
|
RAJENDRA THAKUR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
|
RAJESH KACHHAP Vs. STATE OF JHARKHAND
|
October 11, 2018 |
|
RAJESH KUMAR LAL Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
August 6, 2018 |
|
RAJESH KUMAR MISHRA Vs. UNION OF INDIA AND ORS.
|
January 16, 2018 |
|
RAJESH KUMAR RAGHU DAS Vs. UNION OF INDIA AND OTHERS
|
March 16, 2018 |
|
RAJESH KUMAR SAHU Vs. STATE OF JHARKHAND
|
April 24, 2018 |
|
RAJESH KUMAR SON OF LATE GOSAI PRASAD YADAV Vs. STATE OF JHARKHAND
|
June 27, 2018 |
|
RAJESH KUMAR SON OF LATE RAJENDRA BHUIYA Vs. CENTRAL COAL FIELD LIMITED
|
July 2, 2018 |
|
RAJESH MAHTO Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
RAJESH MANDAL @ RAJESH KUMAR @ RAJESH KUMAR MANDAL Vs. THE STATE OF JHARKHAND
|
January 9, 2018 |
|
RAJESH NAYAK Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
RAJESH TIWARI Vs. UNION OF INDIA
|
May 1, 2018 |
|
RAJESH UPADHYAY Vs. USHA DEVI @ USHA UPADHYAY
|
April 23, 2018 |
|
RAJESHWAR CHAUHAN @ KAMDEO CHAUHAN Vs. STATE OF BIHAR
|
April 12, 2018 |
|
RAJESHWARI PRASAD SINGH Vs. PRAVESH KUMAR SINGH @ RAM PRAVESH SINGH
|
September 25, 2018 |
|
RAJINDRA BHUIYAN @ RAJENDRA DAS, Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
RAJIV KUMAR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
RAJIV KUMAR SINGH Vs. SWARN LATA DEVI
|
August 20, 2018 |
|
RAJIV RANJAN PANDEY Vs. STATE OF JHARKHAND
|
April 9, 2018 |
|
RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITI LTD Vs. ADRIAN BECK
|
July 13, 2018 |
|
RAJNI JAIN Vs. STATE OF JHARKHAND
|
March 5, 2018 |
|
RAJNI KANT SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 11, 2018 |
|
RAJNI KUMARI Vs. STATE OF JHARKHAND
|
June 18, 2018 |
|
RAJU BISHWAKARMA Vs. STATE OF JHARKHAND
|
February 24, 2018 |
|
RAJU RAVIDAS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
RAJU TURI Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
RAJU VISHWAKARMA Vs. SEEMA DEVI
|
May 17, 2018 |
|
RAJU YADAV Vs. THE STATE OF JHARKHAND
|
December 18, 2018 |
|
RAJU YADAV Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
RAKESH BHASKAR Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
RAKESH GOYAL Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
RAKESH PAL Vs. RAM VRIKSHA PAL AND OTHERS
|
June 11, 2018 |
|
RAKHAL SEN Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
RAM ASHISH RAM Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
RAM AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
RAM BADAN SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
RAM BAHADUR PANDEY Vs. STATE OF JHARKHAND
|
April 12, 2018 |
|
RAM BANRA, S/O LATE MAHENDRA BANRA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTMENT
|
August 6, 2018 |
|
RAM BINAY RAM Vs. STATE OF JHARKHAND
|
October 5, 2018 |
|
RAM BRIND PRASAD SINGH Vs. UNION OF INDIA
|
May 7, 2018 |
|
RAM CHANDRA JHA, SON OF AMIRI JHA Vs. CENTRAL COALFIELDS LIMITED, DHARBHANGA HOUSE
|
February 26, 2018 |
|
RAM CHANDRA KESHRI Vs. STATE OF JHARKHAND AND OTHERS
|
March 14, 2018 |
|
RAM CHANDRA OJHA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
RAM CHANDRA RAM Vs. STATE OF BIHAR
|
October 11, 2018 |
|
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
|
January 23, 2018 |
|
RAM CHANDRA YADAV Vs. STATE OF JHARKHAND
|
August 23, 2018 |
|
RAM CHARITRA SHARMA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
|
RAM CHHAPIT SINGH Vs. KRISHNA SINGH
|
October 31, 2018 |
|
RAM CHHEDI SINGH Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
RAM DAS ORAON Vs. FAGU ORAON
|
March 15, 2018 |
|
RAM DULARI SINHA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
RAM KISHORE MISHRA Vs. DINDAYAL SAWA
|
May 9, 2018 |
|
RAM KISHORE SAHU Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
RAM KUMAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
May 17, 2018 |
|
RAM KUMAR SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 15, 2018 |
|
RAM LAKHAN MANDAL SON OF BANDHAN MANDAL Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
RAM LAL MUNDA Vs. COMMISSIONER
|
July 4, 2018 |
|
RAM MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
January 30, 2018 |
|
RAM NAKSHATRA SINGH @ RAM NAKSHATRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
August 13, 2018 |
|
RAM NARAYAN PRASAD Vs. RAMESH KR PANDEY
|
October 12, 2018 |
|
RAM NARESH SAO Vs. STATE OF JHARKHAND
|
August 20, 2018 |
|
RAM NIWAS CHOUBEY Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
RAM PARBESH SINGH Vs. BHARAT COKING COAL LTD.
|
July 11, 2018 |
|
RAM PRASAD MANJHI S/O MADAN MANJHI Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
RAM PRAVESH SINGH Vs. BHARAT COKING COAL LIMITED
|
July 20, 2018 |
|
RAM PRAVESH SINGH Vs. UNION OF INDIA
|
March 12, 2018 |
|
RAM PRIT PRASAD Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
RAM PUKAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 8, 2018 |
|
RAM PYARE MISHRA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
July 3, 2018 |
|
RAM SAHAY THAKUR, S/O LATE JHAMMAN THAKUR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
May 15, 2018 |
|
RAM SEWAK DANGI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 2, 2018 |
|
RAM SUNDAR PRASAD Vs. STATE OF JHARKHAND
|
April 19, 2018 |
|
RAM SWAROOP PASWAN Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
|
December 10, 2018 |
|
RAMA GOPE @ RAMESHWAR GOPE Vs. STATE OF JHARKHAND
|
December 4, 2018 |
|
RAMA SAHU, SON OF LATE MAHADEO SAHU Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
RAMAKANT SHUKLA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 2, 2018 |
|
RAMANUJ PRASAD Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
RAMBALI SAO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
RAMCHANDRA CHOUDHARY Vs. KALI DASI
|
October 25, 2018 |
|
RAMCHANDRA MAHATO Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
RAMCHIJ VISHWAKARMA Vs. GAYAN PRAKASH BUDHIA
|
November 5, 2018 |
|
RAMDAS MARDI Vs. INDIAN OIL CORPORATION LIMITED
|
August 21, 2018 |
|
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
June 25, 2018 |
|
RAMDEO PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
RAMESH CHANDRA BEHRA Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
RAMESH CHANDRA DAS Vs. STATE OF JHARKHAND
|
August 2, 2018 |
|
RAMESH CHANDRA SINGH Vs. SUNITA DEVI
|
June 14, 2018 |
|
RAMESH KUMAR AGARWAL Vs. FOOD CORPORATION OF INDIA
|
August 29, 2018 |
|
RAMESH LOHAR Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
RAMESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 31, 2018 |
|
RAMESH VISHWAKARMA Vs. CENTRAL COALFIELDS LIMITED
|
December 10, 2018 |
|
RAMESHWAR HEMBRAM Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
RAMESHWAR MODI Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
RAMESHWAR RAI AND ORS. Vs. THE STATE OF JHARKHAND
|
April 30, 2018 |
|
RAMESHWARAM Vs. STATE OF JHARKHAND
|
November 29, 2018 |
|
RAMGATI SINGH Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
RAMIYA CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
RAMJAN MIAN Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
RAMJEET @ RAMJEET MEHTA Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
|
RAMJI SINGH Vs. STATE OF JHARKHAND
|
August 31, 2018 |
|
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
|
May 10, 2018 |
|
RAMPAD PANDIT Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
RAMRATI DEVI Vs. THE STATE OF JHARKHAND
|
September 13, 2018 |
|
RAMSHRAY SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
RAMYATAN CHOUDHARY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
RANA MOTI LAL SINGH, SON OF NIRANJAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
RANCHI UNIVERSITY Vs. NATASCHA SAHU
|
July 31, 2018 |
|
RANJAN KUMAR Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
RANJAN KUMAR PATHAK Vs. SANDHYA KUMARI
|
March 27, 2018 |
|
