|
A.G.OFFICE EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF CO OPERATIVE
|
May 18, 2004 |
|
A.K. CONSTRUCTION Vs. STATE OF JHARKHAND
|
February 4, 2004 |
|
A.K. ROY Vs. UNION OF INDIA
|
January 30, 2004 |
|
A.K.TRANSPORT Vs. TENUGHAT VIDYUT NIGAM LTD
|
July 22, 2004 |
|
A.P.ARYA Vs. STATE OF JHARKHAND
|
October 15, 2004 |
|
AAKRIT SINGH Vs. STATE OF JHARKHAND
|
September 17, 2004 |
|
ABDUL AZIM ANSARI Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
January 6, 2004 |
|
ABDUL RAUF Vs. STATE OF BIHAR
|
August 3, 2004 |
|
ABDUL SATTAR Vs. PRINCIPAL JUDGE, FAMILY
|
June 22, 2004 |
|
ABDUL WADOOD Vs. STATE OF JHARKHAND
|
May 5, 2004 |
|
ABHAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 16, 2004 |
|
ABHAY PRASAD Vs. STATE OF JHARKHAND
|
December 22, 2004 |
|
ABHIMANYU KUMAR SINGH Vs. STATE OF BIHAR
|
March 11, 2004 |
|
ABHOY PANDEY Vs. STATE OF JHARKHAND
|
March 4, 2004 |
|
ABILASH LOHAR Vs. INSTRUMENTATION LIMITED THROUGH THE CHAIRMAN CUM MANAGING DIRECTOR
|
March 26, 2004 |
|
ACHALA KUNDU Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
|
May 21, 2004 |
|
ACHE LAL NAPIT Vs. BHARAT COKING COAL LTD
|
October 29, 2004 |
|
ADIVASI RAKSHA MANCH Vs. STATE OF JHARKHAND
|
November 10, 2004 |
|
AFJAL HUSSAIN Vs. STATE OF BIHAR
|
May 11, 2004 |
|
AHMAD HUSSAIN ALIAS MD.AHMAD MIAN Vs. STATE OF JHARKHAND
|
May 13, 2004 |
|
AJAY KANT JHA Vs. STATE OF BIHAR
|
September 23, 2004 |
|
AJAY KUMAR DUBEY Vs. SUSHMA DEVI
|
August 31, 2004 |
|
AJAY KUMAR MISHRA Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
AJAY KUMAR MODI Vs. SOMAR MAHTO
|
March 17, 2004 |
|
AJAY VERMA Vs. STATE OF BIHAR
|
March 24, 2004 |
|
Akhil Bharatiya Jana Swasthya Rakshak (Health Guide) Vs. Union Of India
|
March 25, 2004 |
|
Akhil Bharatiya Koyla Khan Bhavishya Nidhi Karmachari Sangh Vs. Union Of India
|
January 12, 2004 |
|
AKHILESH SHARMA Vs. STATE OF JHARKHAND
|
March 31, 2004 |
|
AKHILESHWAR SINGH Vs. STATE OF BIHAR
|
September 22, 2004 |
|
AKIL AHMAD Vs. MD.ZAKIR
|
July 9, 2004 |
|
AKILESHWAR SINGH Vs. STATE OF JHARKHAND
|
May 13, 2004 |
|
AKLESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 9, 2004 |
|
ALI MOHAMMED Vs. STATE OF JHARKHAND
|
July 15, 2004 |
|
Alimuddin Ansari Vs. Wasia Khatoon
|
August 18, 2004 |
|
ALL INDIA KEROSENE OIL DEALER FEDERATION Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
ALLAHABAD BANK Vs. MECON DORANDA RANCHI
|
November 8, 2004 |
|
AMAR NATH MAHESHWARI @ AMAR NATH MAHESH AND BALDEO PRASAD Vs. UNION OF INDIA
|
October 15, 2004 |
|
AMAR TEKRIWAL Vs. STATE OF JHARKHAND
|
August 27, 2004 |
|
AMIT GHOSAL Vs. STEEL AUTHORITY OF INDIA LTD., THROUGH ITS CHAIRMAN
|
September 28, 2004 |
|
AMIT KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2004 |
|
AMIT RAUT Vs. KANHAI ROUT
|
January 23, 2004 |
|
AMRESH CHANDRA JHA Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
ANAND MOHAN AGARWAL Vs. PRESIDING OFFICER
|
March 2, 2004 |
|
ANAND SAO Vs. STATE OF BIHAR
|
July 5, 2004 |
|
ANANT KUMAR SINHA AND ORS. Vs. K.K. RAI AND ORS.
|
December 9, 2004 |
|
ANGAD MEHRA Vs. STATE OF JHARKHAND
|
November 5, 2004 |
|
ANIL KUJUR Vs. STATE OF BIHAR
|
January 9, 2004 |
|
ANIL KUMAR Vs. STATE OF JHARKHAND
|
March 18, 2004 |
|
ANIL KUMAR JHA Vs. STATE OF BIHAR
|
March 4, 2004 |
|
ANIL KUMAR VERMA Vs. URMILA DEVI
|
March 11, 2004 |
|
ANIMA PRIYA Vs. STATE OF JHARKHAND
|
July 2, 2004 |
|
ANIRUDH CHATTERJEE Vs. STATE OF JHARKHAND
|
March 11, 2004 |
|
ANIRUDH DAYAL Vs. STATE OF JHARKHAND
|
August 19, 2004 |
|
ANIRUDH SINGH Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
ANJALUS URAON Vs. KAMIL URAON
|
July 6, 2004 |
|
ANJUMAN ISLAMIA Vs. STATE OF JHARKHAND
|
June 29, 2004 |
|
ANUGRAH NARAYAN SHARMA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY DEPARTMENT OF CO- OPERATIVE
|
July 6, 2004 |
|
ARBIND KUMAR Vs. STATE OF JHARKHAND
|
March 31, 2004 |
|
Archana Gupta Vs. Sheo Shankar Srivastava
|
September 22, 2004 |
|
ARCHANA MEHTA Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
ARIF KHAN Vs. UNION OF INDIA
|
September 27, 2004 |
|
ARJUN PRASAD SINHA Vs. STATE OF BIHAR
|
February 23, 2004 |
|
ARJUN RAM Vs. STATE OF JHARKHAND
|
May 13, 2004 |
|
ARJUN YADAV Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
Arun Chandra Sao Vs. State Of Bihar (Now Jharkhand)
|
June 25, 2004 |
|
ARUN KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
March 25, 2004 |
|
ARUN KUMAR MODI Vs. DILIP BHAGAT
|
June 22, 2004 |
|
ARUN KUMAR TRIVEDI Vs. STATE OF JHARKHAND
|
March 16, 2004 |
|
ARUNA DEVI Vs. ANIL KUMAR SHARMA
|
August 4, 2004 |
|
Arvind Kumar Mehta Vs. State Of Jharkhand
|
August 2, 2004 |
|
ASAYA MUNDA Vs. STATE OF JHARKHAND
|
February 19, 2004 |
|
ASHIT KUMAR SINGH Vs. BOKARO STEEL PLANT
|
April 13, 2004 |
|
ASHOK KUMAR MUJOO Vs. STATE OF JHARKHAND
|
November 16, 2004 |
|
Ashok Kumar Ram Vs. Jharkhand State Electricity Board Through Its Secretary J.S.E.B.
|
September 13, 2004 |
|
ASHOK KUMAR SINGH Vs. CANARA BANK
|
April 30, 2004 |
|
ASHRAF ALI ANSARI Vs. RAM LOCHAN SINGH
|
May 20, 2004 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF JHARKHAND
|
May 5, 2004 |
|
ASSOCIATED PLATES AND VESSELS (P.) LTD Vs. UNION OF INDIA
|
February 5, 2004 |
|
ASSOCIATION OF RETIRED EMPLOYEES OF COAL ASSOCIATION Vs. COAL INDIA LTD
|
February 23, 2004 |
|
AUGUSTINE TOPPO Vs. STATE OF BIHAR
|
March 24, 2004 |
|
AVINASH DUBEY Vs. STATE OF JHARKHAND
|
February 25, 2004 |
|
AVINASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 15, 2004 |
|
AWADESHWAR THAKUR Vs. STATE OF JHARKHAND
|
April 2, 2004 |
|
AWADH BIHARI SINGH Vs. STATE OF BIHAR
|
September 3, 2004 |
|
AWADH KISHORE SAHAY Vs. BHARAT COKING COAL LTD
|
February 17, 2004 |
|
AWAR ABHIYANTA SANGH Vs. STATE OF JHARKHAND
|
January 23, 2004 |
|
AYODHYA MAHTO Vs. RAM DUTT MAHTO
|
March 4, 2004 |
|
AYODHYA PANDEY Vs. UNION OF INDIA
|
April 13, 2004 |
|
B.K.Singh Vs. State Of Bihar
|
June 21, 2004 |
|
B.KUMAR AND COMPANY Vs. STATE OF JHARKHAND
|
December 14, 2004 |
|
B.N.SINGH Vs. BHARAT COKING COAL LTD
|
April 2, 2004 |
|
B.P.SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
September 15, 2004 |
|
B.P.SINHA Vs. CHAIRMAN AND APPELLATE AUTHORITY
|
May 6, 2004 |
|
BABBAN RAM Vs. STATE OF JHARKHAND
|
March 17, 2004 |
|
BABLI MAHTAIN Vs. GOTI SINGH
|
December 1, 2004 |
|
BABULAL SAO Vs. STATE OF BIHAR
|
July 8, 2004 |
|
BADRI PRASAD AGARWALLA Vs. RABINDRA NATH KESHRI
|
November 24, 2004 |
|
BAIDA RAM Vs. STATE OF BIHAR
|
January 13, 2004 |
|
BAIDNATH MAHTO Vs. JADU MAHTO @ JADUNANDAN MAHATO
|
April 29, 2004 |
|
BAJRANG PRASAD CHOURASIA Vs. SANJAY GARG
|
July 22, 2004 |
|
BALAJI FUEL PRODUCTS Vs. CENTRAL COALFIELD LTD
|
April 16, 2004 |
|
BALESHWAR LAL DEO Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
|
July 20, 2004 |
|
Baleshwar Singh Vs. Chairman-Cum-Managing Director, B.C.C.L.
|
May 7, 2004 |
|
Balmiki Prasad Singh Vs. Jharkhand State Electricity Board
|
August 25, 2004 |
|
BAN BIHARI MAHTO Vs. STATE OF BIHAR THROUGH ITS SPECIAL LAND ACQUISITION OFFICER
|
September 2, 2004 |
|
BANARSI SINGH Vs. STATE OF BIHAR
|
January 13, 2004 |
|
BANCHHA RAM CHAKRAWARTI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 6, 2004 |
|
BANSAL M P Vs. STATE OF JHARKHAND
|
April 22, 2004 |
|
Banshi Rout Vs. State of Bihar (Now Jharkhand)
|
February 10, 2004 |
|
BANSI RAUT Vs. STATE OF BIHAR
|
February 10, 2004 |
|
BANSIDHAR SINGH Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
BASHISTH NARAYAN ALIAS BASHISTH NARAYAN PRASAD Vs. A K UPADHYAYA
|
January 8, 2004 |
|
BASUDEO MAHTO Vs. STATE OF JHARKHAND
|
March 10, 2004 |
|
BATESHWAR SINGH Vs. STATE OF BIHAR
|
January 14, 2004 |
|
BEEKAY STEEL LIMITED Vs. STATE OF JHARKHAND
|
January 29, 2004 |
|
BENGO KUMARI Vs. STATE OF BIHAR
|
September 17, 2004 |
|
BENI MAHTO Vs. HULAS MAHTO
|
June 30, 2004 |
|
Bhado Mahtawain Vs. Managing Director, Steel Authority Of India Ltd.
