|
A P ARYA Vs. STATE OF JHARKHAND
|
February 15, 2008 |
|
A.I.Rebelo And Mohan Himmatsinhka Vs. State Of Bihar (Now Jharkhand)
|
March 28, 2008 |
|
ABDUL BARI BISWAS Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Abdul Hamid And Talat Yousuf Vs. State Of Jharkhand
|
March 6, 2008 |
|
ABDUL KHALIQUE Vs. UNION OF INDIA
|
September 8, 2008 |
|
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND
|
April 11, 2008 |
|
ABHAY KUMAR Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
Abhishek Kumar and Manoj Kumar Vs. State of Jharkhand
|
September 3, 2008 |
|
Abhishekh Shanu Vs. Union of India
|
July 14, 2008 |
|
Abid Ali Vs. State Of Jharkhand
|
February 18, 2008 |
|
Achyutanand Tiwary And Mahesh Prasad Singh Vs. State Of Jharkhand
|
March 10, 2008 |
|
ADITYA SHANKARAM Vs. STATE OF JHARKHAND
|
January 17, 2008 |
|
Aekata Roy @ Ekta Roy Vs. State of Jharkhand
|
September 1, 2008 |
|
Agricultural Produce Market Committee Vs. Dewat Ram Dulichand
|
August 28, 2008 |
|
Ainul Hassan Khan Vs. State of Bihar
|
July 30, 2008 |
|
AJAY KUMAR Vs. BHARAT COKING COAL LTD.
|
August 26, 2008 |
|
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 4, 2008 |
|
AJAY KUMAR THAKUR Vs. STATE OF JHARKHAND
|
February 14, 2008 |
|
Ajay Prasad Vs. Life Insurance Corporation of India
|
November 20, 2008 |
|
Ajay Shankar Lal Vs. State of Jharkhand
|
September 12, 2008 |
|
AJIT KUMAR MAHATO Vs. STATE OF JHARKHAND
|
July 11, 2008 |
|
Ajit Kumar Singh Vs. State Of Jharkhand
|
February 18, 2008 |
|
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND & ORS.
|
May 13, 2008 |
|
AKHOURI AKHILESHWARI CHARAN LAL & ORS. Vs. STATE OF BIHAR & ORS.
|
November 19, 2008 |
|
Akla Mahli Vs. Mahabir Prasad Agarwal
|
June 13, 2008 |
|
Akshay Chandra Mahto Vs. State of Jharkhand
|
November 19, 2008 |
|
ALAKH NIRANJAN SINHA Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
Alimun Nisha Vs. Md.Sahid Ahmad
|
April 17, 2008 |
|
Alok Goyal Vs. Union Of India
|
April 23, 2008 |
|
Amamath Vs. State of Jharkhand
|
January 10, 2008 |
|
AMAR NATH BHATTACHARJEE Vs. VOLTAS LTD.
|
March 4, 2008 |
|
AMARENDR NATH SINHA Vs. INDIAN SCHOOL OF MINES
|
April 9, 2008 |
|
Ambuj Kumar Shrivastava Vs. State of Jharkhand
|
July 30, 2008 |
|
Amit Kumar Vs. State of Jharkhand
|
November 20, 2008 |
|
AMIT KUMAR DUBEY Vs. STATE OF JHARKHAND
|
October 16, 2008 |
|
Amit Kumar Mukherjee Vs. State of Jharkhand
|
August 5, 2008 |
|
AMIYA BHUSHAN MAHATO Vs. SANTI MAHTO
|
August 8, 2008 |
|
AMJAD MIYAN ALIAS AMJAD ANSARI ALIAS CHEDI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Amod Kumar Prasad Vs. State of Jharkhand
|
November 26, 2008 |
|
AMRIUL ANSARI Vs. UNION OF INDIA
|
February 5, 2008 |
|
Anand Bishal Kujur Vs. State Of Jharkhand
|
July 2, 2008 |
|
Anant Singh Vs. State Of Jharkhand
|
March 27, 2008 |
|
Anik Industries Limited Vs. Jharkhand State Housing Board
|
December 18, 2008 |
|
ANIL CHANDRA BISWAS Vs. STATE OF JHARKHAND
|
March 3, 2008 |
|
Anil Kumar Vs. State of Jharkhand
|
November 20, 2008 |
|
ANIL KUMAR Vs. STATE OF JHARKHAND
|
January 17, 2008 |
|
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 2, 2008 |
|
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
|
February 19, 2008 |
|
ANIL KUMAR RAM Vs. STATE OF JHARKHAND
|
September 22, 2008 |
|
Anil Kumar Sahu @ Anil Sahu Vs. State of Jharkhand
|
September 15, 2008 |
|
Anil Kumar Singh Vs. Shobha Prasad
|
December 18, 2008 |
|
ANIL KUMAR TIRKEY Vs. NEELAM KUMARI KACCHAP TIRKEY
|
December 18, 2008 |
|
Anirudh Thakur Vs. State of Jharkhand
|
December 6, 2008 |
|
ANIRUDHA KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2008 |
|
Anisha Khaton Vs. New India Assurance
|
December 4, 2008 |
|
ANITA DEVI Vs. STATE OF JHARKHAND
|
February 26, 2008 |
|
ANITA DEVI Vs. STATE OF JHARKHAND
|
August 8, 2008 |
|
Anjana Dey Vs. Bijay Singh Pareya
|
September 4, 2008 |
|
Anju Gupta Vs. State of Jharkhand
|
February 12, 2008 |
|
Anup Kumar Chatterjee Vs. Jamshedpur Notified Area Committee
|
May 12, 2008 |
|
Anupam Kanti Das Vs. State Of Jharkhand
|
February 20, 2008 |
|
APARUP KUMAR CHATTERJEE Vs. BHARAT COKING COAL LTD
|
August 19, 2008 |
|
APURBA KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 5, 2008 |
|
Arati Ghose Vs. Banwari Lal Jalan
|
July 24, 2008 |
|
Arbind Bhushan Dey Vs. State of Jharkhand
|
December 5, 2008 |
|
ARBIND KUMAR MURMU Vs. BHARAT COKING COAL LIMITED
|
September 3, 2008 |
|
ARBIND KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
December 19, 2008 |
|
Arbind Kumar Tiwari Vs. Mahadeb Sen
|
March 18, 2008 |
|
ARCHANA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
November 27, 2008 |
|
ARCHANA JHA Vs. ORIENTAL INSURANCE CO LTD
|
August 20, 2008 |
|
Archna Devi Vs. State of Jharkhand
|
September 9, 2008 |
|
ARJUN MAHATO Vs. STATE OF JHARKHAND
|
August 28, 2008 |
|
Arjun Prasad Singh Vs. State of Jharkhand
|
August 5, 2008 |
|
Arun Kumar Vs. State of Jharkhand
|
November 26, 2008 |
|
Arun Kumar Vs. State of Jharkhand
|
September 29, 2008 |
|
ARUN KUMAR KASHYAP Vs. STATE OF JHARKHAND
|
July 30, 2008 |
|
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 24, 2008 |
|
Arun Kumar Verma Vs. State of Jharkhand
|
September 2, 2008 |
|
ARUN SINHA Vs. STATE OF JHARKHAND
|
April 4, 2008 |
|
Arvind Kumar Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
|
September 15, 2008 |
|
Arya Kumar Lal Vs. Bihar State Electricity Board
|
November 12, 2008 |
|
Arya Steels Private Ltd. Vs. Union of India
|
January 10, 2008 |
|
Asha Devi Vs. State of Jharkhand
|
November 27, 2008 |
|
ASHA DEVI Vs. STATE OF BIHAR
|
April 11, 2008 |
|
Ashok Kumar Vs. State of Jharkhand through the Secretary, Health & Family Welfare, Government of Jharkhand, Ranchi
|
August 26, 2008 |
|
Ashok Kumar Vs. State of Jharkhand
|
July 24, 2008 |
|
ASHOK KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
Ashok Kumar Gupta Vs. Usha Sharma
|
September 2, 2008 |
|
ASHOK KUMAR JHA Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
Ashok Kumar Keshri Vs. State of Jharkhand
|
April 30, 2008 |
|
ASHOK KUMAR SHIT Vs. STATE OF JHARKHAND
|
October 16, 2008 |
|
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Ashok Kumar Singh Vs. Patrik Karketta
|
August 29, 2008 |
|
Ashok Kumar Singh Vs. Pankhrasius Toppo
|
November 19, 2008 |
|
Ashok Kumar Singh Vs. State of Bihar
|
August 29, 2008 |
|
ASHOK KUMAR SIRIHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 28, 2008 |
|
Ashok Kumar Vishwakarma Vs. State of Jharkhand
|
December 3, 2008 |
|
Ashok Prasad @ Ashok Kumar Vs. State of Jharkhand
|
January 29, 2008 |
|
ASHOK PRASAD SAH Vs. STATE OF JHARKHAND
|
July 2, 2008 |
|
ASHRAF ALI KHAN Vs. UNION OF INDIA
|
August 1, 2008 |
|
ASIT BARAN MODAK Vs. PRESIDING OFFICER LABOUR COURT
|
January 10, 2008 |
|
ASLAM Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
ASLOK YADAV, HAFIZ RAZAK Vs. STATE OF JHARKHAND
|
July 31, 2008 |
|
Aswani Kumar Singh Vs. State Of Jharkhand
|
July 8, 2008 |
|
ATUL KUMAR AGRAWAL @ ATUL KUMAR AGARWALLA Vs. STATE OF JHARKHAND
|
August 11, 2008 |
|
AUTARI PASWAN Vs. STATE OF JHARKHAND
|
February 18, 2008 |
|
AVINASH BHASKAR Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
August 20, 2008 |
|
Avinash Sharan Vs. State of Jharkhand
|
December 12, 2008 |
|
AWADH BIHARI MISHRA Vs. STATE OF JHARKHAND
|
June 16, 2008 |
|
Awadh Kishore Singh Vs. State Of Jharkhand Through Cbi
|
March 10, 2008 |
|
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 1, 2008 |
|
B.A. COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
|
August 29, 2008 |
|
B.I.F.R. Vs. Umi Special Steel Ltd.
|
March 14, 2008 |
|
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
|
July 18, 2008 |
|
B.N. Khirwal Vs. State of Jharkhand
|
February 5, 2008 |
|
B.N.Singh Vs. Bharat Coking Coal Limited
|
February 29, 2008 |
|
B.S.R.T.C., Ranchi Vs. State of Jharkhand
|
November 18, 2008 |
|
BABA GLASS INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
May 2, 2008 |
|
BABLOO DAS ALIAA BADLU DAS Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
BABU LAL MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
July 15, 2008 |
|
BABULAL GOWALLA Vs. BHARAT COKING COAL LTD
|
October 18, 2008 |
|
BABULAL MAHTO Vs. STATE OF BIHAR
|
July 3, 2008 |
|
Bachmann Industries Vs. J.S.E.B. through its Chairman
|
January 30, 2008 |
|
Bachneshwar Jha Vs. State of Jharkhand
|
October 20, 2008 |
|
BADAL HADI Vs. BHARAT COKING COAL LTD., THROUGH ITS CHAIRMAN
|
July 9, 2008 |
|
BADAL JAISWL Vs. STATE OF JHARKHAND
|
January 24, 2008 |
|
Badri Goswami Vs. State of Jharkhand
|
January 28, 2008 |
|
Badri Narayan Yadav Vs. State of Bihar
|
November 12, 2008 |
|
Badshah Singh Vs. State of Jharkhand
|
March 14, 2008 |
|
Bagaria Enterprises Vs. State Of Jharkhand
|
March 6, 2008 |
|
Bahadur Dangwar Vs. State of Jharkhand
|
July 17, 2008 |
|
Baidyanath Prasad Vs. Union of India
|
September 12, 2008 |
|
Baij Nath Koiri and Kaushalya Devi Vs. Bharat Coking Coal
|
February 14, 2008 |
|
Baij Nath Mahato Vs. Bharat Coking Coal Ltd.
|
February 8, 2008 |
|
Bako Bibi Vs. Janab Ahmad Mian
|
July 22, 2008 |
|
Bal Krishna Singh Vs. State Of Jharkhand
|
February 8, 2008 |
|
BAL SAKHA Vs. STATE OF JHARKHAND
|
April 21, 2008 |
|
BALA KRISHNA AND COMPANY Vs. PRESIDING OFFICER, LABOUR COURT
|
April 24, 2008 |
|
Baldeo Prasad Jaiswal Vs. Bharat Refractories Limited, Bokaro
|
April 30, 2008 |
|
BALDEO RABIDAS Vs. STATE OF JHARKHAND
|
September 2, 2008 |
|
Baldeo Sao Vs. State of Jharkhand
|
March 12, 2008 |
|
BALDEO SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
August 22, 2008 |
|
Baleshwar Chaudhary Vs. State of Jharkhand
|
August 11, 2008 |
|
BALESHWAR PANDEY Vs. STATE OF JHARKHAND
|
July 22, 2008 |
|
BALESHWAR PRASAD GUPTA Vs. NATIONAL INSURANCE CO LTD
|
November 19, 2008 |
|
BALGOVIND PRADHAN Vs. STATE OF JHARKHAND
|
February 26, 2008 |
|
BALI PRASAD SAHU Vs. STATE OF JHARKHAND
|
February 26, 2008 |
|
BALRAM PASWAN Vs. STATE OF JHARKHAND
|
August 28, 2008 |
|
BALWAN SINGH Vs. UNION OF INDIA
|
July 30, 2008 |
|
Balwant Sahay Vs. State of Jharkhand
|
March 27, 2008 |
|
BANGALI BABOO Vs. STATE OF JHARKHAND
|
January 16, 2008 |
|
BANK OF INDIA JAMSHEDPUR Vs. ASWI ELECTRICALS
|
November 11, 2008 |
|
Banshi Mahato Vs. State of Bihar
|
July 7, 2008 |
|
Banshidhar Sharma Vs. Birsa Agriculture University
|
December 18, 2008 |
|
BANSHILAL Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
Banwari Lal Agarwal Vs. State Of Jharkhand
|
March 10, 2008 |
|
BAR ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
|
May 6, 2008 |
|
Barun Singh Vs. State of Jharkhand
|
December 11, 2008 |
|
Basant Kumar Vs. Brindavan Baidya
|
September 16, 2008 |
|
Basant Kumar Choudhary Vs. State of Jharkhand
|
December 12, 2008 |
|
BASANT KUMAR KESHARI Vs. VINOD KUMAR KESHARI
|
October 16, 2008 |
|
Basantlal Prasad Vs. Balmukund Singh
|
September 23, 2008 |
|
BASHARAT HUSSAIN Vs. STATE OF JHARKHAND AND OTHERS
|
November 20, 2008 |
|
Basudeo Ahir @ Basudeo Kumar Mahto Vs. State of Jharkhand
|
December 1, 2008 |
|
BASUDEO RAI Vs. STATE OF JHARKHAND
|
April 1, 2008 |
|
Basudeo Ram Vs. State Of Jharkhand
|
June 24, 2008 |
|
Begha Mondal @ Manoj Mandal Vs. State Of Jharkhand
|
July 1, 2008 |
|
BELA RANI GOSWAMI Vs. BANESHWAR GOSWAMI
|
January 17, 2008 |
|
Bhagirath Prasad Vs. State of Jharkhand
|
June 25, 2008 |
|
Bhagirathi Mahato Vs. State of Jharkhand
|
July 18, 2008 |
|
BHAGWAN DAS GUPTA Vs. KRISHNA MISTRY
|
July 23, 2008 |
|
BHAGWAN LAL Vs. ARVIND LAL
|
November 11, 2008 |
|
Bhagwati Prasad Agrawal Engineering Works Vs. Bharat Sanchar Nigam
|
July 29, 2008 |
|
Bhairav Kumar Vs. State Of Jharkhand
|
March 28, 2008 |
|
Bhakur Mahto Vs. Manoj Kumar Gupta
|
August 19, 2008 |
|
BHARANG KANDULNA Vs. STATE OF BIHAR
|
September 3, 2008 |
|
Bharat Amin Vs. Sharad Vasati
|
April 17, 2008 |
|
BHARAT COCKING COAL LTD Vs. GOPAL SINGH
|
December 13, 2008 |
|
Bharat Coking Coal Vs. State of Bihar
|
August 14, 2008 |
|
Bharat Coking Coal Vs. Regional Labour Com
|
July 11, 2008 |
|
Bharat Coking Coal Limited Dhanbad Vs. Savitri Bhuian
|
July 21, 2008 |
|
Bharat Coking Coal Limited, Dhanbad Vs. Madhevendra Singh @ Madhav Singh
|
August 7, 2008 |
|
Bharat Coking Coal Ltd. Vs. Ramlal Mahto
|
November 10, 2008 |
|
Bharat Engineering and Body Builder Co. Pvt. Ltd. Vs. Ramdeo Sharma
|
December 12, 2008 |
|
BHARAT PRASAD Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Bharat Raj Soingh Vs. State of Jharkhand
|
November 24, 2008 |
|
BHARAT RUBBER REGENERATING CO. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 10, 2008 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF JHARKHAND
|
July 29, 2008 |
|
BHARTEHWAR NARAIN LAL Vs. STATE OF JHARKHAND
|
September 24, 2008 |
|
BHARTI ENTERPRISES Vs. UNITED COMMERCIAL BANK
|
March 11, 2008 |
|
BHAWANI FERROUS PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
|
December 11, 2008 |
|
BHIMENDRA KUMAR KASHYAP Vs. MANAGER (PERSONNEL) STEEL AUTHORITY OF INDIA LTD
|
November 25, 2008 |
|
BHOLA JHA Vs. STATE OF BIHAR
|
April 30, 2008 |
|
BHOLA MAHAMARIK Vs. STATE OF JHARKHAND AND ORS.
|
September 25, 2008 |
|
Bhola Singh @ Mukesh Singh Vs. State Of Jharkhand
|
January 29, 2008 |
|
BHOLA THAKUR Vs. SARWAN KUMAR THAKUR
|
January 15, 2008 |
|
BHUDHAR SHAW Vs. STATE OF JHARKHAND
|
October 16, 2008 |
|
Bhukhar Mahto Vs. Steel Authority of India Limited
|
July 22, 2008 |
|
BHUPESH KUMAR SAH Vs. SIDHU KANHU MURMU UNIVERSITY
|
June 23, 2008 |
|
Bhushan Enterprises and Laxmi Enterprises Vs. State of Jharkhand
|
September 25, 2008 |
|
BHUWANG ORAON AND BABLU ORAON Vs. STATE OF JHARKHAND AND ORS.
|
December 19, 2008 |
|
Bibi Jamila Vs. State of Jharkhand
|
June 10, 2008 |
|
BIBI KULSOOM KHATOON Vs. STATE OF JHARKHAND
|
April 16, 2008 |
|
BIFR Vs. HEC
|
June 20, 2008 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. RAJ HANS STEEL LTD
|
December 2, 2008 |
|
Bihar State Mineral Development Corporation Ltd. Vs. Choudhary Ram
|
December 12, 2008 |
|
Bihar State Road Transport Corporation Vs. State of Jharkhand
|
April 2, 2008 |
|
Bihar State Seeds Corporation Vs. Durga Ram
|
August 20, 2008 |
|
Bihar Structural Engineering, Ramgarh Vs. Jharkhand State Electricity Board
|
July 17, 2008 |
|
Bijay Kumar Paul Vs. State of Jharkhand
|
November 27, 2008 |
|
BIJAY KUMAR RAM Vs. STATE OF JHARKHAND
|
February 26, 2008 |
|
BIJAY MUNDA Vs. CENTRAL COALFIELDS LTD.
