|
A P ARYA AND R T SINGH Vs. STATE OF JHARKHAND
|
June 28, 2005 |
|
A.ARJEHANUL GOURI Vs. JHARKHAND HIGH COURT THROUGH THE REGISTRAR GENERAL
|
August 10, 2005 |
|
ABHISHEK TIWARI Vs. STATE OF JHARKHAND
|
August 31, 2005 |
|
Accountant General (A And E) Vs. Madhusudan Ram Sahu
|
March 14, 2005 |
|
Achhe Lal Ram Vs. State of Jharkhand through Chief Secretary
|
December 12, 2005 |
|
AGNIRAJ BRIQUETTE COMPANY Vs. BHARAT COKING COAL LIMITED
|
June 15, 2005 |
|
AGNIRAJ BRIQUETTE COMPANY Vs. BHARAT COKING COAL LIMITED
|
June 16, 2005 |
|
AJAY KUMAR THAKUR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
August 9, 2005 |
|
AJAY PANDEY Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
AJIT PASWAN Vs. STATE OF JHARKHAND
|
July 28, 2005 |
|
AJIT PASWAN Vs. STATE OF JHARKHAND
|
April 28, 2005 |
|
AKHIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 20, 2005 |
|
AKHIL PODDAR Vs. STATE OF BIHAR
|
September 12, 2005 |
|
AKHILESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
AKHTAR ANSARI Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
AKSHAYA TECHNOLOGIES PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
|
August 31, 2005 |
|
ALAMAT ANSARI Vs. STATE OF JHARKHAND
|
November 30, 2005 |
|
ALL IMAM Vs. STATE OF BIHAR
|
September 29, 2005 |
|
AMAL KUMAR GHOSH Vs. RAMDAS
|
August 10, 2005 |
|
AMBUJ KUMAR MANDAL Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD
|
October 19, 2005 |
|
AMIN SOREN Vs. STATE OF BIHAR
|
July 28, 2005 |
|
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
|
September 5, 2005 |
|
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
|
September 9, 2005 |
|
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
|
August 17, 2005 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
|
August 10, 2005 |
|
AMRESH PATHAK Vs. STATE OF JHARKHAND
|
April 1, 2005 |
|
ANAND SWAROOP GUPTA Vs. STATE OF JHARKHAND
|
January 25, 2005 |
|
ANIL KUMAR AND NIRAJ NAYAN CHOUDHARY Vs. STATE OF JHARKHAND
|
April 19, 2005 |
|
ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
December 12, 2005 |
|
Anjani Kumar Srivastava Vs. State Of Jharkhand
|
October 18, 2005 |
|
Anju Devi Vs. Bharat Coking Coal Ltd.
|
October 18, 2005 |
|
ANNAPURNA SAW MILL Vs. STATE OF JHARKHAND
|
July 19, 2005 |
|
ANOKHEY MISHRA Vs. STATE OF JHARKHAND
|
April 28, 2005 |
|
ANTHONY HANSDA Vs. HIGH COURT OF JHARKHAND
|
August 10, 2005 |
|
ANUJ EKKA Vs. STATE OF JHARKHAND
|
July 12, 2005 |
|
ANUP KISHORE SHARAN Vs. STATE OF JHARKHAND
|
March 21, 2005 |
|
ANUP KUMAR DAN Vs. STATE OF JHARKHAND AND ORS.
|
September 26, 2005 |
|
ANUPAM PATHAK Vs. STATE OF JHARKHAND
|
September 13, 2005 |
|
ARJUN MAHRA Vs. STATE OF BIHAR NAW JHARKHAND
|
May 11, 2005 |
|
ARJUN MAHTO Vs. SATYABALA DEVI
|
February 14, 2005 |
|
ARJUN RAM Vs. STATE OF JHARKHAND
|
August 4, 2005 |
|
ARSHAD ALI ALIAS ASHAD ALI Vs. STATE OF JHARKHAND
|
September 12, 2005 |
|
ARUN KUMAR CHAKRAVARTY Vs. ASIT BARAN CHAKRAVARTY
|
October 28, 2005 |
|
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 16, 2005 |
|
ARUN REFRACTORIES Vs. BIHAR STATE ELECTRICITY BOARD
|
March 21, 2005 |
|
ARVIND KUMAR DAS Vs. RANCHI UNIVERSITY, THROUGH ITS VICE CHANCELLOR
|
July 19, 2005 |
|
ARYA A P Vs. R T SINGH
|
June 28, 2005 |
|
ARYA KUMAR LAL Vs. CHAIRMAN BSEB
|
February 8, 2005 |
|
ASHOK CHANDRA DEOGHARIA Vs. RANCHI KHUNTI CENTRAL CO OPERATIVE BANK LTD
|
April 13, 2005 |
|
Ashok Kumar Dangi, Ashok Kumar Sahani, Mahendra Kumar Gupta And Jainuel Ansari Vs. State Of Jharkhand
|
December 23, 2005 |
|
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
|
August 16, 2005 |
|
Ashok Kumar Singh Vs. Jharkhand State Electricity Board
|
December 1, 2005 |
|
Ashok Kumar Singh @ Ashok Singh Vs. State Of Jharkhand
|
February 8, 2005 |
|
ASHOK MADHAV KARKHEDKAR Vs. STATE OF JHARKHAND
|
February 18, 2005 |
|
ASHOK MEHTA Vs. STATE OF JHARKHAND
|
March 2, 2005 |
|
ASHWANI KUMAR BEOTRA Vs. STATE OF JHARKHAND
|
May 13, 2005 |
|
ASIATIC OXYGEN LIMITED Vs. STATE OF JHARKHAND
|
October 18, 2005 |
|
ASIATIC OXYGEN LTD Vs. STATE OF JHARKHAND
|
January 11, 2005 |
|
ASSOCIATED COKE PLANT PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 15, 2005 |
|
ATAWARI MANDAL Vs. STATE
|
June 13, 2005 |
|
ATUL MAHTO Vs. JHUNKIBALA MAHATAWAIN
|
March 30, 2005 |
|
AUTOMOBILE ANCILLIARY INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 8, 2005 |
|
AUTOMOBILE ANCILLIARY INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
|
June 20, 2005 |
|
AWADESH KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2005 |
|
AWADESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
AWADH SINGH Vs. BHARAT COKING COAL LTD
|
May 4, 2005 |
|
Awadhesh Kumar Chaudhary Vs. State of Jharkhand
|
November 29, 2005 |
|
AWINASH KUMAR @ AVINASH KUMAR Vs. STATE OF JHARKHAND
|
August 18, 2005 |
|
AYUB ANSARI Vs. STATE OF BIHAR
|
August 9, 2005 |
|
AZAD CHANDRA SHEKHER PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
B C C L Vs. GORAKHNATH HARIJAN
|
March 30, 2005 |
|
B.A.P.Enterprises Vs. State Of Jharkhand
|
December 13, 2005 |
|
B.I.F.R. Vs. H.E.C. LTD
|
April 28, 2005 |
|
B.S. CONSTRUCTION AND YASH CONSTRUCTION Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD
|
June 29, 2005 |
|
BABU MIAN Vs. STATE OF BIHAR
|
September 19, 2005 |
|
Bacha Prasad Srivastava Vs. Jharkhand State Electricity Board
|
June 21, 2005 |
|
Bacho Singh Vs. State Of Jharkhand
|
February 16, 2005 |
|
BADAL BHANDARI Vs. STATE OF BIHAR
|
September 27, 2005 |
|
Baidyanath Thakur Vs. Ranchi University
|
January 13, 2005 |
|
BAJANTI DEVI Vs. BHARAT COKING COAL LTD. AND OTHERS
|
July 15, 2005 |
|
Baleshwar Vs. Jharkhand State Electricity Board Through Its Chairman
|
September 30, 2005 |
|
BALESHWAR SINGH Vs. STATE OF JHARKHAND
|
June 21, 2005 |
|
BALMIKI PRASAD VERMA Vs. STATE OF JHARKHAND
|
June 27, 2005 |
|
BANK OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD.AND BIHAR STATE INDUSTRIAL
|
August 10, 2005 |
|
BANSAL INDUSTRIAL GASES (BIHAR) LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 22, 2005 |
|
BANSHI MAHTO Vs. DEPUTY COMMISSIONER
|
April 26, 2005 |
|
Banshi Rawani Vs. Bharat Coking Coal Ltd.