|
September 14, 2004 |
|
BHAGWAN DEBYA @ BHAGWAN DAI Vs. ZILA PARISHAD DHANBAD
|
May 7, 2004 |
|
BHAGWATI CHARAN BHARTI Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
September 3, 2004 |
|
BHAIRAB MAHTO Vs. DALO RAM MAHTO
|
March 11, 2004 |
|
BHALOTIA ENGINEERING WORKS PVT.LTD Vs. COMMISSIONER OF INCOME TAX
|
August 24, 2004 |
|
BHARAT COKING COAL LTD Vs. SHASHI BALA
|
August 20, 2004 |
|
BHARAT COKING COAL LTD Vs. RAM PRAKASH SINGH
|
January 21, 2004 |
|
BHARAT COKING COAL LTD Vs. SHASHI BALA
|
August 25, 2004 |
|
BHARAT COKING COAL LTD Vs. BASANT BHUIYA
|
January 8, 2004 |
|
BHARAT RAM Vs. STATE OF JHARKHAND
|
November 3, 2004 |
|
BHARAT SALES CORPORATION PARSUDIH Vs. STATE OF JHARKHAND
|
July 27, 2004 |
|
BHARAT VARSHIYA DIGAMBAR JAIN TIRTH KSHETRIYA COMMITTEE THROUGH ITS PRESIDENT MANOHAR LAL JAIN Vs. STATE OF JHARKHAND AND ORS.
|
May 14, 2004 |
|
BHAVNEET SINGH Vs. STATE OF JHARKHAND
|
September 16, 2004 |
|
BHIKHARI MAHATO Vs. STATE OF BIHAR
|
March 24, 2004 |
|
BHIM MAHTO @ BHIM LAL MAHTO Vs. BUDHAN MAHTO
|
October 6, 2004 |
|
Bhim Thakur Vs. State
|
June 23, 2004 |
|
BHIMSENT TIRKEY @ BHINCENT TIRKEY @ BUDHUWA Vs. STATE OF JHARKHAND
|
June 30, 2004 |
|
BHOLA MANDAL Vs. STATE OF BIHAR
|
April 7, 2004 |
|
BHOLA NATH PATTANAYAK Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
BHOLA PRASAD CHAUDHARY Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
BHOLA PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 22, 2004 |
|
BHUNESHWAR KOEIRY @ BHUNESHWAR MAHTO Vs. STATE OF BIHAR
|
August 26, 2004 |
|
BHUPATI NATH GIRI Vs. STATE OF JHARKHAND
|
March 9, 2004 |
|
BHUTKA RABIDAS Vs. SARASWATI DEVI
|
June 22, 2004 |
|
BHUWANESHWAR MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
April 1, 2004 |
|
BHUWANESHWAR SARANGI Vs. STATE OF JHARKHAND AND OTHERS
|
September 27, 2004 |
|
BIBI MAKHO Vs. STATE OF BIHAR
|
January 19, 2004 |
|
BIDESH SINGH Vs. MADHU SINGH
|
August 31, 2004 |
|
BIGAN PASWAN Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL POLICE
|
July 15, 2004 |
|
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA THROUGH UNDER SECRETARY DEPARTMENT OF LABOUR
|
July 5, 2004 |
|
Bihar Colliery Mazdoor Sabha Vs. Presiding Officer, Industrial Tribunal No.2
|
April 5, 2004 |
|
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. MD. ASAD
|
December 22, 2004 |
|
BIHAR STATE HOUSING BOARD Vs. SHAKUNTALA DEVI
|
August 26, 2004 |
|
Bihar State Housing Board (Now Jharkhand State Housing Board at Ranchi) Vs. Anirudh Kumar Sahu
|
August 26, 2004 |
|
BIHAR STATE POLLUTION CONTROL BOARD Vs. MD. AFAID KHAN
|
May 20, 2004 |
|
BIJAY CHARAN GUPTA Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
BIJAY ENTERPRISES Vs. STATE OF JHARKHAND
|
April 1, 2004 |
|
BIJAY KUMAR GUPTA Vs. STATE OF BIHAR
|
July 23, 2004 |
|
Bijay Kumar Jaiswal Vs. State Of Jharkhand
|
August 5, 2004 |
|
Bijay Kumar Rai Vs. State Of Bihar
|
January 12, 2004 |
|
BIJAY KUMAR VERMA Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
BIJENDRA SINGH Vs. STATE OF BIHAR THROUGH HOME SECRETARY
|
May 18, 2004 |
|
BIJOY PRASAD ROY Vs. STATE OF JHARKHAND
|
August 24, 2004 |
|
BIKAS KUMAR SAHAI, PRADEEP KUMAR PATHAK AND ANR.AND NAVIN KUMAR Vs. GIRIDIH KSHETRIYA GRAMIN BANK
|
March 15, 2004 |
|
BIMAL MANDAL Vs. STATE OF BIHAR
|
January 8, 2004 |
|
Bimalendra Kumar Mishra Vs. State Of Jharkhand
|
June 21, 2004 |
|
BIMLA VARTA Vs. STATE OF JHARKHAND
|
June 30, 2004 |
|
BIMLANDU KUMAR CHATTERJEE Vs. BHARAT COKING COAL LTD
|
December 23, 2004 |
|
BINAY KUMAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY
|
August 24, 2004 |
|
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 1, 2004 |
|
BINDA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
April 28, 2004 |
|
BINDU MANDAL Vs. GENERAL MANAGER, ALLAHABAD BANK
|
April 29, 2004 |
|
BINITA BARTIYAR Vs. ANIL KUMAR SINHA
|
June 29, 2004 |
|
BINOD KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK
|
March 18, 2004 |
|
BINOD KUMAR CHIRANIA Vs. UNION OF INDIA
|
July 2, 2004 |
|
BINOD KUMAR RAI Vs. VINOBA BHAVE UNIVERSITY
|
July 6, 2004 |
|
Binod Mahto Vs. State Of Bihar
|
March 16, 2004 |
|
BINOD RAM Vs. STATE OF BIHAR
|
April 28, 2004 |
|
BIPAD TARAN Vs. STATE OF JHARKHAND
|
July 20, 2004 |
|
Bipat Mandal Vs. State Of Bihar
|
January 12, 2004 |
|
BIPTA DEVI Vs. CHANDER @ KANGRESS MARAIYA
|
May 21, 2004 |
|
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
|
February 10, 2004 |
|
BIRSA AHIR Vs. STATE OF JHARKHAND
|
July 21, 2004 |
|
BIRSA ORAON Vs. STATE OF JHARKHAND
|
February 5, 2004 |
|
Bishnudeo Sah Vs. Jharkhand State Electricity Board
|
September 7, 2004 |
|
BISHUN MAHATO Vs. RAHO KHALIFA
|
August 27, 2004 |
|
BISTU MAHATO Vs. STATE OF JHARKHAND
|
April 29, 2004 |
|
Board For Industrial And Financial Reconstruction Vs. Heavy Engineering Corporation Ltd.
|
November 4, 2004 |
|
BOKARO STEEL CITY LABOUR COURT Vs. PRESIDING OFFICER
|
July 23, 2004 |
|
BOKARO STEEL EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY Vs. STEEL AUTHORITY OF INDIA LTD
|
January 29, 2004 |
|
BRAHMANAND SINGH Vs. HEAVY ENGINEERING CORPORATION
|
May 11, 2004 |
|
Braj Kishore Mahatha Vs. Bharat Coking Coal Ltd.
|
August 30, 2004 |
|
BRAJESH BAHADUR SINGH Vs. STATE OF JHARKHAND
|
October 29, 2004 |
|
BRAJESH RAJWAR Vs. STATE OF BIHAR
|
January 13, 2004 |
|
BRIJENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 2, 2004 |
|
BULAKI RAM Vs. JATRU MAHALI
|
July 29, 2004 |
|
BULAKI RAM Vs. JATRU MAHALI
|
July 20, 2004 |
|
BUTA RANA Vs. MAHMOOD ALAM
|
December 21, 2004 |
|
Cement Corporation Of India Ltd. Vs. Narula Trading Corporation
|
January 9, 2004 |
|
CENTRAL COAL FIELDS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 26, 2004 |
|
Central Coalfields Limited Vs. Rajendra Dusadh
|
August 18, 2004 |
|
CENTRAL COALFIELDS LIMITED Vs. UNION OF INDIA
|
June 22, 2004 |
|
CENTRAL COALFIELDS LTD Vs. PRAHLAD SINGH
|
May 17, 2004 |
|
CENTRAL COALFIELDS LTD Vs. TRIBENI PRASAD
|
May 11, 2004 |
|
Central Coalfields Ltd. Vs. Banshidhar Mishra
|
December 13, 2004 |
|
Central Coalfields Ltd. Vs. T.M.S.Engineering And ...
|
May 19, 2004 |
|
CERAMICS PVT.LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 23, 2004 |
|
CHADRA MUNDA Vs. STATE OF JHARKHAND
|
May 5, 2004 |
|
CHAITALI DEY Vs. BADAL KUMAR DEY
|
May 12, 2004 |
|
CHAITU ORAON Vs. STATE OF JHARKHAND
|
March 26, 2004 |
|
Chaman Munda Vs. State Of Jharkhand
|
April 28, 2004 |
|
CHAMPA DEVI Vs. STATE OF JHARKHAND
|
April 28, 2004 |
|
Chanda Devi Vs. State Of Jharkhand
|
January 29, 2004 |
|
CHANDAN KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
|
May 6, 2004 |
|
CHANDRA BHUSHAN SOOD Vs. COAL INDIA LTD
|
March 4, 2004 |
|
CHANDRA MOHAN PRASAD Vs. CANERA BANK
|
April 30, 2004 |
|
Chandra Shekhar Bhattacharjee Vs. State Of Bihar
|
June 28, 2004 |
|
CHANDRA SHEKHAR CHOUDHARY Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
January 19, 2004 |
|
CHANDRA SHEKHAR MISHRA Vs. PRESIDING OFFICER
|
March 4, 2004 |
|
CHANDRA SHEKHAR SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
|
May 6, 2004 |
|
Chandranidhi Merchandise Pvt.Ltd. Vs. Central Coalfields Ltd.