|
January 25, 2008 |
|
Bikash Singh @ Bikash Kumar Singh Vs. State of Jharkhand
|
August 7, 2008 |
|
BIKASH SINGH @ KUMAR @ BIKASH KUMAR Vs. STATE OF JHRAKHAND
|
October 15, 2008 |
|
BIMLESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 20, 2008 |
|
Binay Kumar Khan Vs. State of Jharkhand
|
January 31, 2008 |
|
Binay Kumar Prasad Vs. State Of Jharkhand
|
February 27, 2008 |
|
BINDESHWARI MISHRA Vs. UNION OF INDIA
|
December 19, 2008 |
|
BINDESHWARI SINGH Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
BINDESHWARI VISHWAKARMA Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
BINDHYACHAL RAI Vs. STATE OF JHARKHAND
|
February 29, 2008 |
|
Bindu Devi @ Bindu Singh Vs. State of Jharkhand
|
February 18, 2008 |
|
BINGUL SAWAIYAN HO Vs. STATE OF JHARKHAND
|
June 17, 2008 |
|
Binita Anand Vs. Sidhu Kanhu Murmu University
|
April 25, 2008 |
|
Binita Marandi Vs. State Of Jharkhand
|
March 17, 2008 |
|
BINOD KUMAR Vs. STATE OF JHARKHAND
|
July 17, 2008 |
|
Binod Kumar Agrawal Vs. State of Bihar
|
January 3, 2008 |
|
Binod Kumar Barthwal Vs. Jharkhand State Electricity Board
|
September 3, 2008 |
|
BINOD KUMAR BATHWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 16, 2008 |
|
BINOD KUMAR LAL Vs. STATE OF JHARKHAND
|
March 11, 2008 |
|
Binod Kumar Mahato Vs. State of Jharkhand
|
August 8, 2008 |
|
Binod Kumar Pandit Vs. State of Jharkhand
|
July 18, 2008 |
|
BINOD KUMAR SINHA Vs. B.C.C.L.
|
February 7, 2008 |
|
Binod Pathak Vs. State of Jharkhand
|
February 7, 2008 |
|
BINOD SINGH ALIAS SAROJ TIWARI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Binoda Nand Jha Vs. Union of India
|
November 28, 2008 |
|
Binoy Khatri Vs. J.Kandulna
|
November 27, 2008 |
|
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 7, 2008 |
|
BIPIN KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
December 23, 2008 |
|
BIPLAVA PRASAD SINGH Vs. HINDUSTAN COPPER LIMITED
|
July 2, 2008 |
|
BIR SINGH MHATO Vs. STATE OR BIHAR
|
July 18, 2008 |
|
BIRALA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
|
April 7, 2008 |
|
BIRBAL SAHU Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
BIRENDRA KUMAR Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS.
|
September 4, 2008 |
|
BIRENDRA KUMAR Vs. COAL INDIA LIMITED
|
July 17, 2008 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 20, 2008 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 29, 2008 |
|
BIRENDRA PRASAD SAHU @ BIRENDRA PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 15, 2008 |
|
Birla Institute Of Technology Vs. State Of Jharkhand
|
April 2, 2008 |
|
BIRSA ORAON Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, DEPARTMENT OF PERSONNEL TRAINING AND PUBLIC GRIEVANCES,
|
July 23, 2008 |
|
Birsi Vs. State of Jharkhand
|
February 1, 2008 |
|
BIRU SAO Vs. MANOJ KUMAR SONI
|
November 12, 2008 |
|
BISHESHWAR PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
BISHNU PRASAD ROY Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
BISHOPS SCHOOL Vs. STATE OF BIHAR
|
September 25, 2008 |
|
BISHWAJIT CHATTERJEE @ BISHU CHATTERJEE Vs. SHANKAR MITRA
|
August 25, 2008 |
|
Bishwanath Ojha Vs. State of Jharkhand
|
August 5, 2008 |
|
Biswajit Nayak Vs. Bajrangbali Hard Coke
|
September 4, 2008 |
|
Blacious Toppo Vs. State of Jharkhand
|
November 28, 2008 |
|
BOC India Limited Vs. State of Jharkhand
|
July 3, 2008 |
|
Bokaro Ispat Kamgar Union Vs. State of Bihar (now Jharkhand)
|
November 17, 2008 |
|
Bokaro Karmchari Panchayat Vs. Hindustan Steel Works Construction Ltd.
|
March 11, 2008 |
|
Bokaro Roller Flour Mill Etc. Vs. Bihar State Financial Corporation Etc.
|
April 2, 2008 |
|
BOKARO STEEL EMPLOYEES CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. STATE OF JHARKHAND
|
October 25, 2008 |
|
BOKARO STEEL PLANT Vs. THE STATE OF JHARKHAND
|
July 10, 2008 |
|
Boren Soren Vs. Bihar State Road Transport Corporation
|
November 28, 2008 |
|
BRAHAMDEO PRASAD GUPTA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
Brahmanand Mineral Water Products Pvt.Ltd. Vs. Jharkhand State Electricity Board
|
November 18, 2008 |
|
BRAHMDEO CHOUDHARY Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
BRAHMDEO SAH Vs. STATE OF JHARKHAND & ORS.
|
May 13, 2008 |
|
BRAJ BHUSHAN SINGH Vs. DWARIKA RAM AND ORS.
|
September 23, 2008 |
|
BRAJESH KUMAR VERMA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 3, 2008 |
|
Brajesh Kumar Yadav Vs. State of Jharkhand
|
December 17, 2008 |
|
BRANCH MANAGER ORIENTAL CO LTD Vs. KUNTI DEVI
|
December 12, 2008 |
|
Branch Manager, National Insurance Company, Ranchi Vs. Sudhir Chandra Pradhan
|
November 24, 2008 |
|
BRIGADIER RAKESH SHARMA Vs. UNION OF INDIA
|
December 10, 2008 |
|
Budhwa Oraon Vs. State of Jharkhand and Nutan Ekka
|
July 30, 2008 |
|
Buttan Mahto Vs. Management of Bokaro Steel Plant
|
April 1, 2008 |
|
Carefull Kandeyang Vs. State of Jharkhand
|
September 23, 2008 |
|
CARMELLA KERKETTA Vs. STATE OF JHARKHAND
|
July 30, 2008 |
|
Central Bureau of Investigation, AHD, Ranchi Vs. State of Jharkhand
|
March 14, 2008 |
|
Central Coal Fields Vs. Sugia Kamin
|
July 14, 2008 |
|
Central Coalfields Vs. Shaligram Saw
|
September 2, 2008 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
August 4, 2008 |
|
Central Coalfields Limited Vs. Regional Labour Commissioner
|
July 22, 2008 |
|
Chaitan Soren Vs. State Of Bihar
|
January 10, 2008 |
|
CHAITAN SOREN Vs. STATE OF BIHAR
|
August 22, 2008 |
|
Champa Kamin Vs. Employees in relation to Management of Tegulmari Colliery,under Sijua Area of BCCL, Dhanbad
|
September 8, 2008 |
|
Chamru Oraon Etc. Vs. State Of Jharkhand
|
January 10, 2008 |
|
Chandan Jha Vs. State of Jharkhand
|
September 2, 2008 |
|
CHANDAN KUMAR Vs. BRANCH MANAGER, STATE BANK OF INDIA AND ORS.
|
September 29, 2008 |
|
CHANDAN KUMAR MANJHI, P.K. GHOSH @ DEEPAK KUMAR GHOSH AND KALIKA PATHAK Vs. STATE OF JHARKHAND
|
December 16, 2008 |
|
Chandeshwar Lal Das Vs. State of Jharkhand
|
August 8, 2008 |
|
Chando Mohali Vs. State of Jharkhand
|
July 30, 2008 |
|
Chandra Mohan Bhandari Vs. Sido Kanhu Murmu University
|
July 8, 2008 |
|
Chandra Prakash Singh Vs. Bihar State Co-Operative Marketing Union Limited
|
March 18, 2008 |
|
Chandra Prakash Singh Vs. Jharkhand State Electricity Board
|
July 2, 2008 |
|
Chandrasekhar Prasad Vs. Soni Nagvanshi
|
November 12, 2008 |
|
Chandravati Devi Vs. State of Jharkhand
|
June 16, 2008 |
|
Chandrawati Devi Vs. State of Jharkhand
|
April 4, 2008 |
|
Chandreshwar Prasad Karn Vs. Vinoba Bhave University
|
April 10, 2008 |
|
Chandreshwar Rai Vs. State of Jharkhand
|
January 29, 2008 |
|
Chandrika Prasad Vs. State of Jharkhand
|
September 22, 2008 |
|
Charanjit Singh Vs. State of Jharkhand
|
November 21, 2008 |
|
Chen Pao Lin Vs. State of Jharkhand
|
December 22, 2008 |
|
Chetlal Mandal Vs. State of Jharkhand
|
November 18, 2008 |
|
Chhatan Pandey Vs. Shambhu Nath Shukla
|
September 2, 2008 |
|
Chhedan Mandal Vs. State Of Jharkhand
|
June 25, 2008 |
|
CHHEDI PASWAN Vs. STATE OF JHARKHAND
|
December 17, 2008 |
|
CHHOTELAL SAO Vs. BHIM RABIDAS
|
September 25, 2008 |
|
Chhotey Lal Modi Vs. State of Jharkhand
|
September 9, 2008 |
|
CHINTAMANI PAUL KUMHAR Vs. STATE OF JHARKHAND
|
December 3, 2008 |
|
CHUNNILAL PATEL Vs. SATYADEO PRASAD GUPTA
|
August 5, 2008 |
|
Churaman Das Bhandani Vs. State of Jharkhand
|
September 20, 2008 |
|
Civil Paswan Vs. State of Jharkhand
|
August 13, 2008 |
|
Claimant Bechman Vs. State of Jharkhand
|
December 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MULTI TECH AUTO LTD.
|
March 19, 2008 |
|
Country Cement Vs. Jharkhand State Electricity Board
|
September 10, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
April 16, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
October 23, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
January 23, 2008 |
|
Court On Its Own Motion Pil Road Of Ranchi Town Vs. State Of Jharkhand
|
March 17, 2008 |
|
D.N. MOTORS Vs. STATE BANK OF INDIA
|
June 24, 2008 |
|
D.N.Kamani High School through its Secretary Vs. State of Jharkhand
|
October 17, 2008 |
|
DARASTUL KHALIF Vs. STATE OF JHARKHAND
|
October 17, 2008 |
|
DARKHAS ANJUM Vs. STATE OF JHARKHAND
|
February 22, 2008 |
|
DASHMI ORAIN Vs. UNION OF INDIA
|
January 28, 2008 |
|
Dasrath Prasad Agrawal Vs. State Of Jharkhand
|
January 30, 2008 |
|
DAWLIN KUJUR Vs. STATE OF JHARKHAND
|
August 27, 2008 |
|
DAYA KANT JHA Vs. STATE OF JHARKHAND
|
July 30, 2008 |
|
DAYA NAND PRASAD KASHYAP Vs. STATE OF BIHAR
|
April 4, 2008 |
|
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
|
March 28, 2008 |
|
Dayanand Bhadani Vs. Prabhat Kumati Bhadani
|
June 10, 2008 |
|
DEBA BRAT CHATTOPADHAYA @ DEB BRAT CHATTOPADHAYA Vs. STATE OF JHARKHAND
|
March 13, 2008 |
|
Debabrata Dasgupta Vs. State of Jharkhand
|
December 17, 2008 |
|
Debashish Chatterjee Vs. State of Jharkhand
|
December 10, 2008 |
|
Debendra Dehri Vs. State of Jharkhand
|
August 27, 2008 |
|
Deenanath Prasad Vs. State of Jharkhand
|
March 18, 2008 |
|
Deepak Malakar Vs. State of Jharkhand
|
December 19, 2008 |
|
Deodahri Dhobi Vs. State Of Jharkhand
|
February 29, 2008 |
|
DEOLAL SINGH Vs. STATE OF JHARKHAND
|
December 19, 2008 |
|
DEONATH MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
October 22, 2008 |
|
DEPUTY INSPECTOR GENERAL, C.I.S.F. UNIT BOKARO STEEL PLANT, BOKARO Vs. SAJJAN KUMAR & ORS.
|
December 19, 2008 |
|
DEVANAND MUNDA Vs. COMMISSIONER, NORTH CHHOTANAGPUR DIVISION
|
July 3, 2008 |
|
DEVENDRA PRASAD SINGH Vs. STATE OF JHARKHAND & ORS.
|
March 28, 2008 |
|
Devendra Prasad Singh Vs. R.P.Ritolia,CMD,CCL
|
September 22, 2008 |
|
Deyanat Hussain Vs. State of Jharkhand
|
October 20, 2008 |
|
DEYANAT HUSSAIN AND ORS. Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS.
|
October 24, 2008 |
|
Dhan Singh Lohra Vs. State of Jharkhand
|
November 28, 2008 |
|
Dhanbad Cold Storage Vs. State of Jharkhand
|
February 15, 2008 |
|
Dhaneshwar Manjhi Vs. State Of Jharkhand
|
March 27, 2008 |
|
DHANESHWAR PRASAD Vs. STATE OF JHARKHAND
|
August 7, 2008 |
|
Dhaneshwar Prasad Yadav Vs. State of Jharkhand
|
November 21, 2008 |
|
DHANI RAM RAJAK Vs. STATE OF JHARKHAND
|
March 6, 2008 |
|
Dhani Ram Sahu Vs. State of Jharkhand
|
March 28, 2008 |
|
Dhanjay Kumar Dubey Vs. State of Jharkhand
|
August 7, 2008 |
|
Dhankisto Mandal Vs. State of Bihar (Now Jharkhand)
|
April 22, 2008 |
|
Dharam Chand Goyal Vs. Bihar State Financial Corporation
|
September 4, 2008 |
|
Dharmendra Kumar Singh Vs. State of Jharkhand
|
June 25, 2008 |
|
DHELA RANI Vs. DEEPAK PRASAD
|
December 18, 2008 |
|
DHIREN SARDAR Vs. STATE OF JHARKHAND
|
July 9, 2008 |
|
DHIRENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
DHRUPDEO TIWARI & ANR. Vs. STATE OF JHARKHAND
|
December 2, 2008 |
|
Dhupal Mahto Vs. State of Jharkhand
|
November 20, 2008 |
|
DHURVE PRASAD Vs. STATE OF JHARKHAND & ORS.
|
June 10, 2008 |
|
DIAMOND CONSTRUCTION Vs. STATE OF JHARKHAND
|
February 14, 2008 |
|
Dibu Marandi Vs. State of Bihar (Now Jharkhand)
|
July 28, 2008 |
|
DIGVIJAY SINGH Vs. BHARAT COKING COAL LIMITED
|
April 16, 2008 |
|
Dilip Agarwal @ Dilip Kumar Vs. State of Jharkhand
|
January 28, 2008 |
|
Dilip Bhuian Vs. Central Coalfield Limited through its C.M.D.
|
February 5, 2008 |
|
DILIP CHOUDHARY Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
DILIP KUMAR KESHARI Vs. STATE OF JHARKHAND
|
December 4, 2008 |
|
Dilip Kumar Ojha Vs. State of Jharkhand
|
February 21, 2008 |
|
DILIP PATWARI Vs. MALTI DEVI
|
February 20, 2008 |
|
DILIP SINGH @ DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2008 |
|
DILWA KUER Vs. MAHIPAT SINGH
|
March 28, 2008 |
|
DINA NATH UPADHAYAY Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Dinesh Kumar Jalan Vs. State of Jharkhand
|
September 2, 2008 |
|
Dinesh Kumar Sinha Vs. State of Jharkhand
|
October 15, 2008 |
|
Dinesh Prasad Shukla Vs. State of Jharkhand
|
August 14, 2008 |
|
Dinesh Singh Vs. State of Jharkhand
|
November 28, 2008 |
|
DINESHWAR PRASAD Vs. STATE OF JHARKHAND
|
June 17, 2008 |
|
DINESHWAR PRASAD SAH @ SHAH Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2008 |
|
Dip Narayan Singh Vs. State of Jharkhand
|
January 16, 2008 |
|
DIPAK CHOURASIA ALIAS DEEPAK KUMAR CHOURSIA Vs. STATE OF JHARKHAND
|
October 20, 2008 |
|
DIPAK KUMAR Vs. STATE OF JHARKHAND & ORS.
|
April 1, 2008 |
|
DIVISIONAL FOREST OFFICER Vs. USHA
|
May 14, 2008 |
|
DIVISIONAL MANAGER, L I C OF INDIA AND ANR Vs. MOHINI
|
September 9, 2008 |
|
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. MOST. MOHINI
|
July 3, 2008 |
|
Divisional Manager, The New India Assurance Company Vs. Sagar Sahi
|
June 10, 2008 |
|
Doli Soy Vs. State of Jharkhand
|
August 12, 2008 |
|
Doman Prasad Yadav Vs. State of Jharkhand
|
January 28, 2008 |
|
DOMCO SMOKELESS FUELS PVT LTD , ARUN KUMAR DUTTA Vs. BHARAT COKING COAL LIMITED
|
September 22, 2008 |
|
DR. FAKIR CHAND HEMBRAM @ PHAKIR CHAND HEMBRAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
September 10, 2008 |
|
DR. PRABHU PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.THROUTGH SECRETARY
|
November 18, 2008 |
|
Dr.Chandra Bhushan Choudhary Vs. Jharkhand State Electricity Board Through Its Chairman
|
April 10, 2008 |
|
Dr.Kumar Yugal Kishore Singh Through Substituted Heirs Vs. State Of Jharkhand
|
April 9, 2008 |
|
Dr.Mushtaque Ahmad Ansari Vs. State Of Jharkhand
|
April 21, 2008 |
|
Dr.Ram Krishna Mishra Vs. State Of Jharkhand
|
April 23, 2008 |
|
Dudheshwar Mahto Vs. State of Jharkhand
|
September 24, 2008 |
|
DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON AND STEEL CO LTD
|
April 21, 2008 |
|
DUGI MUNDAIN Vs. STATE OF JHARKHAND
|
March 6, 2008 |
|
DUKHI SAHU Vs. RAM KUMAR SHAHU
|
April 16, 2008 |
|
Dukhini Giri Pradhan Vs. State of Jharkhand
|
September 12, 2008 |
|
DULAL CHANDRA BASU Vs. STATE OF JHARKHAND
|
December 4, 2008 |
|
Dularchand Prasad Mehta Vs. Central Coal Fields Ltd.