RANJAN KUMAR, SON OF GANESH LAL AND ANOTHER Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 13, 2018 |
|
RANJAN N. MINZ Vs. THE STATE OF JHARKHAND AND ANR
|
August 31, 2018 |
|
RANJAY KUMAR MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 22, 2018 |
|
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
RANJEET DAS AND OTHERS Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
RANJEET KUMAR Vs. STATE OF JHARKHANDLABIC
|
December 20, 2018 |
|
RANJEET KUMAR SINGH Vs. KALYANI DEVI
|
July 17, 2018 |
|
RANJEET KUMAR THAKUR, S/O LATE BIRENDRA THAKUR Vs. STEEL AUTHORITY OF INDIA LTD , NEW DELHI, THROUGH
|
May 17, 2018 |
|
RANJIT KUMAR Vs. STATE OF JHARKHAND
|
August 31, 2018 |
|
RANJIT KUMAR MAHATO S/O RAMESHWAR MAHTO Vs. BHARAT COKING COAL LIMITED
|
April 3, 2018 |
|
RANJIT LALL S/O LATE RAM PRASAD RAM Vs. JAIDEO PANDIT
|
February 14, 2018 |
|
RANJIT SINGH @ RAJU Vs. STATE OF JHARKHAND
|
August 2, 2018 |
|
RANJIT SINGH ALIAS RANA AND ANOTHER Vs. SATYABHAMA DEVI AND ANOTHER
|
July 23, 2018 |
|
RAO RANJEET SINGH SON OF LATE BALDEO SINGH Vs. STATE OF JHARKHAND
|
September 14, 2018 |
|
RASDHARI SINGH, S/O LATE RAMDHAWAR SINGH @ RAMDAWAL SINGH Vs. BHARAT COKING COAL LIMITED
|
January 10, 2018 |
|
RASHMI S LAKRA Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
RASHMI SINGH Vs. ARUN KUMAR SINGH
|
December 5, 2018 |
|
RASIK BASKI Vs. STATE OF JHARKHAND
|
September 10, 2018 |
|
RATAN BEDIYA Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
RATAN LAL MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, REVENUE DEPA
|
March 6, 2018 |
|
RATAN LAL MAHTO Vs. STATE OF JHARKHAND
|
March 12, 2018 |
|
RAVI BHUSHAN SETH Vs. MEENA SETH ALIAS MEENA KUMARI
|
January 2, 2018 |
|
RAVI RAM Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
RAVI SHANKAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
February 14, 2018 |
|
RAVI SINGH Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
RAVINDER SINGH MANDA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 28, 2018 |
|
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
RAVINDRA KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY/ PRINCIPAL SECRETARY
|
October 1, 2018 |
|
RAVINDRA NATH SAHU Vs. STATE OF JHARKHAND
|
February 19, 2018 |
|
RAZI AHMED Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
RCM INFRASTRUCTURE LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
February 23, 2018 |
|
REBA SARKAR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
|
REENA DEVI @ RANI DEVI Vs. RAVI PRAKASH SINGH
|
August 6, 2018 |
|
REKHA AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
January 10, 2018 |
|
REKHA DEVI Vs. BIKRAM CHOUHAN
|
February 5, 2018 |
|
REKHA PANDEY Vs. COAL INDIA LIMITED
|
December 13, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. PARBATI DEVI
|
February 19, 2018 |
|
RIDDHI RANI DEY Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
RIGA SUGAR COMPANY LTD Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
RINKI KUMARI, WIFE OF CHUNNU RAJAK Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
RINKU SINGH Vs. UNION OF INDIA
|
December 4, 2018 |
|
RINTU BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
|
January 2, 2018 |
|
RISHA MANJHI @ RISA MAJHI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
RITA DEVI Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
RITA DSOUZA Vs. JAY MANGAL KUMAR
|
July 31, 2018 |
|
RITA SAHU Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
RITESH KUMAR GUPTA Vs. GOPAL KRISHNA SINHA & ORS
|
November 19, 2018 |
|
RITLAL VERMA Vs. STATE OF JHARKHAND
|
May 4, 2018 |
|
RITU MISTRI S/O LATE LAXMAN MISTRI Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
ROBIN MOHALI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
ROHAN SHEIKH @ NIKKU @ REHAN SEIKH Vs. STATE OF JHARKHAND
|
June 4, 2018 |
|
ROHANI MARANDI Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
ROHIT LAHRI Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
ROHITESHWAR RAY Vs. KAUSHAL KISHORE
|
October 24, 2018 |
|
ROHTAS MUNDA Vs. RANCHI MUNICIPAL CORPORATION AND ORS
|
January 17, 2018 |
|
ROJA ORAIN AND ANR. Vs. ELIAS ORAON AND ORS.
|
April 5, 2018 |
|
ROSANI DEVI W/O ANAND PAL MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
March 13, 2018 |
|
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI
|
June 26, 2018 |
|
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI & ORS.
|
January 4, 2018 |
|
ROUDRA ROHIT MALLICK Vs. ROHINI DAS MALLICK
|
May 14, 2018 |
|
ROUSHAN PRASAD @ ROSHAN PRASAD @ ROSHAN PRASAD Vs. STATE OF JHARKHAND
|
July 13, 2018 |
|
ROYLEN BHENGRA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
November 5, 2018 |
|
ROZAN MIAN @ ROJNA MIAN, SON OF LATE SAHADAT KHAN Vs. STATE OF JHARKHAND
|
October 9, 2018 |
|
RUBI KUMARI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
RUBI SINHA Vs. BHARAT COKING COAL LIMITED (BCCL)
|
September 4, 2018 |
|
RUBY DEVI, WIFE OF BIRBAL SINGH Vs. BIRBAL SINGH, SON OF LAGTE NIRANJAN SINGH
|
October 26, 2018 |
|
RUDRA STEEL PRIVATE LTD. Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD.
|
November 19, 2018 |
|
RUDWA DEVI AND ORS. Vs. LALJI MAHTO AND ORS.
|
February 21, 2018 |
|
RUKMINI DEVI Vs. STATE OF JHARKHAND
|
April 17, 2018 |
|
RUKMINI DEVI Vs. RAVIKANT JHA
|
January 23, 2018 |
|
RUKMINI DEVI JALAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 2, 2018 |
|
RUPA KUMARI @ DEVI Vs. LOKESHWAR PRASAD
|
March 16, 2018 |
|
RUPA PAL Vs. SANJAY PAL
|
August 14, 2018 |
|
RURAL DOMESTIC FUEL INDUSTRIES Vs. COAL INDIA LTD.
|
October 10, 2018 |
|
S N THAKKAR CONSTRUCTION PVT LTD Vs. EAST CENTRAL RAILWAYS
|
February 2, 2018 |
|
S SHAUKAT ALI Vs. MOHAMMAD ALI
|
March 15, 2018 |
|
S.M. TANWEER Vs. STATE OF JHARKHAND
|
August 7, 2018 |
|
SABBIR MIAN Vs. STATE OF JHARKHAND
|
February 24, 2018 |
|
SABITA DEVI Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
SABITRI DEVI Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
SABIYA DEVI AND OTHERS Vs. UNION OF INDIA
|
July 19, 2018 |
|
SABRE AYUB ANSARI Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
SABUJ MURMU Vs. STATE OF JHARKHAND
|
June 20, 2018 |
|
SACHIDANAND PANDIT Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
SACHIN PRAKASH @ RAJA Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
|
SADANAND GUPTA Vs. UNION OF INDIA THROUGH PRINCIPAL SECRETARY
|
July 2, 2018 |
|
SADANAND MAHATO Vs. STATE OF JHARKHAND
|
January 18, 2018 |
|
SADANAND PATRO Vs. STATE OF JHARKHAND
|
January 17, 2018 |
|
SADHU RAKSHIT & ANR Vs. JAGAT SINGH & ORS
|
September 26, 2018 |
|
SAFIQUE AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
January 31, 2018 |
|
SAGAR SHEIKH Vs. STATE OF JHARKHAND
|
June 6, 2018 |
|
SAGYAN DEVI Vs. LALAN SINGH
|
October 22, 2018 |
|
SAHDEO KERKETTA SON OF LATE BUDHUA KERKETTA Vs. NATIONAL INSTITUTE OF FOUNDRY & FORGE TECHNOLOGY
|
September 19, 2018 |
|
SAHDEO MAHTO Vs. STATE OF JHARKHAND
|
September 4, 2018 |
|
SAHDEO PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
February 21, 2018 |
|
SAHINA PARWEEN @ SHAHINA PARWEEN Vs. IRSHAD ANWAR, S/O ANWAR ALI
|
June 22, 2018 |
|
SAHJU PAHAN Vs. STATE OF JHARKHAND
|
July 9, 2018 |
|
SAHMAN MIAN Vs. STATE OF JHARKHAND
|
August 2, 2018 |
|
SAHODRA KUMARI Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
SAIRA BIBI @ SAURA BIBI Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
SAIYAD RAJU, S/O MEHBOOB ALAM Vs. STATE OF JHARKHAND
|
July 30, 2018 |
|
SAJAL CHAKROVORTY Vs. STATE OF JHARKHAND
|
August 3, 2018 |
|
SAJANLAL JAYASWAL Vs. STATE OF JHARKHAND
|
September 4, 2018 |
|
SAJANTI DEVI AND OTHERS Vs. BASANTI AND OTHERS
|
October 25, 2018 |
|
SAKET SAURABH Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
SAKIR ANSARI @ KALLU Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
|
SALOMI KULLU Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
SAMAR ANSH Vs. STATE OF JHARKHAND AND ANR.