|
October 29, 2004 |
|
CHANDRESHWAR SAHU Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2004 |
|
CHANDULAL HEMBRAM Vs. STATE OF BIHAR
|
January 13, 2004 |
|
CHARANJEET KAUR GILL Vs. STATE OF JHARKHAND
|
April 8, 2004 |
|
CHATTARAJ Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
May 12, 2004 |
|
CHATURBHUJ PANDIT Vs. STATE OF BIHAR
|
February 10, 2004 |
|
CHETNA MAZDOOR SANGH BOKARO Vs. UNION OF INDIA
|
January 23, 2004 |
|
CHHOTU LAL RANA Vs. MANAGING DIRECTOR BOKARO STEEL PLANT
|
March 25, 2004 |
|
CHIRANJEEV LAL GUPTA Vs. STATE OF JHARKHAND
|
August 6, 2004 |
|
CHITTARANJAN CHATURVEDI Vs. STATE OF BIHAR
|
February 13, 2004 |
|
CHITTARANJAN SAHAY Vs. ASHUTOSH
|
September 17, 2004 |
|
CHOHAN MAHTO Vs. ANJANI DEVI
|
August 4, 2004 |
|
CHOTANAGPUR SMALL SCALE INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
|
October 15, 2004 |
|
CIVIL PASWAN Vs. STATE OF JHARKHAND
|
September 20, 2004 |
|
Classic Automobiles Vs. State Of Jharkhand
|
September 20, 2004 |
|
COMMANDANT CISF RANCHI Vs. DEEP SINGH
|
September 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SAIL, BOKARO STEEL PLANT
|
March 22, 2004 |
|
COURT IN ITS OWN MOTION Vs. SATISH KUMAR
|
December 16, 2004 |
|
DAMODAR INDER GURU Vs. STATE OF JHARKHAND
|
May 4, 2004 |
|
DAMODAR KUMAR KASHERA Vs. STATE OF JHARKHAND
|
July 1, 2004 |
|
DASAI KUMAR Vs. STATE OF BIHAR
|
July 21, 2004 |
|
DASHO ORAON Vs. CENTRAL COALFIELDS LIMITED
|
July 16, 2004 |
|
DATA MAHATO Vs. STATE OF JHARKHAND
|
October 13, 2004 |
|
DEB KUMAR CHOUDHURY Vs. CENTRAL COALFIELDS LIMITED
|
May 6, 2004 |
|
DEBABRATA DASGUPTA Vs. STATE OF BIHAR
|
April 16, 2004 |
|
DEBASHISH SEN GUPTA Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
Deepak Chandak Vs. State Of Jharkhand Through Cbi
|
May 21, 2004 |
|
DEEPAK KUMAR LAL Vs. STATE OF JHARKHAND
|
September 14, 2004 |
|
DEEPAK NAG Vs. STATE OF JHARKHAND
|
January 7, 2004 |
|
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
|
March 18, 2004 |
|
DEODHARI MAHTO Vs. SITARAM MAHTO
|
August 24, 2004 |
|
DEOVRAT VERMA Vs. STATE OF JHARKHAND
|
April 6, 2004 |
|
DEV DAS MISHRA Vs. MANAGING DIRECTOR, SAIL, BOKARO STEEL PLANT
|
March 26, 2004 |
|
DEV NAND PARMAR @ DEV NAND JAYANTILAL PARMAR Vs. STATE OF JHARKHAND
|
July 30, 2004 |
|
DEVANTI DEVI Vs. RUPAN TANTY
|
November 30, 2004 |
|
Dhananjay Kumar Singh Vs. Jharkhand State Electricity Board
|
September 1, 2004 |
|
DHANESHWAR KUMBHAKAR Vs. STATE OF JHARKHAND
|
November 25, 2004 |
|
DHANESHWARI DEVI Vs. DASHARATH SAO @ DASO SAO
|
August 20, 2004 |
|
DHANU GOPE AND PRAMOD KUMAR ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 29, 2004 |
|
DHENI DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
September 29, 2004 |
|
DHIBU MAHTO Vs. CHAIRMAN, JHARKHAND STATE ELECTRICITY BOARD
|
August 25, 2004 |
|
DHIRENDRA KUMAR Vs. BINAY KUMAR SINGH
|
June 25, 2004 |
|
DHIRENDRA NATH HEMBROM Vs. UNION OF INDIA
|
August 20, 2004 |
|
DHUCHU MUNDA @ SARDAR Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
DIGVIJAY NARAYAN SINGH Vs. CENTRAL COALFIELDS LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
September 29, 2004 |
|
DILIP KUMAR @ DILIP KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 6, 2004 |
|
DILIP KUMAR JHA Vs. STATE OF BIHARNOW JHARKHAND
|
February 17, 2004 |
|
DILIP KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH SECRETARY, H.R.D.D.
|
April 15, 2004 |
|
DILIP SINGH Vs. DULARI
|
July 14, 2004 |
|
DINESH KUMAR MANDAL Vs. MINA DEVI
|
December 21, 2004 |
|
Dinkar Minz Vs. State Of Jharkhand
|
June 25, 2004 |
|
DIPTI MOOKHERJEE Vs. STATE OF BIHAR
|
February 6, 2004 |
|
Divakant Jha Vs. Jharkhand State Electricity Board
|
September 16, 2004 |
|
DOMAN MUNDA Vs. STATE OF BIHAR
|
July 21, 2004 |
|
DRONENDU JHA Vs. STATE OF JHARKHAND
|
March 19, 2004 |
|
DUKHILAL SAO Vs. STATE OF BIHAR
|
February 23, 2004 |
|
DURGA SAHU Vs. DEO CHAND SAHU
|
March 22, 2004 |
|
Dwarika Bhuian Vs. Bharat Coking Coal Ltd.Through Its Chairman
|
September 1, 2004 |
|
DWARIKA MANDAL @ DWARIKA SUNIL Vs. STATE OF BIHAR
|
January 6, 2004 |
|
EASTERN TAR PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
February 9, 2004 |
|
EKRAMUL HAQUE Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
EMPLOYEES IN RELATION TO THE MANAGEMENT OF KUJU PUNDI Vs. PRESIDING OFFICER
|
March 11, 2004 |
|
EMPLOYEES IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 2
|
April 5, 2004 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER
|
September 20, 2004 |
|
EMPLOYER IN RELATION TO THE MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF LABOUR
|
April 23, 2004 |
|
EMPLOYERS Vs. P O CGIT
|
May 6, 2004 |
|
Employers In Relation To Management Of Kusunda Colliery Of Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.2
|
January 20, 2004 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BALIHARI COLLIERY OF BHARAT COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 18, 2004 |
|
ENGINEERING PROJECTS (INDIA) LTD Vs. BRANCH MANAGER, SYNDICATE BANK
|
December 9, 2004 |
|
ETWA ORAON Vs. KARO ORAON
|
March 17, 2004 |
|
FEDERAL SECURITY THROUGH ITS PROPRIETOR AND MANAGING DIRECTOR, LT. COL. (RETD.) ROULLY THOMAS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 28, 2004 |
|
FEROZA KHATOON Vs. SHIV MUNDA
|
February 23, 2004 |
|
FERTILIZER CORPORATION OF INDIA Vs. BIJAY SHANKAR
|
August 11, 2004 |
|
FIRANGI MUNDA Vs. STATE OF BIHAR
|
August 5, 2004 |
|
G.P. PANDEY Vs. UNION OF INDIA
|
August 10, 2004 |
|
G.Ravi Patnaik Vs. Bihar School Examination Board Through Its Secretary
|
April 27, 2004 |
|
GABRILALBASKEY @ GABRIEL BASKEY Vs. STATE OF BIHAR
|
July 6, 2004 |
|
Gajanand Sharma Vs. State Of Jharkhand
|
June 25, 2004 |
|
GAJENDRA KUMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
August 18, 2004 |
|
GAJENDRA PRASAD SINGH Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
April 5, 2004 |
|
GAMARIA NAGRIK SAMITI Vs. STATE OF BIHAR
|
March 22, 2004 |
|
GANESH ROY Vs. STATE OF JHARKHAND
|
April 8, 2004 |
|
GANGARAM FANGARIA Vs. STATE OF JHARKHAND
|
March 27, 2004 |
|
GAUR KARMKAR Vs. STATE OF JHARKHAND
|
November 9, 2004 |
|
GAYA MAHTO Vs. LILA DEVI
|
June 22, 2004 |
|
GAYATRI DEVI Vs. STATE OF JHARKHAND
|
February 20, 2004 |
|
GHANSHYAM DAS Vs. INDIAN OIL CORPORATION LTD
|
February 24, 2004 |
|
GHANSHYAM PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
March 15, 2004 |
|
GHANSI ORAON Vs. STATE OF BIHAR
|
July 21, 2004 |
|
GHASI RAM MUNDA Vs. STATE OF JHARKHAND
|
September 30, 2004 |
|
Girija Nand Prasad Vs. State Of Jharkhand
|
April 19, 2004 |
|
GIRIRAJ PRASAD AGRAWAL Vs. PARWATI DEVI
|
November 24, 2004 |
|
GOKULESHWAR BANERJEE Vs. STATE OF JHARKHAND
|
October 5, 2004 |
|
GOPAL RAM Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE
|
March 26, 2004 |
|
GOPAL SHARAN SINGH Vs. STATE OF BIHAR
|
March 3, 2004 |
|
GOVERNING BODY OF PARAMVEER ALBERT EKKA MEMORIAL COLLEGE Vs. STATE OF BIHAR
|
March 9, 2004 |
|
GOVIND SAH Vs. STATE OF JHARKHAND
|
February 10, 2004 |
|
GUJAR KARMALI Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
GULAB MOCHI Vs. STATE OF BIHAR
|
February 5, 2004 |
|
GULTHU SOREN Vs. STATE OF BIHAR
|
March 24, 2004 |
|
GUNA MAHTO Vs. STATE OF JHARKHAND
|
July 23, 2004 |
|
GUNA NAND JHA Vs. STEEL AUTHORITY OF INDIA LTD
|
March 29, 2004 |
|
GUNJARDEO RAM Vs. STATE OF JHARKHAND
|
April 23, 2004 |
|
Gyan Sinha Vs. State of Jharkhand
|
May 20, 2004 |
|
Gyannendra Kumar Pandey Vs. State Of Jharkhand
|
January 12, 2004 |
|
Habibur Rehman Vs. State Of Jharkhand
|
September 1, 2004 |
|
HADI RAM PURAN Vs. HAREMOHAN PURAN
|
October 12, 2004 |
|
HAMESHWAR MARANDI Vs. STATE OF BIHAR
|
February 5, 2004 |
|
HAMIDAN KHATOON Vs. STATE OF JHARKHAND
|
April 28, 2004 |
|
HARE KRISHNA DAN ALIAS KISTON DAN Vs. STATE OF BIHAR
|
August 30, 2004 |
|
Harendra Prasad Gond Vs. Union Of India Through Secretary, Ministry Of Petroleum And Natural Gas, Government Of India
|
April 8, 2004 |
|
HARI DADA SINGH MUNDA Vs. STATE OF BIHAR
|
February 19, 2004 |
|
HARI NARAYAN MAHLI @ HARI NARAYAN RAM MAHLI Vs. STATE OF JHARKHAND AND ORS.