|
March 17, 2005 |
|
Bansidhar Ghosh Vs. State Of Bihar (Now Jharkhand)
|
September 13, 2005 |
|
BARAHANI DEVI @ BARHNI DEVI Vs. STATE OF BIHAR
|
November 22, 2005 |
|
BASANTI KUMARI SETHI Vs. STATE OF JHARKHAND
|
July 26, 2005 |
|
BASUDEO PRASAD AGARWALLA AND AJAY KUMAR AGARWALLA Vs. STATE OF BIHAR
|
February 3, 2005 |
|
BASUDEV RABIDAS Vs. UNION OF INDIA
|
July 21, 2005 |
|
BHAGWAT BHANDARI Vs. STATE OF JHARKHAND
|
August 12, 2005 |
|
Bhairo Singh Vs. State Of Bihar (Now Jharkhand)
|
September 19, 2005 |
|
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
December 22, 2005 |
|
BHARAT COKING COAL LIMITED Vs. SASANKA SEKHAR SEN
|
February 11, 2005 |
|
BHARAT COKING COAL LTD Vs. DWARIKA DUSADH @ DWARIKA RAM
|
May 2, 2005 |
|
BHARAT COKING COAL LTD Vs. WORKMEN OF BHARAT COKING COAL LTD
|
February 23, 2005 |
|
Bharat Coking Coal Ltd. Vs. Sheo Chand Kumar
|
December 13, 2005 |
|
BHARAT MODI Vs. STATE OF JHARKHAND
|
September 27, 2005 |
|
BHARAT NARAYAN SINGH @ BHARAT SINGH Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
BHARTENDU SINGH Vs. STATE OF JHARKHAND
|
July 22, 2005 |
|
BHIM SEN MAHATO Vs. STATE OF JHARKHAND
|
April 15, 2005 |
|
BHOLA MAHTO Vs. NIRPATH MAHTO
|
April 28, 2005 |
|
BHOLA PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 29, 2005 |
|
BHOLA PRASAD SINHA Vs. STATE OF JHARKHAND
|
September 1, 2005 |
|
BHOLA THAKUR Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
BHUDEO YADAV Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
BIHAR FOUNDRY AND CASTINGS LTD Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
|
December 7, 2005 |
|
BIHAR STATE FINANCIAL CORPORATION AND ATMA RAM AGARWAL Vs. CHOTANAGPUR MINERALS
|
January 14, 2005 |
|
BIHAR STATE SCHEDULED CASTECO OPERATIVE DEVELOPMENT CORPORATION LTD Vs. STATE OF JHARKHAND
|
August 22, 2005 |
|
BIJAY KUMAR MANDAL Vs. STATE OF JHARKHAND
|
February 9, 2005 |
|
BIJENDRA SINGH Vs. STATE OF BIHAR
|
September 5, 2005 |
|
BIJENDRA SINGH Vs. STATE OF JHARKHAND
|
May 4, 2005 |
|
Bikas Mahli Vs. State Of Jharkhand
|
February 10, 2005 |
|
BIMAL KUMAR BOSE Vs. BHARAT COKING COAL LIMITED
|
March 30, 2005 |
|
Bimal Kumar Jha, Sachidanand Prasad, Md.Neyaz Waris And Nawal Kishore Prasad Vs. Union Of India
|
November 22, 2005 |
|
BINAY KUMAR PORE Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 28, 2005 |
|
BINAY PRAKASH HUF THROUGH KARTA BINAY PRAKASH Vs. RANCHI MUNICIPAL CORPORATION
|
May 12, 2005 |
|
BINDESHWAR PRASAD NAYAK Vs. BITAN RABIDAS
|
January 11, 2005 |
|
Binkatesh Prasad Singh Vs. State Of Jharkhand
|
March 16, 2005 |
|
BINOD KUMAR AND SUJIT KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
May 10, 2005 |
|
BINOD KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 7, 2005 |
|
Bipin Bihari Singh Vs. Central Coalfields Ltd.
|
December 21, 2005 |
|
Bipin Kumar Sinha, Amarendra Kumar Singh And Hari Madhaw Singh Vs. State Of Jharkhand
|
March 23, 2005 |
|
BIPIN KUMAR TIWARY Vs. UNION OF INDIA
|
July 21, 2005 |
|
BIRENDRA KUMAR BHAKAT Vs. STATE OF JHARKHAND
|
May 4, 2005 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 6, 2005 |
|
BIRENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
|
August 5, 2005 |
|
BIRSA SKILL DEVELOPMENT CENTRE FOR RURAL MASS Vs. STATE OF JHARKHAND
|
August 29, 2005 |
|
BISHESHWAR THAKUR Vs. STATE OF JHARKHAND
|
September 28, 2005 |
|
BISHMANI URAIN Vs. STATE OF JHARKHAND
|
June 29, 2005 |
|
BISHMDEO PRASAD Vs. RANCHI UNIVERSITY
|
September 13, 2005 |
|
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
|
April 20, 2005 |
|
BISHNU DAYAL GUPTA Vs. STATE OF JHARKHAND
|
April 22, 2005 |
|
BISHWANATHA AGRAWALA Vs. BANK OF INDIA
|
January 12, 2005 |
|
BMW INDUSTRIES LTD Vs. BIHAR CREDIT AND INVESTMENT CORPORATION LTD
|
November 17, 2005 |
|
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. HEAVY ENGINEERING CORPORATION LTD
|
March 11, 2005 |
|
BOKARO STEEL WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LTD
|
September 12, 2005 |
|
BRAHMADEO PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 4, 2005 |
|
BRAJ KISHOR SINGH Vs. STATE OF JHARKHAND
|
June 20, 2005 |
|
BRAJESH KUMAR RAY Vs. STATE OF JHARKHAND
|
February 16, 2005 |
|
BRAJESH NARAYAN SHARAN Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SWADHIN KARJEE
|
October 25, 2005 |
|
BRANCH MANAGER, UNITED INDIA Vs. STATE OF JHARKHAND
|
July 15, 2005 |
|
BUDHAN SHARMA Vs. NIZAM SHEIKH
|
February 28, 2005 |
|
BUKNU RAM @ SOMRA RAM MISIR Vs. MANIUR RAHMAN
|
July 27, 2005 |
|
C.B.N.REDDY Vs. CHANDAN SEN CHOUDHARY
|
November 28, 2005 |
|
C.M.D., B.C.C.L. Vs. Baleshwar Singh
|
December 13, 2005 |
|
CAMBRIDGE INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 6, 2005 |
|
CENTRAL COAL FIELDS LTD Vs. SURESH KUMAR SINGH
|
July 14, 2005 |
|
CENTRAL COALFIELDS LTD Vs. MAHESHWAR MANJHI
|
June 21, 2005 |
|
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
September 29, 2005 |
|
CENTRAL COALFIELDS LTD Vs. HALAYA
|
December 19, 2005 |
|
CENTRAL COALFIELDS LTD Vs. TECHNO FUEL (INDIA) LTD
|
April 13, 2005 |
|
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
November 23, 2005 |
|
CENTRAL COALIFIELLDS LTD Vs. STATE OF BIHAR NOW JHARKHAND
|
December 22, 2005 |
|
CHANDAN HEMBRAM AND BADRI YADAV Vs. STATE OF BIHAR
|
September 27, 2005 |
|
Chander Mehta Vs. Jharkhand State Electricity Board
|
December 2, 2005 |
|
CHANDESHWAR LAL DAS @ C.L.DAS Vs. HARIHAR NARAYAN SINGH
|
February 8, 2005 |
|
CHANDRA BHUSHAN JHA Vs. RANCHI UNIVERSITY
|
July 20, 2005 |
|
CHANDRA KISHORE VERMA Vs. STATE
|
June 15, 2005 |
|
CHANDRA LEKHA BHAGAT Vs. STATE OF JHARKHAND
|
August 19, 2005 |
|
CHANDRA SHEKHAR YADAV Vs. STATE OF JHARKHAND
|
March 31, 2005 |
|
CHANDRAMANI PANDEY Vs. STATE OF BIHAR
|
October 19, 2005 |
|
CHHOTU NAYAK Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD
|
February 18, 2005 |
|
Chintamoni @ Shitali Sonamoni Kisku Vs. Lakhi Ram Kisku
|
January 5, 2005 |
|
CHOTANAGPUR ENGINEERING WORKS PVT.LTD Vs. STATE OF JHARKHAND
|
August 16, 2005 |
|
CHOTANAGPUR WOOD PRODUCTS Vs. STATE OF JHARKHAND
|
May 19, 2005 |
|
CHUNIA Vs. STATE OF BIHAR NOW JHARKHAND
|
May 3, 2005 |
|
Citizen's Cause Vs. State of Jharkhand
|
December 9, 2005 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK ARC
|
August 4, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. ASHIM KUMAR AGARWAL
|
February 7, 2005 |
|
COSMAS BHENGRA AND REENA KUMARI Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
COURT ON ITS MOTION Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
May 12, 2005 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
October 24, 2005 |
|
D A V HIGH SCHOOL KATRASGARH DHONBAD Vs. STATE OF JHARKHAND
|
April 13, 2005 |
|
D.A.V.Public School Vs. State Of Jharkhand
|
January 14, 2005 |
|
D.BARAIK Vs. STATE OF JHARKHAND
|
January 27, 2005 |
|
DADAN RAM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 2005 |
|
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
|
April 4, 2005 |
|
DANUK DARI MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
December 20, 2005 |
|
DARO ROUT Vs. STATE OF BIHAR NOW JHARKHAND
|
November 28, 2005 |
|
DAYA SHANKAR RAI Vs. CENTRAL COALFIELDS LIMITED
|
February 23, 2005 |
|
DAYANAND RAM @ DAYANAND PRASAD BHADANI Vs. PRABHAT KUMAR BHADANI
|
July 27, 2005 |
|
DEBASHREE CONSTRUCTION (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
|
July 11, 2005 |
|
DEBASHREE CONSTRUCTION (INDIA) PVT.LTD. Vs. STATE OF JHARKHAND
|
May 13, 2005 |
|
DEEPA DEVI Vs. DHIRAJ KUMAR SINGH
|
October 6, 2005 |
|
DEEPAK KUMAR LAL Vs. STATE OF JHARKHAND
|
September 14, 2005 |
|
DEEPAK SINGH Vs. STATE OF JHARKHAND
|
March 9, 2005 |
|
DEEPIKA ALIAS SUMITRA BHANDARI Vs. STATE OF JHARKHAND
|
January 19, 2005 |
|
DEO DARSHAN SINGH Vs. STATE OF JHARKHAND
|
September 1, 2005 |
|
DEORAJ BARTIYA Vs. CENTRAL COAL FIELD LIMITED
|
April 29, 2005 |
|
DEV NARAYAN MAHTO Vs. STATE OF JHARKHAND
|
January 31, 2005 |
|
DHANANJAY MAHTO Vs. UNION OF INDIA
|
September 2, 2005 |
|
DHANESHWAR YADAV Vs. STATE OF BIHAR
|
April 20, 2005 |
|
DHARAM SINGH RAJPUT Vs. STATE OF BIHAR
|
May 4, 2005 |
|
Dharma Devi Vs. State Of Bihar (Now Jharkhand)
|
March 11, 2005 |
|
DHIRENDRA KUMAR BANERJEE Vs. STATE OF BIHAR
|
March 22, 2005 |
|
DIDAR SINGH Vs. STATE OF JHARKHAND
|
October 15, 2005 |
|
DILCHAND BHAGAT Vs. STATE OF BIHAR
|
December 16, 2005 |
|
DILIP KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 30, 2005 |
|
DINESH LAL DAS Vs. BHARAT COKING COAL LTD
|
March 30, 2005 |
|
DINESH PRASAD SAHU Vs. STATE OF JHARKHAND
|
March 29, 2005 |
|
DINESHWAR PRASAD SHRIVASTAVA Vs. STATE OF JHARKHAND
|
September 27, 2005 |
|
DIPAK KUMAR MANDAL Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
March 31, 2005 |
|
DIPTI MOOKERJEE Vs. STATE OF JHARKHAND
|
May 11, 2005 |
|
DIWAKAR Vs. UNION OF INDIA
|
August 3, 2005 |
|
DIWAKAR PANDEY AND OTHERS Vs. STATE OF BIHAR
|
December 6, 2005 |
|
DOMAN MANDAL Vs. STATE OF JHARKHAND
|
February 23, 2005 |
|
DOMCO PVT LTD Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 7, 2005 |
|
DONCON TRADE CENTRE PATRATU Vs. CENTRAL COALFIELD LTD
|
February 9, 2005 |
|
DR. (MISS) P.N. VIJYAM Vs. STATE OF JHARKHAND AND ORS.