|
January 17, 2008 |
|
DURGA CEMENT COMPANY LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 1, 2008 |
|
DURGA KUMARI Vs. CENTRAL COALFIELDS LIMITED
|
July 7, 2008 |
|
Durga Prasad Vs. State Of Jharkhand
|
April 2, 2008 |
|
Durga Prasad Agarwal Vs. State Of Jharkhand
|
April 1, 2008 |
|
Durga Purty Vs. State of Jharkhand
|
August 8, 2008 |
|
DURGA RAM ALIAS DURGA SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
DURGA SLURRY AND BRIQUITTE INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
August 21, 2008 |
|
Dwarika Prasad Jaiswal Vs. State of Jharkhand
|
August 21, 2008 |
|
E-mail Oraon @ lmil Oraon Vs. State of Jharkhand
|
July 29, 2008 |
|
Electrosteel Castings Ltd. Vs. Binay Prakash
|
February 29, 2008 |
|
EMPLOYER Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 1
|
March 13, 2008 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT Vs. UNION OF INDIA
|
October 16, 2008 |
|
EMPLOYERS Vs. THE PRESIDING OFFICER
|
October 20, 2008 |
|
Employers in relation to the Management of Bhalgora Area Vs. Their workmen being represented by the Joint General Secretary.Janta Mazdoor Sangh, Jharia, Dhanbad
|
July 31, 2008 |
|
Employers in relation to the Management of Captive Power Plant of M/s Central Coalfields Ltd. Vs. Their Workmen being represented by Shri Keshav Singh Yadav
|
August 12, 2008 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY Vs. THEIR WORKMEN
|
October 22, 2008 |
|
Employers in Relation to the Management of Food Corporation of India Vs. Union of India
|
June 27, 2008 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF JAYRAMPUR COLLIERY OF BCCL Vs. THEIR WORKMAN
|
December 6, 2008 |
|
Employers in relation to the Management of Rajrappa Washery of Central Coalfields Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad
|
October 20, 2008 |
|
Employers in relation to the Management of Tegulmari Colliery Vs. Their workmen being represented by the Regional President
|
May 13, 2008 |
|
EMPLOYERS MANAGEMENT Vs. UNION OF INDIA
|
June 27, 2008 |
|
EMPLOYERS MANAGEMENT OF CAPTIVE POWER PLANT OF C C Vs. KESHAV SINGH YADAV
|
August 12, 2008 |
|
EQBAL SHARIFF Vs. MD. SAWOOD KHAN
|
March 14, 2008 |
|
Etwa Oraon Vs. State of Jharkhand
|
November 28, 2008 |
|
EZAZ KHAN Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Fagua Oran Vs. State of Jharkhand
|
August 28, 2008 |
|
Fair Deal Automobile (P) Ltd. Vs. State of Jharkhand
|
January 29, 2008 |
|
Faiz Murtaza Ali Vs. Syed Askari Hadi Ali Augustine Imam
|
April 2, 2008 |
|
Fakhruddin Khan Vs. State of Jharkhand
|
January 29, 2008 |
|
Fakir Chand Hembram @ Phakir Chand Hembram Vs. State of Jharkhand through Vigilance
|
September 10, 2008 |
|
FANESHWAR PANDEY Vs. FANESHWAR PANDEY
|
April 17, 2008 |
|
Fekan Singh Vs. State Of Jharkhand
|
June 25, 2008 |
|
FELIX TAMBA Vs. STATE OF JHARKHAND
|
October 25, 2008 |
|
Footpath Dukandar Sangh Vs. State of Jharkhand
|
March 13, 2008 |
|
FOUJDAR SINGH ALIAS FALGUNI SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Fr.James Toppo Vs. State of Jharkhand
|
December 4, 2008 |
|
FULMANI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
November 20, 2008 |
|
G.S.Bajwa Vs. State of Jharkhand
|
December 5, 2008 |
|
Gabriel Topno Vs. State of Jharkhand
|
November 27, 2008 |
|
GAJENDRA PRASAD SINGH Vs. S. BISWAS, CHAIRMAN-CUM-MANAGING DIRECTOR, HEAVY ENGINEERING CORPORATION
|
March 12, 2008 |
|
GANESH CHAUDHARY Vs. JAGDISH CHOUDHARY
|
January 10, 2008 |
|
Ganesh Marandih Vs. State of Jharkhand
|
July 25, 2008 |
|
Ganesh Prasad Singh Vs. State of Jharkhand
|
October 24, 2008 |
|
Ganesh Sahu Vs. State of Jharkhand
|
May 12, 2008 |
|
Ganga Prasad Vs. State Of Jharkhand
|
March 27, 2008 |
|
Gangadhar Mandai Vs. State of Jharkhand
|
December 5, 2008 |
|
GANGIA ORAIN Vs. VICE, CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY AND ORS.
|
July 25, 2008 |
|
GANPAT TIWARY Vs. BHARAT COKING COAL LIMITED
|
July 11, 2008 |
|
Ganuri Singh Vs. State of Jharkhand
|
January 29, 2008 |
|
Gaurav Kumar Vs. State of Jharkhand
|
August 14, 2008 |
|
GAURI GAUTAM CONSTRUCTION PRIVATE LTD. Vs. STATE OF JHARKHAND
|
January 10, 2008 |
|
GAURI SHANKAR PRASAD Vs. CHIEF MANAGER STAT BANK OF INDIA
|
August 27, 2008 |
|
Gautam Giri Vs. State of Jharkhand
|
June 11, 2008 |
|
Gautam Kumar Vs. Birsa Agriculture University
|
August 20, 2008 |
|
Geeta Devi Vs. State Of Jharkhand
|
April 16, 2008 |
|
GEETA DEVI @ GEETA GAJANAND Vs. CENTRAL COAL FIELD LTD
|
August 19, 2008 |
|
Geetanjali Kumari Vs. State of Jharkhand
|
June 18, 2008 |
|
Geta Gorai @ Geeta Gorai Vs. State of Bihar
|
September 12, 2008 |
|
Ghanshyam Das Vs. Union of India through Secretary, Ministry of Agriculture, Krishi Bhawan, New Delhi
|
August 28, 2008 |
|
Ghura Devi @ Jiska Nagwati Vs. State of Jharkhand
|
March 10, 2008 |
|
Girija Shankar Jaiswal Vs. Shailendra Singh Jaiswal
|
August 28, 2008 |
|
Giriwar Mahto Vs. State of Jharkhand
|
August 25, 2008 |
|
Gobardhan Mahto Vs. Bharat Coking Coal
|
September 2, 2008 |
|
Golak Gope Vs. Steel Authority of India
|
November 18, 2008 |
|
Gopal Ji Shrivastava Vs. State of Jharkhand
|
November 18, 2008 |
|
GOPAL SAHU Vs. STATE OF BIHAR & ORS.
|
September 15, 2008 |
|
GOPALKA CREDIT CORPORATION Vs. STATE OF JHARKHAND
|
August 21, 2008 |
|
GOPESHWAR GOPE Vs. STATE OF JHARKHAND
|
March 10, 2008 |
|
Gopi Das @ Gopi Mahra Vs. State of Jharkhand
|
September 2, 2008 |
|
Gopi Nath Panda Vs. Central Coal Field
|
February 7, 2008 |
|
Gopi Raj Singh Vs. State of Jharkhand
|
December 6, 2008 |
|
GOPI SAO Vs. SURAJ NARAYAN SINGH AND ORS.
|
April 19, 2008 |
|
Gouri Construction Vs. State of Jharkhand
|
July 24, 2008 |
|
Goutam Kumar Ganguly Vs. State of Jharkhand
|
November 21, 2008 |
|
Govind Choubey Vs. Unions of India (UOI)
|
April 4, 2008 |
|
GOVIND SINGH ALIAS GOBIND SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Govind Yadav Vs. Central Coalfields Limited
|
September 10, 2008 |
|
GOYAL ENTERPRISES Vs. STATE OF JHARKHAND AND ANOTHER
|
August 1, 2008 |
|
GRACE BIVA BECK Vs. STATE OF JHARKHAND
|
January 16, 2008 |
|
GUDAKI DEVI Vs. ORIENTAL INSURANCE CO LTD
|
February 19, 2008 |
|
GUDRI BAZAR SHOPKEEPERS ASSOCIATION Vs. STATE OF BIHAR AND ORS.
|
February 20, 2008 |
|
GULAB CHAND KHEMKA Vs. STATE OF JHARKHAND
|
July 25, 2008 |
|
Gulab Chand Yadav Vs. Bharat Coking Coal Limited
|
September 12, 2008 |
|
Gulabia Rajwarin Vs. State of Jharkhand
|
December 5, 2008 |
|
GULBASIYA BIBI & ANR. Vs. STATE OF JHARKHAND & ANR.
|
July 14, 2008 |
|
Gulf Oil Corporation Limited Vs. State Of Jharkhand And S.N.Ghosh
|
June 26, 2008 |
|
Gyanchand Saw Vs. State of Bihar
|
October 22, 2008 |
|
GYATRI DEVI Vs. BAIJNATH SAHU
|
September 9, 2008 |
|
H.V.Axles Karamchari Union Vs. State of Jharkhand
|
August 13, 2008 |
|
Halima Khatoon Vs. Sayed Rashid Ahmad
|
August 11, 2008 |
|
Hanuman Saw Mill Vs. SAIL, Bokaro Steel Plant
|
September 15, 2008 |
|
Haranganj Grih Nirman Sahyog Samiti Vs. State of Jharkhand
|
November 11, 2008 |
|
HARANGANJ GRIH NIRMAN SAHYOG SAMITI Vs. STATE OF JHARKHAND
|
July 3, 2008 |
|
Hare Ram Singh Vs. State of Jharkhand
|
November 27, 2008 |
|
Harendra Kumar Singh Vs. State of Jharkhand
|
July 22, 2008 |
|
HARI BANSH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 24, 2008 |
|
Hari Bansh Pandey Vs. State Of Jharkhand
|
April 10, 2008 |
|
Hari Charan Mahato Vs. State Of Jharkhand
|
April 17, 2008 |
|
HARI KISHORE CHAUDHARY Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
Hari Mohan Singh @ Mohan Singh Vs. Ram Kumar Singh
|
October 20, 2008 |
|
Hari Narayan Mishra Vs. Central Coalfields Limitted
|
June 9, 2008 |
|
HARI NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
March 13, 2008 |
|
Hari Shankar Modi Vs. State of Jharkhand
|
July 28, 2008 |
|
Haricharan Mahto Vs. State of Jharkhand
|
December 15, 2008 |
|
Haridwar Pandey Vs. State of Jharkhand
|
December 2, 2008 |
|
HARIHAR THAKUR Vs. STATE OF BIHAR NOW JHARKHAND
|
July 16, 2008 |
|
HARILAL Vs. JAGDISH GIRI
|
April 1, 2008 |
|
Harinandan Rajak Vs. State of Jharkhand
|
March 31, 2008 |
|
Harish Chandra Jha Vs. State of Jharkhand
|
July 17, 2008 |
|
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
|
December 22, 2008 |
|
Harish Chandra Singh Vs. State of Jharkhand
|
December 16, 2008 |
|
Hasibun Khatoon Vs. Divisional Manager
|
August 28, 2008 |
|
HASIBUN KHATOON & ORS Vs. NATIONAL INSURANCE CO LTD & ANR
|
August 28, 2008 |
|
HEAVY ENGINEERING CORPORATION LIMITED Vs. THEIR WORKMEN REPRESENTED BY THE ENGINEERING
|
June 13, 2008 |
|
HEAVY ENGINEERING CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
HEAVY ENGINEERING CORPORATION LTD. Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
June 27, 2008 |
|
HEERA PRASAD RAMANI Vs. THE STATE OF JHARKHAND
|
September 1, 2008 |
|
Hemendra Kumar Sinha Vs. State of Jharkhand through SP, CBI
|
July 25, 2008 |
|
HIMANSHU BHUSHAN PAUL Vs. STATE OF JHARKHAND
|
June 24, 2008 |
|
Himanshu Sekhar Vs. Kumar Mahesh Chandra
|
March 14, 2008 |
|
Himanshu Shekhar pathak Vs. State of Jharkhand
|
April 29, 2008 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF JHARKHAND
|
August 4, 2008 |
|
Hindustan Zinc Limited Vs. Coal Mines Regional Development Authority
|
August 8, 2008 |
|
HIRA LAL MOHANTHY Vs. THE BOARD OF GOVERNORS
|
January 31, 2008 |
|
Hiramani Manjhian Vs. Sharat Coking Coal limited
|
August 7, 2008 |
|
HITESH VERMA Vs. UNION OF INDIA THROUGH MINISTRY OF COAL, THROUGH ITS SECRETARY NEW DELHI AND OTHERS
|
July 10, 2008 |
|
Honey Sinha Vs. State of Jharkhand
|
November 18, 2008 |
|
I.T.O., Ward No.1, Ranchi Vs. Shri Jay Poddar
|
November 20, 2008 |
|
IISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
|
April 2, 2008 |
|
Ila Sinha Vs. State of Jharkhand
|
November 28, 2008 |
|
Illyas Khan Vs. Bharat Coking Coal
|
November 27, 2008 |
|
Inder Prasad Vs. State of Jharkhand
|
July 22, 2008 |
|
INDIA KAMIN AND ORS. Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
August 14, 2008 |
|
Indian Steel and Wire Products Vs. State of Jharkhand
|
January 7, 2008 |
|
Indo Asahi Glass Co. Ltd. Vs. State of Jharkhand
|
September 10, 2008 |
|
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
|
June 10, 2008 |
|
Indra Narayan Jha Vs. State Of Jharkhand
|
January 15, 2008 |
|
INDRAJEET SANYAL Vs. STATE OF JHARKHAND
|
December 19, 2008 |
|
INDRAMANI ROY Vs. STATE OF JHARKHAND
|
July 18, 2008 |
|
ISHWAR BAHADUR THAPA AND NAWARAJ THAPA MAGAR Vs. STATE OF JHARKHAND
|
April 16, 2008 |
|
Islam Ansari @ Kherua Vs. State of Bihar
|
August 28, 2008 |
|
J.K. Janch Ghar Vs. Damodar Valley Corporation
|
August 28, 2008 |
|
Jabina Khatoon Vs. Shyam Prasad Yadav
|
August 20, 2008 |
|
Jacob Samuel Vs. State of Jharkhand
|
June 25, 2008 |
|
Jaga Mahto Vs. State of Jharkhand
|
July 3, 2008 |
|
JAGARNATH MISHRA COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 2, 2008 |
|
JAGARNATH PRASAD Vs. STATE OF JHARKHAND
|
July 21, 2008 |
|
Jagdish Gope Vs. State Of Jharkhand
|
May 13, 2008 |
|
JAGDISH KUMAR OJHA Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
September 8, 2008 |
|
Jagdish Mahto Vs. State of Jharkhand
|
November 28, 2008 |
|
JAGDISH NATH AND COMPANY Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
JAGDISH PRASAD MAHESHWARI Vs. STATE OF JHARKHAND & ANR.
|
August 4, 2008 |
|
Jagdish Prasad Maheshwari Vs. State of Jharkhand
|
August 14, 2008 |
|
Jagdish Singh Vs. State of Jharkhand
|
January 30, 2008 |
|
Jagdish Singh Raghubanshi Vs. State of Jharkhand
|
August 2, 2008 |
|
JAGU MAL @ JAGDISH RAY Vs. STATE OF BIHAR
|
April 10, 2008 |
|
Jaguar Transport Co. Pvt. Ltd. Vs. Central Coalfields Ltd.
|
November 27, 2008 |
|
JAHA ARA Vs. UMA LALL
|
August 6, 2008 |
|
JAI BAHADUR LALL SHRIVASTAVA Vs. STATE OF JHARKHAND
|
July 1, 2008 |
|
Jai Kumar Singh Vs. State of Jharkhand
|
July 24, 2008 |
|
Jai Narayan Das Vs. State of Jharkhand
|
November 28, 2008 |
|
JAI PRAKASH MAHTO @ GUDDU MAHTO Vs. CCL AND ORS.
|
July 9, 2008 |
|
Jai Prakash Mehta Vs. State of Jharkhand
|
December 10, 2008 |
|
Jai Prakash Narayan Sinha Vs. State of Jharkhand
|
November 14, 2008 |
|
JAI PRAKASH PANDEY Vs. THE STATE OF JHARKHAND
|
November 27, 2008 |
|
Jai Prakash Rai @ Om Prakash Rai Vs. State Of Jharkhand
|
February 15, 2008 |
|
Jai Shankar Ram Vs. State of Jharkhand
|
November 17, 2008 |
|
Jaideo Bhattacharya Vs. State of Jharkhand
|
July 18, 2008 |
|
JALIBI DEVI Vs. SANJIT KUMAR
|
July 22, 2008 |
|
Jamshed Mian(Ansari) Vs. State of Jharkhand
|
December 6, 2008 |
|
Jamuna Devi Vs. Jharkhand State Electricity Board
|
February 5, 2008 |
|
JANAK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
JANARDAN PANJIARA Vs. DUMKA CENTRAL COOPERATIVE BANK
|
January 21, 2008 |
|
Janeshwar Ram Vs. State of Jharkhand
|
February 12, 2008 |
|
Janki Mahto @ Janki Prasad Mahto Vs. State of Jharkhand
|
February 5, 2008 |
|
Japendra Kumar Singh Vs. State of Bihar
|
October 22, 2008 |
|
JASHMATI DEVI Vs. STATE OF JHARKHAND
|
November 20, 2008 |
|
Jatu Munda Vs. State of Jharkhand
|
September 10, 2008 |
|
Jayaswalas Neco Limited Vs. State of Jharkhand
|
July 31, 2008 |
|
JAYATRI DEVI Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
JAYMANTI DEVI Vs. STATE OF JHARKHAND
|
August 26, 2008 |
|
JHANTU GUHA Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Jhari Mahto Vs. Sagar Mahto
|
October 21, 2008 |
|
JHARKHAND BET-NET ASSOCIATION Vs. STATE OF JHARKHAND
|
April 16, 2008 |
|
Jharkhand Forestry Graduates Association, BAU Vs. Birsa Agriculture University
|
March 6, 2008 |
|
JHARKHAND GENERAL MAZDOOR UNION/COAL MINES WORKER UNION Vs. BHARAT COOKING COAL LTD. AND ORS.
|
June 23, 2008 |
|
JHARKHAND ISPAT PVT. LTD Vs. DAMODAR VALLEY CORPORATION
|
January 28, 2008 |
|
JHARKHAND POLICE ASSOCIATION Vs. STATE OF JHARKHAND
|
August 20, 2008 |
|
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
|
March 31, 2008 |
|
Jharkhand Rajya Sahkarita Prabandhak Vs. State Of Jharkhand
|
February 15, 2008 |
|
Jharkhand Rajya Vishwavidyalaya Awam Mahavidyalaya Karmchari Sangh Etc. Vs. State Of Jharkhand
|
March 10, 2008 |
|
Jharkhand Silk & Textile Technologists Services Association, Ranchi Vs. State of Jharkhand
|
May 1, 2008 |
|
JHARKHAND SMALL INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
|
July 9, 2008 |
|
JHARKHAND SMALL INDUSTRIES ASSOCIATION ETC. Vs. THE STATE OF JHARKHAND & ORS.
|
February 20, 2008 |
|
Jharkhand State Commercial Taxes Employees Association Vs. State of Jharkhand
|
March 11, 2008 |
|
Jharkhand State Electricity Board Vs. Naveen Kumar Singh
|
September 22, 2008 |
|
Jharkhand State Electricity Department Employees Union Vs. State of Jharkhand
|
April 4, 2008 |
|
JHARKHAND STATE FOREST DEVLOPMENT CORPORATION LTD Vs. JEETENDRA KUMAR SINGH
|
April 17, 2008 |
|
Jharkhand State Land Reforms Revenue Karamchari Sangh Vs. State of Jharkhand
|
January 22, 2008 |
|
Jharkhand Yayayat Karamchari Welfare Swabalambi Sahkari Samity Vs. State of Jharkhand
|
August 13, 2008 |
|
JITENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
December 22, 2008 |
|
JITNDER KUMAR ALIAS JITENDRA KUMAR MAHATO Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Jivraj Birthuar Vs. State of Jharkhand
|
June 10, 2008 |
|
Jogendra Singh Vs. State of Jharkhand and Mahabir Bhagat
|
September 23, 2008 |
|
Joto Munda Vs. State of Bihar (Now Jharkhand)
|
December 12, 2008 |
|
JUNAL SURIN ALIAS JUNAL MUNDA Vs. SILAS MUNDA
|
April 30, 2008 |
|
JUNUL BHENGARAJ Vs. STATE OF JHARKHAND
|
August 11, 2008 |
|
Jyotilal Mahato Vs. Udhir Mahato
|
February 27, 2008 |
|
Kailash Nishad Vs. State of Jharkhand
|
April 11, 2008 |
|
KAILASH PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2008 |
|
Kaira Soy Vs. State of Jharkhand
|
March 27, 2008 |
|
KALAWATI COAL PRIVATE LTD. Vs. BHARAT COKING COAL LTD.