|
September 15, 2004 |
|
HARI NARAYAN MAHLI@HARI NARAYAN RAM MAHLI Vs. STATE OF JHARKHAND
|
September 21, 2004 |
|
HARIPADA SARKAR Vs. STATE OF JHARKHAND
|
August 10, 2004 |
|
HEAVY ENGINEERING CORPORATION LIMITED Vs. PRESIDING OFFICER
|
January 6, 2004 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
|
February 9, 2004 |
|
HEEM BACHAN SAHU Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
March 12, 2004 |
|
HEMANT KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 24, 2004 |
|
HILIP KUMAR GORAIN Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
HIMANCHAL CONSTRUCTION CO.PVT.LTD Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
HINDALCO INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
HIRA LAL YADAV Vs. STATE OF JHARKHAND
|
May 13, 2004 |
|
HIRALAL MUNDA Vs. STATE OF BIHAR
|
March 24, 2004 |
|
HIRU MAHATO Vs. STATE OF BIHAR
|
January 30, 2004 |
|
HOTEL WOODLAND Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 18, 2004 |
|
HULAS RAM Vs. CENTRAL COAL FIELDS LTD
|
April 23, 2004 |
|
HUSBUN NISHA Vs. BIHAR STATE ROAD TRANS CORPN
|
May 13, 2004 |
|
I.T.W.SIGNODE INDIA LTD Vs. STATE OF JHARKHAND
|
January 14, 2004 |
|
IBRAHIM MIAN Vs. MUNSAF MIAN
|
April 1, 2004 |
|
IMTIYAZ KHAN Vs. STATE OF JHARKHAND
|
January 30, 2004 |
|
In Re: Tata Yodogawa Limited, A Company Incorporated Under Companies Act, 1956 Vs. .
|
April 23, 2004 |
|
Indal Rai Vs. Bihar State Road Transport Corporation
|
March 22, 2004 |
|
INDIAN DRUGS AND PHARMACEUTIALS LTD Vs. STATE OF JHARKHAND
|
January 20, 2004 |
|
INDIAN OIL CORPORATION Vs. SHIV SHANKAR SINGH
|
September 9, 2004 |
|
INDIAN OVERSEAS BANK Vs. JAIGURU TYRE SALES
|
August 20, 2004 |
|
INDIAN SCHOOL OF MINES (I.S.M.) THROUGH ITS DIRECTOR Vs. NUPUR CHANDAN
|
September 22, 2004 |
|
INDO DANISH TOOL ROOM Vs. PURBASHA GHOSH
|
March 31, 2004 |
|
INDRA NARAYAN MAHATO Vs. STATE OF BIHAR
|
February 16, 2004 |
|
IOC LIMITED (NOW KNOWN BOC Vs. PRESIDING OFFICER, LABOUR COURT
|
April 16, 2004 |
|
IQRA MASJID WELFARE SOCIETY Vs. MANAGING COMMITTEE OF IQRA MOSQUE
|
February 27, 2004 |
|
IRIS ELECTRONICS (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
|
November 25, 2004 |
|
ISHWARI SINGH Vs. SHYAM SUNDAR PRASAD
|
June 22, 2004 |
|
ITW SIGNODE INDIA LTD Vs. STATE OF BIHAR
|
February 27, 2004 |
|
JADDU CHOUDHARY Vs. STATE OF BIHAR
|
January 13, 2004 |
|
JAGABANDHU MAHATA Vs. STATE OF BIHAR THROUGH SECRETARY, FINANCE DEPARTMENT
|
January 30, 2004 |
|
JAGARNATH GOPE Vs. STATE OF JHARKHAND
|
September 16, 2004 |
|
JAGESHWAR GOPE Vs. JUMINI DEVI
|
June 22, 2004 |
|
JAGJIT SINGH MANN Vs. STATE OF JHARKHAND
|
September 14, 2004 |
|
JAGNARAIN SINGH Vs. KASHI NATH SHARMA
|
June 24, 2004 |
|
JAI GOVIND SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
March 4, 2004 |
|
JAI JYOTI KISHORE Vs. STATE OF JHARKHAND
|
October 29, 2004 |
|
JAI LAXMI FUELS (P) LTD Vs. BHARAT COKING COAL LTD
|
March 19, 2004 |
|
JAI MANGAL KUMAR Vs. STATE OF JHARKHAND
|
March 19, 2004 |
|
JAI PRAKASH MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
July 16, 2004 |
|
Jai Prakash Narayan Singh Vs. Central Coalfields Ltd.
|
May 20, 2004 |
|
JAIDEO PRASAD Vs. RAVIKANT SINHA
|
August 24, 2004 |
|
JAIN PETROL SUPPLY COMPANY Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
September 23, 2004 |
|
JAINARAYAN PRASAD Vs. STATE OF JHARKHAND
|
June 23, 2004 |
|
JAMRUDDIN ANSARI Vs. STATE OF BIHAR
|
February 10, 2004 |
|
JAMSHED HUSSAIN Vs. STATE OF JHARKHAND
|
October 12, 2004 |
|
JANAKI DEVI Vs. STATE OF JHARKHAND
|
February 26, 2004 |
|
Janathan Das Vs. State Of Bihar
|
June 28, 2004 |
|
Janki Prasad Yadav Vs. Jharkhand State Electricity Board
|
April 20, 2004 |
|
JASODA BELDARIN Vs. B.C.C.L.
|
December 7, 2004 |
|
JAWAHAR LAL VISWAKARMA Vs. STATE OF JHARKHAND
|
April 28, 2004 |
|
JAWAHAR PRASAD Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
JEMA ORAIN Vs. MANSAI KUJUR @ MARSEL ORAON
|
July 29, 2004 |
|
JETHA MUNDA Vs. STATE OF JHARKHAND
|
August 5, 2004 |
|
JHARIA ORAON Vs. STATE OF BIHAR
|
August 10, 2004 |
|
JHARKHAND (BIHAR) STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
November 25, 2004 |
|
Jharkhand Rajya Sichai Abhiyantran Samaiyak Karamchari Sangh Through Its Secretary Vs. State Of Jharkhand Through Chief Secretary Government Of Jharkhand
|
April 20, 2004 |
|
JHARKHAND STATE ELECTRICITY SUPPLY WORKERS UNION Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSIONER
|
March 15, 2004 |
|
JHARKHAND STATE HOUSING BOARD Vs. PARMANAND DAS SHARMA
|
February 6, 2004 |
|
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
JHARNA SHARMA Vs. CENTRAL COALFIELDS LTD.THROUGH ITS CHAIRMAN
|
February 11, 2004 |
|
JHUMA GORAI Vs. STATE OF JHARKHAND
|
September 27, 2004 |
|
JIBRAIL MIAN Vs. LALU TURI
|
April 30, 2004 |
|
JITAN MAHTO Vs. STATE OF BIHAR
|
February 16, 2004 |
|
JITENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
JITU SINGH Vs. STATE OF BIHAR
|
June 30, 2004 |
|
JOGENDRA NATH ROY Vs. STATE OF BIHAR
|
February 27, 2004 |
|
JOGYA ORAGON Vs. DINABANDHU ORAON
|
July 2, 2004 |
|
JOSEF TIRCKEY Vs. STATE OF JHARKHAND
|
March 16, 2004 |
|
JOSEPH ORAON Vs. STATE
|
June 23, 2004 |
|
JUGAL MISHRA Vs. MAHABIR SAO
|
February 26, 2004 |
|
JUGESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
February 27, 2004 |
|
JUNIOR DOCTOR ASSOCIATION Vs. STATE OF JHARKHAND
|
December 22, 2004 |
|
JUNIOR DOCTOR ASSOCIATION, RANCHI Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
JYOTINDRA NATH GANJU SAKI Vs. STATE OF BIHAR, THROUGH SECRETARY WATER RESOURCES DEPARTMENT
|
September 15, 2004 |
|
K.E.C.INTERNATIONAL LTD Vs. GOVERNMENT OF JHARKHAND THROUGH ITS CHIEF SECRETORY
|
August 12, 2004 |
|
Kailash Chandra Sharma Vs. Uday Kumar Rajgaria
|
April 2, 2004 |
|
KAILASH PRASAD SAHA Vs. STATE OF JHARKHAND
|
October 5, 2004 |
|
KAILASH ROY Vs. STATE OF JHARKHAND
|
June 29, 2004 |
|
KALI CHARAN RABIDAS Vs. STATE OF JHARKHAND
|
September 29, 2004 |
|
KALIA BABU MUNDA Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
|
April 16, 2004 |
|
KALINDRI DEVI Vs. SARO DEVI
|
August 9, 2004 |
|
KALU RAI Vs. STATE OF BIHAR
|
August 5, 2004 |
|
KAMAL KUMAR JAIN Vs. STATE OF JHARKHAND
|
April 8, 2004 |
|
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
August 16, 2004 |
|
KAMLA CONSTRUCTION COMPANY A PARTNERSHIP FIRM Vs. STATE OF JHARKHAND
|
March 26, 2004 |
|
KAMLA DEVI Vs. STATE OF JHARKHAND
|
November 24, 2004 |
|
KAMLA PRASAD SINGH Vs. MANRUP SINGH
|
March 29, 2004 |
|
Kamlesh Kumar Vs. Union Of India Through Secretary, Ministry Of Home Affairs
|
June 23, 2004 |
|
KAMLESH KUMAR AGRWAL Vs. MAMTA DEVI
|
March 29, 2004 |
|
KAMLESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
Kanak Kumari Vs. National Institute Of Technology
|
June 23, 2004 |
|
KANAN BALA TIRKEY Vs. STATE OF JHARKHAND
|
February 24, 2004 |
|
KANAN BIHAR DAS Vs. HINDUSTAN COPPER LTD
|
May 7, 2004 |
|
KANDEY HEMBROM Vs. STATE OF BIHAR
|
June 30, 2004 |
|
KANHAI DAS Vs. STATE OF BIHAR THROUGH DEPUTY COMMISSIONER
|
August 19, 2004 |
|
KANHAIYA LAL BANSAL Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
KARAN MURMU Vs. COMMISSIONER
|
August 20, 2004 |
|
KARNAL RANJIT KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 7, 2004 |
|
KARPURI DEVI Vs. RABINDRA PRATAP SINGH
|
July 2, 2004 |
|
KARUNA JHA Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
KASHI PRASAD GUPTA Vs. STATE OF BIHAR
|
January 6, 2004 |
|
KAULESHWAR PRASAD Vs. STATE OF JHARKHAND
|
January 20, 2004 |
|
KAULESHWAR SHARMA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
|
December 24, 2004 |
|
Kaushal Kishore Shrivastava Vs. Heem Bachan Sahu
|
August 17, 2004 |
|
KEDAR NATH JHA Vs. PRESIDING OFFICER
|
January 6, 2004 |
|
KEDAR NATH RAI Vs. STATE OF JHARKHAND
|
April 9, 2004 |
|
KEDAR SAO Vs. PANPATI DEVI
|
July 15, 2004 |
|
KHATOON BIBI Vs. STATE OF BIHAR
|
February 12, 2004 |
|
KHITISH CHANDRA GHOSH Vs. STATE OF BIHAR
|
March 15, 2004 |
|
KIRAN YADAV Vs. STATE OF BIHAR
|
January 12, 2004 |
|
KIRITI DUTTA Vs. STATE OF BIHAR
|
June 22, 2004 |
|
KIRTAN MAHTO Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
KISHORE KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
KISHORE KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 20, 2004 |
|
Kishori Prasad Rai Vs. State Of Bihar
|
March 18, 2004 |
|
KISHUN GOPE Vs. FOOD CORPORATION OF INDIA
|
December 15, 2004 |
|
KISTO PADA PRAMANIK Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
KITI RANA Vs. STATE OF JHARKHAND
|
August 4, 2004 |
|
KITUN BIBI Vs. BIBI ROJNI
|
April 15, 2004 |
|
KRISHAN KUMAR NARSARIA Vs. STATE OF JHARKHAND
|
January 13, 2004 |
|
KRISHNA CHANDRA JERAI Vs. STATE OF JHARKHAND
|
September 9, 2004 |
|
KRISHNA KANT SINHA Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
KRISHNA KUMAR Vs. STATE OF JHARKHAND
|
April 20, 2004 |
|
KRISHNA KUMAR MAHATO Vs. SUKHLAL REWANI
|
August 17, 2004 |
|
KRISHNA KUMAR SHARMA Vs. STATE OF JHARKHAND
|
September 3, 2004 |
|
KRISHNA KUMAR SINGH Vs. REENA YADAV
|
April 30, 2004 |
|
KRISHNA MOHAN PRASAD Vs. CENTRAL COALFIELD LTD
|
December 1, 2004 |
|
KRISHNA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 16, 2004 |
|
KRISHNA PRASAD SINHA Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
KRISHNA ROY Vs. VICE CHANCELLOR, SIDHU KANHU UNIVERSITY
|
April 16, 2004 |
|
KUBER CHANDRA DAS Vs. STATE OF JHARKHAND
|
February 10, 2004 |
|
KUDRAT ANSARI Vs. STATE OF BIHAR
|
January 14, 2004 |
|
KULDIP CHOUHAN Vs. BHARAT COKING COAL LTD
|
May 14, 2004 |
|
KUMAR BHENU GOPAL Vs. JHARKHAND COMNINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
April 21, 2004 |
|
KUSUM DEVI Vs. STATE OF BIHAR
|
June 21, 2004 |
|
KUSUM RANJANI Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
Labai Kisku Vs. State of Bihar (now Jharkhand)
|
June 23, 2004 |
|
LAKSHMAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
October 29, 2004 |
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Lakshman Yadav, Secretary, D.A.V.High School Vs. Parasnath Sharma
|
January 13, 2004 |
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LAKSHMI BARAI Vs. STATE OF JHARKHAND
|
April 29, 2004 |
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LAKSHMI N TUDU Vs. BASI MAJHIAN