|
November 22, 2005 |
|
DR. BISHWAPATI CHATTERJEE Vs. SANJAY KUMAR
|
February 6, 2005 |
|
DR. SMT. USHA SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2005 |
|
DRONEDU JHA Vs. STATE OF JHARKHAND
|
May 10, 2005 |
|
DROPADI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARDTHROUGHITSSECRETARY AND ORS.
|
February 2, 2005 |
|
DROPADI DEVI Vs. STATE OF JHARKHAND
|
January 20, 2005 |
|
DUDHESHWAR MAHTO Vs. STATE OF JHARKHAND
|
July 25, 2005 |
|
DURGA DEVI CHHOWCHHARIA Vs. STATE OF BIHAR
|
February 23, 2005 |
|
DWARIKA PRASAD Vs. STATE OF JHARKHAND
|
February 10, 2005 |
|
DYANAND MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
April 29, 2005 |
|
EASTERN INDIA CEMENTS PRIVATE LIMITED Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
April 27, 2005 |
|
Elwari Kamin @ Elwari Devi Vs. Central Coalfields Ltd.
|
February 16, 2005 |
|
Emarot Hussain Vs. State of Jharkhand
|
May 11, 2005 |
|
EMIL MINZ Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
March 30, 2005 |
|
Employees In Relation To Management Of Bhowra Coke Plant Of B.C.C.L. Vs. Their Workmen Being Represented By Joint General Secretary, Bihar Colliery Kamgar Union
|
March 30, 2005 |
|
Employers In Relation To Management Of North Eastern Railway, Now East Central Railway Vs. Ram Pukar
|
May 18, 2005 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN
|
March 14, 2005 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S.TISCO LTD Vs. CONCERNED WORKMAN
|
May 12, 2005 |
|
ETWARI DEVI Vs. LAKHAN LAL
|
February 10, 2005 |
|
ETWARI DEVI Vs. LAKHAN LAL
|
November 30, 2005 |
|
EX-EMPLOYEE'S WELFARE SOCIETY Vs. HEAVY ENGINEERING CORPORATION
|
July 28, 2005 |
|
Faldeo Prasad Vs. Jharkhand State Electricity Board
|
February 16, 2005 |
|
FAMILY WELFARE CLINIC Vs. STATE OF BIHAR
|
February 1, 2005 |
|
FATIK CHANDRA DUTTA Vs. BHARAT COKING COAL LTD
|
January 13, 2005 |
|
FEMCO PROMOTERS AND DEVELOPMENT Vs. SAKTI PADO GHOSH
|
November 29, 2005 |
|
FOSECO INDIA LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 29, 2005 |
|
FULGENDRA DEVI Vs. JUGSALAI MUNICIPALITY
|
May 5, 2005 |
|
FULINDAR MAHTO Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
FULJENCE LAKRA Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2005 |
|
GADADHAR ROY Vs. CHHEDI RAM PARSURMKA
|
August 25, 2005 |
|
GAHALAUT AND CHOUDHARY STEEL PRIVATE LTD. Vs. BIHAR STATE FINANCIAL CORPORATION LTD. AND ANR.
|
August 3, 2005 |
|
GANESH MAHTO Vs. CENTRAL COALFIELDS LTD. THROUGH ACTING CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
December 23, 2005 |
|
GANGADHAR BHANDARI Vs. GOVERNMENT OF JHARKHAND
|
February 16, 2005 |
|
GAURI SHANKER TIWARY Vs. CHAIRMAN, STEEL AUTHORITY OF INDIA LTD
|
February 14, 2005 |
|
GAYASUDDIN Vs. STATE OF JHARKHAND
|
April 5, 2005 |
|
GAYATRI DEVI Vs. SARAJU SAH
|
June 14, 2005 |
|
GAZI MD.MASUD ALAM Vs. STATE OF JHARKHAND
|
March 10, 2005 |
|
GENUINE BOTTLERS Vs. STATE OF JHARKHAND
|
October 7, 2005 |
|
GHANSHYAM DUSADH Vs. KISHUN DUSADH
|
April 12, 2005 |
|
GHANSHYAM MAHATO Vs. SADHU CHARAN MAHTO
|
March 24, 2005 |
|
GHISHU SK. Vs. STATE OF JHARKHAND
|
July 23, 2005 |
|
Ghishu Sk. Vs. State Of Jharkhand
|
June 23, 2005 |
|
GHULAM SUBHANI Vs. STATE OF BIHAR
|
January 25, 2005 |
|
GIRIRAJ PRASAD AGRAWAL Vs. PARWATI DEVI
|
April 29, 2005 |
|
GOBARDHAN MARANDI Vs. STATE OF BIHAR
|
September 13, 2005 |
|
GOMA HO Vs. STATE OF BIHAR
|
June 20, 2005 |
|
GOPAL MAHATHA Vs. STATE OF BIHAR
|
August 22, 2005 |
|
GOPAL PRASAD Vs. STATE OF JHARKHAND
|
May 16, 2005 |
|
GOPAL SAMANTO Vs. STATE OF BIHAR
|
October 25, 2005 |
|
GOPAL SINGH Vs. STATE OF JHARKHAND
|
March 18, 2005 |
|
GORAKH PRASAD BHAGAT Vs. STATE OF BIHAR
|
September 29, 2005 |
|
GOUR SINGH MAHTO Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
June 16, 2005 |
|
GOUR SINGH MAHTO Vs. HEAVY ENGINEERING CORPORATION LTD AND OTHERS
|
May 18, 2005 |
|
GOYEL BROTHERS GHATSILA Vs. STATE OF JHARKHAND
|
April 27, 2005 |
|
GRD CONSTRUCTION PVT LTD Vs. STATE OF JHARKHAND
|
September 8, 2005 |
|
GULBAHAR SHEIKH Vs. SANJAY KUMAR PANDEY
|
July 15, 2005 |
|
GYANPATI KUMARI Vs. STATE OF JHARKHAND
|
March 18, 2005 |
|
HAMID SHAIKH Vs. STATE OF JHARKHAND
|
August 9, 2005 |
|
Hardeo Prasad Sinha Vs. J.S.E.B.
|
June 21, 2005 |
|
HARENDRA PRASAD GOND Vs. STATE OF JHARKHAND
|
July 25, 2005 |
|
HARI CHARAN RAJAK Vs. STATE OF JHARKHAND
|
December 16, 2005 |
|
HARI KISHUN YADAV Vs. STATE OF JHARKHAND
|
August 9, 2005 |
|
HARI KRISHNA BUDHIA Vs. STATE OF JHARKHAND
|
May 20, 2005 |
|
HARIHAR DAS Vs. GOVERNMENT OF INDIA
|
November 17, 2005 |
|
HARIHAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
Harish Munjal Vs. State Of Jharkhand
|
January 25, 2005 |
|
HARISH MUNJAL Vs. STATE OF JHARKHAND
|
February 25, 2005 |
|
HEERALAL PRASAD VERMA Vs. STATE
|
September 1, 2005 |
|
HEGAL HEMBRAM Vs. STATE OF BIHAR
|
March 2, 2005 |
|
HEM LAL KEWAT Vs. JAGAR NATH KEWAT
|
August 10, 2005 |
|
HEMLAL MAHTHA Vs. STATE OF BIHAR
|
September 19, 2005 |
|
HINDALCO INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
May 9, 2005 |
|
HINDUSTAN ENGINEERING PRODUCTS CO. Vs. STATE OF JHARKHAND
|
August 4, 2005 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. SHIVA KANT JHA @ S.K.JHA
|
February 22, 2005 |
|
HIRA LAL JHA Vs. STATE OF JHARKHAND
|
February 10, 2005 |
|
HIRDEO PRASAD Vs. UNION OF INDIA THROUGH ITS MINISTRY OF HOME
|
July 25, 2005 |
|
HITESH VERMA Vs. STATE OF JHARKHAND
|
March 23, 2005 |
|
HOTEL YAMUNA VILLA Vs. R P F COMMISSIONER SUB REGIONAL OFFICE C AND D BLOCK
|
December 29, 2005 |
|
HUSSAINI MAHTO Vs. HULASH MAHTO
|
April 6, 2005 |
|
IAG COMPANY LTD Vs. STATE OF JHARKHAND
|
September 8, 2005 |
|
In Re: H.W.Builders Ltd. Vs. .
|
January 13, 2005 |
|
INDESH MAHTO Vs. STATE OF JHARKHAND
|
July 13, 2005 |
|
INDIAN IRON AND STEEL CO.LTD Vs. UNION OF INDIA
|
April 6, 2005 |
|
INDIAN OIL CORPORATION LTD Vs. BHATIA AND SONS
|
June 27, 2005 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
April 5, 2005 |
|
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
|
July 27, 2005 |
|
INDRAJIT SINGH Vs. STATE OF JHARKHAND
|
March 17, 2005 |
|
INDU AUTOMOBILES THROUGH ITS PARTNER SHRI PHOOL CHANDRA MISHRA Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD.BOKARO STEEL PLANT
|
March 9, 2005 |
|
ISHWAR LAL PATEL Vs. DHURB NATH SINGH
|
March 23, 2005 |
|
ISHWAR PRASAD RAI Vs. J.S.E.B.