|
August 20, 2008 |
|
Kali Toppo Vs. Renuka Khalkho
|
November 18, 2008 |
|
Kalikant Pathak Vs. State of Jharkhand
|
February 21, 2008 |
|
KALPANA BHARATI Vs. SHIV NARAYAN SINGH
|
April 22, 2008 |
|
KALPANA DEVI Vs. STATE OF JHARKHAND
|
June 20, 2008 |
|
Kalpana Lodhiya Vs. State of Jharkhand
|
December 17, 2008 |
|
Kalpana Pandey Vs. State of Jharkhand
|
April 7, 2008 |
|
KALYANI CHOUDHARY Vs. STATE OF JHARKHAND
|
October 20, 2008 |
|
Kamakhya Narayan Singh Vs. State of Jharkhand
|
February 8, 2008 |
|
KAMAL KANT PRASAD SINHA Vs. UNION OF INDIA
|
April 2, 2008 |
|
Kamal Prasad Singh Vs. Chairman-cum-Managing Director, Central Coalfields Limited
|
November 24, 2008 |
|
KAMDEO PRASAD SHAHI Vs. THE STATE OF JHARKHAND
|
December 12, 2008 |
|
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
January 29, 2008 |
|
Kamla Devi Vs. J.S.E.B.
|
June 23, 2008 |
|
KAMLA KUMARI Vs. STEEL AUTHORITY OF INDIA LTD.
|
January 21, 2008 |
|
Kamla Shankar Dubey Vs. Central Government Industrial Tribunal-cum-Labour Court
|
November 14, 2008 |
|
KAMLAKANT DAS Vs. STATE OF JHARKHAND
|
July 11, 2008 |
|
KAMLESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
KAMRUN NISA Vs. RAM CHANDRA MISTRY
|
June 19, 2008 |
|
KAMRUN NISA AND OTHERS Vs. RAM CHANDRA MISTRY AND OTHERS
|
June 16, 2008 |
|
KANAHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 27, 2008 |
|
Kanai Lal Debnath @ Kanhai Lal Devnath Vs. Parmeshwar Sah
|
October 22, 2008 |
|
KANAK KUMARI DEVI Vs. STATE OF JHARKHAND
|
March 31, 2008 |
|
KANHAIYA LAL SINGH CHOUDHARY Vs. STATE OF JHARKHAND
|
August 5, 2008 |
|
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
|
KAPILDEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 15, 2008 |
|
Kapileshwar Prasad Vs. State of Jharkhand through Vigilance
|
February 29, 2008 |
|
KARIYA SETH Vs. STATE OF JHARKHAND
|
June 27, 2008 |
|
KARTIK PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Karu Prasad Yadav Vs. State of Jharkhand
|
August 13, 2008 |
|
Karuna Chatterjee And Prity Chokarborty Vs. Rakesh Kumar
|
July 8, 2008 |
|
KASHI NATH UPADHYAY Vs. STATE OF JHARKHAND
|
September 1, 2008 |
|
Kauleshwar Prajapati Vs. State of Jharkhand
|
August 13, 2008 |
|
KEDAR NATH JHA Vs. COAL INDIA LTD
|
September 4, 2008 |
|
KEDAR NATH MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
March 28, 2008 |
|
Kendriya Vidyalaya Sangathan Vs. State of Jharkhand
|
December 1, 2008 |
|
Khagendra Nath Maity @ Khagan Maity Vs. State of Jharkhand
|
May 1, 2008 |
|
KHAIRUN NISA Vs. UNION OF INDIA AND OTHERS
|
September 10, 2008 |
|
Khalil Sk. Vs. State of Jharkhand
|
July 28, 2008 |
|
Khedan Hazam Vs. State of Jharkhand
|
March 14, 2008 |
|
Khoro Manjhi Vs. Union of India (UOI)
|
July 28, 2008 |
|
Kinkar Mandal Vs. Eastern Coal Fields Ltd.
|
March 14, 2008 |
|
KIRLOSKAR OIL ENGINES LTD. Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
Kirto alias Kisto Chit Munda Alias Chritochi alias Kirto Tiru (Munda) Vs. State of Bihar (now Jharkhand)
|
December 15, 2008 |
|
KIRTYA NAND MISHRA Vs. SANTHAL PARGANAS GRAMIN BANK
|
October 16, 2008 |
|
KISHORE @ KISHORE MODI Vs. STATE OF JHARKHAND
|
March 14, 2008 |
|
Kishore Kumar Gera Vs. State of Jharkhand
|
December 5, 2008 |
|
Kishore Kumar Sharma Vs. State of Jharkhand
|
January 16, 2008 |
|
KISHUN CHOUDHARY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 31, 2008 |
|
Kisto Ram Vs. State of Jharkhand
|
September 17, 2008 |
|
KOHINOOR STEEL (P) LIMITED Vs. STATE OF JHARKHAND
|
April 3, 2008 |
|
Kouleshwar Mahto Vs. Central Coal Fields Limited
|
July 10, 2008 |
|
KOUSHAL KISHORE RAJAK Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
KRIPA NATH PANDEY Vs. THE HEAVY ENGINEERING CORPORATION LIMITED
|
August 7, 2008 |
|
KRISHNA BIHARI SINGH Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
Krishna Chandra Sircar Vs. State of Jharkhand
|
April 23, 2008 |
|
Krishna Kumar Dubey Vs. Central Coalfields Limited
|
June 13, 2008 |
|
KRISHNA KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 9, 2008 |
|
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
Krishna Murari Sahay (K.M.Sahay) Vs. Steel Authority Of India Ltd.(Sail)
|
April 19, 2008 |
|
KRISHNA NANDAN JHA Vs. STATE OF JHARKHAND AND ORS.
|
January 22, 2008 |
|
KRISHNA NATH ORAON Vs. STATE OF JHARKHAND
|
April 21, 2008 |
|
KRISHNA PADA KUMBHKAR Vs. STATE OF JHARKHAND
|
March 11, 2008 |
|
Krishna Prajapati Vs. State of Jharkhand
|
September 4, 2008 |
|
Krishna Yadav Vs. State of Jharkhand
|
July 22, 2008 |
|
KULA DEVI ALIAS KUNA DEVI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Kuldip Mahto and Kali Charan Choudhary Vs. State of Jharkhand
|
May 7, 2008 |
|
KUMAR AND KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2008 |
|
KUMARDHUBI METAL CASTING AND ENGINEERING LTD. Vs. KUMARDHUBI KARMACHARI CONGRESS
|
January 18, 2008 |
|
Kumari Sushma Prakash Vs. State of Jharkhand
|
August 13, 2008 |
|
Kundan Herenj Vs. Ranchi Municipal Corporation
|
June 9, 2008 |
|
Kundan Jha Vs. State Of Jharkhand
|
January 29, 2008 |
|
Kunj Bihari Sharma Vs. Union Of India
|
February 18, 2008 |
|
Kusheshwar Lal Das Vs. Jharkhand State Electricity Board
|
December 4, 2008 |
|
LACHHMI STEEL INDUSTRY Vs. UNION OF INDIA
|
July 29, 2008 |
|
Lachhmi Steel Industry Vs. Union of India
|
July 23, 2008 |
|
LACHHU MUNDA Vs. STATE OF JHARKHAND
|
July 9, 2008 |
|
LADDU SONAR @ LADDU GOPAL SWARNKAR Vs. STATE OF JHARKHAND
|
January 10, 2008 |
|
Lagan Mahato @ Nagen Mahato Vs. State of Jharkhand
|
July 5, 2008 |
|
LAKHAN ORAON Vs. STATE OF BIHAR
|
August 4, 2008 |
|
Lal Babu Singh Vs. Central Coalfield Limited
|
December 4, 2008 |
|
LAL DUTTA THAKUR Vs. STATE OF JHARKHAND
|
September 8, 2008 |
|
Lal Murmu Vs. State of Bihar
|
September 8, 2008 |
|
LALA RAMAGYA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 30, 2008 |
|
LALITA DEVI Vs. BCCL DHANBAD
|
May 2, 2008 |
|
Laljee Vs. Central Coalfields Limited
|
July 18, 2008 |
|
Lallan Das Vs. State Of Jharkhand
|
February 22, 2008 |
|
Lalu Prasad @ Lalu Prasad Yadav Vs. State Of Jharkhand Through Sp, CBI
|
January 14, 2008 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND
|
January 14, 2008 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
|
June 13, 2008 |
|
Laxman Balmuchu Vs. State of Jharkhand
|
June 24, 2008 |
|
Laxman Munda Vs. Chamar Munda
|
November 11, 2008 |
|
Laxman Prajapati Vs. State Of Jharkhand And Tekani Devi
|
June 26, 2008 |
|
Laxman Sahu Vs. Jharkhand State Electricity Board
|
February 20, 2008 |
|
Laxmi Narayan Singh Vs. Bharat Coking Coal
|
April 10, 2008 |
|
Laxmi Paper Products Through Its Proprietor Vs. Bihar State Financial Corporation
|
March 4, 2008 |
|
LAXMI SHARMA @ SMT. LAXMI KUMARI DEVI Vs. STATE OF JHARKHAND
|
April 21, 2008 |
|
LEDA CHAMAR AND ORS. Vs. SHIVJEE TIWARI AND ORS.
|
March 31, 2008 |
|
Lemos Cements Ltd. Vs. Director (Recover), Employees' Provident Fund Organisation
|
December 6, 2008 |
|
LIL MOHAN MUNDA Vs. ARSHAD HUSSAIN
|
July 17, 2008 |
|
LILAWATI DEVI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
June 17, 2008 |
|
LILAWATI DEVI Vs. STATE OF JHARKHAND
|
September 18, 2008 |
|
LOBIN CHANDRA MANDAL Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2008 |
|
LORD BUDHA EDUCATIONAL AND SOCIAL DEVELOPMENT SANSTHAN Vs. UNION OF INDIA
|
August 21, 2008 |
|
LUCAS DANG AND BACHU PRASAD VERMA Vs. JHARKHAND STATE AGRICULTURE PRODUCE MARKETING BOARD
|
August 21, 2008 |
|
M.S Mittal Vs. Jharkhand State Electricity Board
|
April 11, 2008 |
|
M/S. INDO ASAHI GLASS CO. LTD., BHURKUNDA, HAZARIBAGH Vs. STATE OF JHARKHAND & ORS.
|
April 9, 2008 |
|
M/S. TELCO CLUB Vs. STATE OF JHARKHAND & ORS.
|
December 22, 2008 |
|
Madan Kumar And Raj Kumar Sahu Vs. State Of Jharkhand
|
June 23, 2008 |
|
Madan Kumar Shukla Vs. State of Jharkhand
|
November 27, 2008 |
|
MADAN ORAON Vs. CENTRAL COALFIELDS LIMITED
|
January 17, 2008 |
|
Madan Pandey Etc.And Mukund Pandey Vs. Bccl
|
April 1, 2008 |
|
MADANLAL AGARWAL Vs. SITA DEVI KHIRWAL
|
November 20, 2008 |
|
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
|
January 24, 2008 |
|
Madhu Sudan Mittal Vs. State of Jharkhand
|
February 14, 2008 |
|
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 15, 2008 |
|
Madhu Sudan Prasad Singh Vs. Tata Steel
|
May 5, 2008 |
|
MAGHA RAM SEN Vs. STATE OF JHARKHAND AND OTHERS
|
April 29, 2008 |
|
Maghi Oraon Vs. State of Jharkhand
|
April 22, 2008 |
|
Mahabir Kansi Vs. State of Jharkhand
|
August 7, 2008 |
|
MAHABIR RAM Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Mahanand Jha Vs. State of Jharkhand
|
June 11, 2008 |
|
Mahendra Kumar Agarwalla Vs. State of Jharkhand
|
May 30, 2008 |
|
MAHENDRA KUMAR TIWARI Vs. STATE OF JHARKHAND
|
April 2, 2008 |
|
Mahendra Pandit Vs. Union of India (UOI)
|
September 3, 2008 |
|
Mahendra Prasad Sao Vs. State of Jharkhand
|
June 23, 2008 |
|
Mahendra Prasad Singh Vs. State of Jharkhand
|
August 5, 2008 |
|
Mahendra Singh Vs. State of Bihar
|
April 29, 2008 |
|
MAHENDRA SINGH REKHRAJ Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2008 |
|
Mahesh Kumar Thapar @ M.K.Thapar Vs. State of Jharkhand through S.P., CBI
|
May 7, 2008 |
|
MAHESH NAND SHARMA Vs. HINDUSTAN COPPER LTD. AND ORS.
|
April 10, 2008 |
|
Mahesh Oraon Vs. State of Jharkhand
|
November 11, 2008 |
|
Mahesh Rajak Vs. State of Jharkhand
|
November 19, 2008 |
|
Mahesha Nand Sharma Vs. Hindustan Copper Limited
|
April 9, 2008 |
|
MAHESHWAR PRATAP SINGH Vs. STATE OF JHARKHAND
|
February 14, 2008 |
|
MAHESWARI OIL MILLS Vs. STATE OF JHARKHAND
|
April 17, 2008 |
|
MAIMUN NISHA AND MANZOOR AHMAD Vs. STATE OF JHARKHAND
|
May 14, 2008 |
|
MAJU KUMARI SINGH ALIAS MANJU SINGH Vs. AVINASH KUMAR SINGH
|
September 24, 2008 |
|
Malay Kumar Banerjee Vs. Union of India
|
August 27, 2008 |
|
MALIKA GOPE Vs. STATE OF BIHAR
|
August 25, 2008 |
|
MALTI DEVI AND ANR. Vs. SHANTI DEVI AND ORS.
|
May 6, 2008 |
|
MAMA CHANDRA @ MAM CHAND Vs. STATE OF JHARKHAND
|
August 19, 2008 |
|
MAN MOHAN SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
March 6, 2008 |
|
MANAGEMENT DEPARTMENT OF TELECOMMUNICATION POST AND TELEGRAPH RANCHI Vs. SATISH DEO RAM
|
January 25, 2008 |
|
MANAGEMENT OF BOKARO STEEL PLANT Vs. SMT RAMAWATI DEVI
|
July 14, 2008 |
|
MANAGEMENT OF BOKARO STEEL PLANT,STEEL AUTHORITY OF INDIA,LTD,BOKARO Vs. GENERAL SECRETARY,BOKARO,STEEL RASTRIYA MAZDOOR SANGH,BOKARO STEEL CITY,BOKARO
|
October 17, 2008 |
|
Management of Department of Tele Communication Vs. Satish Deo Ram
|
July 18, 2008 |
|
Managing Committee of TISCO Adivasi Co-operative Society Ltd Vs. State of Jharkhand
|
August 6, 2008 |
|
Manas Kumar Bindu @ Manas Kr Vs. State of Jharkhand
|
December 15, 2008 |
|
Manbhui Mahto Vs. State Of Jharkhand
|
March 10, 2008 |
|
Mangal Singh Vs. State of Jharkhand
|
March 14, 2008 |
|
Manghi Ho Vs. State of Bihar (now Jharkhand)
|
September 1, 2008 |
|
MANGRA MUNDA Vs. BABI DAN
|
December 5, 2008 |
|
MANGRA URAON Vs. STATE OF JHARKHAND
|
December 23, 2008 |
|
MANILAL BURNWAL Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Manisha Shukla Vs. State of Jharkhand
|
August 13, 2008 |
|
MANJU DEVI Vs. BABULAL GUPTA
|
June 13, 2008 |
|
Manju Rani Patra Vs. Ranchi University through its Vice Chancellor, Ranchi
|
April 28, 2008 |
|
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
July 31, 2008 |
|
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
July 21, 2008 |
|
MANOJ KUMAR JHA AND SUBHA JHA Vs. GEETA DEVI THAKUR
|
September 16, 2008 |
|
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 25, 2008 |
|
Manorama Kumari @ Devi Vs. State of Jharkhand
|
December 4, 2008 |
|
Manorma Devi Vs. State Of Jharkhand
|
February 15, 2008 |
|
Mansa Mandal Vs. State Of Bihar (Now Jharkhand)
|
July 2, 2008 |
|
Manshu Mahto @ Nepal Mahto Vs. State of Jharkhand
|
June 10, 2008 |
|
MANSOOR Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Manti Devi Vs. Central Coalfield Ltd.
|
December 5, 2008 |
|
MANTU SAO ALIAS KAUSHAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Maruf Ansari Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
|
September 15, 2008 |
|
MASOMAT MALTI Vs. ORIENTAL INSURANCE CO LTD
|
August 29, 2008 |
|
MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
|
March 6, 2008 |
|
MASYC PROJECTS PVT. LTD. Vs. NILACHAL IRON AND POWER LTD.
|
August 8, 2008 |
|
Mathai Marandi Vs. State of Bihar (now Jharkhand)
|
October 23, 2008 |
|
MAYA DEVI Vs. STATE OF JHARKHAND
|
February 29, 2008 |
|
MD ABDUL HALIM Vs. THE STATE OF JHARKHAND
|
September 2, 2008 |
|
MD BANNU Vs. THE STATE OF BIHAR
|
October 17, 2008 |
|
MD NIJAMUDDIN Vs. RAJESHWAR PRADSAS
|
July 30, 2008 |
|
MD RAHMAN Vs. STATE OF JHARKHAND
|
October 25, 2008 |
|
MD SAIJUDDIN SHEIKH Vs. THE STATE OF JHARKHAND
|
August 7, 2008 |
|
MD SAJJAD ANSARI Vs. JAINAB KHATOON
|
November 27, 2008 |
|
MD. ABUL KALAM Vs. STATE OF JHARKHAND
|
September 15, 2008 |
|
Md. Adil Vs. State of Jharkhand
|
January 30, 2008 |
|
MD. AFTAB ALAM AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
September 6, 2008 |
|
MD. AFTAB ALAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
September 8, 2008 |
|
Md. Anis Ansari Vs. Md. Ushman @ Unush
|
December 17, 2008 |
|
MD. ANWARUL HAQUE Vs. STATE OF JHARKHAND
|
July 15, 2008 |
|
MD. ASIN @ MD YASIN Vs. STATE OF JHARKHAND AND OTHERS
|
April 29, 2008 |
|
MD. AWHAB AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2008 |
|
Md. Gulab Vs. H. H. Rahman
|
October 15, 2008 |
|
MD. GULZAR MIAN @ GULZAR MIAN Vs. ZOHRA KHATOON
|
August 6, 2008 |
|
MD. ILAHI BUKSH Vs. HEAVY ENGINEERING CORPORATION LTD.