|
March 26, 2018 |
|
SAMBHU MARAIYA, S/O MANNAR MARAIYA Vs. GURU MARAIYA, S/O LATE NANHU MARAIYA
|
November 22, 2018 |
|
SAMID AHMED Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
SAMIKSHA SINGHAI Vs. CENTRAL INSTITUTE OF PSYCHIATRY
|
April 11, 2018 |
|
SAMIRA SINHA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
|
SAMRU SWASI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
SAMSON MINJ Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 26, 2018 |
|
SAMSUDDIIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
|
October 11, 2018 |
|
SAMU TIRKEY Vs. CHANDRAKALA TIRKEY
|
July 25, 2018 |
|
SAMUEL MURUM SOY Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
SANAT KUMAR CHATTERJEE Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
SANATAN BHAGAT Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
SANATAN TURU S/O BAGAT TUDU Vs. STATE OF JHARKHAND
|
August 23, 2018 |
|
SANDHYA BEDEKAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 18, 2018 |
|
SANGEET DALMIA Vs. RAJ KISHORE SABOO
|
October 24, 2018 |
|
SANGEETA TOPPO Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
SANGRAM MUNDA Vs. STATE OF JHARKHAND
|
May 21, 2018 |
|
SANICHARIA ORAIN Vs. SARASWATI DEVI
|
December 6, 2018 |
|
SANJAY DAS @ SANJAY KUMAR VERMA Vs. GEETA DEVI @ SANGITA DEVI
|
July 26, 2018 |
|
SANJAY GARI Vs. STATE OF JHARKHAND
|
March 8, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 12, 2018 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
July 26, 2018 |
|
SANJAY KUMAR Vs. SUDHA DEVI
|
August 13, 2018 |
|
SANJAY KUMAR BOSE AND ANR Vs. STATE OF JHARKHAND AND OTHERS
|
December 21, 2018 |
|
SANJAY KUMAR DAS Vs. STATE OF JHARKHAND
|
October 5, 2018 |
|
SANJAY KUMAR JAIN Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
SANJAY KUMAR KUSHWAHA Vs. THE STATE OF JHARKHAND
|
September 7, 2018 |
|
SANJAY KUMAR MINOCHA Vs. GEL CHURCH, CHHOTANAGPUR & ASSAM
|
February 15, 2018 |
|
SANJAY KUMAR RAMESH CHANDRA GHOSH Vs. STATE OF JHARKHAND AND OTHERS
|
January 18, 2018 |
|
SANJAY KUMAR TIWARY Vs. THE STATE OF JHARKHAND
|
February 27, 2018 |
|
SANJAY KUMAR, S/O LATE LAXMAN PRASAD SAH Vs. STATE OF JHARKHAND
|
March 14, 2018 |
|
SANJAY PALSANIA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 1, 2018 |
|
SANJAY PRASAD GUPTA Vs. SAKUNTALA DEVI
|
March 23, 2018 |
|
SANJAY PRASAD SONU Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
SANJAY PRASAD, S/O DAYA NAND PRASAD Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
SANJAY SAO @ SANJAY KUMAR SAO Vs. STATE OF JHARKHAND
|
June 7, 2018 |
|
SANJEEB KUMAR Vs. BALGOVIND PRASAD
|
July 25, 2018 |
|
SANJEEV KUMAR JHA Vs. STATE OF JHARKHAND
|
January 25, 2018 |
|
SANJEEV KUMAR MISHRA Vs. CHANDA MISHRA
|
June 26, 2018 |
|
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 10, 2018 |
|
SANJEEV KUMAR, SON OF SRI UMESH SINGH Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
SANJEEV SHARAN Vs. STATE OF JHARKHAND AND ORS.
|
January 10, 2018 |
|
SANJESH MOHAN THAKUR Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
SANJIB KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
SANJIV BADHAN @ SANJIV BHADAN Vs. DILIP KUMAR SINHA @ DR D K SINHA
|
July 11, 2018 |
|
SANJIV KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
March 13, 2018 |
|
SANJIV KUMAR MAHATO Vs. REKHA MAHATO
|
January 2, 2018 |
|
SANJU DEVI W/O DHANANJAY MANDAL Vs. DHANANJAY MANDAL
|
August 3, 2018 |
|
SANKAT MOCHAN, SON OF OM PRAKASH TAILIK Vs. STATE OF JHARKHAND THROUGH SECRETARY, COMMERCIAL
|
March 16, 2018 |
|
SANT KUMAR MISHRA Vs. EASTERN COALFIELD LIMITED
|
October 23, 2018 |
|
SANTOSH KUMAR Vs. GAYATRI KUMARI (SINGH)
|
March 14, 2018 |
|
SANTOSH KUMAR GUPTA Vs. BHAGWAN DAS GUPTA & OTHERS
|
October 12, 2018 |
|
SANTOSH KUMAR MANDAL Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
SANTOSH KUMAR S/O KHUDI SAHU Vs. UNION OF INDIA THROUGH, DIRECTOR, C R P F ; DIRECT
|
April 11, 2018 |
|
SANTOSH KUMAR SHARMA, SON OF LATE SURENDRA NATH NAND SHARMA Vs. UNION OF INDIA
|
July 31, 2018 |
|
SANTOSH KUMAR SINGH Vs. RUCHI SINGH @ AARCHANA SINGH
|
August 13, 2018 |
|
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 9, 2018 |
|
SANTOSH KUMAR SINGH SON OF SURENDRA SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
SANTOSH KUMAR, S/O LATE RAMCHANDRA PRASAD Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
|
SANTOSH NAPIT, SON OF LATE PURNO NAPIT Vs. MOTILAL SAW, SON OF LATE SRINATH SAW
|
January 30, 2018 |
|
SANTOSH RAM Vs. STATE OF JHARKHAND
|
June 8, 2018 |
|
SANTOSH THAKUR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 15, 2018 |
|
SANTRA GOPE AND ANR Vs. STATE OF JHARKHAND AND ORS
|
January 10, 2018 |
|
SAO MUNDA Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
SAPAN KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
SAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
February 16, 2018 |
|
SARABJEET NARAYAN JHA Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
SARASWATI DEVI Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
SARAT BAGTI Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
SARAT CHANDRA MAHATHA @ SURUWA Vs. STATE OF JHARKHAND
|
September 13, 2018 |
|
SARDA DEVI W/O BUDHAN RAM Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
SARDAR TRILOCHAN SINGH Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
SARDENDU KUMAR DAS Vs. STATE OF JHARKHAND THROUGH C.B.I
|
August 3, 2018 |
|
SARDUL AUTO WORKS PVT LTD Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
SARIUL SHEIKH Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
SARJU MANJHI Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
SARJU PANDEY Vs. STATE OF JHARKHAND
|
October 12, 2018 |
|
SARJUG YADAV ALIAS SARJUG GOPE Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
SARKARI PADADHIKARI SAHKARI GRIH NIRMAN SAMITI LTD , JHARKHAND Vs. STATE OF JHARKHAND AND OTHERS
|
April 4, 2018 |
|
SARLA DEVI Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
SAROJ DADEL Vs. UNION OF INDIA
|
April 6, 2018 |
|
SAROJ DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 25, 2018 |
|
SAROJ PRASAD Vs. STATE OF JHARKHAND
|
January 1, 2018 |
|
SAROJANI HEMBRAM Vs. STATE OF JHARKHAND
|
June 27, 2018 |
|
SARSWATI DEVI Vs. STATE OF JHARKHAND AND ANOTHER
|
February 21, 2018 |
|
SARVANAND PASWAN Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
SARWAR ALAM Vs. SARWAR ALAM
|
November 19, 2018 |
|
SARWESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 12, 2018 |
|
SARWESHWARI KUMARI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SASTHI KUMBHKAR Vs. UNION OF INDIA
|
April 13, 2018 |
|
SATENDRA KUMAR DUBEY SON OF LATE ASHESHWAR KUMAR DUBEY Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
SATENDRA RAM, SON OF UDIT RAM Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
SATENDRA SINGH Vs. STATE OF JHARKHAND
|
December 4, 2018 |
|
SATRUGHAN RAJWAR @ CHHOTU Vs. STATE OF JHARKHAND
|
January 2, 2018 |
|
SATRUPA GHOSH, WIFE OF SRI ARUN KUMAR GHOSH Vs. UNION OF INDIA
|
March 26, 2018 |
|
SATYA DEVI Vs. STATE OF JHARKHAND
|
February 5, 2018 |
|
SATYA NARAYAN AGARWAL Vs. RADHESHYAM AGARWAL
|
December 18, 2018 |
|
SATYA NARAYAN RAM Vs. STATE OF JHARKHAND & ORS
|
July 18, 2018 |
|
SATYA NARAYAN SINHA Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
SATYA PRAKASH, SON OF VIJAY KUMAR Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
SATYANARAYAN MISHRA Vs. STATE OF BIHAR
|
July 16, 2018 |
|
SATYENDRA KEWAT Vs. STATE OF JHARKHAND
|
March 16, 2018 |
|
SATYENDRA KUMAR CHOUDHARY Vs. RAJENDRA KUMAR CHOUDHARY
|
April 12, 2018 |
|
SATYENDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 19, 2018 |
|
SATYENDRA KUMAR MEHRA Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
SATYENDRA NARAYAN RAI Vs. STATE OF JHARKHAND
|
December 15, 2018 |
|
SATYENDRA NARAYAN SINGH, SON OF LATE HARDEO PRASAD SINGH Vs. RANCHI UNIVERSITY, RANCHI
|
July 6, 2018 |
|
SATYENDRA RAJAK Vs. STATE OF JHARKHAND
|
March 19, 2018 |
|
SAURABH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
February 8, 2018 |
|
SAURAV KUMAR Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
SAVILA KHATUN Vs. UNION OF INDIA
|
April 26, 2018 |
|
SAVITRI WALA DEVI Vs. BHARAT COKING COAL LIMITED THROUGH CHAIRMAN CUM MANAGING DIRECTOR
|
October 26, 2018 |
|
SAVITRI YADAV Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
SEEMA SAHA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
SERAJ @ SERAJUDDIN MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 17, 2018 |
|
SERAJ ANSARI AND OTHERS Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
July 19, 2018 |
|
SHABINA NAZLY KHAN @ NIKKI BANO Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
SHABNAM W/O MAHMOOD ALAM ANSARI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
SHAFIQUE ANSARI, S/O MAZBUL ANSARI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
|
SHAH BROTHERS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2018 |
|
SHAHABUDDIN ANSARI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
May 15, 2018 |
|
SHAHIDA BEGUM Vs. MD YAQUB
|
March 8, 2018 |
|
SHAHZADA IRFAN Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
SHAILENDRA JHA S/O LATE GANESH JHA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
SHAILENDRA KUMAR PATHAK Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SHAILENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
March 14, 2018 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
SHAILESH KUMAR SON OF LATE GOPAL MAHTO Vs. BHARAT COKING COAL LIMITED
|
November 29, 2018 |
|
SHAILESH KUMAR TIWARI, SON OF SHREE SHAMBHU NATH TIWARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
August 16, 2018 |
|
SHAKAMBARI NIRMAN PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
December 11, 2018 |
|
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
May 11, 2018 |
|
SHAKHAWAT MOMIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2018 |
|
SHAKTIDHAR RAM Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
SHAKTIPADA MAHATO Vs. CHANDANA MAHATO
|
July 11, 2018 |
|
SHAMBA MANJHI Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
SHAMBHU KISHKU Vs. STATE OF JHARKHAND
|
October 1, 2018 |
|
SHAMBHU NATH MUNDA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 3, 2018 |
|
SHAMBHU NATH TIWARY ALIAS SAMBHU NATH TIWARI Vs. STATE OF JHARKHAND
|
August 10, 2018 |
|
SHAMBHU SHARAN LALL Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 29, 2018 |
|
SHANKAR BHUIA Vs. UNION OF INDIA AND ORS.