|
October 4, 2005 |
|
Islam Mian Vs. Chairman-Cum-Managing Director, Eastern Coalfields Limited
|
September 28, 2005 |
|
J.P.STEEL UDYOG Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 15, 2005 |
|
JADU MAHTO Vs. STATE OF BIHAR
|
March 10, 2005 |
|
JAGDISH PASWAN Vs. ELECTRICITY BOARD RANCHI
|
April 1, 2005 |
|
Jagdish Prasad Sahu Vs. State Of Jharkhand
|
May 5, 2005 |
|
JAGGU MAL @ JAGU MAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 16, 2005 |
|
Jai Kishun Choudhary Vs. Ramdeo Choudhary
|
June 24, 2005 |
|
JAI KUMAR MAHTO Vs. STATE OF JHARKHAND
|
July 20, 2005 |
|
JAI NARAYAN SINGH Vs. STATE OF BIHAR THROUGH DEPUTY COMMISSIONER
|
November 30, 2005 |
|
Jai Prakash Sao Vs. Ajua Devi
|
November 23, 2005 |
|
Jai Prakash Singh Vs. Union Of India Being Represented By General Manager
|
December 20, 2005 |
|
JAMSHED MIAN Vs. HALIMA KHATOON
|
October 27, 2005 |
|
JAMSHEDPUR CONTRACTORS WORKERS UNION Vs. MANAGEMENT OF TATA IRON AND STEEL COMPANY
|
July 15, 2005 |
|
JAMUNA DAS SARDA Vs. RITA LAL
|
February 24, 2005 |
|
Jamuna Prasad Vs. J.S.E.B.
|
January 5, 2005 |
|
JAMUNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH THE SECRETARY
|
May 2, 2005 |
|
JAN MOHAMMAD Vs. MOHAMMAD KALIM
|
June 27, 2005 |
|
JATINDER SINGH HANSPAL Vs. TEJINDER SINGH
|
February 24, 2005 |
|
JAWED AHMAD Vs. STATE OF JHARKHAND
|
July 20, 2005 |
|
JAYNANDAN NADAV @ JAYNANDAN SINGH Vs. BHATAT COKING COAL LTD
|
May 3, 2005 |
|
JHARKHAND HIGH COURT Vs. BABBAN RAM
|
May 24, 2005 |
|
JHARKHAND HIGH COURT ON ITS OWN MOTION THROUGH TUKU BANERJEE Vs. STATE OF JHARKHAND
|
May 17, 2005 |
|
JHARKHAND KEROSENE DEALERS ASSOCIATION Vs. STATE OF JHARKHAND
|
April 29, 2005 |
|
JHARKHAND PARTY THROUGH ITS PRESIDENT SRI N.E. HORO Vs. STATE OF JHARKHAND
|
May 20, 2005 |
|
JHARKHAND POLYTECHNICS COLLEGE TEACHER&APOSS ASSOCIATION Vs. STATE OF JHARKHAND
|
December 20, 2005 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. PURAN CHOUDHARY
|
September 12, 2005 |
|
JHARKHAND STATE ELECTRICITY BOARD Vs. MUDRIKA SINGH
|
July 26, 2005 |
|
Jharkhand State Electricity Board Vs. Lal Mohan Prasad
|
December 12, 2005 |
|
JHARNA MANDAL Vs. STATE OF JHARKHAND
|
January 12, 2005 |
|
JINDAL ROADWAYS, COMPANY Vs. INDIA IRON, STEEL CO.LTD
|
January 11, 2005 |
|
JITENDRA KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
October 6, 2005 |
|
Jogesh Gambhir Vs. Secretary, State Consumer Dispute Redressal Commission
|
June 17, 2005 |
|
JOHNA ORAON AND ANR. Vs. JALESHWAR SAHU AND ORS.
|
July 14, 2005 |
|
JUNUL BHENGRAJ Vs. A.K.SENGUPTA
|
October 26, 2005 |
|
JUNUL BHENGRAJ Vs. STATE OF JHARKHAND
|
September 29, 2005 |
|
JUSTICE CHOUDHARY S.N.MISHRA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
August 11, 2005 |
|
JYOTILAL SINGH Vs. SRIKANT SINGH
|
February 25, 2005 |
|
JYOTSNA MAYEE TIWARY Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN
|
August 1, 2005 |
|
K.K.SHARAN Vs. STATE OF JHARKHAND
|
February 3, 2005 |
|
K.STEEL PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 11, 2005 |
|
KABLU KUMAR DUTTA Vs. BHARAT COKING COAL LTD
|
December 21, 2005 |
|
KADMI MANDALAIN Vs. NOMITA PANJARIN
|
July 15, 2005 |
|
KAILASH MANDAL Vs. STATE OF JHARKHAND
|
May 4, 2005 |
|
KAILASH RAM Vs. STATE OF JHARKHAND
|
October 7, 2005 |
|
KALARA KHARIAN Vs. BHAIRO NAGASIA @ GANESH NAGESIA
|
February 25, 2005 |
|
Kaleshwar Ram Vs. Union Of India
|
June 22, 2005 |
|
KALI VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 13, 2005 |
|
KALIKA PRASAD SINHA Vs. STATE OF JHARKHAND
|
February 4, 2005 |
|
KAMAL MAHTO Vs. STATE OF BIHAR
|
May 18, 2005 |
|
KAMALJEET SINGH AHLUWALIA Vs. STATE OF BIHAR
|
November 16, 2005 |
|
KAMDEO MAHTO Vs. STATE OF BIHAR
|
August 9, 2005 |
|
KAMESHWAR PRAJAPATI Vs. STATE
|
August 11, 2005 |
|
KAMESHWAR PRASAD SARDA Vs. STATE OF BIHAR
|
February 1, 2005 |
|
KAMLESH SETH Vs. CENTRAL COALFIELDS LIMITED
|
August 19, 2005 |
|
KANAHIYA PRASAD Vs. STATE OF JHARKHAND
|
June 30, 2005 |
|
KANAKLATA HALDAR Vs. STATE OF JHARKHAND
|
March 23, 2005 |
|
KANCHAN AGRAWALA Vs. STATE OF JHARKHAND
|
March 29, 2005 |
|
KANHAIYA LAL MAHTO Vs. DAMAN MAHTO
|
February 14, 2005 |
|
KANHAIYALAL BANSAL Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
KAPILDEO RAM Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
KARMACHARI KUMARDHUBI CONGRESS UNION AND OFFICIAL LIQUIDATOR Vs. STATE OF JHARKHAND
|
June 30, 2005 |
|
KARMCHARI KUMARDHUBI CONGRESS UNION Vs. STATE OF JHARKHAND
|
February 11, 2005 |
|
KARTIK PRASAD Vs. PARSADI PANDIT
|
April 27, 2005 |
|
KARU MIAN Vs. STATE OF BIHAR
|
October 20, 2005 |
|
KASHINATH MAHTO Vs. STATE OF BIHAR
|
March 11, 2005 |
|
KAUSHALYA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
January 13, 2005 |
|
Kaushalya Devi Vs. State Of Jharkhand
|
February 17, 2005 |
|
KAUSIK SINHA Vs. STATE OF BIHAR
|
April 28, 2005 |
|
KAVERI ROY Vs. BHAGMAT TUDU
|
April 20, 2005 |
|
Kayum Ansari Vs. State of Bihar (Now Jharkhand)
|
November 22, 2005 |
|
KEDAR SINGH Vs. CENTRAL COALFIELDS LTD
|
October 19, 2005 |
|
KEDAR YADAV Vs. STATE OF JHARKHAND
|
September 15, 2005 |
|
KERALA SAMAJAM MODEL SCHOOL THROUGH ITS TRUST INCHARGE APR NAIR Vs. UNION OF INDIA
|
November 30, 2005 |
|
KHAGENDRA KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2005 |
|
Khedan Saw Vs. Secretary Jseb
|
December 1, 2005 |
|
KIRAN SUMAN BAXLA Vs. KANAN BALA TIRKEY
|
July 21, 2005 |
|
KISTO SINGH MUNDA @ KISTO MUNDA Vs. STATE OF BIHAR
|
June 15, 2005 |
|
KRISHAN KUMAR AND DAYA SHANKAR THAKUR Vs. UNION OF INDIA
|
August 19, 2005 |
|
KRISHNA CHANDRA DAS Vs. GOVERNMENT OF INDIA THROUGH SECRETORY M.O.H.A.
|
April 21, 2005 |
|
KRISHNA CHANDRA SAHU Vs. STATE OF BIHAR
|
May 9, 2005 |
|
KRISHNA KUMAR GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
|
June 20, 2005 |
|
KRISHNA KUMAR JHA Vs. STATE OF JHARKHAND
|
April 1, 2005 |
|
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 15, 2005 |
|
KRISHNA PRADHAN Vs. STATE OF JHARKHAND
|
January 27, 2005 |
|
KUMARDHUBI METAL CASTING & ENGINEERING LIMITED Vs. KUMARDHUBI KARMCHARI CONGRESS
|
June 14, 2005 |
|
KUMARDHUBI METAL CASTING AND ENGINEERING LIMITED Vs. KUMARDHUBI KARAMCHARI CONGRESS
|
June 15, 2005 |
|
KUMUD BARAN DUTTA Vs. STATE OF JHARKHAND
|
March 16, 2005 |
|
KUNTI KUI PURTY Vs. STATE OF JHARKHAND
|
July 21, 2005 |
|
Kurban Ansari Vs. Rajendra Institute Of Medical Sciences (Rims)
|
April 1, 2005 |
|
LA OPALA R.G.LTD Vs. STATE OF JHARKHAND
|
June 22, 2005 |
|
LADHU LAKRA Vs. STATE OF BIHAR
|
April 28, 2005 |
|
LAJJU RAM AGARWAL Vs. ORIENTAL INSURANCE CO.LTD
|
March 29, 2005 |
|
LAKHAN CHANDRA PRAMANIK Vs. BIHAR STATE HOUSING BOARD
|
April 13, 2005 |
|
LAKHAN KUMAR Vs. CENTRAL COAL FIELDS LTD
|
May 5, 2005 |
|
Lakshmi Marandi Vs. State Of Jharkhand
|
January 17, 2005 |
|
LAKSHMI NARAIN GORAIN Vs. STATE OF BIHAR
|
May 11, 2005 |
|
LAKSHMI NARAYAN KASERA Vs. DHIRENDRA KUMAR JAIN
|
May 13, 2005 |
|
LAKSHMI NARAYAN PRAJAPATI Vs. STATE OF JHARKHAND
|
February 17, 2005 |
|
LALITA KUMARI Vs. STATE OF JHARKHAND
|
April 4, 2005 |
|
Lalita Singh Vs. Jharkhand State Electricity Board
|
December 1, 2005 |
|
LALMANI DEVI Vs. STATE OF JHARKHAND
|
February 17, 2005 |
|
LAXMAN ORAON Vs. AKHIL BHARTIYA ADIVASI VIKASH PARISAD
|
January 31, 2005 |
|
LAXMI DEVI Vs. STATE OF JHARKHAND
|
December 20, 2005 |
|
LAXMI JHA Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 16, 2005 |
|
LAXMI NARAYAN SHAW Vs. HARI RAM BARHI
|
January 11, 2005 |
|
LAXMI PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 18, 2005 |
|
LEELA YADAV Vs. STATE OF BIHAR
|
October 26, 2005 |
|
LEELA YADAV Vs. STATE OF BIHAR
|
October 20, 2005 |
|
LENGA MANJHI Vs. STATE OF JHARKHAND
|
July 25, 2005 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. HARIPAD ROHIDAS
|
August 22, 2005 |
|
LITLAL MUNDA Vs. CENTRAL COALFIELDS LIMITED
|
June 20, 2005 |
|
M S HODA Vs. DIPTI MUKHERJEE
|
February 23, 2005 |
|
M.A.MAJEED Vs. J.S.E.B.