|
July 9, 2008 |
|
Md. Imtiyaz Vs. Union of India
|
November 21, 2008 |
|
MD. JAVED Vs. STATE OF JHARKHAND
|
October 24, 2008 |
|
MD. MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
|
March 3, 2008 |
|
MD. NAJRUL HASSAN Vs. STATE OF JHARKHAND
|
August 12, 2008 |
|
MD. RASUL ANSARI Vs. STATE OF JHARKHAND
|
April 10, 2008 |
|
MD. SAJJAD ALI Vs. STATE OF JHARKHAND
|
May 7, 2008 |
|
MD. SHAMIM AHMAD Vs. SHANKAR MITRA
|
August 27, 2008 |
|
Md. Suleman Vs. Jharkhand State Electricity Board
|
February 12, 2008 |
|
MD. YASEEN Vs. STATE OF JHARKHAND
|
July 14, 2008 |
|
Md.Aftab Alam Vs. State of Jharkhand
|
September 8, 2008 |
|
Md.Alam Vs. State of Jharkhand
|
February 29, 2008 |
|
Md.Azad Hussain Vs. State of Jharkhand
|
February 18, 2008 |
|
Md.Azam Vs. State Of Jharkhand
|
January 16, 2008 |
|
Md.Guizar Mian @ Guizar Mian Vs. Zohra Khatoon
|
August 20, 2008 |
|
Md.Kalim Khan Vs. Jain Trading Corporation
|
July 29, 2008 |
|
Md.Mokhtar Hussain Vs. State of Jharkhand
|
May 16, 2008 |
|
Md.Muslim Khan Vs. State Of Jharkhand
|
February 22, 2008 |
|
Md.Mustafa Quraishi Vs. State of Jharkhand
|
June 10, 2008 |
|
Md.Nazim Vs. State of Jharkhand
|
September 10, 2008 |
|
Md.Nemat Vs. State Of Jharkhand
|
March 27, 2008 |
|
Md.Rahim Ansari Vs. State of Jharkhand
|
July 25, 2008 |
|
Md.Rizwan Ali Vs. Ranchi Regional Development Authority
|
January 15, 2008 |
|
Md.Salim Vs. Md.Muslim
|
July 23, 2008 |
|
Md.Sayeed @ S.M.Sayeed Vs. State of Jharkhand
|
August 12, 2008 |
|
Md.Shamsad Alam Vs. Ranchi Regional Development Authority, Ranchi
|
November 26, 2008 |
|
MEENA DEVI Vs. STATE OF JHARKHAND
|
March 27, 2008 |
|
Meena Rani Ghosh Vs. State of Jharkhand
|
March 18, 2008 |
|
MEENA THAKUR Vs. STATE OF JHARKHAND
|
April 3, 2008 |
|
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) LTD. Vs. STATE OF BIHAR
|
March 19, 2008 |
|
MICA MANUFACTURING COMPANY PVT LTD Vs. STATEOF JHARKHAND
|
January 28, 2008 |
|
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA
|
February 18, 2008 |
|
Mirisch Damani Vs. State of Jharkhand
|
March 18, 2008 |
|
MISHIR RAI Vs. STATE OF BIHAR
|
January 21, 2008 |
|
Mithilesh Kumar Vs. State of Jharkhand
|
August 7, 2008 |
|
MITHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 7, 2008 |
|
MOBIN ANSARI Vs. STATE OF JHARKHAND
|
July 23, 2008 |
|
Mochi Ram Lohra @ Muchi @ Machi Lohra Vs. State of Jharkhand
|
July 18, 2008 |
|
MOHAMMAD KHAN ALIAS SHER MOHAMMAD Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
MOHAN KUMAR PANDEY Vs. STATE OF JHARKHAND
|
June 17, 2008 |
|
Mohan Lal Gupta Vs. Bokaro Steel Plant, through its Chairman-cum-Managing Director, Bokaro
|
August 14, 2008 |
|
MOHAN TOPPO Vs. SANJAY MUNDA
|
September 25, 2008 |
|
MOHD RIAUDDIN Vs. NARAIN SINGH
|
August 28, 2008 |
|
Momina Khatun Vs. Bharat Coking Coal Ltd.
|
June 11, 2008 |
|
Mosabani Bazar Samiti (Sabji Mandi) Vs. State of Jharkhand
|
June 18, 2008 |
|
Mosmat.Chinta Vs. State of Jharkhand
|
March 7, 2008 |
|
Most. Dulia Vs. State of Jharkhand
|
October 22, 2008 |
|
MOST. RINA GHOSH Vs. STATE OF JHARKHAND
|
August 27, 2008 |
|
Most. Sonia Vs. Naresh Sao
|
August 29, 2008 |
|
Most.Tetari Devi Vs. Regional Commissioner, Region-Ii, C.M.P.F.
|
February 14, 2008 |
|
Motilal Saw Vs. State of Jharkhand
|
August 4, 2008 |
|
MOTILAL SAW Vs. STATE OF JHARKHAND
|
February 19, 2008 |
|
Mrinal Kanti Chakraborty Vs. Union Of India
|
April 16, 2008 |
|
MRINAL KANTI CHAKRABORTY AND SWADESH KUMAR CHAULYA Vs. STATE OF JHARKHAND THROUGH CBI
|
March 17, 2008 |
|
MRITUNJAY NARAYAN SINGH @ MRITUYUNJAIENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
March 17, 2008 |
|
MUDDIN MIAN Vs. STATE OF JHARKHAND
|
October 22, 2008 |
|
MUKESH KUMAR SAHU Vs. SANAT KUMAR DAWN AND ORS.
|
July 22, 2008 |
|
MUKESH KUMAR SINGH @ MUKESH SINGH CHOUDHARY @ MUKESH SINGH Vs. STATE OF JHARKHAND
|
August 14, 2008 |
|
MUKESH R. GUPTA Vs. STATE OF JHARKHAND
|
February 22, 2008 |
|
Mundrika Prasad Singh Vs. Union of India
|
October 22, 2008 |
|
MUNI DEVI Vs. PRADIP SINGH
|
July 18, 2008 |
|
Munna Singh @ Sharangdhar Vs. State of Jharkhand
|
August 14, 2008 |
|
Munshi Baskey Vs. State of Jharkhand
|
September 8, 2008 |
|
MUNSHI SAO Vs. STATE OF JHARKHAND
|
March 6, 2008 |
|
Munshi Sharma Vs. State Of Jharkhand
|
February 20, 2008 |
|
Murari Pandey Vs. State Of Jharkhand
|
April 1, 2008 |
|
Mustafa Mian Vs. State Of Jharkhand
|
May 15, 2008 |
|
Mustaffa Vs. Management of Bokaro Steel Plant
|
July 18, 2008 |
|
MUSTKIM ANSARI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Muzaffar Alim Vs. Usman Khan
|
September 29, 2008 |
|
N B HI TECH INDUSTRIES PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 2, 2008 |
|
Nagendra Ojha Vs. State of Jharkhand
|
November 14, 2008 |
|
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
|
June 17, 2008 |
|
NAGESHWAR BHUIYA Vs. CENTRAL COALFIELDS LTD.
|
January 29, 2008 |
|
NAIONAL INSURANCE COMPANY LTD Vs. RAMJEE PANDEY
|
November 19, 2008 |
|
Nakul Chandra Shaw Vs. Director General of Mines Safety, Dhanbad
|
November 28, 2008 |
|
NAKUL KUMHAR Vs. THE STATE OF JHARKHAND
|
August 7, 2008 |
|
Nakul Pandit Vs. State of Jharkhand
|
November 11, 2008 |
|
Namita Nath Sahdeo Vs. Permil Danwara
|
November 18, 2008 |
|
NAMITA ROY Vs. UNION OF INDIA
|
August 12, 2008 |
|
NAMO NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 15, 2008 |
|
NAND KISHORE JAISWAL Vs. SUCHITA JAISWAL
|
June 19, 2008 |
|
NAND KISHORE JAISWAL Vs. STATE OF JHARKHAND
|
March 3, 2008 |
|
Nand Kishore Mandal Vs. State Of Jharkhand
|
March 16, 2008 |
|
Nand Kishore Prasad Sahu Vs. Jyoti Prasad Khatri
|
August 19, 2008 |
|
Nand Kishore Rai Vs. State of Jharkhand
|
February 7, 2008 |
|
Nand Kishore Sinha Vs. State of Jharkhand
|
May 13, 2008 |
|
NANDKESHWAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD & OTHERS
|
December 12, 2008 |
|
NANDLAL MANDAL AND OTHERS Vs. STATE OF JHRAKHAND
|
October 17, 2008 |
|
NANKU MALLAH Vs. CENTRAL COALFIELDS LIMITED
|
February 14, 2008 |
|
NANKU SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
NARA PAHARIA AND JALIA PAHARIA Vs. STATE OF BIHAR
|
September 3, 2008 |
|
NARAYAN CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
April 1, 2008 |
|
NARAYAN CHANDRA MODAK Vs. GUPTESHWAR TIWARI
|
January 17, 2008 |
|
NARAYAN SAO Vs. STATE OF JHARKHAND
|
March 10, 2008 |
|
NARAYAN SOREN Vs. RANJAN MURMU
|
December 12, 2008 |
|
NARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 4, 2008 |
|
Narendra Nath Munda Vs. State of Jharkhand
|
November 27, 2008 |
|
Naresh Kumar Mehta Vs. State of Jharkhand
|
December 11, 2008 |
|
NARESH SINGH Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Nasiruddin Ansari Vs. State Of Jharkhand
|
April 15, 2008 |
|
NATH SHAW @ NATH SAW Vs. STATE OF JHARKHAND
|
January 28, 2008 |
|
NATHU KUMAR JAIN Vs. STATE OF JHARKHAND
|
March 27, 2008 |
|
NATIOANL INSURANCE CO LTD Vs. RAMJEE PANDEY
|
November 29, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. BALPANT SAHU ALIAS BALRAM ALIAS BALWANT ALIAS BALPAN
|
August 29, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. TILWA
|
March 20, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ANITA SINGH
|
July 14, 2008 |
|
NATIONAL INSURANCE CO. LTD. Vs. TOLDI PRASAD @ TODI SAO
|
March 10, 2008 |
|
National Insurance Co.Ltd. Vs. Shakti Transport Agency
|
June 13, 2008 |
|
National Insurance Co.Ltd. Vs. Runiya Binha
|
July 9, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. SANDHYA MANDAL & ORS
|
August 25, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. STATE OF JAHARKHAND
|
April 1, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MALTI DEVI
|
January 17, 2008 |
|
National Insurance Company Ltd. Vs. Mossamat Fulwa Devi
|
November 26, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GAYANTI DEVI
|
February 20, 2008 |
|
NAVCHETAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE OF JHARKHAND
|
December 15, 2008 |
|
NAVDEEP KUMAR KOMAL Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT
|
December 12, 2008 |
|
Navin Chandra Jayantilal Doshi Vs. Chunilal R.Dhanani
|
July 14, 2008 |
|
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
August 1, 2008 |
|
NAWNIT KUMAR Vs. PALAMAU KSHETRIYA
|
April 3, 2008 |
|
NAZRUL ANSARI Vs. STEEL AUTHORITY OF INDIA LTD.
|
April 10, 2008 |
|
NEELA SANGEETA LAKRA Vs. JHALKO DEVI
|
November 20, 2008 |
|
NEELAM DEVI Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
October 16, 2008 |
|
Neelu Kumar alias Neelu Kumari Verma alias Nitu Kumari Vs. Birendra Verma
|
November 19, 2008 |
|
NEETA NARANG @ NITA Vs. STATE OF JHARKHAND
|
November 26, 2008 |
|
NEETA PRASHANT Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
NEMI CHAND JAIN Vs. STATE OF JHARKHAND
|
January 21, 2008 |
|
NEW ENGINEERING WORKS AND ASL MOTORS PVT. LTD Vs. STATE OF JHARKHAND
|
July 23, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. JASHODA DEVI
|
September 10, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN SINGH
|
July 18, 2008 |
|
New Rana Saw Mills Vs. State Of Jharkhand
|
March 27, 2008 |
|
NIKHAT JAHAN Vs. STATE OF JHARKHAND
|
December 4, 2008 |
|
Nikhat Jahan Vs. State of Jharkhand
|
November 26, 2008 |
|
Nilam Pandey @ Nilam Choubey Vs. State of Jharkhand through Secretary, Higher Education, Government....of Jharkhand
|
August 22, 2008 |
|
Niranjan Behra Vs. State of Jharkhand
|
September 10, 2008 |
|
Niranjan Jha Vs. State of Jharkhand
|
October 22, 2008 |
|
NIRANJAN SINGH Vs. STATE OF JHARKHAND
|
April 1, 2008 |
|
NIRAWATI KUNWAR Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
Nirmal Kumar Vs. State of Jharkhand
|
June 24, 2008 |
|
Nirmal Tiwari Vs. State Of Bihar (Now Jharkhand)
|
April 22, 2008 |
|
Niwas Choubey Vs. State of Jharkhand
|
September 20, 2008 |
|
NUNU PRASAD DANGI Vs. STATE OF JHARKHAND
|
March 19, 2008 |
|
Om Parimal Gupta Vs. State of Jharkhand
|
December 4, 2008 |
|
Om Prakash Chhawnika Vs. State of Jharkhand
|
May 1, 2008 |
|
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Om Prakash Pandey Vs. State of Jharkhand
|
October 22, 2008 |
|
OM PRAKASH PATHAK Vs. STATE OF JHARKHAND THROUGH CBI
|
September 23, 2008 |
|
Om Prakash Verma Vs. State of Jharkhand
|
August 26, 2008 |
|
Oriental Insurance Vs. Manorama Devi
|
February 20, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. NEELU DEVI
|
February 18, 2008 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MINA DEVI
|
February 18, 2008 |
|
Oriental Insurance Co.Ltd. Vs. Shila Devi
|
June 13, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. HEMBALA DEVI
|
December 23, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD., RANCHI Vs. SHILA DEVI AND OTHERS
|
June 20, 2008 |
|
P.K.Sinha @ Prem Kumar Vs. State Of Jharkhand And Har Kumar Mhato
|
June 23, 2008 |
|
Pachchu @ Pachua @ Jai Narayan Mahto @ Narayan @ Pachu Kumar Mahto Vs. State Of Jharkhand
|
April 2, 2008 |
|
PADMA LOCHAN KALINDI Vs. STATE OF JHARKHAND
|
March 11, 2008 |
|
Palamau Zila Vyawasai Sangh Vs. State of Jharkhand
|
January 29, 2008 |
|
Palamu Zila Transport Association Vs. State of Jharkhand
|
June 24, 2008 |
|
PALINDRA MEHRA Vs. STATE OF BIHAR
|
January 29, 2008 |
|
Palo Kui Vs. State of Jharkhand
|
November 18, 2008 |
|
PANCHDEO SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
September 29, 2008 |
|
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
|
February 1, 2008 |
|
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
|
August 5, 2008 |
|
PANDU SIDU Vs. STATE OF JHARKHAND & ORS.
|
March 3, 2008 |
|
Pankaj Kumar Singh Vs. State of Jharkhand
|
August 22, 2008 |
|
Pannalal Sah Vs. State of Jharkhand
|
November 27, 2008 |
|
Panpati Devi Vs. State of Jharkhand
|
November 21, 2008 |
|
PAPINDER SINGH Vs. STATE OF JHARKHAND
|
December 5, 2008 |
|
Pappu Verma Vs. State Of Jharkhand
|
February 12, 2008 |
|
Paras Nath Keshari Vs. Dwarika Prasad Keshari
|
June 26, 2008 |
|
PARAS NATH SINHA Vs. STATE OF JHARKHAND
|
February 28, 2008 |
|
PAREME MARANDI @ PARMESHWAR MARANDI Vs. BHARAT COKING COAL LIMITED
|
February 22, 2008 |
|
Paresh Nath Gope Vs. BCCL
|
July 16, 2008 |
|
Parikha Mehta @ Parikha Prasad Mehta Vs. State of Jharkhand
|
November 19, 2008 |
|
PARMANAND JHA Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
PARMANAND KUMAR SAHU Vs. STATE OF BIHAR
|
April 2, 2008 |
|
PARURAM TIWARI Vs. STATE OF JHARKHAND
|
July 23, 2008 |
|
Parvati Devi Vs. State of Jharkhand
|
August 28, 2008 |
|
PASHUPATI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
June 18, 2008 |
|
PASHUPATI NATH SINGH @ DR. PASHUPATI NATH SINGH Vs. STATE OF JHARKHAND
|
August 8, 2008 |
|
Pawan Kumar Agarwal Vs. Ram Krishan Khandelwal
|
April 17, 2008 |
|
PAWAN KUMAR LAHARUKA @ P.K. LAHRUKA Vs. STATE OF JHARKHAND
|
August 4, 2008 |
|
PETER BARA Vs. STATE OF JHARKHAND
|
November 5, 2008 |
|
PETER BARA Vs. STATE OF JHARKHAND AND OTHERS
|
December 5, 2008 |
|
PHILLIP TIRKEY Vs. STATE OF JHARKHAND
|
December 12, 2008 |
|
Pinto Murmu Vs. State of Jharkhand
|
August 21, 2008 |
|
PRABHAKAR JHA Vs. JAYANTI DEVI @ MINU DEVI
|
February 1, 2008 |
|
PRABHAKAR JHA Vs. JAYANTI DEVI
|
February 15, 2008 |
|
Prabhat Kumar Vs. State of Jharkhand
|
August 29, 2008 |
|
Prabir Kumar Gangopadhya Vs. State of Jharkhand
|
March 28, 2008 |
|
Pradeep Kumar Vs. Union of India
|
November 27, 2008 |
|
PRADEEP KUMAR DHAWAN Vs. STATE OF JHARKHAND
|
February 12, 2008 |
|
PRADEEP KUMAR SAH Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
April 17, 2008 |
|
Pradeep Kumar Sharma Vs. Jharkhand State Electricity Board
|
November 19, 2008 |
|
Pradeep Kumar Singh Vs. State Of Jharkhand
|
July 3, 2008 |
|
PRADEEP SINGH Vs. R.I.T.