|
March 21, 2018 |
|
SHANKAR CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
August 28, 2018 |
|
SHANKAR CHOUDHARY, S/O LATE SURAJ MAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
September 13, 2018 |
|
SHANKAR GHASI Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
SHANKAR MAHLI Vs. STATE OF JHARKHAND
|
July 7, 2018 |
|
SHANKAR ORAON Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
|
October 24, 2018 |
|
SHANKAR PANJARIYA Vs. VICE CHANCELLOR
|
October 31, 2018 |
|
SHANKAR PASWAN Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
SHANKAR PRASAD SINGH Vs. VIJAY SHANKAR SINGH
|
June 29, 2018 |
|
SHANKAR RAI Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
SHANKAR RAJAK Vs. STATE OF JHARKHAND
|
December 19, 2018 |
|
SHANKAR SILICATE & CHEMICAL INDUSTRY Vs. COAL INDIA LTD.
|
December 13, 2018 |
|
SHANKAR TIRIYA SON OF JOTEYA TIRIYA Vs. STATE OF JHARKHAND
|
March 17, 2018 |
|
SHANKAR URAON, SON OF LATE DEOTHAN URAON Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SHANTI BANERJEE WIDOW Vs. PRABHAT KUMAR
|
November 1, 2018 |
|
SHANTI KUMAR KESHAODEO PODDAR Vs. UNION OF INDIA
|
May 14, 2018 |
|
SHARAD KUMAR @ SONU, SON OF SHEOCHARAN DAS Vs. SNEHA BHARATI, WIFE OF SHARAD KUMAR @ SONU AND DAUGHTER OF DASRATH PRASAD
|
October 1, 2018 |
|
SHARAFAT ALI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
SHARDA DEVI, WIFE OF ARJUN PRASAD MAHATO Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
SHARMACOMPANY Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
January 24, 2018 |
|
SHASHI BHUSHAN YADAV & ORS Vs. STATE OF JHARKHAND & ORS
|
July 12, 2018 |
|
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
SHASHI MUNDA Vs. STATE OF JHARKHAND
|
March 13, 2018 |
|
SHAYAMAL KUMAR AIKAT, SON OF LATE SHANTANU KUMAR AIKAT Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
SHEELA DEVI WIFE OF BALDEV SAHU Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
SHEFALI BERA Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
SHEKHAR JHA Vs. M/S. TATA STEEL LIMITED
|
June 18, 2018 |
|
SHEKHAR KUMAR JHA Vs. STATE OF JHARKHAND
|
August 20, 2018 |
|
SHEO DUTT SHARMA Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
SHEO NARAYAN RAMBHA CONSTRUCTION PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
February 22, 2018 |
|
SHEO PRASAD SINGH SON OF LATE RAM DHANIK SINGH Vs. INDIAN IRON & STEEL COMPANY (NOW UNDER SAIL) THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
April 10, 2018 |
|
SHIEKH ALIMUDDIN Vs. STATE OF JHARKHAND
|
February 15, 2018 |
|
SHITAL CHATTERJEE, SON OF LATE SHAMBHU CHATTERJEE Vs. STEEL AUTHORITY OF INDIA LIMITED, THROUGH ITS CHAI
|
May 18, 2018 |
|
SHITAL RAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
January 3, 2018 |
|
SHIV CHANDRA SINGH Vs. M/S. UNITED INDIA INSURANCE CO. LTD., BOKARO AND ANR.
|
March 7, 2018 |
|
SHIV NARAYAN PASWAN Vs. BANDEY SINGH
|
October 10, 2018 |
|
SHIV NATH SINGH GONJHU Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
SHIV PRASAD SINGH S/O LATE RAM NARESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 24, 2018 |
|
SHIV PUJAN PRASAD Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
SHIV RATAN PRASAD GUPTA @ SHIV RATAN GUPTA Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
SHIV SHANKAR CHAUDHARY, S/O LATE KAMESHWAR CHAUDHARY Vs. MAMTA KUMARI, WIFE OF SHIV SHANKAR CHAUDHARY
|
November 20, 2018 |
|
SHIV SHANKAR MAHTO S/O RAMDHARI MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, GARHWA
|
October 22, 2018 |
|
SHIV SHANKAR PRADHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
October 9, 2018 |
|
SHIVA MOHAN JHA Vs. BHARAT SANCHAR NIGAM LTD.
|
February 1, 2018 |
|
SHIVA STONE CHIPS Vs. STATE OF JHARKHAND
|
April 26, 2018 |
|
SHIVAM IRON AND STEEL CO LIMITED Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
SHIVANI KUMARI @ SHIVANI PRAMANIK Vs. HARILAL PRAMANIK
|
August 3, 2018 |
|
SHIVCHANDRA SINGH Vs. STATE OF JHARKHAND
|
July 12, 2018 |
|
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
SHOUKAT ALI Vs. RANCHI MUNICIPAL CORPORATION
|
May 8, 2018 |
|
SHRAWAN KUMAR AGARWALLA Vs. MAKHANLAL HARNARAIN
|
May 11, 2018 |
|
SHREE NANAK FERRO ALLOYS (P) LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
February 14, 2018 |
|
SHREE RADHA BALLAV GAS STATION Vs. UNION BANK OF INDIA
|
June 19, 2018 |
|
SHREENIWAS SINGH Vs. RAMNIWAS SINGH
|
October 22, 2018 |
|
SHRI BIRENDRA KUMAR MISHRA Vs. UNION OF INDIA
|
March 6, 2018 |
|
SHRIKANT PRASAD SUMAN @ SHRIKANT SUMAN Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SHUBH CHANDRA JHA Vs. M/S BHARAT COKING COAL LIMITED
|
January 10, 2018 |
|
SHUBHAM @ SHUBHAM THAKUR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 6, 2018 |
|
SHUKDEO SUBODH GANDHI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
|
SHUKDEV PRASAD, SON OF LATE BAIJNATH PRASAD SAHU Vs. UNITED BANK OF INDIA(GIRIDIH BRANCH)
|
February 27, 2018 |
|
SHWETABH SHIVAM Vs. CENTRAL UNIVERSITY
|
June 18, 2018 |
|
SHYAM KISHORE GUPTA Vs. STATE OF JHARKHAND AND ORS.