|
May 11, 2004 |
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Lal Babu Khan Vs. State Of Jharkhand Through Secretary, Agriculture Department
|
April 21, 2004 |
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Lal Bihari Prasad Vs. Jharkhand State Electricity Board
|
April 29, 2004 |
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Lal Mohammad Shaikh Vs. Mustaque Shaikh
|
June 21, 2004 |
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LAL MUNDA Vs. STATE OF JHARKHAND
|
May 11, 2004 |
|
LALAN PRASAD Vs. STATE OF JHARKHAND
|
May 21, 2004 |
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LALAN PRASAD YADAV Vs. STATE OF BIHAR
|
February 23, 2004 |
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LALDEO MAHTO Vs. STATE OF BIHAR
|
January 13, 2004 |
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LALDEO SINGH Vs. STATE OF JHARKHAND
|
July 16, 2004 |
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LALIT CHANDRA RAISURANA Vs. ARUN RAISURANA
|
August 12, 2004 |
|
LALIT MINZ Vs. STATE OF JHARKHAND
|
February 24, 2004 |
|
LALJI MAHTO AND ORS. Vs. STATE OF BIHAR THROUGH THE COMMISSIONER NORTH CHOTANAGPUR DIVISION AND ORS.
|
May 20, 2004 |
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LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
|
June 30, 2004 |
|
LEELA DEVI Vs. SURYA NARAYAN DAYAL
|
January 19, 2004 |
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LEKHO SOREN Vs. STATE OF BIHAR
|
February 17, 2004 |
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LEMOS CEMENTS LTD Vs. DINESH KUMAR SARAF
|
October 15, 2004 |
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LILAWATI SAHUN Vs. MADAN SAHU
|
April 2, 2004 |
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Lobin Modi Vs. Steel Authority Of India Ltd.A Govt.Company
|
April 8, 2004 |
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LOK NATH YADAV Vs. STATE OF JHARKHAND
|
June 22, 2004 |
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LUCAS KHARIA Vs. BARAIK BAHADUR SINGH
|
February 23, 2004 |
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M.A.S.U.Stone Products Vs. State of Jharkhand through Secretary-cum-Commissioner, Department of Mines and Geology at Ranchi
|
February 20, 2004 |
|
M.P.Bansal Vs. State Jharkhand
|
April 22, 2004 |
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MADAN LAL AGARWAL Vs. STATE OF JHARKHAND
|
April 7, 2004 |
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MADAN LAL RAI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
November 25, 2004 |
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Madan Rajak Vs. State Of Jharkhand
|
April 8, 2004 |
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MADHO MAHTO Vs. STATE OF JHARKHAND
|
November 2, 2004 |
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MADHU SINGH Vs. STATE OF JHARKHAND
|
August 13, 2004 |
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MADHUSUDAN DATTA Vs. STATE OF JHARKHAND
|
April 13, 2004 |
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MADHUSUDAN TIWARI Vs. PROJECT AND DEVELOPMENT INDIA LTD
|
February 25, 2004 |
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MAHABIR PRASAD KANNODIA Vs. STATE OF JHARKHAND
|
April 21, 2004 |
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MAHABIR SAH @ MAHABIR PRASAD SAH Vs. TAPAN SAHA
|
October 1, 2004 |
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MAHABIR SAO Vs. STATE OF JHARKHAND
|
January 7, 2004 |
|
MAHADEO SINGH Vs. STATE OF BIHAR
|
January 13, 2004 |
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MAHADEV PRASAD SRIVASTAV Vs. HIGH COURT OF JHARKHAND
|
June 30, 2004 |
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MAHALAXMI FIBRES AND INDUSTRIES LTD Vs. PRESIDING OFFICER
|
April 9, 2004 |
|
MAHALI ORAON Vs. STATE OF JHARKHAND
|
April 2, 2004 |
|
MAHARANI FUELS PVT.LTD. Vs. COAL INDIA LTD
|
October 14, 2004 |
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MAHAVIR ROLLING MILLS Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 4, 2004 |
|
MAHEJABEEN Vs. STATE OF BIHAR
|
January 6, 2004 |
|
MAHENDRA MODI Vs. GOBARDHAN LAL
|
May 19, 2004 |
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MAHENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
January 6, 2004 |
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MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
September 10, 2004 |
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MAHENDRA SINGH MUNDA Vs. STATE OF BIHAR
|
January 6, 2004 |
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MAHESH MANDAL AND ANR. Vs. STATE OF JHARKHAND
|
April 28, 2004 |
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Mahesh Thakur Vs. State Of Bihar
|
January 12, 2004 |
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MAHESHWARI BROTHERS LTD Vs. STATE OF JHARKHAND
|
November 5, 2004 |
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MAJOR BALDEV SINGH GULERIA Vs. UNION OF INDIA
|
August 13, 2004 |
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MAKHAN LAL HARNARAIN Vs. KARAMCHAND THAPER and BROS P LTD
|
June 22, 2004 |
|
MANAGEMENT DELHI PUBLIC SCHOOL BOKARO STEEL CITY Vs. PRESIDING OFFICER LABOUR COURT BOKARO
|
August 3, 2004 |
|
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER
|
April 16, 2004 |
|
MANAGEMENT OF D.V.C. Vs. DWARIKA MISTRY
|
January 7, 2004 |
|
MANAGEMENT OF M/S.BHARAT COKING COAL LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 16, 2004 |
|
Management Of Regional Director, Animal Husbandry Department Vs. Jamil Akhtar
|
January 12, 2004 |
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MANAGEMENT OF USHA BRECO MAZDOOR SANGH Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
February 16, 2004 |
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MANAS KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 10, 2004 |
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MANBODH MAHTO Vs. UNION OF INDIA
|
November 4, 2004 |
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MANDAL MURMU Vs. STATE OF JHARKHAND
|
August 25, 2004 |
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MANFRED KNOLL Vs. STATE OF JHARKHAND
|
May 13, 2004 |
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MANGAL GOPE Vs. STATE OF JHARKHAND
|
October 6, 2004 |
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MANGRA INDWAR Vs. STATE OF BIHAR
|
January 13, 2004 |
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MANJU SINHA Vs. STAE OF JHARKHAND
|
June 14, 2004 |
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MANKI MALI Vs. RADHIKA DEVI
|
June 22, 2004 |
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Manohar Lal Jain Vs. State Of Jharkhand
|
June 23, 2004 |
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MANOHAR SINGH NEECH Vs. REGIONAL LABOUR COMMISSIONER
|
August 11, 2004 |
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Manoharlal Sharma Vs. Bharat Coking Coal Ltd.Through Its Chairman-Cum-Managing Director
|
May 7, 2004 |
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MANOJ KUMAR Vs. STATE OF JHARKHAND
|
February 4, 2004 |
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Manoj Kumar Mishra Vs. State Of Jharkhand
|
January 12, 2004 |
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MANOJ KUMAR MUNDA Vs. STATE OF BIHAR
|
February 17, 2004 |
|
MANOJ SINGH @ MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
August 30, 2004 |
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MANORAMA DEVI Vs. UNION OF INDIA
|
March 11, 2004 |
|
Manorma Devi Vs. State Of Bihar
|
June 25, 2004 |
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MANSOOR ALLAM Vs. STATE OF JHARKAND
|
August 24, 2004 |
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MARIYAM TIRKEY Vs. STATE OF JHARKHAND
|
January 15, 2004 |
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Marshal Dahar Audogik Sahyog Samiti Vs. State Of Jharkhand
|
March 18, 2004 |
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MASOMAT KASIDA DEVI Vs. STATE OF BIHAR
|
July 22, 2004 |
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MATHURA PRASAD THAKUR Vs. STATE OF JHARKHAND
|
August 26, 2004 |
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Mati Picture Palace through one of its partners Sri Churaman Das Bhadani Vs. State of Jharkhand
|
February 20, 2004 |
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Maya Prasad Vs. Ranchi University
|
September 29, 2004 |
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MAYA RANI BASU @ BOSE Vs. SAROJ KUMAR BASU
|
July 15, 2004 |
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MAYARANI KUNDU Vs. PURUSHOTTAM DAS JHUNJHUNWALA
|
August 23, 2004 |
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MD IMAM HUSSAIN ANSARI Vs. STATE OF JHARKHAND
|
September 16, 2004 |
|
MD MAHFOOJ ANSARI Vs. STATE OF BIHAR
|
February 6, 2004 |
|
MD. RIZWAN Vs. SARDAR NIRANJAN SINGH
|
February 5, 2004 |
|
MD.AMIN Vs. MD.YASIN @ YASIM MIAN
|
March 16, 2004 |
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MD.HAMEED Vs. STATE
|
July 23, 2004 |
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MD.IBRAHIM Vs. STATE OF JHARKHAND
|
October 6, 2004 |
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MD.ISHAQUE Vs. KRISHNA MOHAN SINGH @ LALAN SINGH
|
February 12, 2004 |
|
MD.MULLA ANSARI @ DEVRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
August 26, 2004 |
|
Md.Muslim Ansari Vs. Satya Narayan Dhudhani
|
September 16, 2004 |
|
MD.NAUSHAD Vs. STATE OF JHARKHAND
|
August 27, 2004 |
|
MD.UDDIN @ MOHAMMADIN Vs. ASIBUN NISSA
|
June 22, 2004 |
|
Md.Yasin Vs. Abdul Qayum
|
March 25, 2004 |
|
MD.ZAKI AHMAD Vs. STATE OF JHARKHAND
|
January 6, 2004 |
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MD.ZUBAIR Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 21, 2004 |
|
MEENA DEVI Vs. UMESH KUMAR VERMA
|
August 31, 2004 |
|
MEERA JHA Vs. STATE OF JHARKHAND
|
April 2, 2004 |
|
MICHAEL LONGA Vs. STATE OF JHARKHAND
|
January 15, 2004 |
|
Mina Devi Vs. State Of Jharkhand
|
May 12, 2004 |
|
MISS MANJU MODAK Vs. THE STATE OF JHARKHAND & ORS.