|
January 10, 2008 |
|
Pradeep Vijay Toppo Vs. State of Jharkhand
|
December 17, 2008 |
|
PRADIP LUMAR Vs. BHARAT COKING
|
February 29, 2008 |
|
Pradip Rubber Industries Vs. Bihar State Financial Corporation
|
September 12, 2008 |
|
PRAFULLA KUMAR MAHTO Vs. STATE OF JHARKHAND
|
February 19, 2008 |
|
PRAKASH JAIN Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
Pramila Devi Vs. Ghanshyam Prasad
|
July 22, 2008 |
|
Pramod Kumar Vs. Bharat Coking Coal
|
September 4, 2008 |
|
Pramod Kumar Jha Vs. Chancellor, Vinoba Bhave University
|
February 5, 2008 |
|
PRAMOD KUMAR JHA @ P.K. JHA Vs. STATE OF JHARKHAND
|
September 9, 2008 |
|
Pramod Kumar Rana Vs. State of Jharkhand
|
August 8, 2008 |
|
Prasanna Narayan Vs. State Of Jharkhand
|
February 19, 2008 |
|
PRASHANT SWARUP Vs. UNION OF INDIA
|
June 11, 2008 |
|
PRAVASH THAKUR Vs. STATE OF JHARKHAND AND ANOTHER
|
November 25, 2008 |
|
Praveen Kumar Vs. State of Jharkhand
|
December 8, 2008 |
|
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
|
January 17, 2008 |
|
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
|
July 24, 2008 |
|
PRAYAG NARAYAN JHA Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
PRE STESSED UDYOG INDIA PVT LTD Vs. STATE OF JHARKHAND
|
May 12, 2008 |
|
Prem Chand Rai Vs. Damodar Valley Corporation, Kolkata
|
November 20, 2008 |
|
PREM CHANDRA GOE Vs. STATE OF JHARKHAND
|
April 4, 2008 |
|
Prem Foods (India) Pvt.Ltd. Vs. State of Jharkhand
|
January 10, 2008 |
|
Prem Lata Sinha Vs. State of Jharkhand
|
December 5, 2008 |
|
Prem Sagar Keshri Vs. State of Jharkhand
|
December 18, 2008 |
|
PREM SHANKAR SAHA Vs. STATE OF JHARKHAND
|
July 11, 2008 |
|
PREM YADAV Vs. BHARAT COKING COAL LTD
|
March 17, 2008 |
|
Premsons Motor Udyog Pvt. Limited Vs. State of Jharkhand
|
October 20, 2008 |
|
Primary Teachers Education College Vs. State of Jharkhand
|
July 23, 2008 |
|
Prithivi Nath Ram Vs. State of Jharkhand
|
November 28, 2008 |
|
Prity Cement Co.Pvt.Ltd Vs. Jharkhand State Electricity Board, Ranchi
|
December 5, 2008 |
|
Priyanka Vs. State of Jharkhand
|
August 6, 2008 |
|
Priyatosh Chaudhary @ Pritosh Chaudhary Vs. Mukta Chaudhary
|
March 28, 2008 |
|
Pronob Dey Vs. State of Jharkhand
|
November 24, 2008 |
|
Punam Devi Vs. State of Jharkhand
|
October 21, 2008 |
|
PURAN CHAND BHAGAT Vs. USHA DEVI
|
September 29, 2008 |
|
PURAN GIRI @ PURAN MANDAL Vs. STATE OF JHARKHAND
|
August 5, 2008 |
|
PURAN MANJHI AND SARJU MAHTO Vs. STATE OF JHARKHAND
|
April 21, 2008 |
|
PURSOTAM BHAGAT Vs. STATE OF JHARKHAND
|
February 1, 2008 |
|
PURUSOTTAM LAL SAROJ Vs. STATE OF JHARKHAND
|
July 31, 2008 |
|
Pushpa Kumari Vs. State Of Jharkhand
|
February 5, 2008 |
|
Pushpanjali Construction Through Its Partner Vs. State Of Jharkhand
|
March 17, 2008 |
|
PUTUL GUPTA Vs. STATE OF JHARKHAND
|
July 16, 2008 |
|
R.N. SINGH, OFFICER Vs. STATE OF JHARKHAND
|
July 22, 2008 |
|
R.N.Mitra @ Ramendra Nath Mitra Vs. Union Of India
|
February 20, 2008 |
|
Rabhan Hembram Vs. State of Jharkhand
|
September 23, 2008 |
|
Radha Kant Vs. State of Bihar
|
January 3, 2008 |
|
RADHAKANT GOSWAMI Vs. STATE OF JHARKHAND
|
May 2, 2008 |
|
RADHESYAM SAH Vs. RAJESH KUMAR SAH
|
December 15, 2008 |
|
Radhika Raman Prasad Singh Vs. State of Jharkhand
|
December 2, 2008 |
|
Radhika Raman Prasad Singh Vs. State Of Jharkhand
|
April 4, 2008 |
|
Rafat Ara Vs. Ranchi University
|
November 17, 2008 |
|
RAGHUBANSH MANI LAL Vs. STATE OF JHARKHAND
|
January 17, 2008 |
|
Rahmati Khatoon Vs. State of Jharkhand
|
January 30, 2008 |
|
RAHUL SINGH Vs. RAHUL SINGH
|
October 15, 2008 |
|
Raj Kishore Das Vs. State of Jharkhand
|
December 2, 2008 |
|
RAJ KUMAR AND BROTHERS Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
|
July 29, 2008 |
|
RAJ KUMAR GUPTA Vs. BIRENDRA PRASAD GUPTA
|
October 21, 2008 |
|
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Raj Narayan Pandey Vs. Kameshwar Thakur
|
July 22, 2008 |
|
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
|
May 15, 2008 |
|
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
|
March 15, 2008 |
|
RAJ STEELS AND FERRO ALLOYS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 18, 2008 |
|
Raj Vanshi Singh Vs. State of Jharkhand
|
June 13, 2008 |
|
RAJA SARKAR Vs. STATE OF JHARKHAND
|
March 10, 2008 |
|
RAJAT NATH ROY Vs. STATE OF JHARKHAND
|
December 12, 2008 |
|
Rajbansh Pandey Vs. State of Jharkhand
|
July 22, 2008 |
|
Rajeev Kumar Vs. State Of Jharkhand
|
January 15, 2008 |
|
RAJEEV RANJAN Vs. STATE OF JHARKHAND
|
July 22, 2008 |
|
RAJENDRA GUPTA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 2, 2008 |
|
RAJENDRA KUMAR SHARMA Vs. SURENDRA NATH SHARMA
|
July 30, 2008 |
|
Rajendra Pandit Vs. Bharat Coking Coal Limited
|
October 24, 2008 |
|
RAJENDRA PANDIT Vs. STATE OF JHARKHAND
|
April 11, 2008 |
|
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
February 22, 2008 |
|
Rajendra Ram @ Rajendra Prasad Vs. State Of Jharkhand
|
February 8, 2008 |
|
RAJENDRA RAVIDAS ALIAS JHUPAR RABIDAS Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
RAJENDRA SINGH Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
July 2, 2008 |
|
RAJESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
October 17, 2008 |
|
Rajesh Kumar Vs. State of Jharkhand
|
September 2, 2008 |
|
RAJESH KUMAR Vs. CENTRAL COAL FIELDS LTD.
|
March 13, 2008 |
|
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
August 27, 2008 |
|
Rajesh Kumar Vs. State of Jharkhand
|
December 3, 2008 |
|
RAJESH KUMAR Vs. SAIL AND OTHERS
|
February 27, 2008 |
|
Rajesh Kumar Pandey Vs. State of Jharkhand
|
August 29, 2008 |
|
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 10, 2008 |
|
RAJESH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 4, 2008 |
|
Rajesh Kumar Vasani Vs. Jamshedpur Notified Area Committee, Jamshedpur
|
May 9, 2008 |
|
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND AND ANR.
|
February 21, 2008 |
|
Rajesh Ranjan Shrivastava Vs. State of Jharkhand
|
June 11, 2008 |
|
Rajesh Sharma Vs. State Of Jharkhand
|
February 26, 2008 |
|
RAJIB LOCHAN GOSWAMI Vs. CENTRAL COAL FIELDS LTD.
|
July 1, 2008 |
|
Rajiv Ranjan Singh @ Lalan Kumar Singh Vs. Union Of India
|
February 13, 2008 |
|
Rajkalia Devi Vs. State of Jharkhand
|
December 4, 2008 |
|
Rajneesh Mishra Vs. State of Jharkhand
|
April 28, 2008 |
|
Rajni Devi Vs. State of Jharkhand
|
December 18, 2008 |
|
Raju Mahto Vs. State of Jharkhand
|
July 11, 2008 |
|
Rakesh Chandra Arora Vs. Indian School of Mines University, Dhanbad
|
March 3, 2008 |
|
Rakesh Kumar Singh Vs. State of Jharkhand
|
March 18, 2008 |
|
Rakhohari Gope Vs. State of Jharkhand
|
May 15, 2008 |
|
RAM AUTAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 23, 2008 |
|
RAM AWADH GUPTA Vs. STATE OF JHARKHAND
|
January 31, 2008 |
|
RAM AYODHYA Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
RAM BACHAN PRASAD SINGH Vs. PROJECT OFFICER CHASNALLA COLLIERY
|
July 10, 2008 |
|
Ram Bahadur Bhagat Vs. State of Jharkhand
|
January 28, 2008 |
|
RAM CHANDRA DUBEY Vs. STATE OF JHARKHAND
|
August 5, 2008 |
|
Ram Chandra Jaiswal Vs. M.S.T.C. Ltd. A Government of India Enterprise
|
September 24, 2008 |
|
RAM CHANDRA PATHAK Vs. STATE OF JHARKHAND
|
March 11, 2008 |
|
RAM CHARITRA CHOUDHARY Vs. MADHU KODA
|
April 21, 2008 |
|
Ram Gopal Sah Vs. State of Jharkhand
|
December 3, 2008 |
|
RAM JIWAN SAHU Vs. STATE OF JHARKHAND
|
December 2, 2008 |
|
Ram Karan Tripathi Vs. State of Jharkhand
|
October 24, 2008 |
|
RAM KHELAWAN PASWAN Vs. STATE OF JHARKHAND
|
April 11, 2008 |
|
Ram Kishore Singh Vs. State of Jharkhand
|
January 10, 2008 |
|
RAM KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 21, 2008 |
|
Ram Lakhan Shaw Vs. Jharkhand State Electricity Board
|
December 8, 2008 |
|
Ram Lochan Jha Vs. State of Jharkhand
|
February 21, 2008 |
|
RAM NARAYAN @ RAM NARAYAN PANDIT Vs. THE STATE OF JHARKHAND
|
July 30, 2008 |
|
Ram Narayan Thakur Vs. Heman Kumar Gupta
|
November 24, 2008 |
|
RAM NARESH SINGH Vs. BHARAT COKING COAL LIMITED
|
December 19, 2008 |
|
RAM NARESH SINGH AND JANARDHAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
November 12, 2008 |
|
Ram Nirekhan Ram Vs. Chairman cum Managing Director, Central Coalfields Limited, Ranchi
|
November 27, 2008 |
|
Ram Paswan Vs. State of Bihar
|
August 21, 2008 |
|
Ram Prasad Vs. Union of India
|
November 19, 2008 |
|
Ram Pravesh Paswan Vs. State of Jharkhand
|
December 6, 2008 |
|
Ram Sagar Vs. State of Jharkhand
|
April 29, 2008 |
|
RAM SAGAR SINGH Vs. STATE OF JHARKHAND
|
September 2, 2008 |
|
Ram Shankar Prasad Singh Vs. Ranchi University
|
January 30, 2008 |
|
Ram Singh Vs. State of Jharkhand
|
December 5, 2008 |
|
RAM SURESH SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 24, 2008 |
|
RAM SWARUP JADAVA Vs. STATE OF JHARKHAND & ORS.
|
April 2, 2008 |
|
RAM VILAS SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 22, 2008 |
|
Rama Ballabh Upadhyaya Vs. State Of Bihar
|
January 16, 2008 |
|
RAMA SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
September 24, 2008 |
|
RAMAKANT KUSHWAHA Vs. ANAMIKA BHARATI
|
July 3, 2008 |
|
Ramakant Pandey Vs. State of Jharkhand
|
July 24, 2008 |
|
RAMASHRAY PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
|
RAMAVATAR MAHATO Vs. STATE OF JHARKHAND
|
September 29, 2008 |
|
Ramavatar Sharma Vs. State of Jharkhand through CBI
|
March 19, 2008 |
|
Ramayan Prasad Singh Vs. State of Bihar
|
September 10, 2008 |
|
Rambilash Dubey Vs. State of Jharkhand
|
October 20, 2008 |
|
RAMBRIKSH RAJBHAR Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Ramdayal Karketta Vs. State of Jharkhand
|
October 20, 2008 |
|
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
June 24, 2008 |
|
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
RAMESH KUMAR BAJAJ @ RAMESH BAJAJ AND RAMAN KUMAR SAH @ RAMAN KUMAR Vs. STATE OF JHARKHAND AND RAJ KISHORE JHA
|
September 19, 2008 |
|
Ramesh Sahu Vs. State of Jharkhand
|
July 17, 2008 |
|
Rameshwar Mahto Vs. State of Jharkhand
|
November 20, 2008 |
|
Rameshwar Mahto Vs. State of Jharkhand
|
March 12, 2008 |
|
Rameshwar Oraon Vs. State of Jharkhand
|
November 18, 2008 |
|
Rameshwar Prasad Vs. Damodar Valley Corporation through its Chairman
|
December 5, 2008 |
|
RAMESHWAR PRASAD SINHA Vs. CENTRAL COALFIELDS LIMITED
|
October 15, 2008 |
|
Rameshwar Prasad Sinha Vs. Central Coal Fields Limited
|
March 26, 2008 |
|
RAMJEET PRASAD SINGH Vs. UNION OF INDIA & ORS
|
September 4, 2008 |
|
RAMJIT KISKU Vs. STATE OF JHARKHAND
|
November 23, 2008 |
|
RAMKRISHNA FORGING LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 23, 2008 |
|
RAMKRISHNA FORGINGS LTD. Vs. STATE OF JHARKHAND
|
August 21, 2008 |
|
RAMLAL MAHTO Vs. STATE OF JHARKHAND
|
December 12, 2008 |
|
RAMLAL MUNDA Vs. STATE OF JHARKHAND
|
August 11, 2008 |
|
Rampati Pandit Vs. Jagdish Modi
|
October 21, 2008 |
|
RAMPRIT KUMAR Vs. STATE OF JHARKHAND
|
July 15, 2008 |
|
RAN VIJAY SINGH Vs. STATE OF JHARKHAND
|
April 3, 2008 |
|
RANA ANIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
July 3, 2008 |
|
Rana Pratap Singh Vs. State Of Jharkhand
|
February 12, 2008 |
|
RANA SINGH Vs. STATE OF JHARKHAND
|
April 2, 2008 |
|
Ranchi Medical Research And Development Foundation Ltd. Vs. Union Of India
|
April 30, 2008 |
|
Ranchi Nagar Nigam Pensioners Samaj Vs. State of Jharkhand
|
June 10, 2008 |
|
RANDHIR SINGH Vs. STATE OF JHARKHAND
|
July 3, 2008 |
|
RANI DEVI Vs. SOMESH KUMAR MISHRA
|
August 11, 2008 |
|
Ranjeet Kumar Singh Vs. State of Jharkhand
|
February 18, 2008 |
|
Rashidan Bibi Vs. Md.Hasan
|
December 16, 2008 |
|
Rasid No.2 Vs. Jharkhand State Electricity Board
|
February 22, 2008 |
|
Ratan Kumar Vs. Joackim Toppo
|
December 16, 2008 |
|
Rathendra Bishnu Nanhen Vs. State Of Jharkhand
|
June 17, 2008 |
|
Ratia Uraon Vs. State Of Bihar (Now Jharkhand)
|
May 5, 2008 |
|
Ratnesh Kumar Singh Vs. State Of Jharkhand
|
March 4, 2008 |
|
RAUSHAN KUMAR RAY Vs. STATE OF JHARKHAND
|
September 12, 2008 |
|
Ravi Shankar Kumar @ Tinku @ Ravi Shankar Prasad Vs. State of Jharkhand
|
March 10, 2008 |
|
RAVI SINHA Vs. STATE OF JHARKHAND
|
August 29, 2008 |
|
RAVI UPPAL Vs. STATE OF JHARKHAND
|
August 13, 2008 |
|
REHAN AHMAD Vs. STATE OF JHARKHAND
|
February 15, 2008 |
|
RENU BALA Vs. STATE OF JHARKHAND
|
July 17, 2008 |
|
Renu Devi Vs. State of Jharkhand
|
July 17, 2008 |
|
Renu Rani Singh Vs. State of Jharkhand
|
March 11, 2008 |
|
RIDAY MAHTO Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Rijhu Pahan Vs. State of Jharkhand
|
October 22, 2008 |
|
RINKU DEVI Vs. ABHIMANYU SINGH
|
December 19, 2008 |
|
Rishi Cement Company Limited Vs. Jharkhand State Electricity Board
|
July 3, 2008 |
|
Rishi Kumar Sahay Vs. State of Jharkhand
|
August 25, 2008 |
|
RITESH SINGH @ RITESH KUMAR Vs. STATE OF JHARKHAND
|
April 19, 2008 |
|
RIYAZUL ANSARI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
ROHAN RAWANI Vs. MOHI RAWANI
|
December 19, 2008 |
|
RUDER NARAYAN MAHTO @ RUDRA NARAYAN MAHATO Vs. STATE OF JHARKHAND AND RISHIKESH MAHATO
|
July 16, 2008 |
|
Rujesh Nandan Vs. State of Jharkhand
|
March 17, 2008 |
|
S.K. MISHRA Vs. TATA IRON AND STEEL CO. LTD.
|
April 4, 2008 |
|
S.K. MITRA Vs. UNION OF INDIA
|
March 4, 2008 |
|
S.N.Roy Vs. Bharat Bouri
|
March 19, 2008 |
|
S.P. SINGH CONSTABLE Vs. UNION OF INDIA
|
January 30, 2008 |
|
SABINA YASMIN Vs. STATE OF JHARKHAND
|
June 20, 2008 |
|
Sabita Banerjee Vs. State of Jharkhand
|
April 29, 2008 |
|
Sacred Heart Convent School, Jamshedpur Vs. State of Jharkhand
|
August 13, 2008 |
|
Sadanand Chatterjee Vs. Union of India
|
July 22, 2008 |
|
Sadhu Charan Sahay Vs. Hindustan Steel Works, Construction Ltd.
|
April 10, 2008 |
|
Sadhu Sharan Pandey Vs. State of Jharkhand
|
February 21, 2008 |
|
Sagar Mal Agrawal Vs. State of Jharkhand
|
September 3, 2008 |
|
Saheb Singh Vs. State of Jharkhand
|
June 24, 2008 |
|
Sailendra Singh Vs. Union of India
|
December 4, 2008 |
|
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH CBI
|
September 5, 2008 |
|
SAJID ZEYA KHAN Vs. STATE OF JHARKHAND
|
April 10, 2008 |
|
Sakaldeo Sao Vs. State Of Jharkhand
|
March 27, 2008 |
|
SAKILA KHATOON Vs. STATE OF JHARKHAND
|
April 11, 2008 |
|
SALIKA BIBI Vs. THE STATE OF JHARKHAND
|
September 22, 2008 |
|
Salim Raza Vs. Jharkhand State Electricity Board
|
November 18, 2008 |
|
Salma Vs. Dhirendra Prasad
|
December 15, 2008 |
|
Salwa Devi Vs. State of Jharkhand
|
July 2, 2008 |
|
Sambhoo Singh Vs. State of Jharkhand
|
February 12, 2008 |
|
Samir Ansari Vs. State of Jharkhand
|
February 6, 2008 |
|
Samsudin Ansari Vs. State Of Jharkhand
|
February 26, 2008 |
|
SAMSUL Vs. STATE OF JHARKHAND
|
June 16, 2008 |
|
SAMSUL MOMIN Vs. STATE OF BIHAR
|
March 5, 2008 |
|
SAMUNDRA NATH PANDEY, JITENDRA MISHRA Vs. THE STATE OF JHARKHAND
|
December 23, 2008 |
|
Sanaul Haque Vs. State of Jharkhand through CBI
|
March 3, 2008 |
|
Sandhu Munda Vs. State of Jharkhand
|
November 19, 2008 |
|
Sandhya Devi Vs. The Management Of Bokaro Steel Plant Of Steel Authority Of India Ltd.