|
October 29, 2018 |
|
SHYAM KUMAR CHOUDHARY Vs. BANK OF BARODA, A SCHEDULED BANK
|
February 21, 2018 |
|
SHYAM NARAYAN, SON OF JAG NARAYAN Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
SHYAM SUNDER AGARWAL Vs. HARISH KUMAR MANSATHA @ HARISH KUMAR MANSATA
|
February 15, 2018 |
|
SHYAM SUNDER PANDEY, S/O LATE EKLAL PANDEY Vs. SHANKAR PANDEY
|
July 25, 2018 |
|
SHYAM SUNDER SARDAR Vs. STATE OF JHARKHAND
|
October 26, 2018 |
|
SHYAM SUNDER SINGH, SON OF LATE BHAGWAT SINGH Vs. STATE OF JHARKHAND
|
August 6, 2018 |
|
SHYAMAL BARAN MANDAL Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
SHYAMAL SAMANTA, SON OF LATE RASH BIHARI SAMANTA Vs. NAVIN KUMAR SINGH, SON OF MAHENDRA SINGH
|
May 14, 2018 |
|
SIBLAL MAHTO Vs. STATE OF JHARKHAND
|
May 16, 2018 |
|
SIBNARAYAN SAH, S/O LATE MAHARAJ SAH Vs. STATE OF JHARKHAND
|
April 25, 2018 |
|
SIDHESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES
|
August 14, 2018 |
|
SIDHESHWAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
April 6, 2018 |
|
SIKANDAR BADHAI @ SIKANDAR SHARMA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
|
SIKUR HO Vs. MARKI HO
|
April 4, 2018 |
|
SILVERY INTERNATIONAL Vs. STATE OF JHARKHAND
|
March 8, 2018 |
|
SIMMI KHATOON @ PUMMY @ SIMMY KHATOON Vs. MD SARFERAJ ALAM
|
August 3, 2018 |
|
SINGA BAGE Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
SINU RAM JARIKA Vs. STATE OF JHARKHAND
|
January 19, 2018 |
|
SISTER SHANTILA KUJUR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
|
SITA KUMHARIN Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
SITA RAM KHANDAIT Vs. STATE OF JHARKHAND
|
April 20, 2018 |
|
SITA RAM MAHTO Vs. CENTRAL COAL FIELD LIMITED THROUGH DIRECTOR (PERSONNEL)
|
December 12, 2018 |
|
SITA RAM PAHARIYA SON OF LATE KALU PAHARIYA Vs. STATE OF JHARKHAND
|
March 6, 2018 |
|
SITA RAM PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 28, 2018 |
|
SITA RAM RAO (RETIRED REVENUE KARMCHARI) Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
SITA RAM SAO Vs. M. WAZAHAT HUSSAIN
|
August 28, 2018 |
|
SITA RAM SAW Vs. CENTRAL COALFIELDS LTD.
|
April 6, 2018 |
|
SITA RAM SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
March 15, 2018 |
|
SITARAM MEHTA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
SITARAM TUDU Vs. THE STATE OF JHARKHAND
|
July 18, 2018 |
|
SITU KUMAR YADAV @ RAVI KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 7, 2018 |
|
SITWA DEVI, W/O LATE MANBODH MAHTO Vs. GUPAT RAI, SON OF LATE DOMAN RAI
|
October 22, 2018 |
|
SIYARAM MIRDHA Vs. DHANANJAY KUNWAR
|
January 3, 2018 |
|
SMT. BABY DEVI Vs. SMT. MADHURI DEVI & ANR.
|
January 12, 2018 |
|
SMT. TIJAN DEVI Vs. UNION OF INDIA
|
September 7, 2018 |
|
SNIGDHA CHATTOPADHYAY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
September 18, 2018 |
|
SOBHNATH SAHU Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
SOHRAI ORAON Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
SOM NATH MALHOTRA Vs. UNION OF INDIA
|
November 5, 2018 |
|
SOMA BAS MAHALI Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
SOMA BHUIYAN Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
SOMNATH BISWAS Vs. STATE OF JHARKHAND AND ANOTHER
|
February 7, 2018 |
|
SOMRA MUNDA Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
SONA NAYAK Vs. STATE OF JHARKHAND
|
January 9, 2018 |
|
SONA RAM MURMU SON OF BASTA MURMU Vs. STATE OF JHARKHAND
|
February 8, 2018 |
|
SONA RAM RAJWAR Vs. THE UNION OF INDIA & ORS.
|
March 28, 2018 |
|
SONATAN SOREN Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
SONI KUMARI WIFE OF RAJESH KUMAR Vs. STATE OF JHARKHAND
|
September 19, 2018 |
|
SONU KUMAR S/O KEDAR NATH SINGH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
SR. DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY, RANCHI Vs. ASIM GYAN TIGGA AND ORS.
|
March 8, 2018 |
|
SRI AJIT KUMAR, MANAGING DIRECTOR Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
SRI BECK JULIUS Vs. THE STATE OF JHARKHAND THROUGH S.P.
|
November 30, 2018 |
|
SRIDHAR PASI Vs. STATE OF JHARKHAND
|
January 8, 2018 |
|
SRIKANT MONDAL Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
ST XAVIER SCHOOL BOKARO, THROUGH SECRETARY OF ITS Vs. STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOUR
|
March 14, 2018 |
|
ST XAVIER SCHOOL, RANCHI Vs. KUNJAL KUMAR
|
May 15, 2018 |
|
STATE Vs. SRI. SUBHASH CHANDRA VARSHANI
|
April 10, 2018 |
|
STATE BANK OF INDIA Vs. STATE OF JHARKHAND
|
July 4, 2018 |
|
STATE OF BIHAR Vs. BRAJ NANDAN PRASAD VERMA
|
December 19, 2018 |
|
STATE OF JHARKHAND Vs. DINESH PRASAD SINGH
|
December 20, 2018 |
|
STATE OF JHARKHAND Vs. KAMESHWAR UPADHYAY
|
December 18, 2018 |
|
STATE OF JHARKHAND Vs. RATNI JATIA
|
October 3, 2018 |
|
STATE OF JHARKHAND Vs. CHURAMANI YADAV
|
April 30, 2018 |
|
STATE OF JHARKHAND Vs. AMIN ANSARI
|
November 1, 2018 |
|
STATE OF JHARKHAND Vs. CHIEF INFORMATION COMMISSIONER
|
May 2, 2018 |
|
STATE OF JHARKHAND Vs. TENI RAM
|
April 10, 2018 |
|
STATE OF JHARKHAND Vs. PHILBIYUS BARLA
|
August 23, 2018 |
|
STATE OF JHARKHAND Vs. PREM CHANDRA PRASAD VERMA
|
October 11, 2018 |
|
STATE OF JHARKHAND Vs. BIR STEEL (P) LIMITED
|
June 13, 2018 |
|
STATE OF JHARKHAND Vs. MEERA DAS GUPTA
|
March 8, 2018 |
|
STATE OF JHARKHAND Vs. KANCHAN TIRKEY
|
August 29, 2018 |
|
STATE OF JHARKHAND Vs. GOURI SHANKAR PRASAD
|
July 18, 2018 |
|
STATE OF JHARKHAND AND OTHERS Vs. SAMBHU PRASAD SINHA AND ANOTHER
|
January 16, 2018 |
|
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DU Vs. PAYSIL KISKU
|
April 10, 2018 |
|
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, KODERMA Vs. AZAD KHAN
|
March 12, 2018 |
|
STATE OF JHARKHAND THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT Vs. KIRAN KUNWAR
|
October 1, 2018 |
|
STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY Vs. LALIT ASUR
|
July 2, 2018 |
|
STATE OF JHARKHAND, THROUGH COMMISSIONER & SECRETARY Vs. SUTLEJ CONSTRUCTION LIMITED THROUGH ITS CHAIRMAN
|
October 12, 2018 |
|
STATE THROUGH DY SUPERINTENDENT OF POLICE Vs. STATE OF JHARKHAND
|
April 3, 2018 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF LABOUR EMPLOYMENT AND TRAINING, NEPAL HOUSE, DORANDA, RANCHI
|
April 5, 2018 |
|
STEEL AUTHORITY OF INDIA LTD AND OTHERS Vs. TEJAS CONSTRUCTION, DALTONGANJ AND ANOTHER
|
February 8, 2018 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. PRAKASH PODDAR
|
August 30, 2018 |
|
SUBHADRA JHA SON OF JAY BHADRA JHA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SUBHAN MIAN, S/O LATE JITU MIAN Vs. STATE OF JHARKHAND
|
April 30, 2018 |
|
SUBHANKAR CHOUDHARY Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
August 9, 2018 |
|
SUBHAS NARAYAN SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 15, 2018 |
|
SUBHASH BOURI Vs. STATE OF JHARKHAND
|
February 1, 2018 |
|
SUBHASH CHANDRA SAHU SON OF LATE MAHABIR PRASAD Vs. STATE OF JHARKHAND
|
July 26, 2018 |
|
SUBHASH CHANDRA UPADHYAY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2018 |
|
SUBHASH MAHTO Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
SUBHASH PAL Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
SUBHASH SINGH @ BHOMA Vs. STATE OF JHARKHAND
|
December 5, 2018 |
|
SUBHENDU BASU Vs. SUMITRA SINGH
|
December 6, 2018 |
|
SUBODH KUMAR ROY Vs. STATE OF JHARKHAN
|
March 15, 2018 |
|
SUBODH KUMAR THAKUR Vs. STATE OF JHARKHAND
|
February 12, 2018 |
|
SUBRATA BANGA Vs. UNION OF INDIA