|
September 15, 2004 |
|
MITHU RAM Vs. STATE OF JHARKHAND
|
August 16, 2004 |
|
MITKU RAM Vs. STATE OF BIHAR
|
March 4, 2004 |
|
MODI CONSTRUCTION COMPANY Vs. RITES LIMITED, GOVT. OF INDIA ENTERPRISE AND ORS.
|
May 12, 2004 |
|
MOHAN HAZRA Vs. STATE OF JHARKHAND
|
February 27, 2004 |
|
MOHAN MANJHI Vs. STATE OF JHARKHAND
|
July 5, 2004 |
|
MOHAN RAM Vs. BALRAM RAM
|
November 20, 2004 |
|
MOHAN RAM Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
MOHAN RAM Vs. BALRAM RAM
|
December 21, 2004 |
|
MOIN KHAN Vs. AMIN ZEMA KHAN
|
July 7, 2004 |
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MONGLI SOREN Vs. EASTERN COALFIELDS LTD
|
August 10, 2004 |
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MOSOMAT SUNDAR MAHTAWAIN Vs. STATE OF BIHAR
|
May 10, 2004 |
|
Most.Fidisita Lakra Vs. Nicodin Lakra
|
June 23, 2004 |
|
Most.Kasida Devi Vs. State Of Bihar (Now Jharkhand)
|
July 22, 2004 |
|
Most.Mulia Devi Vs. Secretary Jharkhand State Electricity Board
|
August 19, 2004 |
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MOTI JHARI DEVI Vs. FERTILIZER CORPORATION OF INDIA LTD
|
November 23, 2004 |
|
MOTI LAL HANSDA Vs. STATE OF BIHAR
|
September 1, 2004 |
|
MOTI PICTURE PALACE Vs. STATE OF JHARKHAND
|
February 20, 2004 |
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MOTI RAJ DEVI Vs. STATE OF BIHAR
|
February 20, 2004 |
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MOZAFFAR ALAM ANSARI Vs. STATE OF JHARKHAND
|
September 15, 2004 |
|
MOZAFFAR ALAM ANSARI ALIAS M A ANSARI Vs. STATE OF JHARKHAND
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September 18, 2004 |
|
MUKHLAL CHOUDHARY Vs. STATE OF BIHAR
|
December 23, 2004 |
|
MUKHTAR AHMED Vs. STATE OF JHARKHAND
|
November 3, 2004 |
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MUKTESHWAR KUMAR DAS Vs. STATE OF JHARKHAND
|
October 7, 2004 |
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MUKUL KUMAR SINHA Vs. KASHI NATH KESHRI
|
August 5, 2004 |
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MUMTAZ AHMED Vs. STATE OF BIHAR
|
August 2, 2004 |
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MUNCHUN JHA @ RAMA RAMAN JHA Vs. STATE OF BIHAR
|
February 19, 2004 |
|
Munnalal Jain Vs. Food Corporation Of India
|
September 23, 2004 |
|
MURARI PANDEY Vs. STATE OF JHARKHAND
|
January 23, 2004 |
|
MURLI MANOHAR SENGUPTA Vs. STATE OF JHARKHAND
|
September 1, 2004 |
|
MURLI MANOHAR SENGUPTA Vs. STATE OF JHARKHAND
|
September 2, 2004 |
|
Musud Alam Vs. State Of Jharkhand
|
August 11, 2004 |
|
N.K.Srivastava Vs. Chairman, Coal India Ltd.
|
August 30, 2004 |
|
N.R.CONSTRUCTIONS PVT.LTD Vs. STATE OF JHARKHAND
|
April 21, 2004 |
|
Nadam Rawani Vs. Laxmi Kant Rawani
|
July 13, 2004 |
|
Nageshwar Prasad Poddar Vs. State Of Bihar
|
March 24, 2004 |
|
NAGESWAR BHAGAT Vs. STATE OF JHARKHAND
|
July 30, 2004 |
|
NALINI KANT JHA Vs. STATE OF BIHAR
|
August 9, 2004 |
|
NAMAN KAHAR Vs. KHANKHAN KAHAR
|
April 21, 2004 |
|
NAND GOPAL CHOUBEY Vs. STATE OF JHARKHAND
|
August 6, 2004 |
|
NAND GOPAL SAH Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
Nand Gopal Sah Vs. State Of Jharkhand
|
May 18, 2004 |
|
NAND KISHORE PRASAD Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
NAND KISHORE PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
January 7, 2004 |
|
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 23, 2004 |
|
NARAYAN CHANDRA MAHATO Vs. SARJU MAHATO
|
March 25, 2004 |
|
NARENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 9, 2004 |
|
NARENDRA KUMAR GIRI Vs. CENTRAL COAL FIELD LTD
|
September 13, 2004 |
|
NARESH A Vs. STATE OF JHARKHAND
|
October 15, 2004 |
|
NARESH KUMAR GUPTA Vs. JYOTI
|
October 1, 2004 |
|
NARESH KUMAR GUPTA Vs. JYOTI
|
October 18, 2004 |
|
Naru Thakur Vs. State of Jharkhand
|
March 24, 2004 |
|
NASIM PARVEZ Vs. STATE OF JHARKHAND
|
April 16, 2004 |
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NATHUNI RAM Vs. RAGHUPAT RAM
|
September 14, 2004 |
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NATIONAL FEDERATION OF INSURANCE FIELDS WORKERS OF INDIA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE
|
August 3, 2004 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA SHEKHAR CHAUDHARY
|
May 13, 2004 |
|
NATIONAL INSURANCE CO.LTD Vs. KAMESHWAR PRASAD
|
August 4, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOSTT. ANTHONET D'SOUZA
|
January 9, 2004 |
|
National Textile Corporation (W.B.A.B.And O.) Ltd. Vs. State Of Jharkhand
|
January 12, 2004 |
|
NAVALKI YADAV Vs. STATE OF BIHAR
|
January 13, 2004 |
|
NAWAL KISHORE TIWARI Vs. STATE OF BIHAR
|
May 17, 2004 |
|
NAYEB SINGH Vs. BHARAT COKING COAL LTD
|
May 18, 2004 |
|
NEEMI CHAND AGARWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 29, 2004 |
|
NEERAJ PRAKASH NARAIN Vs. COAL INDIA LTD.
|
March 12, 2004 |
|
NEHA SINGH Vs. STATE OF JHARKHAND
|
October 5, 2004 |
|
NEMI CHAND JAIN Vs. STATE OF JHARKHAND THROUGH CBI
|
October 14, 2004 |
|
NEPAL SINGH Vs. STATE OF JHARKHAND
|
May 18, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHAWA DEVI
|
July 28, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM CHANDRA SAO
|
December 23, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. PAWAN TRANSPORT CORPORATION
|
September 21, 2004 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RAMANTI DEVI AND ORS.
|
February 23, 2004 |
|
NEW INDIA ASSURANCE CO.LTD Vs. KULDEEP SINGH
|
December 22, 2004 |
|
NEW UNITED CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2004 |
|
NEW UNITED CONSTRUCTION CO. Vs. COMMISSIONER OF INCOME TAX
|
May 14, 2004 |
|
NEW UNITED TIMBER, A PROPRIETORSHIP FIRM Vs. STATE OF JHARKHAND
|
March 12, 2004 |
|
NICCO JUBILEE PARK LTD Vs. STATE OF JHARKHAND
|
May 5, 2004 |
|
NILAMBAR SAHU Vs. STATE OF JHARKHAND
|
February 24, 2004 |
|
NIROOP MOHANTY Vs. STATE OF JHARKHAND
|
October 5, 2004 |
|
NISHA SAHAY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
February 5, 2004 |
|
No.974700210 Ex.Const.C.Om Prakash Vs. Secretary, Ministry Of Home Affairs
|
April 8, 2004 |
|
NOOR ALAM MOMIN Vs. STATE OF BIHAR
|
January 13, 2004 |
|
NOUS KUJUR Vs. DIVISIONAL FOREST OFFICER
|
October 1, 2004 |
|
NUNESHWAR MAHATO Vs. STATE OF BIHAR
|
March 5, 2004 |
|
NURJAHAN KHATOON Vs. STATE OF JHARKHAND
|
February 10, 2004 |
|
OM METALS AND MINERALS PVT.LTD Vs. STATE OF BIHAR, THROUGH THE.SECRETARY
|
August 25, 2004 |
|
OM PRAKASH AGARWALA Vs. STATE OF JHARKHAND
|
April 16, 2004 |
|
OM PRAKASH GUPTA Vs. ASHA DEVI
|
February 24, 2004 |
|
OM PRAKASH KAPOOR Vs. STATE OF BIHAR
|
February 23, 2004 |
|
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
April 28, 2004 |
|
OM PRAKASH MISHRA Vs. STATE OF JHARKHAND
|
February 25, 2004 |
|
OM PRAKASH RAM Vs. STATE OF BIHAR THROUGH DEPARTMENT OF HUMAN RESOURCES
|
April 8, 2004 |
|
OM PRAKASH SHARMA Vs. BHARAT COKING COAL LTD
|
April 30, 2004 |
|
OM PRAKASH SHARMA Vs. STATE OF JHARKHAND
|
March 31, 2004 |
|
ORIENTAL FIRE and GENL INS CO LTD Vs. UMA MEHRA
|
March 18, 2004 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJU DEVI
|
September 17, 2004 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. COMMISSIONER, WORKMEN COMPENSATION
|
January 29, 2004 |
|
P. CHANDA RAO ALIAS DOLY Vs. STATE OF JHARKHAND
|
September 21, 2004 |
|
PABITRA KUMAR DUTTA Vs. KUMARDHUBI METAL CASTING ENGINEERING WORKS LTD
|
August 23, 2004 |
|
PADMAWATI DEVI Vs. STATE OF JHARKHAND
|
August 5, 2004 |
|
PALAMAU DISTRICT BAR ASSOCIATION Vs. STATE OF JHARKHAND
|
January 30, 2004 |
|
PALTU RAI Vs. STATE OF JHARKHAND
|
January 30, 2004 |
|
PANCHU MAHARA Vs. STATE OF BIHAR
|
July 21, 2004 |
|
Pandey Janardan Prasad Sinha Vs. State Of Jharkhand
|
April 27, 2004 |
|
PANDEY PRADIP NATH ROY Vs. STATE OF JHARKHAND
|
December 16, 2004 |
|
PANKAJ MOHAN BHUN Vs. STATE OF JHARKHAND
|
November 1, 2004 |
|
PANNA LAL CHAUHAN Vs. STATE OF JHARKHAND
|
October 4, 2004 |
|
PARAS NATH UPADHYAY Vs. PARVATI DEVI
|
November 3, 2004 |
|
Paresh Chandra Singh Vs. Jharkhand State Electricity Board
|
September 9, 2004 |
|
PARIKH ENGINEERING and BODY BUILDING CO LTD Vs. PRAMILA KARWA
|
July 21, 2004 |
|
PARMESHWAR SINGH Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE
|
July 12, 2004 |
|
PARVA SAHAY Vs. RADHA KANT SAHAY
|
March 4, 2004 |
|
PARWATI AGARWAL Vs. STATE OF JHARKHAND
|
May 21, 2004 |
|
PASHUPATI NATH PRIYADARSHI Vs. STATE OF BIHAR
|
September 28, 2004 |
|
PATRAS BAA Vs. MARIANUS BILUNG
|
July 12, 2004 |
|
Pawan Kumar Vs. State Of Jharkhand
|
August 30, 2004 |
|
PAWAN LAL SONI AND ANR. Vs. SUSHILA DEBI MODI AND ORS.