|
June 28, 2005 |
|
M.P.REGISTRAR Vs. STATE OF BIHAR
|
March 10, 2005 |
|
MADAN PRASAD SINGH Vs. STATE OF BIHAR
|
March 10, 2005 |
|
MADHAVA RAO O Vs. UNION OF INDIA
|
May 5, 2005 |
|
MADHUSUDAN RAI Vs. STATE
|
June 21, 2005 |
|
MAHESH CHANDRA VERMA Vs. UNION OF INDIA
|
January 20, 2005 |
|
MAHESH PRASAD Vs. STATE OF JHARKHAND
|
September 30, 2005 |
|
MAHESHWARI SINGH Vs. STATE OF JHARKHAND
|
March 15, 2005 |
|
MAINA DEVI Vs. STATE OF JHARKHAND
|
September 15, 2005 |
|
MAINI @ MANAGER DAS Vs. STATE OF BIHAR
|
June 24, 2005 |
|
MALTI DEVI Vs. SHANTI DEVI
|
February 22, 2005 |
|
MAMOODIN ALI Vs. UNION OF INDIA
|
August 16, 2005 |
|
MANAGEMENT D V C Vs. WORKMEN D V C STAFF ASSOCIATION
|
January 3, 2005 |
|
MANAGEMENT OF BOKARA STEEL PLANT Vs. BALRAM BAHTO
|
January 25, 2005 |
|
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER
|
June 13, 2005 |
|
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. WORKMAN SHRI JATLU KARAMAKAR
|
March 21, 2005 |
|
MANAGMEN OF THE FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
May 19, 2005 |
|
MANAGMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
|
September 19, 2005 |
|
MANGRA DHOBT Vs. KHEDUA BARAIK
|
March 11, 2005 |
|
MANISH HARI NANDAN Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
MANJU SINHA Vs. STATE OF JHARKHAND
|
June 14, 2005 |
|
MANOHARLAL Vs. BAIJNATH JALAN
|
June 17, 2005 |
|
MANOJ KUMAR Vs. MEERA AGARWAL
|
August 10, 2005 |
|
MANORANJAN KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
June 29, 2005 |
|
MANSAROVAR NIWAS PVT.LTD Vs. STATE OF JHARKHAND
|
July 19, 2005 |
|
MANSOON MAIN MANSORMINCH Vs. STATE OF JHARKHAND
|
August 25, 2005 |
|
MASROOR JAHAN Vs. RANCHI INSTITUTE OF NEURO PSYCHIATRY AND ALLIED SCIENCES
|
October 19, 2005 |
|
MASSOM PERVEZ Vs. STATE OF JHARKHAND
|
August 31, 2005 |
|
MATRU LAL MANDAL @ MATRU MANDAL Vs. STATE OF BIHAR
|
August 9, 2005 |
|
MAYA DEVI Vs. STATE OF JHARKHAND
|
July 21, 2005 |
|
MAYA SINGH Vs. STATE OF JHARKHAND
|
October 4, 2005 |
|
MAZHARUL HAQUE Vs. STATE OF JHARKHAND
|
November 22, 2005 |
|
MD MUSTAFA Vs. STATE
|
September 16, 2005 |
|
Md.Alam Ansari Vs. Bharat Coking Coal Ltd.
|
August 25, 2005 |
|
MD.AWHAB SEIKH Vs. STATE OF JHARKHAND
|
October 6, 2005 |
|
Md.Darul Islam Vs. Jharkhand State Electricity Board
|
February 17, 2005 |
|
MD.ISLAM Vs. STATE OF JHARKHAND
|
January 12, 2005 |
|
Md.Majharul Haque Vs. State Of Jharkhand
|
December 12, 2005 |
|
MD.MUSLIM ANSARI Vs. STATE OF JHARKHAND
|
September 12, 2005 |
|
MD.MUSTAQUE AHMAD Vs. STATE OF JHARKHAND
|
May 16, 2005 |
|
MD.MUSTAQUE AHMED Vs. STATE OF JHARKHAND
|
August 8, 2005 |
|
MD.SADIQUE Vs. UNION OF INDIA THROUGH SECRETARY OF HOME AFFAIRS
|
March 21, 2005 |
|
Md.Sirajuddin Ansari Vs. Mineral Area Development Authority Through Its Chairman
|
February 17, 2005 |
|
MD.YUSUF Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN
|
February 4, 2005 |
|
MEERA DAS Vs. BHARAT COKING COAL LTD
|
June 21, 2005 |
|
Mithilesh Kumar Singh Vs. Government Of India Through Central Vigilance Commission
|
January 13, 2005 |
|
MOHAMMAD AKHTAR Vs. STATE OF BIHAR
|
June 27, 2005 |
|
Mohan Das Aind Vs. State of Jharkahnd
|
March 10, 2005 |
|
MOHAN LAL GUPTA Vs. BOKARO STEEL LTD
|
February 24, 2005 |
|
Mohan Prasad Singh Vs. State Of Bihar Through Commissioner-Cum- Secretary, H.R.D.Department
|
January 4, 2005 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
February 22, 2005 |
|
MOHD.QUASHIM Vs. NOOR MOHAMMAD
|
January 27, 2005 |
|
MOSMAT CHANDRAWATI DEVI Vs. NEELKANTH BARNWAL
|
February 17, 2005 |
|
MOSTT.GHAMIA Vs. MOSTT.TIPRI DEVI
|
February 4, 2005 |
|
MOTI LAL BHAGAT Vs. UNION OF INDIA
|
August 16, 2005 |
|
MOTION Vs. STATE OF JHARKHAND
|
January 20, 2005 |
|
MRINAL KANTI MANJHI Vs. STATE OF JHARKHAND
|
October 15, 2005 |
|
MUKESH KUMAR Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
Mulla Ansari Vs. Sk.Sattar
|
January 13, 2005 |
|
MUNNI DEVI ALIAS MUNNI Vs. STATE OF BIHAR
|
March 11, 2005 |
|
MUZAFFAR HUSSAIN Vs. STATE OF JHARKHAND
|
July 19, 2005 |
|
NABIUL HASSAN Vs. STATE OF BIHAR
|
September 19, 2005 |
|
NAESH KUMAR SAHAY Vs. STATE OF JHARKHAND
|
August 17, 2005 |
|
Nagi Orain Vs. Jharkhand State Electricity Board
|
December 5, 2005 |
|
NAGO BAGOUTH Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
NAKUL TIWARY Vs. STATE OF JHARKHAND
|
August 22, 2005 |
|
NALINI KANTA GOPE Vs. STATE OF BIHAR
|
February 17, 2005 |
|
Nand Kishore Pandey, Birendra Kumar, Narendra Nath Sharma And Bhubneshwar Mishra Vs. State Of Jharkhand
|
May 5, 2005 |
|
NAND KISHORE SINGH Vs. PRESIDING OFFICER LABOUR COURT BOKARO
|
January 13, 2005 |
|
NAND LAL GOSANI & ANR. Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
NAND LAL TANTI Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
June 29, 2005 |
|
NANDEO SINGH Vs. MOGA KUAR
|
February 23, 2005 |
|
NARAYAN DAS Vs. JHARKHAND STATE ELECRTICITY BOARD RANCHI
|
April 8, 2005 |
|
NARAYANI MUKHERJEE Vs. KHUSRU KHAN
|
February 14, 2005 |
|
NARENDRA BUTALA Vs. STATE OF JHARKHAND
|
April 15, 2005 |
|
NARENDRA NATH SUPAKAR Vs. SHAKUNTALA DEVI
|
September 30, 2005 |
|
Naresh Prasad Vs. State Of Jharkhand
|
September 13, 2005 |
|
NARESH RAJAK Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
NARMADESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 6, 2005 |
|
NAROTTAMKA MERCANTITLE PVT.LTD Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
NARSINGH JHA Vs. STATE OF JHARKHAND
|
April 28, 2005 |
|
NASREEN BEGUM Vs. STATE
|
July 18, 2005 |
|
NATIONAL COAL ORGANISATION EMPLOYEES ASSOCIATION Vs. LATO BARHI
|
June 16, 2005 |
|
NATIONAL COAL ORGANISATION EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
June 16, 2005 |
|
NATIONAL INSURANCE CO. LTD Vs. AMRAWATI DEVI
|
August 4, 2005 |
|
NATIONAL INSURANCE CO.LTD Vs. CHOTELAL MEHTA
|
September 30, 2005 |
|
NAVEEN KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 7, 2005 |
|
NAVIN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 24, 2005 |
|
NAVRATANDAS AND CO P LTD Vs. TATA IRON AND STEEL CO LTD
|
May 20, 2005 |
|
NAWAL KISHORE BIRLA Vs. STATE OF JHARKHAND
|
December 20, 2005 |
|
NAYEB SINGH Vs. BHARAT COKING COAL LTD
|
July 5, 2005 |
|
NAZMA KHATOON Vs. STATE OF JHARKHAND
|
March 25, 2005 |
|
NEELAM KUMARI Vs. DEEPAK KUMAR JAISWAL
|
January 28, 2005 |
|
NEGANUM SUPPLIERS PVT.LTD Vs. STATE OF JHARKHAND
|
September 16, 2005 |
|
NIRAJ KUMAR Vs. STATE OF BIHAR
|
June 27, 2005 |
|
NIRANJAN JHA Vs. STATE OF JHARKHAND
|
July 20, 2005 |
|
Niranjan Prasad Mandal Vs. Union Of India
|
June 22, 2005 |
|
NIRANJAN SHARMA Vs. STATE
|
April 28, 2005 |
|
NIRMAL KUMAR KHANDELWAL Vs. SURESH KUMAR MEHTA
|
August 10, 2005 |
|
NIRMALA DEVI Vs. SANJAY SHARMA
|
March 14, 2005 |
|
NRITYA NAND SINHA Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND
|
April 21, 2005 |
|
OMPRAKASH CHANDRA Vs. STATE OF JHARKHAND
|
August 11, 2005 |
|
P.K.SENGUPTA Vs. BHARAT COKING COAL LTD
|
September 26, 2005 |
|
PANDEY ANILESHWARI PRASAD Vs. STATE OF JHARKHAND
|
July 15, 2005 |
|
PANKAJ BIBHUTI Vs. STATE OF JHARKHAND
|
September 9, 2005 |
|
PANKAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 13, 2005 |
|
PARAS NATH SAHU Vs. STATE