|
July 11, 2018 |
|
SUBRATA ROY SON OF LATE N B ROY Vs. HEAVY ENGINEERING CORPORATION LIMITED; CHAIRMAN-CU
|
March 19, 2018 |
|
SUBSIYA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR (C M D )
|
September 13, 2018 |
|
SUDARSHAN RANA Vs. STATE OF JHARKHAND
|
November 1, 2018 |
|
SUDARSHAN THAKUR Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
SUDEV GHOSE AND ANOTHER Vs. STATE OF JHARKHAND
|
June 26, 2018 |
|
SUDHA SINGH Vs. STATE OF JHARKHAND
|
April 6, 2018 |
|
SUDHIR BECK Vs. STATE OF JHARKHAND
|
June 22, 2018 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 7, 2018 |
|
SUDHIR KUMAR @ SUDHIR YADAV Vs. STATE OF JHARKHAND
|
June 8, 2018 |
|
SUDHIR KUMAR CHOUBEY Vs. UNION OF INDIA
|
January 19, 2018 |
|
SUDHIR KUMAR PATHAK Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
SUDHIR MUKHI Vs. STATE OF JHARKHAND
|
May 15, 2018 |
|
SUDHIRA MINJ Vs. AMIT ANUJ MINJ
|
July 4, 2018 |
|
SUDIP KUMAR SINGH @ SUDIP KUMAR Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
SUGIYA DEVI Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
SUHARSH KUMAR SON OF SURESH KUMAR SAHAY Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
SUHAS KUMAR MUKHERJEE Vs. UNION OF INDIA
|
December 15, 2018 |
|
SUIYA SAHU @ DILESHWAR SAHU Vs. STATE OF JHARKHAND
|
February 23, 2018 |
|
SUJIT KUMAR BANPAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 16, 2018 |
|
SUKAL SOREN Vs. STATE OF JHARKHAND
|
March 9, 2018 |
|
SUKHA RAM ORAON Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
SUKHDEO SEN Vs. STATE OF JHARKHAND
|
December 18, 2018 |
|
SUKHDEO SINGH Vs. STATE OF JHARKHAND
|
January 23, 2018 |
|
SUKHLAL SINGH SON OF DARWARI SINGH Vs. STATE OF JHARKHAND
|
January 5, 2018 |
|
SUKHRI BHUINI DAUGHTER OF LATE ARJUN BHUIA Vs. EASTERN COAL FIELD LIMITED THROUGH CHIEF GENERAL M
|
May 14, 2018 |
|
SUKIYA HARI & ANR Vs. STATE OF JHARKHAND & ORS
|
August 8, 2018 |
|
SUKRA RAWANI @ SUKRU @ SUKRU RAWANI Vs. STATE OF JHARKHAND
|
January 31, 2018 |
|
SUKU HANSDA Vs. STATE OF JHARKHAND
|
June 18, 2018 |
|
SUKUMAR PRAMANICK Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 30, 2018 |
|
SULAMI SOY WIFE OF BONIFAS TOPNO Vs. STATE OF JHARKHAND
|
July 25, 2018 |
|
SULEMAN KHALKHO Vs. CENTRAL COAL FIELD LIMITED
|
December 4, 2018 |
|
SULEMAN KULLU @ MANGRA Vs. STATE OF JHARKHAND
|
March 21, 2018 |
|
SULEMAN MIYA Vs. STATE JHARKHAND
|
August 1, 2018 |
|
SUMAN DEVI Vs. NIKESH KUMAR
|
July 2, 2018 |
|
SUMAN KUJUR, SON OF LAJRUSH KUJUR Vs. ANNA AGNES SUNDARI TOPPO, W/O SUMAN KUJUR
|
August 16, 2018 |
|
SUMAN PRAKASH @ SUMAN MUNDU Vs. DIVYA LALITA
|
March 12, 2018 |
|
SUMAN SINGH Vs. STATE OF JHARKHAND
|
February 14, 2018 |
|
SUMBER SINGH TUTI Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
SUMESHWAR SHARMA, S/O LATE MOSAFIR SHARMA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
SUMIT KUMAR Vs. RANJEETA GUPTA
|
July 12, 2018 |
|
SUMITRA DEVI DAUGHTER OF LATE RAMESHWAR RAMANI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
SUMITRA SINGH SARDAR, WIFE OF BAND SINGH Vs. TARINI SINGH BHUMIJ
|
August 2, 2018 |
|
SUNDER LAL MANJHI, S/O SONA RAM MANJHI Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
May 1, 2018 |
|
SUNIL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2018 |
|
SUNIL KUMAR CHAURASIA Vs. SUBODH JHA
|
February 9, 2018 |
|
SUNIL KUMAR DUTTA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
|
SUNIL KUMAR KAMAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 28, 2018 |
|
SUNIL KUMAR RANA Vs. PRAKASH RANA, SON OF LATE TALESHWAR RANA
|
October 30, 2018 |
|
SUNIL KUMAR SEN Vs. BHARAT COKING COAL LIMITED, DHANBAD AND ANOTHER
|
February 19, 2018 |
|
SUNIL KUMAR SHARMA Vs. UNION OF INDIA
|
May 16, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
June 18, 2018 |
|
SUNIL KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF WELFARE, GOVERNMENT OF JHARKHAND
|
August 9, 2018 |
|
SUNIL KUMAR, S/O LATE CHHATRABALI BELDAR Vs. BHARAT COKING COAL LIMITED
|
May 14, 2018 |
|
SUNIL SINGH Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
SUNITA DEVI @ SUNITA KUMARI, W/O GOPAL KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
SUNITA SINGH Vs. SOUTH EASTERN RAILWAY THROUGH RESPONDENTS SENIOR DIVISIONAL MANAGER
|
March 21, 2018 |
|
SUNITA SINGH W/O NAWAL KISHORE @ NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 28, 2018 |
|
SUNITA TIGGA Vs. RAJU SINGH
|
September 7, 2018 |
|
SUNMEET KAUR RAJ @ RIMPI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
|
SUPA ORAON Vs. STATE OF JHARKHAND
|
June 18, 2018 |
|
SUPHAL GOUR Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
SURAJ BANSHI KUNWAR Vs. SHIV PATI KUNWAR
|
January 16, 2018 |
|
SURAJ CHANDRA GOSWAMI Vs. CENTRAL COALFIELDS LIMITED
|
February 27, 2018 |
|
SURAJ KUMAR RAWANI @ SURAJ RAM, SON OF LATE ETWARI RAM Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
August 20, 2018 |
|
SURAJ KUMAR SAHU, SON OF SHYAM BIHARI SAW Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
SURAJ PRASAD GUPTA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
February 6, 2018 |
|
SURAJDEO PRASAD CHOUHAN Vs. CENTRAL COALFIELD LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
|
May 7, 2018 |
|
SURAJDEO SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
April 11, 2018 |
|
SURAJMAL PASWAN Vs. STATE OF JHARKHAND
|
June 4, 2018 |
|
SURENDRA KISKU Vs. STATE OF JHARKHAND
|
November 29, 2018 |
|
SURENDRA KUMAR NAYAK SON OF BHUNESHWAR NAYAK Vs. STATE OF JHARKHAND
|
February 6, 2018 |
|
SURENDRA KUMAR SAH Vs. STATE OF JHARKHAND
|
May 16, 2018 |
|
SURENDRA MAHATO Vs. STATE OF JHARKHAND
|
October 23, 2018 |
|
SURENDRA NATH SINGH Vs. BHARAT COKING COAL LTD.
|
April 6, 2018 |
|
SURENDRA NONIA, SON OF GOKUL NONIA Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
SURENDRA PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS ADMINISTRATOR, PATNA, BIHAR
|
October 3, 2018 |
|
SURENDRA SINGH RAUTELA Vs. STATE OF JHARKHAND
|
November 26, 2018 |
|
SURENDRA YADAV Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
SURESH AGRAWAL Vs. STATE OF JHARKHAND
|
September 26, 2018 |
|
SURESH GOPE AND OTHERS Vs. THE STATE OF JHARKHAND
|
March 8, 2018 |
|
SURESH KHAN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
SURESH KUMAR Vs. SHANTI DEVI
|
December 6, 2018 |
|
SURESH KUMAR TIWARY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
|
SURESH PRASAD Vs. SRI. SURAJ KUMAR BHADANI
|
April 30, 2018 |
|
SURESH PRASAD Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
SURESH PRASAD SAH Vs. STATE OF JHARKHAND
|
October 9, 2018 |
|
SURESH SAH Vs. STATE OF JHARKHAND AND OTHERS
|
January 8, 2018 |
|
SURESHWAR PRASAD SHARMA Vs. STATE OF JHARKHAND
|
July 19, 2018 |
|
SURJA KUJUR Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
SURYA KUMAR SINGH Vs. JAMSHEDPUR TRANSPORT WELFARE ASSOCIATION
|
October 1, 2018 |
|
SURYA NARAIN SINGHDEO @ SURYA VARDHAN SINGHDEO Vs. SONU RAM MAHATO
|
July 9, 2018 |
|
SURYU YADAV @ SURJU YADAV @ SURJU MAHTO Vs. STATE OF JHARKHAND
|
March 7, 2018 |
|
SUSHIL BHENGRA Vs. STATE OF JHARKHAND
|
December 12, 2018 |
|
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
June 21, 2018 |
|
SUSHIL KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 6, 2018 |
|
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
|
SUSHIL KUMAR BANKA Vs. VIJAY KUMAR MAHESHWARI
|
June 20, 2018 |
|
SUSHIL KUMAR BARIYAR Vs. SANJEEV KUMAR AND ORS.