|
June 24, 2004 |
|
Phulpati Devi Vs. State Of Jharkhand
|
August 17, 2004 |
|
PICK UP STOCK AND SECURITIES PVT LTD Vs. CHANDA PRABHA RAY
|
May 11, 2004 |
|
PITAMBER TIWARI Vs. STATE OF JHARKHAND
|
August 23, 2004 |
|
PIYARI MANDAL Vs. STATE OF BIHAR
|
September 23, 2004 |
|
POKHANI DEVI Vs. STATE OF JHARKHAND
|
September 3, 2004 |
|
POOLICE HEMBRAM Vs. STATE OF BIHAR
|
July 23, 2004 |
|
PRABHAT KR.HAZAM Vs. RAJESHWAR SINGH
|
July 7, 2004 |
|
PRABHAWATI DEVI Vs. STATE OF BIHAR
|
September 10, 2004 |
|
PRABHU MAHATO Vs. BHAGTU MAHATO
|
July 19, 2004 |
|
Prabhu Narain Pandey Vs. State Of Jharkhand
|
April 8, 2004 |
|
PRABIR KUMAR SAHA Vs. STATE OF JHARKHAND
|
April 9, 2004 |
|
PRADEEP KUMAR JHA Vs. STATE OF JHARKHAND
|
April 13, 2004 |
|
PRADIP KUMAR GHOSH Vs. STATE OF JHARKHAND
|
April 23, 2004 |
|
PRAFULLA NARAIN DWARY Vs. NIL NARAIN DWARY
|
April 9, 2004 |
|
PRAHALAD RAM Vs. RAJENDRA RAM
|
February 18, 2004 |
|
Pramila Mukherjee Vs. State Of Jharkhand
|
June 22, 2004 |
|
PRAMOD BEHL Vs. SHOVA MAYA GHOSH
|
July 15, 2004 |
|
PRAMOD BEHL Vs. STATE OF JHARKHAND
|
August 27, 2004 |
|
PRAMOD KUMAR MISHRA Vs. SIDHUKANHU UNIVERSITY AT DUMKA
|
March 4, 2004 |
|
PRAMOD KUMAR TIRKEY Vs. STATE OF JHARKHAND
|
December 24, 2004 |
|
PRASENJIT GHOSH Vs. STATE OF JHARKHAND
|
February 20, 2004 |
|
PRASHANT HORO Vs. STATE OF JHARKHAND
|
January 30, 2004 |
|
PRAVEEN KUMAR AGRAWAL Vs. UNION OF INDIA THROUGH THE SECRETARY
|
May 21, 2004 |
|
PREM KUMAR @ PREM KISHORE PRASAD Vs. STATE OF BIHAR
|
April 13, 2004 |
|
PREMATHA NATH PAUL Vs. BIHAR STATE HOUSING BOARD
|
April 1, 2004 |
|
PRITHVI RAJ SINGH Vs. UNION OF INDIA
|
February 5, 2004 |
|
PRIYA RANJAN BHAGAT Vs. PRADEEP KUMAR BHAGAT
|
September 9, 2004 |
|
PROJECT OFFICER GIDDI A COLLIERY CCL Vs. SANJAY PRASAD CHAURASIYA
|
August 18, 2004 |
|
PUNESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
PUNJAB NATIONAL BANK Vs. STATE OF BIHAR
|
January 28, 2004 |
|
PURAN VERMA Vs. STATE OF BIHAR
|
June 23, 2004 |
|
PURNA CHANDRA GAUR Vs. LUTHI GAUR
|
August 5, 2004 |
|
PUSHKAR TECHNO PRIVATE LTD Vs. GENERAL MANAGER, CHITTRANAJAN LOCOMOTIVES WORKS
|
February 26, 2004 |
|
PUSPA KUMARI Vs. PARICHHIT PANDEY
|
November 24, 2004 |
|
R.B.SINGH Vs. STATE OF JHARKHAND
|
July 16, 2004 |
|
R.D.SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
May 13, 2004 |
|
R.K.Construction Private Ltd. Vs. State Of Jharkhand
|
August 30, 2004 |
|
RABINDRA KUMAR JHA Vs. STATE OF JHARKHAND
|
January 20, 2004 |
|
RABINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2004 |
|
RADHA GOVIND SINGH NAGESH Vs. MD ANJAR
|
October 15, 2004 |
|
Radha Mohan Singh Vs. Bharat Coking Coal Ltd.
|
April 21, 2004 |
|
RADHEY SHYAM MANDAL ALIAS BABUL MANDAL Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
RADHEY SHYAM PRASAD SINGH Vs. STATE OF JHARKHAND
|
October 29, 2004 |
|
RADHIKA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COALFIELDS LTD
|
March 22, 2004 |
|
RAGINI PRASAD Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 11, 2004 |
|
RAJ KISHORE KATTARUKA Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
RAJ KISHORE ROY Vs. STATE OF JHARKHAND
|
July 19, 2004 |
|
RAJ KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 28, 2004 |
|
RAJ KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS ADMINISTRATOR
|
April 21, 2004 |
|
Raj Kumar Mahto Vs. State Of Jharkhand
|
September 16, 2004 |
|
RAJ KUMAR RAI Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
RAJ KUMAR ROY Vs. STATE OF JHARKHAND
|
February 13, 2004 |
|
RAJ NATH Vs. STATE OF BIHAR
|
March 1, 2004 |
|
RAJ REFRACTORIES PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
March 5, 2004 |
|
RAJA RAM KAHAR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 22, 2004 |
|
RAJENDRA INSTITUTE OF MEDICAL SCIENCE Vs. BIMAL KUMAR SAHAY
|
July 14, 2004 |
|
Rajendra Khalko Vs. Ranchi Municipal Corporation
|
May 12, 2004 |
|
Rajendra Kumar Singh Vs. Jharkhand State Electricity Board
|
September 21, 2004 |
|
RAJENDRA MANDAL Vs. STATE OF BIHAR
|
May 5, 2004 |
|
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
April 6, 2004 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND, STATE ELECTRICITY BOARD AND ORS.
|
August 5, 2004 |
|
RAJENDRA PRASAD SHAW Vs. STATE OF JHARKHAND
|
April 9, 2004 |
|
RAJENDRA YADAV Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
RAJESH KUMAR JHA @ RAJU JHA Vs. STATE OF BIHAR
|
January 8, 2004 |
|
RAJESH KUMAR SAH Vs. STATE OF JHARKHAND
|
August 11, 2004 |
|
RAJESH KUMAR TRIVEDI Vs. STATE OF BIHAR
|
February 20, 2004 |
|
Rajesh Murmu Vs. State Of Jharkhand And 66 Ors.
|
March 9, 2004 |
|
RAJESH PRASAD SAO Vs. STATE OF JHARKHAND
|
September 3, 2004 |
|
RAJNEESH MISHRA Vs. STATE OF JHARKHAND
|
June 30, 2004 |
|
RAJNEESH MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
March 17, 2004 |
|
RAJNI KUMAR MAHTO Vs. UMA DEVI BUDHIA
|
April 20, 2004 |
|
RAKESH JAIN Vs. STATE OF JHARKHAND
|
September 30, 2004 |
|
RAM ASHISH PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
|
April 2, 2004 |
|
RAM BAHADUR SINGH Vs. STATE OF JHARKHAND
|
March 17, 2004 |
|
RAM BALLABH PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
RAM CHANDRA DAS Vs. STATE OF JHARKHAND
|
August 5, 2004 |
|
RAM CHANDRA MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 29, 2004 |
|
Ram Charitar Lal Vs. State of Bihar
|
June 25, 2004 |
|
RAM CHARITAR RAM AND ORS. Vs. MADHESHWAR SINGH AND ORS.
|
June 23, 2004 |
|
RAM DAS RAY Vs. STATE OF JHARKHAND
|
December 21, 2004 |
|
RAM DAS TIGGA Vs. STATE OF JHARKHAND
|
April 2, 2004 |
|
RAM DULARI MAHANT Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
Ram Khelawan Singh Vs. Patratu Thermal Power Station
|
August 12, 2004 |
|
RAM KISHORE ORAON @ RAM DULAR ORAON Vs. STATE OF BIHAR
|
January 13, 2004 |
|
RAM LAKHAN MANDAL Vs. STATE OF BIHAR
|
January 20, 2004 |
|
RAM LAKHAN PRASAD GUPTA Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
RAM NARESH JHA Vs. STATE OF JHARKHAND
|
May 5, 2004 |
|
RAM NATH MUNDA Vs. KHAINTU MUNDA
|
August 4, 2004 |
|
RAM NAUMI PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 16, 2004 |
|
RAM PRAVESH KUMAR Vs. STATE OF JHARKHAND
|
March 22, 2004 |
|
Ram Sagar Vs. Union Of India
|
April 2, 2004 |
|
RAM SHARAN SAI Vs. STATE OF BIHAR
|
April 9, 2004 |
|
RAM SURAT SINGH Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
RAM VYAS MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2004 |
|
Rama Devi, Wife Of Late Bishwanath Prasad Choudhary Vs. State Of Bihar
|
June 23, 2004 |
|
RAMASHIS DEO Vs. CENTRAL COALFIELDS LTD
|
July 16, 2004 |
|
Ramavtar Machi Vs. State of Bihar (Now Jharkhand)
|
August 31, 2004 |
|
Ramavtar Mochi Vs. State Of Bihar (Now Jharkhand) Through I.G.Of Prison., Government Of Jharkhand
|
August 31, 2004 |
|
RAMAWATAR SETH Vs. STATE
|
January 15, 2004 |
|
RAMCHARITRA BURMA Vs. KIRAN DEVI TIBERWAL
|
March 11, 2004 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
July 5, 2004 |
|
RAMENDRA NATH SARKAR Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 20, 2004 |
|
RAMESH CHANDRA SINHA Vs. STATE OF JHARKHAND AND ORS.