|
April 1, 2008 |
|
SANGEETA DEVI Vs. STATE OF JHARKHAND
|
July 15, 2008 |
|
SANIKA ORAON Vs. STATE OF JHARKHAND
|
June 23, 2008 |
|
SANJAY DANGI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
Sanjay Kumar Agarwal Vs. State of Jharkhand
|
December 5, 2008 |
|
SANJAY KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 22, 2008 |
|
Sanjay Kumar Chaurasia Vs. Jharkhand State Housing Board through its Managing Director, Ranchi
|
November 27, 2008 |
|
Sanjay Kumar Samaiyar Vs. State of Jharkhand
|
July 22, 2008 |
|
SANJAY KUMAR SINGH ALIAS SANJAY SINGH Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Sanjay Kumar Sinha Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
|
September 10, 2008 |
|
SANJAY PATHAK Vs. STATE OF JHARKHAND
|
October 21, 2008 |
|
Sanjay Prasad Gupta Vs. State of Jharkhand
|
August 29, 2008 |
|
Sanjay Prasad Yadav Vs. Chairman, Railway Board
|
February 6, 2008 |
|
Sanjay Singh @ Rajesh Singh Vs. State of Jharkhand
|
January 14, 2008 |
|
SANJEEV KUMAR KUSHWAHA Vs. STATE OF JHARKHAND
|
March 28, 2008 |
|
Sanjeev Kumar Sahay Vs. State of Jharkhand
|
April 30, 2008 |
|
SANKARI MASOMAT Vs. STATE OF JHARKHAND
|
September 24, 2008 |
|
SANT KUMAR GUPTA Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
SANT KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 7, 2008 |
|
Santial Sah @ Shah Vs. State of Jhankhand
|
July 23, 2008 |
|
Santlal Sah @ Shah Vs. State of Jharkhand
|
July 23, 2008 |
|
SANTOSH KUMAR CHAUDHARY Vs. CONTROLLING AUTHORITY AND ASSISTANT LABOUR COMMISSIONER
|
August 5, 2008 |
|
SANTOSH KUMAR DAS Vs. BHARAT COKING COAL LIMITED
|
August 5, 2008 |
|
SANTOSH KUMAR DUBEY Vs. STEEL AUTHORITY OF INDIA LTD
|
September 24, 2008 |
|
SANTOSH KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Santosh Kumar Mondal Vs. Bajaj Kisku
|
September 3, 2008 |
|
Santosh Prasad Vs. Central Coal Fields Ltd.
|
December 4, 2008 |
|
Santoshila D. Hembrom Vs. State of Jharkhand
|
December 1, 2008 |
|
Sapan Kumar Vs. State of Jharkhand
|
October 20, 2008 |
|
SAPAN KUMAR BURMAN Vs. RAJAN KUMAR SHRIVASTAV
|
August 6, 2008 |
|
SARASWATI TIRKEY Vs. STATE OF BIHAR
|
December 11, 2008 |
|
Sarbani Biswas Vs. Rajendra Kumar
|
May 1, 2008 |
|
SARDAR BALWANT SINGH ALIAS BALWANT SINGH Vs. STATE OF JHARKHAND
|
March 12, 2008 |
|
Sardar Gurmukh Singh Vs. Sumer Chand Jain
|
July 25, 2008 |
|
SARWAN SINGH Vs. STATE OF JHARKHAND
|
August 12, 2008 |
|
SARYOO PRASAD ROY Vs. STATE OF JHARKHAND
|
March 28, 2008 |
|
SARYU LAL THAKUR Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
Sateesh Kumar Das Vs. Union of india
|
December 17, 2008 |
|
SATENDRA PRASAD YADAV Vs. HEAVY ENGINEERING CORPORATION LTD.
|
February 28, 2008 |
|
SATENDRA SINGH Vs. STATE OF JHARKHAND
|
December 8, 2008 |
|
Satish Chandra Dey Vs. State Of Jharkhand
|
January 17, 2008 |
|
SATISH CHANDRA SRIVASTAVA Vs. STATE OF JHARKHAND
|
August 5, 2008 |
|
SATSANG Vs. STATE OF JHARKHAND
|
February 29, 2008 |
|
Satya Narayan Lakra Vs. State of Jharkhand
|
July 25, 2008 |
|
SATYA NARAYAN LAL Vs. RAJENDRA PRASAD SAHU
|
January 25, 2008 |
|
SATYA NARAYAN SINGH Vs. RANCHI UNIVERSITY
|
February 6, 2008 |
|
SATYA PRAKASH CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 23, 2008 |
|
SATYENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR NOW JHARKHAND
|
December 16, 2008 |
|
SATYENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 26, 2008 |
|
SAYEEDUR RAHMAN Vs. NOUSHABA SHAHEEN
|
October 16, 2008 |
|
Seema Sinha and Another Vs. State of Jharkhand
|
October 20, 2008 |
|
SELESTIN KACHHAP Vs. STATE OF BIHAR
|
August 5, 2008 |
|
Serajul Sheikh Vs. State Of Jharkhand
|
March 19, 2008 |
|
SEWAK SINGH Vs. D M NATIONAL INSURANCE CO
|
November 24, 2008 |
|
Shagufa Bano and Md. Sunaid Alam Vs. CCL
|
June 13, 2008 |
|
SHAGUFTA SHAHIN Vs. STATE OF JHARKHAND
|
August 26, 2008 |
|
Shaikh Irshad Ahmed Vs. State of Jharkhand
|
July 18, 2008 |
|
Shailendra Kumar Sinha Vs. State of Jharkhand through S.P., C.B.I.
|
June 20, 2008 |
|
Shailendra Kumar Verma Vs. Union Of India
|
March 11, 2008 |
|
SHAILENDRA SINGH Vs. UNION OF INDIA
|
November 12, 2008 |
|
SHAILESH KUMAR Vs. UNION OF INDIA
|
February 13, 2008 |
|
SHAKHA YADAV Vs. STATE OF JHARKHAND
|
September 1, 2008 |
|
Shakti Shankar Verma Vs. State of Jharkhand through CBI
|
August 22, 2008 |
|
SHAKUNTALA DEVI Vs. GANGADHAR MAHTO
|
June 27, 2008 |
|
Shakuntala Devi Vs. State of Jharkhand
|
December 8, 2008 |
|
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND
|
January 28, 2008 |
|
SHAMBHU KUMAR GUPTA Vs. STATE OF JHARKHAND AND OTHERS
|
October 23, 2008 |
|
Shambhu Nath Prasad Vs. State Of Jharkhand
|
March 13, 2008 |
|
Shamma Begum Vs. Bihar College Service Commission
|
September 23, 2008 |
|
SHANKAR JEE PANDEY Vs. UNION OF INDIA & ORS.
|
September 24, 2008 |
|
Shankar Nath @ Shankar Labh Vs. State of Jharkhand
|
July 22, 2008 |
|
Shankar Prasad Vs. State of Jharkhand
|
November 28, 2008 |
|
SHANKAR PRASAD YADAV Vs. MEENA DEVI
|
May 15, 2008 |
|
SHANKUNTALA MEHTA Vs. UNION OF INDIA
|
March 31, 2008 |
|
Shanti Devi Vs. Jharkhand State Electricity Board
|
January 8, 2008 |
|
Shanti Devi Vs. State of Jharkhand
|
August 7, 2008 |
|
SHANTI DEVI PRASAD Vs. STATE OF JHARKHAND
|
August 21, 2008 |
|
Shanti Endhan Through Its Proprietor Ratish Kumar Singh Vs. Bharat Coking Coal Ltd.Through Its Chairman-Cum-Managing Director
|
May 6, 2008 |
|
SHANTI NAYAK Vs. ORIENTAL INSURANCE CO LTD
|
August 19, 2008 |
|
SHANTI SEN Vs. STATE OF JHARKHAND AND ORS
|
June 30, 2008 |
|
SHANTI UDYOG Vs. STATE OF JHARKHAND
|
December 4, 2008 |
|
SHARAD KUMAR Vs. STATE OF JHARKHAND
|
September 2, 2008 |
|
Sharat Coking Coal Limited Vs. Baij Nath Mahato
|
July 15, 2008 |
|
SHARIF ANSARI Vs. STATE OF JHARKHAND
|
July 30, 2008 |
|
Shashank Shekhar Singh Vs. Phulpoti Devi
|
September 5, 2008 |
|
Shashi Bhushan Prasad Vs. Bihar State Electricity Board
|
December 12, 2008 |
|
Shashi Kant Jha Vs. Jharkhand State Electricity Board
|
October 15, 2008 |
|
Shashi Kant Shukla Vs. Jharkhand Public Service Commission Ranchi
|
August 20, 2008 |
|
Shashi Kant Upadhyay Vs. State of Jharkhand
|
July 31, 2008 |
|
SHASHI PRABHA CHOPRA AND MISS. MONORAMA SAMANTA Vs. PRESIDING OFFICER, LABOUR COURT
|
February 19, 2008 |
|
SHATRUGHAN SINGH & ORS. Vs. STATE OF JHARKHAND THROUGH CBI
|
June 27, 2008 |
|
Shayam Bihari Singh Vs. State Of Jharkhand
|
February 29, 2008 |
|
Shefali Bala Devya Vs. Bharat Coking Coal Ltd.
|
November 20, 2008 |
|
SHEO NATH PRASAD Vs. BIRSA AGRICULTURE UNIVERSITY
|
June 13, 2008 |
|
Sheo Prakash Sinha Vs. State of Jharkhand
|
August 27, 2008 |
|
SHEO SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
July 21, 2008 |
|
SHEOBRAT DUBEY Vs. LAKSHMINIYA DEVI
|
July 29, 2008 |
|
SHEONATH SINGH GONJHU Vs. THE STATE OF JHARKHAND
|
November 25, 2008 |
|
SHIB PRASAD MAHATO Vs. STATE OF JHARKHAND
|
May 16, 2008 |
|
Shiblal Manjhi Vs. Central Coal Field Ltd.
|
December 5, 2008 |
|
Shibu Bhumij Vs. State of Bihar
|
December 17, 2008 |
|
SHIEKH SAMSUDDIN AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
April 3, 2008 |
|
Shifa Ul Ain Vs. Union Of India
|
February 7, 2008 |
|
Shiksha Niketan, S.E. Rly High School Vs. Union of India (UOI)
|
February 12, 2008 |
|
Shila Kapardar Vs. State of Jharkhand
|
December 18, 2008 |
|
Shio Nath Singh Vs. Bharat Coking Coal Ltd.
|
March 10, 2008 |
|
SHIPENDRA PRASAD SINGH @ SHIPEND SINGH Vs. BINA DEVI
|
February 25, 2008 |
|
SHIV KUMAR AGRAWAL Vs. MATIZAN BIBI
|
August 22, 2008 |
|
SHIV KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 13, 2008 |
|
Shiv Murat Gupta Vs. State of Jharkhand
|
September 10, 2008 |
|
SHIV PRASAD SAHU Vs. STATE OF JHARKHAND
|
February 5, 2008 |
|
Shiv Sagar Pandey Vs. State of Jharkhand
|
November 28, 2008 |
|
Shiv Shankar Vs. Vinoba Bhave University
|
May 5, 2008 |
|
Shiv Shankar Murmu Vs. State of Jharkhand
|
August 4, 2008 |
|
Shiv Shankar Prasad Vs. State of Jharkhand
|
July 24, 2008 |
|
Shiv Shankar Roy And Sitaram Vs. State Of Jharkhand
|
February 12, 2008 |
|
SHIV SHANKAR SAH Vs. STATE OF BIHAR NOW JHARKHAND
|
October 20, 2008 |
|
Shiv Shankar Sharma Vs. Bharat Coking Coal Ltd.
|
December 6, 2008 |
|
SHIVAKANT MISHRA Vs. STATE OF JHARKHAND
|
March 26, 2008 |
|
Shivam Coke Industries And Rani Sati Coke Manufacturing Company Vs. State Of Jharkhand
|
March 14, 2008 |
|
Shivanand Roy Vs. State of Jharkhand
|
May 13, 2008 |
|
SHIVANI BASU Vs. STATE OF JHARKHAND AND ANR.
|
January 17, 2008 |
|
Shivlal Kora Vs. State of Jharkhand
|
October 25, 2008 |
|
SHIVPUJAN YADAV Vs. BISHNUDEO PRASAD
|
October 21, 2008 |
|
SHRADHA DEVI @ SHARDA DEVI AND ORS. Vs. STATE OF JHARKHAND
|
August 22, 2008 |
|
Shreemati Sikha Kumari Vs. Kamal Sahay
|
November 19, 2008 |
|
Shri Ram Bachan Sharma Vs. State Of Jharkhand
|
April 10, 2008 |
|
Shuru Kui Vs. State of Jharkhand
|
December 1, 2008 |
|
SHYAM LAL SAHU Vs. STATE OF JHARKHAND AND AJAY PRASAD
|
December 23, 2008 |
|
Shyam Sundar Mishra Vs. Director, Ministry Of Coal, Government Of India
|
June 18, 2008 |
|
Shyam Sundar Munda Vs. State of Jharkhand
|
August 6, 2008 |
|
Shyam Sundar Yadav Vs. State of Jharkhand
|
November 21, 2008 |
|
SHYAM SUNDER PRASAD BHARUKA Vs. THE STATE OF JHARKHAND
|
June 17, 2008 |
|
SHYAMDHAN MAHTOQ Vs. STATE OF JHARKHAND
|
December 3, 2008 |
|
SIGMA COMPUTER Vs. STATE OF JHARKHAND
|
January 21, 2008 |
|
SIKHA SINGH ALIAS SIKHA SINGH DEO Vs. STATE OF NOW JHARKHAD
|
August 4, 2008 |
|
SILA RAHA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 30, 2008 |
|
Simdega Catholic Diocesan Education Society Vs. State of Jharkhand
|
November 21, 2008 |
|
SINCLAIR STEELS Vs. STATE OF JHARKHAND
|
August 26, 2008 |
|
SISI BAHA TOPNO Vs. STATE OF JHARKHAND
|
March 31, 2008 |
|
SITA DEVI Vs. STATE OF JHARKHAND
|
February 19, 2008 |
|
SITA RAM SANCHI Vs. STATE OF JHARKHAND
|
September 16, 2008 |
|
Sitaram Vs. State of Jharkhand
|
November 12, 2008 |
|
SITARAM TANTY Vs. STATE OF BIHAR
|
July 8, 2008 |
|
Siya Devi Vs. Union of India
|
October 23, 2008 |
|
SIYA RAM AGARWAL Vs. STATE OF JHARKHAND
|
December 11, 2008 |
|
SIYAWAR SINGH Vs. STATE OF JHARKHAND THROUGH S.P. VIGILANCE BUREAU AND THE CHAIRMAN
|
July 11, 2008 |
|
SK. KHURSHID Vs. STATE OF BIHAR
|
September 3, 2008 |
|
SMT PADMINI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 2, 2008 |
|
SMT SANGEETA DEVI AND JAMADAR MAHTO Vs. STATE OF JHARKHAND AND SMT BILIA MAHTAIN
|
July 18, 2008 |
|
SMT SHRADHA DEVI @ SHARDA DEVI Vs. STATE OF JHARKHAND
|
August 22, 2008 |
|
Smt.Kiran Devi Vs. State Of Jharkhand
|
April 1, 2008 |
|
Smt.Madhuri Devi Vs. Commissioner Of Dumka Division
|
May 6, 2008 |
|
SOCHAN SAO Vs. TATE OF JHARKHAND
|
July 1, 2008 |
|
Sohan Mahto Vs. Mundrika Devi
|
April 4, 2008 |
|
SOMA RAY Vs. UTTAM KUMAR RAY
|
July 22, 2008 |
|
Son alai Hansda Vs. State of Jharkhand
|
July 29, 2008 |
|
Sona Kumar Arya Vs. State of Jharkhand
|
June 27, 2008 |
|
Sonjhari Devi Vs. State of Jharkhand
|
December 16, 2008 |
|
Sonu Thapa Vs. State of Jharkhand
|
November 28, 2008 |
|
South Eastern Railway Station Porters Union, B.S.C. through Secretary Vs. Union of India (UOI)
|
May 2, 2008 |
|
Southern Cooling Towers Pvt.Ltd. Vs. Steel Authority Of India Ltd.
|
March 7, 2008 |
|
STAN COMMODITIES PVT. LTD. Vs. PUNJAB AND SIND BANK
|
June 27, 2008 |
|
State Bank of India Vs. Rani Devi
|
November 18, 2008 |
|
State Election Commission Vs. State of Jharkhand
|
February 29, 2008 |
|
State of Bihar Vs. Serajuddin Ansari
|
March 27, 2008 |
|
STATE OF BIHAR Vs. KRISHANDEO RAJAK
|
August 5, 2008 |
|
STATE OF BIHAR Vs. AJIT KUMAR
|
January 3, 2008 |
|
State of Bihar Vs. Ghasi Ram Mahto
|
July 3, 2008 |
|
STATE OF BIHAR Vs. RAMAKANT SINGH
|
April 22, 2008 |
|
State of Bihar through the Deputy Commissioner, Hazaribagh Vs. Rojani Bibi
|
August 19, 2008 |
|
State of Jharkhand Vs. Umesh Kumar Singh
|
July 18, 2008 |
|
State of Jharkhand Vs. Baikunth Nath Dwivedi
|
September 15, 2008 |
|
State of Jharkhand Vs. Kanchan Agrawala
|
December 3, 2008 |
|
STATE OF JHARKHAND Vs. DINESH SHARMA
|
September 8, 2008 |
|
STATE OF JHARKHAND Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
October 16, 2008 |
|
STATE OF JHARKHAND Vs. SWAMINATH PRASAD
|
February 20, 2008 |
|
STATE OF JHARKHAND Vs. SANJAY KUMAR
|
March 26, 2008 |
|
STATE OF JHARKHAND Vs. BIMAL KUMAR SINHA
|
March 28, 2008 |
|
State of Jharkhand Vs. Mahabir Rajak
|
December 23, 2008 |
|
State of Jharkhand Vs. Saryu Prasad Jha
|
November 25, 2008 |
|
State of Jharkhand Vs. Kartik Chandra Mahto
|
July 29, 2008 |
|
State of Jharkhand Vs. Mohan Thakur
|
August 28, 2008 |
|
STATE OF JHARKHAND THROUGH EXCISE COMMISSIONER, GOVT. OF JHARKHAND Vs. MEMBER BOARD OF REVENUE AND NAROTTAMKA MERCANTILE PVT. LTD
|
September 12, 2008 |
|
STATE THROUGH DY SUPDT OF POLICE/C B I Vs. N S SHARMA
|
September 4, 2008 |
|
Steel Limited Vs. State of Jharkhand
|
June 13, 2008 |
|
Stephan Murmu Vs. Chandra Mohan Bhandari
|
September 25, 2008 |
|
SUBHADRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 18, 2008 |
|
Subhash Prasad Sah Vs. State of Jharkhand
|
August 21, 2008 |
|
SUBIR KUMAR CHAKRABRTY Vs. STATE OF JHARKHAND AND ANR.
|
March 13, 2008 |
|
Subodh Rajwar @ Chutun Rajwar Vs. State Of Bihar (Now Jharkhand)
|
May 13, 2008 |
|
SUBODH RAM DAS Vs. THE STATE OF JHARKHAND
|
August 28, 2008 |
|
SUBRATA KUMAR GHOSH Vs. STATE OF JHARKHAND
|
October 16, 2008 |
|
SUCHITRA BANERJEE Vs. DEB SHANKAR BANERJEE
|
September 25, 2008 |
|
SUDAMA DUBAY Vs. STATE OF JHARKHAND
|
June 10, 2008 |
|
SUDARSHAN PODDAR Vs. STATE OF JHARKHSND
|
December 18, 2008 |
|
SUDHANSHU BHUSHAN RAM Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
Sudhansu Prasad Mandal Vs. State Of Jharkhand
|
February 15, 2008 |
|
Sudhir Kumar Choubey Vs. Union of India (UOI)
|
December 11, 2008 |
|
SUDHIR KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 20, 2008 |
|
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
August 21, 2008 |
|
Sudhir Kumar Sinha Vs. The State Of Jharkhand
|
May 6, 2008 |
|
SUDHIR KUMAR SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ORS.