|
January 4, 2018 |
|
SUSHIL KUMAR KISKU Vs. STEEL AUTHORITY OF INDIA
|
August 21, 2018 |
|
SUSHIL KUMAR MANDAL Vs. THE STATE BANK OF INDIA & ORS.
|
February 8, 2018 |
|
SUSHIL KUMAR PURTY, S/O C M PURTY Vs. STATE OF JHARKHAND
|
February 26, 2018 |
|
SUSHMA NAG Vs. STATE OF JHARKHAND
|
July 5, 2018 |
|
SUSIL KUMAR SEN SON OF LATE RADHA BALLABH SEN Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 13, 2018 |
|
SUVENDU JAIPURIYAR Vs. STATE OF JHARKHAND
|
August 1, 2018 |
|
SWAPNA PRINTING WORKS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
January 30, 2018 |
|
SWAROOP KUMAR SETHI Vs. STATE OF JHARKHAND
|
April 24, 2018 |
|
SWATI KUMARI Vs. HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL,
|
April 13, 2018 |
|
SWATI SINGH WIFE OF RAJAN KUMAR SINGH Vs. RAJAN KUMAR SINGH SON OF SRI RAJENDRA PRASAD SINGH
|
March 19, 2018 |
|
SYED MIAN Vs. STATE OF JHARKHAND
|
August 13, 2018 |
|
SYLVANUS DUNGDUNG Vs. STATE OF JHARKHAND
|
May 14, 2018 |
|
T HUSSAIN, SON OF LATE MANIRUDDIN Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
|
March 19, 2018 |
|
TABISH ANWAR Vs. STATE OF JHARKHAND
|
September 24, 2018 |
|
TAPENDRA KUMAR SINGH @ LADDU SINGH Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
TAPESHWAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 12, 2018 |
|
TARAMANI DEVI, WIFE OF HARENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 8, 2018 |
|
TARUN BAXLA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
|
TARUN KUMAR Vs. STATE OF JHARKHAND
|
June 14, 2018 |
|
TARUN KUMAR DUTTA Vs. STATE OF JHARKHAND
|
November 30, 2018 |
|
TATA AIG GENERAL INSURANCE CO LTD THROUGH ITS MANAGER CLAIMS AJIT SHARMA Vs. TARKESHWAR SAMANTA
|
August 2, 2018 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF JHARKHAND
|
April 10, 2018 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
TATA NAGAR RAILWAY PLOT HOLDER WELFARE ASSOCIATION Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 27, 2018 |
|
TATA STEEL LIMITED Vs. UNION OF INDIA
|
March 13, 2018 |
|
TATA STEEL LIMITED Vs. UNION OF INDIA
|
January 10, 2018 |
|
TAUFEEQUE AHMAD ANSARI Vs. STATE OF JHARKHAND
|
April 18, 2018 |
|
TECHNO-FOUR TOOLS Vs. MANAGING DIRECTOR
|
July 5, 2018 |
|
TELESPHORE BAGE Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
TELESPHORE BAGE Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
TERESA EKKA Vs. STATE OF JHARKHAND
|
November 20, 2018 |
|
THADIUS SORENG Vs. STATE OF JHARKHAND THROUGH SECRETARY, HRD
|
October 3, 2018 |
|
THAKUR MAHTO Vs. CHIMNI MAHATWAIN
|
August 8, 2018 |
|
THE STATE OF JHARKHAND Vs. MEMBER BOARD OF REV. AND ORS.
|
January 31, 2018 |
|
THE UNION OF INDIA Vs. MAUSAMI RANI AND ANR.
|
March 22, 2018 |
|
THEIR WORKMAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF BNHURUNGIA
|
March 15, 2018 |
|
THEIR WORKMEN BEING REPRESENTED BY AREA SECRETARY Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF 20/21 PITS
|
February 19, 2018 |
|
TIJO KUMARI Vs. STATE OF JHARKHAND
|
February 12, 2018 |
|
TILESHWARI PRAJAPATI, W/O ARUN KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
November 27, 2018 |
|
TIRTHU SAHU Vs. STATE OF JHARKHAND
|
January 17, 2018 |
|
TRIBHUWAN PANDEY Vs. STATE OF JHARKHAND
|
May 22, 2018 |
|
TRILOK SINGH Vs. STATE OF JHARKHAND
|
January 10, 2018 |
|
TRIPURARI MOHAN PRASAD Vs. THE STATE OF JHARKHAND
|
October 26, 2018 |
|
TRIVENI COMMERCIAL LTD Vs. DARUKA & COMPANY
|
May 11, 2018 |
|
TRIVENI MAHTO Vs. STATE OF JHARKHAND
|
March 22, 2018 |
|
TRIVENI SINGH Vs. STATE OF JHARKHAND
|
December 10, 2018 |
|
TUKLAL YADAV Vs. STATE OF JHARKHAND
|
September 19, 2018 |
|
TULSI MAHTO Vs. STATE OF JHARKHAND
|
September 19, 2018 |
|
TULSI PRASAD MEHTA Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
TULSI SAO Vs. RAJESH PRASAD
|
June 29, 2018 |
|
TUMPA DEVI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 29, 2018 |
|
TUNA RAM, S/O MALOKI RAM Vs. STATE OF JHARKHAND
|
May 2, 2018 |
|
TUNDI PRIMARY AGRICULTURAL CREDIT CORPORATION SOCIETY LIMITED Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
July 11, 2018 |
|
TURAM MUNDUIYA, SON OF NANDEYA Vs. STATE OF JHARKHAND
|
September 19, 2018 |
|
TUSHAR KANTI CHATTERJEE Vs. PAWAN KUMAR AGARWAL
|
July 11, 2018 |
|
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
UDAY NATH WAHADAR Vs. STATE OF JHARKHAND
|
December 21, 2018 |
|
UDAY SHANKAR BAKSHI Vs. STATE OF JHARKHAND
|
September 14, 2018 |
|
UDAY SHANKAR JHA Vs. GIRI BALA JHA
|
November 1, 2018 |
|
UDAY SHANKAR UPADHYAY Vs. STATE OF JHARKHAND
|
June 13, 2018 |
|
UDAY SINGH Vs. STATE OF JHARKHAND
|
November 2, 2018 |
|
UMA DEVI, WIFE OF RAMESHWAR PRASAD SHARMA Vs. RAGHUBIR SINGH, W/O ARJUN SINGH
|
August 2, 2018 |
|
UMA SHANKAR AGRAWAL, SON OF GULAB SAO Vs. SHARDA DEVI, WIFE OF LATE RAM KISTO SAO
|
February 8, 2018 |
|
UMA SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
December 3, 2018 |
|
UMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
September 12, 2018 |
|
UMA SHANKAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
January 18, 2018 |
|
UMAR FAROOQUE SON OF NURULLAH ANSARI Vs. BIRSA AGRICULTURE UNIVERSITY, KANKE, THROUGH ITS VICE-CHANCELLOR
|
October 12, 2018 |
|
UMESH DEO ALIAS UMESH KUMAR DEO Vs. STATE OF JHARKHAND
|
January 3, 2018 |
|
UMESH DUBEY Vs. STATE OF JHARKHAND THROUGH CBI (AHD)
|
March 23, 2018 |
|
UMESH KUMAR Vs. STATE OF JHARKHAND
|
October 30, 2018 |
|
UMESH MAHALI Vs. STATE OF JHARKHAND
|
October 31, 2018 |
|
UMESH PRASAD CHOUDHARY S/O LATE MUKHLAL CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 12, 2018 |
|
UMESH PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
|
May 3, 2018 |
|
UMESH SHARMA Vs. STATE OF JHARKHAND
|
November 28, 2018 |
|
UNION OF INDIA Vs. PARAS SINGH
|
October 10, 2018 |
|
UNION OF INDIA Vs. MD. FARID
|
May 9, 2018 |
|
UNION OF INDIA Vs. RAMESH TURI
|
April 20, 2018 |
|
UNION OF INDIA Vs. MD MATLOOB SON OF LATE VARHU SHAH
|
February 19, 2018 |
|
UNION OF INDIA Vs. SHAMBHU NATH SARKAR
|
April 13, 2018 |
|
UNION OF INDIA Vs. DEORAJ PRASAD AND OTHERS
|
August 2, 2018 |
|
UNION OF INDIA Vs. MD GUFRAN
|
December 3, 2018 |
|
UNION OF INDIA & ORS. Vs. LALAN PRASAD & ORS.