|
August 3, 2005 |
|
PARTHA SARATHI KUMAR Vs. STATE OF JHARKHAND
|
January 25, 2005 |
|
Paru Bala Mahatain Vs. Bijubala Mahatain
|
February 16, 2005 |
|
PARVATI TRANSPORT AND CONSTRUCTION COMPANY Vs. CENTRAL COALFIELDS LIMITED
|
June 1, 2005 |
|
PAWAN BISCUITS CORPORATION PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 18, 2005 |
|
POULUSH PAHAN Vs. STATE
|
September 21, 2005 |
|
POWER ENGINEERS SERVICE ASSOCIATION Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 16, 2005 |
|
PRABHA VERMA Vs. SANJAY SINGH
|
August 29, 2005 |
|
PRADEEP CEMENT PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 25, 2005 |
|
PRADEEP CEMENT PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 14, 2005 |
|
PRADEEP KUMAR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 20, 2005 |
|
PRADEEP ROBERT LAKRA AND PUSHPA PURTY Vs. UNION OF INDIA
|
November 22, 2005 |
|
PRADIP KUMAR TIWARI Vs. STATE OF JHARKHAND
|
July 26, 2005 |
|
PRADIP KUMAR TIWARY Vs. STATE OF JHARKHAND
|
June 14, 2005 |
|
PRADIP SINGH Vs. STATE OF JHARKHAND
|
October 20, 2005 |
|
PRADIPTA SAHU Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
PRAHLAD PRASAD SINGH Vs. J S E B
|
July 20, 2005 |
|
PRANAB KUMAR SEN Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 6, 2005 |
|
PRASAN KUMAR NAYAK Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
PRATAP CONSTRUCTIONS Vs. STATE OF JHARKHAND
|
January 13, 2005 |
|
PRATAP ELECTRICAL and CO Vs. ASEA BRAN BOVERI LTD
|
February 9, 2005 |
|
PRAVEEN KUMAR SUKHANI Vs. BISHWANATH MAHTO
|
July 1, 2005 |
|
PRAYAG SINGH Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
PRAYAG SINGH @ JHANJAT SINGH Vs. STATE OF BIHAR
|
March 17, 2005 |
|
PREM KUMAR Vs. STATE OF JHARKHAND
|
May 20, 2005 |
|
PREMCHAND MAHTO Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
PRIYA BARATA NARAIN SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL
|
November 22, 2005 |
|
PROBASISH DAS GUPTA Vs. JUTHIKA DAS GUPTA
|
September 30, 2005 |
|
PRODYUT KUMAR BANERJEE Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 30, 2005 |
|
Pundeo Singh Vs. Heavy Engineering Corporation Ltd.
|
February 23, 2005 |
|
PUNIT SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 21, 2005 |
|
Purnima Sao Vs. State Of Bihar (Now Jharkhand)
|
November 24, 2005 |
|
PURSHOTTAM DUBEY Vs. STATE OF BIHAR
|
January 19, 2005 |
|
PURUSHOTTAM SINGH Vs. UNION OF INDIA
|
February 2, 2005 |
|
R YADAV Vs. STATE OF JHARKHAND
|
April 4, 2005 |
|
R.K.STEELS Vs. BIHAR STATE ELECTRICITY BOARD
|
November 24, 2005 |
|
R.L.KOCHAR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 25, 2005 |
|
RABINDRA NATH BASU Vs. STATE BANK OF INDIA
|
October 6, 2005 |
|
RABINDRA NATH MAHTO @ RABINDRA MAHATO Vs. MANORANJAN MAHATO
|
January 12, 2005 |
|
RADHEY SHYAM PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
August 25, 2005 |
|
RAJ BHUWAN SINGH Vs. STEEL AUTHORITY OF INDIA
|
September 11, 2005 |
|
RAJ BHUWAN SINGH Vs. STEEL AUTHORITY OF INDIA
|
September 1, 2005 |
|
RAJ KUMAR THAKUR Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
RAJ STEELS AND FERRO ALLOYS PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 22, 2005 |
|
RAJA RAM PRASAD Vs. STATE OF JHARKHAND
|
March 15, 2005 |
|
RAJENDRA PRASAD AGRAWAL Vs. STATE OF JHARKHAND
|
August 25, 2005 |
|
RAJENDRA PRASAD ROHTAGI Vs. STATE OF BIHAR
|
June 20, 2005 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 6, 2005 |
|
RAJESH GUPTA Vs. STATE OF JHARKHAND
|
January 28, 2005 |
|
RAJESHWAR PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
June 21, 2005 |
|
RAJIV BANSAL Vs. STATE OF JHARKHAND
|
January 9, 2005 |
|
RAJIV KUMAR MISHRA Vs. STATE OF JHARKHAND
|
May 16, 2005 |
|
RAJMAHAL PAHAD BACHAO ANDOLAN Vs. UNION OF INDIA
|
August 19, 2005 |
|
RAJMATA GYANI MAHARANI Vs. STATE OF BIHAR
|
June 27, 2005 |
|
RAJNATH RAM Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
Rajnikant Vs. State Of Bihar
|
September 12, 2005 |
|
RAJU MAHATO Vs. BIRSA AGRICULTURAL UNIVERSITY
|
March 30, 2005 |
|
RAKESHKUMAR CHOUDHRY Vs. STATE OF JHARKHAND
|
January 25, 2005 |
|
RAKU MANDAL Vs. STATE
|
August 3, 2005 |
|
RAM DEO SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
April 13, 2005 |
|
RAM DUTT SINGH Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
RAM KUMAR Vs. STATE OF BIHAR
|
October 26, 2005 |
|
Ram Kumar Singh Vs. Moti Jhari Devi
|
January 18, 2005 |
|
RAM KUMAR SINGH CHOUDHARY Vs. STATE OF JHARKHAND
|
February 2, 2005 |
|
RAM KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 20, 2005 |
|
Ram Kumari Devi Vs. Bhagirath Mal Tibriwal
|
April 8, 2005 |
|
RAM LAKHAN MAHTO Vs. BIHAR COKING COAL LTD
|
March 10, 2005 |
|
RAM NARAYAN YADAV Vs. STATE OF JHARKHAND
|
October 4, 2005 |
|
RAM NATH LAL DAS Vs. BIHAR STATE SMALL INDUSTRIES CORPORATION LIMITED
|
October 5, 2005 |
|
RAM NATH RAM Vs. UNION OF INDIA (UOI) AND ORS.
|
August 29, 2005 |
|
Ram Naumi Prasad Vs. Bihar State Electricity Board
|
December 20, 2005 |
|
RAM PRASAD MISTRI Vs. STATE OF JHARKHAND
|
June 27, 2005 |
|
RAM PRASAD SHARMA Vs. JHARKHAND STATE HOUSING BOARD
|
February 9, 2005 |
|
RAM PRASAD SHARMA Vs. JHARKHAND STATE HOUSING BOARD
|
July 1, 2005 |
|
RAM PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 16, 2005 |
|
RAM PRASANN SINGH Vs. STATE OF JHARKHAND
|
May 18, 2005 |
|
RAM PRAVESH PANDIT AND ORS. AND SATYA NARAYAN SINGH AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
|
August 29, 2005 |
|
RAM PRAVESH SHARMA Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
RAM PRAVESH SINGH Vs. J.S.E.B.
|
March 21, 2005 |
|
RAM SHARAN SAI Vs. STATE
|
August 9, 2005 |
|
RAM SUMER SINGH Vs. CENTRAL COALFIELDS LTD
|
April 19, 2005 |
|
RAMADHAR SINGH Vs. MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD
|
September 30, 2005 |
|
RAMASHISH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
RAMASISH SINGH Vs. STATE OF BIHAR
|
December 19, 2005 |
|
RAMCHANDRA RAVIDAS Vs. STATE OF BIHAR
|
October 26, 2005 |
|
RAMDEO PASWAN Vs. STATE OF JHARKHAND
|
March 14, 2005 |
|
Ramesh Prasad Vs. State Of Jharkhand
|
January 28, 2005 |
|
RAMESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 21, 2005 |
|
RAMESHWAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 16, 2005 |
|
RAMESHWAR PRASAD RAY Vs. STATE OF JHARKHAND
|
July 28, 2005 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
June 20, 2005 |
|
RAMESHWAR VISHWAKARMA Vs. J.S.E.B.THROUGH ITS SECRETARY
|
June 30, 2005 |
|
RAMJI MAHTO @ KODO KHIRHAR Vs. MURLIDHAR YADAV
|
February 14, 2005 |
|
Ranchi University Vs. Nand Kumar Singh, Suresh Kumar And Kishore Kumar Parhi
|
November 29, 2005 |
|
RANCHI UNIVERSITY GRADE-IV STAFF ASSOCIATION Vs. STATE OF JHARKHAND
|
January 13, 2005 |
|
RANENDRA NATH SARKAR Vs. BIHAR STATE ELECTRICITY BOARD
|
June 17, 2005 |
|
Ranglal Sah Vs. Jharkhand State Electricity Board
|
February 16, 2005 |
|
RANI SHAHI Vs. BIRESH PRASAD SHAHI
|
January 31, 2005 |
|
RANJEET ROY CHOUDHARY Vs. STATE OF BIHAR
|
August 10, 2005 |
|
RATAN MANDAL Vs. STATE
|
September 21, 2005 |
|
RAWINDRA THAKUR Vs. STATE OF BIHAR
|
May 6, 2005 |
|
RESHMI DUGAR Vs. RAM SOMARI DEVI
|
September 2, 2005 |
|
Rikta Mazumdar Vs. Bharat Coking Coal Ltd.