|
June 30, 2008 |
|
Sudhir Nayar Vs. State of Jharkhand
|
July 24, 2008 |
|
Suffique Ansari @ M.d.Safique Vs. Abdul Rajjak Ali
|
April 4, 2008 |
|
Sugan Prasad Mehta Vs. State of Jharkhand
|
October 17, 2008 |
|
Suhrid Roy Choudhary Vs. Agro Industrial Equipment, Jamshedpur
|
August 27, 2008 |
|
Sujit Kumar Baskey Vs. State of Jharkhand
|
March 13, 2008 |
|
Sujit Mishra @ Sujit Kumar Vs. State of Jharkhand
|
December 5, 2008 |
|
Sukdeo Baitha Vs. Eastern Coalfields Ltd.
|
January 28, 2008 |
|
SUKOMAL BAUL Vs. STATE OF BIHAR
|
September 2, 2008 |
|
Suleman Xalxo Vs. State of Jharkhand
|
September 1, 2008 |
|
Sulo Devi Vs. Sitanath Mahto
|
November 26, 2008 |
|
SULOCHANA DEVI Vs. STATE OF JHARKHAND
|
July 3, 2008 |
|
SULOCHANA KUMARI Vs. STATE OF JHARKHAND
|
October 16, 2008 |
|
Sulse Baxla Vs. State of Jharkhand
|
December 17, 2008 |
|
SUMANTRI DEVI Vs. CANARA BANK
|
September 3, 2008 |
|
Sumitra Devi Vs. State of Jharkhand
|
January 28, 2008 |
|
Sunayna Devi Vs. State Of Jharkhand
|
February 19, 2008 |
|
SUNDARI MARANDI Vs. MAHARANI HEMBRAM
|
November 20, 2008 |
|
Sunil Kumar Vs. State of Jharkhand
|
November 18, 2008 |
|
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 10, 2008 |
|
Sunil Kumar Dhar Vs. State of Jharkhand
|
January 28, 2008 |
|
SUNIL KUMAR GIRI Vs. RAM DULARI DEVI
|
February 15, 2008 |
|
Sunil Kumar Sharma Vs. State of Jharkhand
|
September 22, 2008 |
|
SUNIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
August 25, 2008 |
|
SUNIL MITTAL Vs. THE STATE OF JHARKHAND
|
November 14, 2008 |
|
Super Briquette Industries Vs. State of Jharkhand
|
May 9, 2008 |
|
SURAJ PRASAD SAH Vs. STATE OF JHARKHAND
|
March 6, 2008 |
|
Suraj Rai Vs. State of Jharkhand
|
January 28, 2008 |
|
SURATI TOBACCO PRODUCTS LTD Vs. STATE OF JHARKHAND
|
October 15, 2008 |
|
Surendra Kumar Sinha Vs. State of Jharkhand
|
September 23, 2008 |
|
SURENDRA NATH SHARMA Vs. RAJENDRA KUMAR SHARMA
|
February 5, 2008 |
|
SURENDRA PAL SINGH Vs. UNION OF INDIA
|
February 26, 2008 |
|
Surendra Paswan Vs. State of Jharkhand
|
August 14, 2008 |
|
Surendra Prasad Singh Vs. State of Jharkhand
|
September 4, 2008 |
|
Surendra Prasad Singh Vs. State of Jharkhand
|
October 18, 2008 |
|
SURENDRA SHARMA ALIAS SURENDRA PRASAD SHARMA Vs. STEPHEN MARANDI
|
August 5, 2008 |
|
Surendra Singh Vs. State of Jharkhand
|
August 26, 2008 |
|
SURENDRA SINGH Vs. GOVERNING BODY OF RAJENDRA INSTITUTE OF MEDICAL SCIENCES
|
March 27, 2008 |
|
SURESH KUMAR BASAIWALA Vs. GOBIND PRASAD AGARWALA
|
July 17, 2008 |
|
Suresh Kumar Singh Vs. Shyam Nandan Singh
|
November 17, 2008 |
|
Suresh Mahto Vs. State of Jharkhand
|
July 17, 2008 |
|
Suresh Mishra Vs. State of Jharkhand
|
June 20, 2008 |
|
SURESH PASWAN Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
SURESH PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
August 22, 2008 |
|
Suresh Prasad Singh Vs. State of Bihar
|
November 12, 2008 |
|
Suresh Prasad Singh Vs. Presiding Officer, Labour Court Jamshedpur
|
July 30, 2008 |
|
Suresh Sharma Vs. Chintamoni Sharma
|
December 2, 2008 |
|
SURINDER SINGH SAHNI Vs. UNION OF INDIA
|
May 6, 2008 |
|
SURYA MOHAN PRASAD Vs. VINOBA BHAVE UNIVERSITY
|
April 3, 2008 |
|
SURYADEO PRASAD Vs. STATE OF BIHAR
|
August 27, 2008 |
|
Suryanath Pandey Vs. State of Jharkhand
|
August 6, 2008 |
|
SUSAN DAS Vs. EASTERN COALFIELDS LTD. AND ORS.
|
July 9, 2008 |
|
Sushama Sara Vs. State of Jharkhand
|
March 12, 2008 |
|
Sushant Jha, Senior Divisional Personal Officer, East Central Railway, Dhanbad Vs. Presiding Officer of Central Administrative Tribunal, Patna
|
December 18, 2008 |
|
SUSHIL KUMAR HANSDO Vs. STATE OF JHARKHAND & ORS.
|
February 19, 2008 |
|
Sushil Kumar Purty Vs. State of Jharkhand
|
August 27, 2008 |
|
Sushil Kumar Shukla Vs. State of Jharkhand
|
August 13, 2008 |
|
Sushila Devi Vs. Poonam Srivastava
|
August 25, 2008 |
|
Sushma Toppo Vs. State of Jharkhand
|
August 14, 2008 |
|
Sushree Sweta Mukherjee Vs. State of Jharkhand
|
August 7, 2008 |
|
SWARAJ THACKERAY ALIAS RAJ THACKERAY Vs. STATE OF JHARKHAND
|
May 15, 2008 |
|
Swararaj Thackeray @ Raj Thackeray Vs. State of Jharkhand
|
December 22, 2008 |
|
SYED MANIRUDDIN Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
SYED MD. AKHTAR Vs. STATE OF JHARKHAND
|
April 15, 2008 |
|
Syed Wasim Uddin Vs. State of Jharkhand
|
November 11, 2008 |
|
Synergy Polypacks Pvt.Ltd., Dhanbad Vs. Jharkhand State Electricity Board, Ranchi
|
September 10, 2008 |
|
T. DEV ROY KARJI Vs. STATE OF JHARKHAND
|
February 6, 2008 |
|
T.V.A.Narayan Vs. State of Jharkhand
|
July 24, 2008 |
|
Tabitha Marandi Vs. State of Jharkhand
|
November 21, 2008 |
|
TANMAY GHOSH Vs. STATE OF JHARKHAND
|
September 15, 2008 |
|
Tanushree Banerjee Vs. State of Jharkhand
|
June 25, 2008 |
|
Tapas Kumar Dutta Vs. State of Jharkhand
|
August 14, 2008 |
|
Tapeshwar Prasad Verma Vs. State of Jharkhand
|
August 28, 2008 |
|
TAPTI SADHU Vs. STATE OF JHARKHAND
|
November 11, 2008 |
|
Tara Devi Vs. Saifun Khatoon
|
August 11, 2008 |
|
Tara Pada Hazra Vs. State of Jharkhand
|
December 16, 2008 |
|
Tara Pratap Ram Vs. State of Jharkhand
|
September 10, 2008 |
|
Tara Shanker Das Vs. State of Jharkhand
|
November 28, 2008 |
|
TARIT KUMAR DUTTA ROY Vs. STATE OF BIHAR
|
August 8, 2008 |
|
Tarun Modi Vs. State of Jharkhand
|
August 14, 2008 |
|
Tata Construction Project Ltd. Vs. State of Jharkhand
|
August 5, 2008 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. STATE OF BIHAR
|
April 2, 2008 |
|
Tata Iron and Steel Company Vs. Regional Provident Fund Commissioner
|
March 17, 2008 |
|
TATA IRON AND STEEL COMPANY LTD. Vs. DR. S.K. MISHRA
|
July 23, 2008 |
|
TATA MOTORS LTD ( TATA ENGINEERING AND LOCOMOTIVE Vs. THE STATE OF JHARKHAND
|
December 13, 2008 |
|
TATA MOTORS LTD. Vs. STATE OF JHARKHAND AND ANR.
|
July 24, 2008 |
|
Tata Motors Ltd. Vs. State of Jharkhand
|
August 12, 2008 |
|
Tata Steel Limited Vs. State Of Jharkhand
|
February 19, 2008 |
|
TATA STEEL LIMITED AND SHREE BALA GANPATI VILAS Vs. STATE OF JHARKHAND
|
January 10, 2008 |
|
TATA STEEL LTD. Vs. AWTAR SINGH
|
March 11, 2008 |
|
TATA YODOGAWA LTD Vs. STATE OF BIHAR
|
February 20, 2008 |
|
Tauquir Alam Khan Vs. State of Jharkhand
|
September 12, 2008 |
|
TEHARAT HUSSAIN Vs. STATE OF JHARKHAND
|
June 24, 2008 |
|
Tetri Devi Vs. B.C.C.L.through its Chairman
|
August 20, 2008 |
|
Thakur Ajit Kumar Vs. State of Jharkhand
|
August 20, 2008 |
|
THAKUR CHANDRABHUSHAN SINGH Vs. STATE OF JHARKHAND
|
May 1, 2008 |
|
Thakur Prasad Sao Vs. State Of Jharkhand
|
May 15, 2008 |
|
THAKUR SINGH Vs. STATE OF JHARKHAND & ORS.
|
August 6, 2008 |
|
THE DEPUTY INSPECTOR GENERAL, C I S F UNIT BOKARO Vs. SHRI SAJJAN KUMAR
|
December 19, 2008 |
|
THE MANAGEMENT OF BHARAT REFRACTORIES LIMITED Vs. STATE OF JHARKHAND
|
December 23, 2008 |
|
THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY
|
July 3, 2008 |
|
THE QUARRY OWNERS ASSOCIATION Vs. STATE OF JHARKHAND
|
August 7, 2008 |
|
THE STATE OF BIHAR (NOW JHARKHAND) Vs. SULEMAN MIAN
|
September 16, 2008 |
|
Tileshwar Sahu Vs. State Of Jharkhand
|
February 18, 2008 |
|
Timbru Oraon @ Timru Vs. State of Bihar
|
August 26, 2008 |
|
Tirth Raj Himmat Singka Vs. State of Bihar (now Jharkhand)
|
February 1, 2008 |
|
Tisco (Tube Division) Vs. State of Jharkhand
|
July 17, 2008 |
|
TISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
|
April 8, 2008 |
|
Tisco Mazdoor Union Vs. Tata Iron and Steel Company
|
September 9, 2008 |
|
TOPPERS CONSTRUCTION (P) LTD. Vs. STATE OF JHARKHAND
|
April 30, 2008 |
|
Tribhuvan Prasad Singh Vs. State of Jharkhand
|
October 25, 2008 |
|
TRIBHUWAN NATH SINGH Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I.
|
June 30, 2008 |
|
Tribhuwan Prasad Singh Vs. Bharat Coking Coal Ltd. through its Managing Director
|
September 3, 2008 |
|
Triloki Nath Tripathi Vs. Canara Bank, Doranda, Ranchi
|
November 17, 2008 |
|
TRIPURARI MANDAL Vs. ORIENTAL INSURANCE CO LTD
|
December 16, 2008 |
|
Tulsidas Patel Vs. Md. Shafique
|
November 20, 2008 |
|
TUPLA MAHTO Vs. CENTRAL COALFIELDS LTD.
|
May 5, 2008 |
|
Uday Shankar Ojha Vs. Jharkhand State Election Commission
|
February 29, 2008 |
|
UDAY SHANKAR SINGH Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
|
December 2, 2008 |
|
UDHWA PRAKHAND NAV YATAYAT SWAVLAMBI SAHKARI SAMITI LTD. Vs. STATE OF JHARKHAND
|
July 17, 2008 |
|
UGRO BARIK @ AGRO BARIK Vs. STATE OF JHARKHAND
|
January 15, 2008 |
|
UJJAWAL KUMAR SINHA, KARUNAKAR PRASAD Vs. THE STATE OF BIHAR
|
December 23, 2008 |
|
Uma Devi Vs. State of Jharkhand
|
November 21, 2008 |
|
Uma Pada Rewani Vs. State of Jharkhand
|
September 29, 2008 |
|
Uma Shankar Prasad Srivastava Vs. State of Jharkhand
|
August 29, 2008 |
|
Umakant Yadav Vs. State of Jharkhand
|
December 6, 2008 |
|
UMASHANKAR GOND ALIAS BACHI Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
UMASHANKER PRASAD JAISWAL & ORS. Vs. STATE OF JHARKHAND & ORS.
|
April 21, 2008 |
|
Umesh Kumar @ Umesh Kumar singh Vs. State of Jharkhand through CBI
|
June 27, 2008 |
|
UMESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2008 |
|
Umesh Narayan Prasad Vs. State of Jharkhand
|
December 10, 2008 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 8, 2008 |
|
UNION OF INDIA Vs. DINESH PRASAD DHATURVEDI
|
April 2, 2008 |
|
Union of India Vs. Jai Krishna Pandey
|
September 15, 2008 |
|
Union of India (UOI) Vs. Makul Mahto
|
August 28, 2008 |
|
Union of India (UOI) through South Eastern Railway Vs. Union of India (UOI) through Central Administrative Tribunal, Patna Bench at Ranchi
|
February 1, 2008 |
|
Union Of India Through Senior Divisional Personal Officer, East Central Railway Vs. Union Of India Through The Cat
|
April 2, 2008 |
|
UNION OF INDIA THROUGH SENIOR DIVISONAL OFFICER Vs. RAMDHANI
|
January 23, 2008 |
|
Union Of India, Ministry Of Coal Through Officer On Special Duty, Cmwo Vs. K.B.Das
|
April 15, 2008 |
|
UNITED INDIA INSURANCE CO. LTD Vs. ARPANA DEVI
|
February 26, 2008 |
|
UNITED INDIA INSURANCE COLTD Vs. KIRAN SINGH
|
June 13, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHWARI VERMA
|
December 12, 2008 |
|
United India Insurance Company Limited Vs. Julekha Bibi
|
January 15, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. HASHINA KHATOON
|
July 14, 2008 |
|
Upendra Kumar Vs. Bihar State Housing Board
|
November 27, 2008 |
|
UPENDRA YADAV Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
URMILA BALA DEY MODAK Vs. BANWARI LALL AGARWALA
|
April 21, 2008 |
|
URMILA DEVI Vs. STATE OF JHARKHAND
|
September 25, 2008 |
|
Urmila Devi Vs. State of Jharkhand
|
November 18, 2008 |
|
URMILA KUMARI Vs. STATE OF JHARKHAND
|
March 6, 2008 |
|
Usha Devi Vs. State of Jharkhand
|
August 12, 2008 |
|
Usha Mishra Vs. State of Jharkhand
|
August 14, 2008 |
|
Ushman Ansari Vs. Steel Authority of India
|
February 13, 2008 |
|
UTSAV FLAVOURS Vs. UNION OF INDIA AND ORS
|
October 23, 2008 |
|
Utsav Flavours (a Unit of M/s Hotel Amarjeet Pvt.Ltd., Nagpur) Tatanagar Railway Station Vs. Union of India through the Secretary, Ministry of Railway
|
September 9, 2008 |
|
UTTAM CHANDRA MEHARA Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
|
February 6, 2008 |
|
V.I.P.Industries limited Vs. State of Jharkhand
|
June 30, 2008 |
|
Vaishnavi Steel Industries Vs. Jharkhand State Electricity Board
|
August 13, 2008 |
|
VANMALA CHAUDHARY Vs. STATE OF JHARKHAND
|
July 8, 2008 |
|
Veena Anjana Lakra Vs. State of Jharkhand
|
February 27, 2008 |
|
Vicky Sao Vs. State Of Jharkhand
|
July 9, 2008 |
|
VIJAY KUMAR SINHA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 3, 2008 |
|
Vijay Kumar Sinha Vs. State Of Jharkhand
|
June 24, 2008 |
|
VIJAY PATHAK Vs. BHARAT COKING COAL LTD.
|
March 3, 2008 |
|
VIJAY PRASAD SAHA Vs. DILIP PRASAD SAHA
|
October 22, 2008 |
|
VIJAY PRASAD SAO Vs. STATE OF JHARKHAND
|
September 12, 2008 |
|
Vikash Agarwal Vs. State of Jharkhand
|
July 16, 2008 |
|
VIKASH MISTRY Vs. STATE OF JHARKHAND
|
October 18, 2008 |
|
Vikram Soft Coke Industries Vs. Central Coalfields Ltd
|
August 5, 2008 |
|
Vikramaditya Singh Vs. State of Jharkhand
|
October 15, 2008 |
|
VILLAGERS OF BARKI PUNU Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 2, 2008 |
|
Vinod Kumar Mishra Vs. Mamta Devi
|
August 12, 2008 |
|
VINOD KUMAR VARMAN Vs. STATE OF JHARKHAND
|
September 24, 2008 |
|
Virendra Mahto Vs. Union Of India
|
January 10, 2008 |
|
VISHAL BRIQUETTING INDUSTRIES Vs. BHARAT COKING COAL LTD.
|
May 2, 2008 |
|
Vishal Linda Vs. Etwa Oraon
|
July 23, 2008 |
|
VISHANJI ARJUN Vs. ARJUN LADHA
|
July 2, 2008 |
|
VISHNU SAHU Vs. STATE OF JHARKHAND
|
February 29, 2008 |
|
Vivek Kumar Lala Vs. State of Jharkhand
|
September 1, 2008 |
|
Vivek Rai Vs. State of Jharkhand
|
February 13, 2008 |
|
VIVEK RAI Vs. STATE OF JHARKHAND
|
August 4, 2008 |
|
VIVEK SAO @ VIKKY SAO Vs. STATE OF JHARKHAND
|
August 12, 2008 |
|
Vivek Sarawgi Vs. Ranchi Municipal Corporation
|
August 22, 2008 |
|
VOL BUILDERS PVT LTD Vs. JANAB SALIM SAHEB
|
December 17, 2008 |
|
Wahid Khan Vs. State of Jharkhand
|
January 29, 2008 |
|
WAKIL AHMAD KHAN Vs. STATE OF JHARKHAND
|
March 14, 2008 |
|
William Kullu Vs. State of Jharkhand
|
November 27, 2008 |
|
WORKMEN UMASHANKAR SINGH AND FORTY-FOUR ORS. Vs. MANAGEMENT OF INDIAN EXPLOSIVES LTD.
|
August 6, 2008 |
|
YADUNANDAN SINGH Vs. STATE OF JHARKHAND
|
February 1, 2008 |
|
YAMUNA PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2008 |
|
Yashwant Sharan Vs. State of Jharkhand
|
November 14, 2008 |
|
Yasin Ansari Vs. Management of Bokaro Steel Plant through its M.D.
|
May 15, 2008 |
|
YOGENDRA DHAR DUBEY Vs. STATE OF JHARKHAND
|
July 15, 2008 |
|
YUDHISHTHIR ROY Vs. STATE OF JHARKHAND
|
October 25, 2008 |
|
YUDHISTHIR MAHATO Vs. STATE OF JHARKHAND
|
June 25, 2008 |
|
Yugeshwar Pandit Vs. Heavy Engineering Corporation Ltd
|
November 20, 2008 |
|
ZEENAT PARVEEN Vs. STATE OF JHARKHAND
|
June 20, 2008 |
|
ZEYAUL HODA Vs. STATE OF JHARKHAND
|
February 21, 2008 |