|
January 10, 2018 |
|
UNION OF INDIA AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 11, 2018 |
|
UNION OF INDIA AND ANR. Vs. M/S. STEEL AUTHORITY OF INDIA LIMITED
|
May 14, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. YAKUB TOPPO
|
October 11, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PUJA LINDA
|
April 9, 2018 |
|
UNITED INDIA INSURANCE COMPANY Vs. NEERY SONLOK
|
December 21, 2018 |
|
UPENDRA KISHORE BAKSHI Vs. STATE OF JHARKHAND
|
December 17, 2018 |
|
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2018 |
|
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
UPENDRA KUMAR SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 19, 2018 |
|
UPENDRA NATH GHOSE Vs. STATE OF JHARKHAND
|
November 5, 2018 |
|
UPENDRA YADAV, S/O RAMESHWAR YADAV Vs. STATE OF JHARKHAND
|
July 28, 2018 |
|
URANIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY
|
February 1, 2018 |
|
URMILA DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
April 2, 2018 |
|
USHA DEVI Vs. STATE OF JHARKHAND
|
July 6, 2018 |
|
USHA DEVI Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
USHA DEVI, W/O SUNIL SINGH Vs. STATE OF JHARKHAND
|
May 4, 2018 |
|
USHA JAISWAL WIFE OF LATE GOPAL JAISWAL Vs. STATE BANK OF INDIA
|
March 21, 2018 |
|
USHA W/O MAHESH VIJAYWARGIYA Vs. MAHESH KUMAR S/O BRIJMOHANJEE VIJAYWARGIYA
|
June 18, 2018 |
|
USHMAN MIAN Vs. STATE OF JHARKHAND
|
May 9, 2018 |
|
USMAN ANSARI Vs. STEEL AUTHORITY OF INDIA LIMITED, BOKARO STEEL PLA
|
April 17, 2018 |
|
UTPAL HAZARI Vs. MAYA HAZARI
|
July 3, 2018 |
|
UTTAM DEVI Vs. CENTRAL COALFIELDS LIMITED
|
January 18, 2018 |
|
UTTOM LAYAK Vs. STATE OF JHARKHAND
|
July 10, 2018 |
|
VASAMSETTI VISHNU POTHANA @ VASAMSETTI APPALA RAJU Vs. STATE OF JHARKHAND
|
October 25, 2018 |
|
VED PRAKASH BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 18, 2018 |
|
VED PRAKASH JINDAL Vs. DEBASIS CHANDRA
|
June 18, 2018 |
|
VEER KRISHNA SAHAY Vs. VARDAAN BUILDERS
|
February 15, 2018 |
|
VENKATESHWAR NATH PANDEY, S/O LATE GOPESHWAR PANDE Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
April 4, 2018 |
|
VIBHA LAL Vs. STATE OF JHARKHAND
|
December 15, 2018 |
|
VICE CHANCELLOR, RANCHI UNIVERSITY Vs. REGISTRAR, RANCHI UNIVERSITY
|
December 20, 2018 |
|
VICE PRESIDENT, REGIONAL COMMITTEE, C C L JANTA MAZDOOR SANGH, RANCHI (JHARKHAND) Vs. PROJECT OFFICER, ASHOK PROJECT PIPARWAR, C C L BACHRA, CHATRA (JHARKHAND)
|
June 28, 2018 |
|
VIDYA BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
April 10, 2018 |
|
VIJAY BHUSHAN MISHRA Vs. AMALESH KUMAR
|
May 25, 2018 |
|
VIJAY CHAUHAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
|
VIJAY KUMAR Vs. SAGARIKA PRASAD
|
November 19, 2018 |
|
VIJAY KUMAR Vs. INSPECTOR GENERAL, CISF, PATNA AND OTHERS
|
April 30, 2018 |
|
VIJAY KUMAR @ VIJAY KUMAR Vs. NILU KUMARI, W/O VIJAY KUMAR
|
July 13, 2018 |
|
VIJAY KUMAR MALLIK Vs. STATE OF JHARKHAND
|
March 16, 2018 |
|
VIJAY KUMAR SHARMA SON OF LATE OM PRAKASH SHARMA Vs. BODHRAJ SHARMA SON OF OM PRAKASH SHARMA
|
March 14, 2018 |
|
VIJAY SAO, SON OF GEETA LAL SAO Vs. STATE OF JHARKHAND
|
October 10, 2018 |
|
VIJAY SHANKAR DUBEY Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 14, 2018 |
|
VIJAY SHARMA Vs. STATE OF JHARKHAND
|
April 4, 2018 |
|
VIJAY SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
VIJAY SINGH S/O BITAL SINGH Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LIMITED)
|
August 1, 2018 |
|
VIJAYE NAGESIYA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 18, 2018 |
|
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
|
December 13, 2018 |
|
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
VIJOY DANGI Vs. STATE OF JHARKHAND
|
November 19, 2018 |
|
VIJOY PRAKASH Vs. THE STATE OF JHARKHAND & ORS.
|
January 8, 2018 |
|
VIKASH KUMAR GUPTA Vs. UNION OF INDIA
|
April 18, 2018 |
|
VIKASH MAHTO Vs. UNION OF INDIA
|
March 14, 2018 |
|
VIKRAM DAS AND OTHERS Vs. STATE OF JHARKHAND
|
May 10, 2018 |
|
VIMAL CHOUDHARY Vs. STATE OF JHARKHAND
|
November 22, 2018 |
|
VIMAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LTD
|
December 14, 2018 |
|
VINAY BHAGAT Vs. STATE OF JHARKHAND
|
April 10, 2018 |
|
VINAY KUMAR CHAUHAN S/O LATE SATYA NARAYAN CHAUHAN Vs. STEEL AUTHORITY OF INDIA LTD
|
September 28, 2018 |
|
VINAY MURMU Vs. STATE OF JHARKHAND
|
July 11, 2018 |
|
VINITA PRAKASH Vs. STATE OF JHARKHAND
|
January 29, 2018 |
|
VINOD KUMAR JHA Vs. THE STATE OF JHARKHAND THROUGH CBI
|
November 30, 2018 |
|
VINOD KUMAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
June 14, 2018 |
|
VIRENDRA KUMAR GUPTA Vs. RAMDAS AGARWAL, SON OF LATE BHOLA RAM AGARWAL
|
July 31, 2018 |
|
VIRENDRA KUMAR PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2018 |
|
VISHAL PALSANIA Vs. STATE OF JHARKHAND
|
April 11, 2018 |
|
VISHAL SINGH Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
|
VISHNU DHEKARO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
|
VISHNU PRASAD PANDEY, S/O LATE JANARDAN PANDEY Vs. STATE OF JHARKHAND
|
August 14, 2018 |
|
VISHNUKANT KHEMKA Vs. BIHAR HINDU RELIGIOUS TRUST BOARD, PATNA
|
February 16, 2018 |
|
VISHWADEO NARAIN SINGH Vs. STATE OF JHARKHAND
|
January 15, 2018 |
|
VISHWANATH Vs. UNION OF INDIA
|
July 31, 2018 |
|
VIVEK DADA Vs. STATE OF JHARKHAND
|
April 26, 2018 |
|
VIVEK GAURAV MINZ S/O HENRY MINZ Vs. NIRMALA PUSHPA TIRKEY @ NIRMALA PRAKASH
|
October 22, 2018 |
|
VIVEK KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
|
VIVEK KUMAR KARN Vs. STATE OF JHARKHAND
|
February 27, 2018 |
|
VIVEK RAI, SON OF VIJAY NARAYAN RAI Vs. SUNITA RAI, DAUGHTER OF DEEPAN RAI
|
August 9, 2018 |
|
VIVEKANAND CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
|
VIVEKANAND MISHRA Vs. UNION OF INDIA
|
April 24, 2018 |
|
VRIJESH KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 2, 2018 |
|
WAKIL HANSDA Vs. STATE OF JHARKHAND
|
December 8, 2018 |
|
WILLIUM KIR Vs. STATE OF JHARKHAND
|
January 6, 2018 |
|
YAMUNA RAM, SON OF LATE SARYU RAM Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTM
|
March 15, 2018 |
|
YASH KAMAL DEVELOPERS PVT LTD Vs. VINOD KUMAR BARBHAYA
|
April 2, 2018 |
|
YOGENDRA HAZRA S/O LATE LOCHAN HAZRA Vs. STATE OF JHARKHAND
|
July 31, 2018 |
|
YOGENDRA MAHTO Vs. JHARKHAND VIDHAN SABHA
|
April 30, 2018 |
|
YOGENDRA PODDAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
|
September 14, 2018 |
|
YUGAL KISHORE YADAV @ YUGAL KISHORE MAHTO Vs. STATE OF JHARKHAND
|
August 9, 2018 |
|
YUNUS ANSARI Vs. STATE OF JHARKHAND
|
November 29, 2018 |
|
ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
|
June 19, 2018 |
|
ZULFIKAR AHMAD Vs. BRIGADIER RAVI KUMAR
|
September 26, 2018 |