|
November 18, 2005 |
|
RISHISH CHANDRA GOYAL Vs. STATE OF BIHAR
|
July 29, 2005 |
|
ROBIN TIRKEY Vs. STATE OF JHARKHAND
|
March 30, 2005 |
|
ROJLIN TOPPO Vs. GENERAL MANAGER, PATRATU THERMAL POWER STATION AND ORS.
|
June 22, 2005 |
|
Roshan Jahan Vs. State Of Jharkhand
|
September 30, 2005 |
|
RUNGTA PROJECTS LTD Vs. TENUGHAT VIDYUT NIGAM LTD
|
March 2, 2005 |
|
RUPLAL MAHTO Vs. PYASI DEVI
|
January 18, 2005 |
|
RUPLAL MAHTO Vs. PYASI DEVI
|
February 18, 2005 |
|
S.K.LAL Vs. STATE OF BIHAR
|
April 28, 2005 |
|
S.K.MALHOTRA Vs. STATE OF JHARKHAND
|
August 4, 2005 |
|
S.S.Hussain @ Sheen Akhtar Vs. State Of Bihar
|
May 17, 2005 |
|
Sadanand Singh Construction Pvt.Ltd. Vs. State of Jharkhand
|
April 13, 2005 |
|
SADHNA AGRAWAL Vs. UNION OF INDIA
|
June 22, 2005 |
|
SADIQUE ANSARI Vs. STATE OF BIHAR
|
December 15, 2005 |
|
SAHAJU MAHTO Vs. STATE OF JHARKHAND
|
March 18, 2005 |
|
SAHDEO RAI Vs. STATE OF JHARKHAND
|
March 15, 2005 |
|
SAHDEO RAI Vs. LAXMAN RAI
|
January 27, 2005 |
|
SAHEB GHOSH Vs. STATE OF BIHAR
|
March 21, 2005 |
|
SAHEB KUMAR Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
|
August 9, 2005 |
|
SAIKUN BIBI Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
SAMIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 22, 2005 |
|
Sanchi Chamar Vs. Central Coalfields Ltd.
|
November 18, 2005 |
|
SANJAY KUMAR Vs. INDIAN SCHOOL OF MINES
|
July 11, 2005 |
|
Sanjay Kumar Chouhan Vs. State Of Jharkhand
|
January 28, 2005 |
|
SANJAY KUMAR JHA @ SANJAY JHA Vs. STATE OF JHARKHAND
|
May 4, 2005 |
|
SANJU ANUBHA KHALKHO Vs. STATE OF JHARKHAND
|
February 23, 2005 |
|
SANT LAL ROY Vs. STATE OF JHARKHAND
|
April 21, 2005 |
|
SANTU PRASD DAS Vs. EASTERN COAL FIELD LTD
|
June 28, 2005 |
|
SARANAN CHATTOPADHYAYA Vs. STATE OF BIHAR NOW JHARKHAND
|
November 22, 2005 |
|
SARASWATI EKKA Vs. STATE OF JHARKHAND
|
October 25, 2005 |
|
SARDAR PARAMJIT SINGH Vs. AMARJIT KAUR
|
May 10, 2005 |
|
Sarfaraj Alam Vs. State of Jharkhand
|
August 4, 2005 |
|
Sarfuddin Ansari Vs. State Of Jharkhand
|
February 16, 2005 |
|
SARSWATIA DEVI Vs. AMRIT BHUIYA
|
February 28, 2005 |
|
SATGURU DISTRIBUTORS PVT.LTD Vs. CASTROL INDIA LTD
|
February 9, 2005 |
|
Satish Chandra Mahto Vs. Sate of Jharkhard
|
November 23, 2005 |
|
Satish Kumar Singh Vs. Central Coalfields Ltd.
|
September 23, 2005 |
|
SATYA NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
June 16, 2005 |
|
Satya Narayan Yadav Vs. State Of Jharkhand
|
February 16, 2005 |
|
SATYA NARAYANAGIWAL Vs. STATEBANK OF INDIA
|
May 16, 2005 |
|
SATYA PRASAD Vs. STATE OF JHARKHAND
|
June 14, 2005 |
|
SATYANARAYAN MAHTO Vs. STATE OF JHARKHAND
|
September 16, 2005 |
|
SAUKAT HUSSAIN Vs. MUSTAKIM ANSARI
|
August 5, 2005 |
|
SAYARA BANO Vs. STATE
|
July 21, 2005 |
|
SEEMA DEVI Vs. STATE OF JHARKHAND
|
March 30, 2005 |
|
SEPPY SINGH Vs. STATE OF JHARKHAND
|
December 21, 2005 |
|
SHABRA KHATOON Vs. STATE OF JHARKHAND
|
April 20, 2005 |
|
SHAKTINATH JHA Vs. STATE OF JHARKHAND
|
March 15, 2005 |
|
SHAKTIPADA CHAKARBORTY Vs. STATE OF JHARKHAND
|
July 21, 2005 |
|
SHAMBHU PRASAD SAH Vs. HIGH COURT OF JHARKHAND
|
August 10, 2005 |
|
SHAMBHU SINGH Vs. STATE OF JHARKHAND
|
February 2, 2005 |
|
Shambhu Soni Vs. Kishore Prasad
|
June 14, 2005 |
|
SHANTI DEVI PRASAD Vs. PRATIBHA SINGH
|
June 15, 2005 |
|
Shanti Kachhap Vs. Jharkhand State Electricity Board
|
March 9, 2005 |
|
Shanti Mishra Vs. State Of Jharkhand
|
September 30, 2005 |
|
SHEELA KANAUJIA Vs. MANOHAR KUMAR AGARWALLA
|
October 19, 2005 |
|
SHEO SHANKAR RAM Vs. PRESIDING OFFICER, LABOUR COURT
|
June 14, 2005 |
|
SHEOJEE PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 23, 2005 |
|
SHIV CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
May 5, 2005 |
|
SHIV KARMPAL SAHU Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
SHIV KUMAR GUPTA Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 21, 2005 |
|
SHIV NARAIN MISHRA Vs. SANICHAR SINGH
|
January 27, 2005 |
|
SHIV NATH CHOUDHARY Vs. STATE OF JHARKHAND
|
February 10, 2005 |
|
Shiv Shankar Jha Vs. State of Jharkhand through Secretary, Forest and Environment, Govt.of Jharkhand
|
April 15, 2005 |
|
SHIVA NARAIN SINGH Vs. STATE OF BIHAR
|
September 15, 2005 |
|
SHUKLA Vs. STATE OF JHARKHAND
|
August 16, 2005 |
|
Shushan Sao Vs. State of Jharkhand
|
December 19, 2005 |
|
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
Shyam Singh Vs. State of Jharkhand
|
September 8, 2005 |
|
SHYAM SUNDAR BAZAZ Vs. SANWARMAL JALAN
|
January 12, 2005 |
|
SHYAM SUNDAR JAIN Vs. STATE
|
June 14, 2005 |
|
SHYAMAL KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 26, 2005 |
|
Shyamlal Prasad Atul Vs. Jharkhand State Electricity Board
|
December 2, 2005 |
|
SIDHESHWAR SINGH Vs. STATE OF JHARKHAND
|
July 6, 2005 |
|
SIKSHASAMITY, A BENGALI LINGUISTIC MINORITY ORGANIZATION Vs. STIRTHA KARAN
|
February 3, 2005 |
|
SINDHU SAHAY Vs. UNION OF INDIA
|
March 31, 2005 |
|
SITA RAM SAHU Vs. STATE OF BIHAR
|
September 13, 2005 |
|
SITWANTO DEVI MAHILA KALYAN SANSTHAN Vs. RANCHI UNIVERSITY
|
October 27, 2005 |
|
Sk.Chunia Vs. State Of Bihar (Now Jharkhand)
|
May 3, 2005 |
|
SNEHLATA KUMARI Vs. STATE OF JHARKHAND
|
May 16, 2005 |
|
SOMA PUF METAL PRIVATE LTD Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
SOMNATH TRIPATHY Vs. STATE OF JHARKHAND
|
June 16, 2005 |
|
SOMNATH TRIPATHY Vs. STATE OF JHARKHAND AND ANOTHER
|
June 11, 2005 |
|
SOURYA METALS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 9, 2005 |
|
SOURYA METALS LTD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
April 8, 2005 |
|
Sri Krishna Bihari Singh Vs. State Of Jharkhand
|
February 9, 2005 |
|
Sri Narayan Das Vs. Jharkhand State Electricity Board
|
April 8, 2005 |
|
State Bank Of India Vs. Braj Kishore Prasad
|
January 18, 2005 |
|
STATE OF BIHAR Vs. PRESIDING OFFICERLABOUR COURT BHAGALPUR
|
September 1, 2005 |
|
STATE OF BIHAR Vs. DEOPATI DAVI
|
July 15, 2005 |
|
STATE OF BIHAR Vs. NIRMAL KUMAR AGRAWAL
|
February 11, 2005 |
|
State Of Bihar (Now Jharkhand) Vs. Meera Devi
|
July 5, 2005 |
|
State Of Bihar (Now State Of Jharkhand) Vs. Shri Mahesh Thakur
|
December 13, 2005 |
|
STATE OF JHARKHAND Vs. NITYANAND PANDEY
|
December 15, 2005 |
|
STATE OF JHARKHAND Vs. PRADEEP KUMAR DEY
|
March 16, 2005 |
|
STATE OF JHARKHAND Vs. UMESH RAJ NAIDU
|
July 11, 2005 |
|
STATE OF JHARKHAND Vs. DASRATH SAO
|
June 29, 2005 |
|
STATE OF JHARKHAND Vs. BISHWANATH GOPE
|
January 24, 2005 |
|
STATE OF JHARKHAND Vs. GULBASI DEVI
|
January 11, 2005 |
|
STATE OF JHARKHAND Vs. SADANAND THAKUR
|
July 14, 2005 |
|
STATE OF JHARKHAND THROUGH EXECUTIVE ENG.MINOR DISTRIBUTION DIVISION Vs. HIMACHAL CONSTRUCTION COMPANY PVT.LTD
|
February 9, 2005 |
|
STATE OF JHARKHAND THROUGH EXECUTIVE ENGINEER Vs. JWALA RAUT
|
September 30, 2005 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. NIRANJAN MANDAL
|
July 5, 2005 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER
|
March 10, 2005 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND
|
February 22, 2005 |
|
STEEL CITY CABLE NETWORK Vs. STATE OF JHARKHAND
|
December 21, 2005 |
|
SUBERNREKHA ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 20, 2005 |
|
SUBERNREKHA ENTERPRISES Vs. JHARKHAN STATE ELECTRICITY BOARD
|
July 22, 2005 |
|
SUBHASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 29, 2005 |
|
SUBODH KR.JHA Vs. STATE OF JHARKHAND
|
July 19, 2005 |
|
SUBRATA KUMAR GHOSH Vs. STATE OF JHARKHAND
|
March 31, 2005 |
|
SUBRATO KUMAR GUPTA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 29, 2005 |
|
Sudama Prasad Vs. State Of Jharkhand
|
February 16, 2005 |
|
SUDESHWAR SAHU Vs. STATE OF JHARKHAND
|
September 30, 2005 |
|
SUDHIR MANDAL Vs. STATE OF BIHAR
|
April 28, 2005 |
|
SUJAN DEVI Vs. BINDESHWARI DEVI
|
October 19, 2005 |
|
SUKHDEO LOHRA Vs. STATE OF BIHAR
|
June 15, 2005 |
|
SUKHDEO ORAON AND LAL BAHADUR MISHRA Vs. STATE OF JHARKHAND
|
September 15, 2005 |
|
SUKHDEO RAI Vs. STATE OF BIHAR
|
September 19, 2005 |
|
Sukhdeo Ram Vs. State Of Jharkhand
|
February 16, 2005 |
|
SUKLA CONSRUCTION Vs. GENERAL MANAGER
|
July 27, 2005 |
|
Sukra Kujur Vs. State Of Bihar
|
January 4, 2005 |
|
SUMITRA GOPE Vs. STATE OF JHARKHAND
|
April 13, 2005 |
|
SUNDER PANDIT Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 23, 2005 |
|
SUNEET SERVICES Vs. STATE OF JHARKHAND AND ORS.
|
August 31, 2005 |
|
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 16, 2005 |
|
SUNIL KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
SUPHAL HANSDA Vs. HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL
|
August 10, 2005 |
|
SUPHAL MARANDI Vs. KAPRA MURMU
|
September 27, 2005 |
|
SURENDRA MISHRA Vs. STATE OF JHARKHAND
|
June 29, 2005 |
|
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
|
December 20, 2005 |
|
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY P.H.D.
|
May 19, 2005 |
|
Suresh Kumar Nishad Vs. Central Coalfield
|
December 5, 2005 |
|
SURESH KUMAR TEKRIWAL Vs. STATE OF JHARKHAND
|
October 5, 2005 |
|
SURESH MANDAL Vs. STATE OF JHARKHAND
|
September 6, 2005 |
|
SURESH PRASAD Vs. STATE OF JHARKHAND
|
May 5, 2005 |
|
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
July 27, 2005 |
|
SUSHMA VERMA Vs. STATE OF JHARKHAND
|
November 25, 2005 |
|
SUTLEJ CONSTRUCTION LTD Vs. STATE OF JHARKHAND
|
March 2, 2005 |
|
Swapan Adhikari Vs. Union Of India
|
January 3, 2005 |
|
SWAPAN KUMAR BANDOPADHYAY Vs. SAIL
|
December 2, 2005 |
|
SWARNREKHA COAL AND COKE (P) LIMITED Vs. UNION OF INDIA
|
September 13, 2005 |
|
SWARNREKHA COAL AND COKE PVT.LTD Vs. UNION OF INDIA
|
November 21, 2005 |
|
SYAMAL KARMAKAR Vs. STATE
|
September 2, 2005 |
|
Syed Askari Hadi Ali Augustine Imam Vs. Harish Reddy
|
December 12, 2005 |
|
T.S.RAJMANI Vs. STATE OF BIHAR
|
April 28, 2005 |
|
Tarani Gope Vs. State Of Jharkhand
|
February 25, 2005 |
|
Tata B.P.Solar India Ltd. Vs. State Of Jharkhand
|
April 12, 2005 |
|
TATA CUMMINS LTD Vs. STATE OF JHARKHAND
|
August 8, 2005 |
|
TATA IRON and STEEL CO LTD Vs. GYANENDRA SAHAY
|
January 24, 2005 |
|
TATA IRON AND STEEL CO.LTD.AND BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
|
June 14, 2005 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
June 29, 2005 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
|
January 11, 2005 |
|
TATA ROPBINS FRASER LTD Vs. STATE OF JHARKHAND
|
January 25, 2005 |
|
TATA WORKERS UNION Vs. STATE OF JHARKHAND
|
August 9, 2005 |
|
TATA WORKERS UNION Vs. STATE OF JHARKHAND
|
August 11, 2005 |
|
Tayab Ansari Vs. Union Of India
|
December 16, 2005 |
|
TEJENDER SINGH Vs. COMMANDANT, THE SIKH REGIMENTAL CENTRE, RAMGARH CANTT
|
August 30, 2005 |
|
Their Workman Sri Ram Surat Ram Represented By Bokaro Karamchari Panchayat Through Ramakant Verma Vs. Management Of Steel Authority Of India Ltd.
|
February 10, 2005 |
|
TIRUPATI PRODUCTS AND HAJI SHAH HUSSAIN BUKSH KHAND Vs. STATE OF JHARKHAND
|
March 7, 2005 |
|
TRIBHUWAN PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 23, 2005 |
|
TRIPURARI MOHAN PRASAD Vs. UNION OF INDIA
|
September 7, 2005 |
|
U K AND CO LTD Vs. BHARAT COKING COAL LTD
|
May 20, 2005 |
|
U.K.PANDEY Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
December 14, 2005 |
|
UJJWAL SERVICES PVT. LTD Vs. COAL INDIA LTD
|
February 9, 2005 |
|
UMA PADA CHOUDHARY Vs. PANCHANAND CHOUDHARY
|
February 11, 2005 |
|
UMA PADA CHOUDHRY Vs. PANCHANAND CHOUDHARY
|
February 2, 2005 |
|
UMESH CHANDRA VIDYARTHI Vs. STATE OF JHARKHAND
|
June 15, 2005 |
|
UNION OF INDIA Vs. SENETH MUDA ALIAS SENETH KULLA
|
February 11, 2005 |
|
UNION OF INDIA Vs. MAKLU MAHTO
|
August 2, 2005 |
|
UNION OF INDIA Vs. HARIA DEVI
|
January 27, 2005 |
|
UPENDRA NATH MAHTO Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
February 23, 2005 |
|
UPENDRA SINGH Vs. JYOTI PRAKASH SAO
|
August 8, 2005 |
|
URMILA DEVI Vs. SUSHILA DEVI
|
March 21, 2005 |
|
URMILA MANDALAIN Vs. GIRIJA MADALAIN
|
July 15, 2005 |
|
URSULINE WOMEN'S TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
|
October 6, 2005 |
|
Usha Devi Vs. Bihar State Road Transport Corporation
|
February 17, 2005 |
|
Usha Nath Vs. Ranchi Regional Development Authority
|
January 20, 2005 |
|
UTTAM KUMAR CHOUBEY Vs. KIRAN DEVI @ KUMARI KIRAN
|
August 17, 2005 |
|
VASANT VIHAR THROUGH ITS PROPRIETOR Vs. STEEL AUTHORITY OF INDIA LTD
|
February 7, 2005 |
|
Vijay Bala Sinha Vs. State Of Jharkhand
|
February 16, 2005 |
|
VIJAY KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
May 12, 2005 |
|
Vijoy Kumar Srivastava Vs. State Of Jharkhand
|
September 26, 2005 |
|
VIKAS KUMAR Vs. NIKHIL MAZUMDAR
|
June 24, 2005 |
|
VIKROMATIC STEELS PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
September 19, 2005 |
|
VINAY KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 8, 2005 |
|
VINOBA BHAVE UNIVERSITY Vs. IMAMUL HAI KHAN EDUCATIONAL SOCIETY
|
January 25, 2005 |
|
VINOD SHARMA Vs. BHARAT COKING COAL LTD
|
July 13, 2005 |
|
VIVEK KUMAR Vs. STATE OF JHARKHAND
|
October 28, 2005 |
|
WING COMMANDER NARINDER NATH AGARWAL Vs. STATE OF JHARKHAND
|
March 30, 2005 |
|
WIPRO G.E. MEDICAL SYSTEM Vs. STATE OF JHARKHAND
|
May 20, 2005 |
|
YOGENDRA PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
August 10, 2005 |
|
YOGENDRA PRASAD VERMA Vs. J.S.E.B.
|
July 7, 2005 |
|
YOGENDRA SINGH Vs. STATE OF JHARKHAND
|
January 2, 2005 |
|
Yogeshwar Pathak Vs. Bharat Coking Coal Ltd.
|
December 21, 2005 |
|
YUGAL RAJAK Vs. EASTERN COALFIELDS LIMITED
|
March 17, 2005 |
LOGIN