|
April 28, 2004 |
|
RAMESH GANDHI Vs. STATE OF BIHAR
|
November 24, 2004 |
|
RAMESH KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 22, 2004 |
|
RAMESH KUMAR JAIN Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
RAMESH KUMAR SINGH Vs. SHAILENDRA NARAYAN ACHARYA
|
April 30, 2004 |
|
RAMESH SINGH Vs. STATE OF BIHAR
|
January 6, 2004 |
|
RAMESHWAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
March 10, 2004 |
|
RAMJEE PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 8, 2004 |
|
RAMJEE SHARMA Vs. STATE OF BIHAR
|
March 19, 2004 |
|
Ramji Singh Vs. State Of Bihar
|
March 26, 2004 |
|
RAMKESHWAR SAHU Vs. STATE OF BIHAR
|
March 24, 2004 |
|
RANCHI CINEMA EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
June 21, 2004 |
|
RANCHI KSHETRIYA GRAMIN BANK OFFICER&APOSS ASSOCIATION Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
|
April 5, 2004 |
|
RANCHI REFRACTORIES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
December 1, 2004 |
|
RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 12, 2004 |
|
RANJEET YADAV Vs. STATE OF BIHAR
|
January 13, 2004 |
|
RANJIT KUMAR Vs. HEAVY ENGINEERING CORPORATION LTD
|
July 21, 2004 |
|
RANJIT THEODORE Vs. RAMAWATAR RAM
|
May 7, 2004 |
|
RATNESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
June 30, 2004 |
|
RAUF SAH @ LAKHIA Vs. STATE OF BIHAR
|
March 26, 2004 |
|
RAVI GOPAL SINGH Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
Ravindra Nath Vs. State Of Jharkhand
|
February 26, 2004 |
|
RAVINDRA PRASAD Vs. BOKARO STEEL PLANT,A UNIT OF STEEL AUTHORITY OF INDIA LTD.
|
January 9, 2004 |
|
REETA MISHRA Vs. STATE OF JHARKHAND
|
August 11, 2004 |
|
RISHI CEMENT COMPANY LTD Vs. STATE OF BIHAR
|
July 9, 2004 |
|
Rishi Cement Company Ltd., Chandra Roller Flour Mills Pvt.Ltd.And Premier Glass Industries Vs. Bihar State Electricity Board
|
September 16, 2004 |
|
RIT LAL SAH Vs. STATE OF JHARKHAND
|
April 23, 2004 |
|
RIT LAL YADAV Vs. STATE OF JHARKHAND AND ORS.
|
May 11, 2004 |
|
ROHAN MAHTO Vs. RAM CHANDRA PRASAD
|
July 30, 2004 |
|
Rohini Dobya Vs. State Of Jharkhand
|
June 28, 2004 |
|
ROHIT DAS Vs. STATE OF BIHAR
|
August 18, 2004 |
|
ROYAL ASSOCIATES PVT.LTD Vs. BHUPENDRA ENGINEERING AND CONSTRUCTION PVT.LTD
|
April 7, 2004 |
|
Rupan Sonar Etc. Vs. State Of Bihar
|
March 16, 2004 |
|
RUPESH KUMAR Vs. STATE OF JHARKHAND
|
November 2, 2004 |
|
RUPINDER SINGH NAGPAL Vs. BANK OF INDIA
|
September 22, 2004 |
|
RURMAL AGARWALA Vs. BHARAT COKING COAL LTD.
|
March 11, 2004 |
|
S.K. TOPPO Vs. STATE OF BIHAR
|
October 29, 2004 |
|
S.L., P.O.AND P.S. Vs. JAMUNA PRASAD MAHTO
|
August 20, 2004 |
|
S.MANJAR HUSSAIN Vs. STATE OF JHARKHAND
|
June 21, 2004 |
|
S.N.PATEL @ SAPAL NARIMAN PATEL Vs. MINOO NARIMAN PATEL
|
September 2, 2004 |
|
S.R.SHARMA Vs. COAL INDIA LTD
|
March 4, 2004 |
|
SACHINDRA NATH MANDAL Vs. STATE OF JHARKHAND
|
February 19, 2004 |
|
SADANAND SINGH Vs. STATE OF BIHAR
|
January 29, 2004 |
|
SAHDEO ORAON Vs. STATE OF BIHAR
|
June 30, 2004 |
|
SAHEEN SABA BANOO Vs. MD.MANZOOR ALAM
|
September 17, 2004 |
|
SAILESH BHARDWAJ SHARMA Vs. STATE OF JHARKHAND
|
October 29, 2004 |
|
SAJONI @ SAJANI MARAIYA Vs. STATE OF JHARKHAND
|
May 13, 2004 |
|
SAKET KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 11, 2004 |
|
SAKUR ANSARI Vs. BIHAR STATE ELECTRICITY BOARD
|
February 20, 2004 |
|
SALIM KHAN Vs. STATE OF JHARKHAND
|
February 5, 2004 |
|
SAMBAT SINGH MUNDA Vs. STATE OF BIHAR
|
October 1, 2004 |
|
SAMBHU SINGH Vs. STATE OF BIHAR
|
July 22, 2004 |
|
SAMRENDRA CHOUDHARY Vs. HEAVY ENGINEERING CORN.LTD
|
December 14, 2004 |
|
SAMSUDDIN ANSARI Vs. STATE OF JHARKHAND
|
January 7, 2004 |
|
SANATAN RANA Vs. STATE OF BIHAR
|
February 10, 2004 |
|
SANDEEP KHEDWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 29, 2004 |
|
SANDESH KUMAR MANDAL Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
Sangeeta Kumari Vs. State Of Jharkhand
|
April 27, 2004 |
|
SANGI HAMBRAM Vs. STATE OF BIHAR
|
March 10, 2004 |
|
SANJAY KUMAR JHA Vs. SHALINI JHA
|
January 8, 2004 |
|
SANJAY KUMAR SHRIVASTAVA Vs. STATE OF JHARKHAND
|
August 19, 2004 |
|
SANTOSH KUMAR ROY Vs. NIRMAL KUMAR CHATTERJEE
|
March 18, 2004 |
|
Santosh Kumar Yadav Vs. Central Coalfields Ltd.
|
March 25, 2004 |
|
SANTOSHI DEVI @ MADHURI DEVI Vs. SADANAND DAS GOSWAMI
|
February 19, 2004 |
|
SARASWATI DEVI Vs. STATE OF JHARKHAND
|
January 29, 2004 |
|
SARATUL FATIMA Vs. KHODAIYA BIBI
|
July 12, 2004 |
|
SARDAR GURUCHARAN SINGH Vs. PRIYA RANJAN BHAGAT
|
August 23, 2004 |
|
SARDAR VEER SINGH Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
SARFUDEEN MIYAN Vs. QUADIR MIAN
|
June 22, 2004 |
|
SARITA MALHOTRA & ORS. Vs. STATE OF JHARKHAND
|
November 23, 2004 |
|
SARJU DUSADH Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
SARO RANA Vs. STATE OF JHARKHAND
|
June 23, 2004 |
|
SAROJ AGRAWAL Vs. L I C
|
June 23, 2004 |
|
SAROJ DEVI Vs. MANIK CHAND SARAWGI
|
May 14, 2004 |
|
SAROJ JAISWAL Vs. STATE OF BIHAR
|
December 23, 2004 |
|
SATENDRA KUMAR SINGH Vs. DEVENDRA PAL SINGH
|
August 6, 2004 |
|
Satya Narain Sharma Vs. State Of Bihar (Now Jharkhand)
|
July 20, 2004 |
|
SATYA PRAKASH MISHRA Vs. CENTRAL COALFIELDS LTD
|
August 11, 2004 |
|
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
|
March 11, 2004 |
|
SATYENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
SAVITRI BALA DEVI Vs. STATE OF BIHAR
|
January 19, 2004 |
|
SEBA AGRAWAL Vs. KAPILDEO NARAIN AGRAWAL
|
December 9, 2004 |
|
SEPAHI MUNDA Vs. STATE OF BIHAR NOW JHARKHAND
|
February 13, 2004 |
|
SESHNATH SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
August 31, 2004 |
|
SHABIR @ MD.SHABIR Vs. STATE OF BIHAR
|
January 13, 2004 |
|
Shagufta Rahat Bano @ Shagufa Rahat Vs. Vinoba Bhave University
|
June 29, 2004 |
|
SHAILENDRA KUMAR JHA AND ORS., Vs. FERTILIZER CORPORATION OF INDIA LIMITED THROUGH ITS CHAIRMAN AND ORS.
|
May 12, 2004 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 9, 2004 |
|
Shailendra Rajak Vs. State Of Jharkhand
|
August 20, 2004 |
|
SHAILESH KUMAR GANESH Vs. STATE OF JHARKHAND
|
October 7, 2004 |
|
SHAKTIPADA BANERJEE Vs. STATE OF JHARKHAND
|
March 11, 2004 |
|
Shambhu Nath Roy Vs. Jharkhand State Electricity Board Through Its Chairman
|
July 26, 2004 |
|
SHAMBHU PASWAN Vs. CENTRAL MINE PLANNING and DESING INSTITUTE LIMITED
|
June 21, 2004 |
|
SHAMBHU SHARAN LAL Vs. STATE OF JHARKHAND
|
August 10, 2004 |
|
SHAMBHU SIRKA Vs. STATE OF BIHAR
|
August 5, 2004 |
|
Shambhu Tudu Vs. State of Jharkhand
|
July 23, 2004 |
|
SHANKAR CHAKRAVARTY Vs. PUSPITA CHAKRAVARTY
|
September 29, 2004 |
|
SHANKAR KUMAR Vs. RANCHI UNIVERSITY AND ORS.
|
May 20, 2004 |
|
Shankar Nahak Vs. Bharat Coking Coal Ltd., Through Director
|
March 31, 2004 |
|
SHARAT CHANDRA SINGH DEO Vs. STATE OF BIHAR
|
April 21, 2004 |
|
SHARAT CHANDRA SINHA Vs. STATE OF BIHAR
|
August 3, 2004 |
|
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
|
November 5, 2004 |
|
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
|
January 16, 2004 |
|
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND
|
August 20, 2004 |
|
SHASHI PRAKASH AGARWAL Vs. STATE OF BIHAR
|
June 25, 2004 |
|
SHATRUGHAN SINGHAL Vs. STATE OF JHARKHAND
|
January 6, 2004 |
|
Shayama Nand Ram Vs. Union Of India
|
September 2, 2004 |
|
SHEELA KUMARI SINGH Vs. G S ATWAL AND CO ENGG PVT LTD
|
July 14, 2004 |
|
Sheo Narayan Singh Vs. Mining Area Development Authority, Through Its Secretary
|
January 12, 2004 |
|
SHIBU SOREN Vs. STATE OF JHARKHAND
|
December 9, 2004 |
|
SHIBU SOREN Vs. STATE OF JHARKHAND
|
July 29, 2004 |
|
SHIV KUMAR SHARMA Vs. STATE OF JHARKHAND
|
February 20, 2004 |
|
SHIV KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
February 19, 2004 |
|
SHIV PRASAD SHARMA @ SHEO PRASAD SHARMA Vs. STATE OF JHARKHAND
|
May 12, 2004 |
|
Shiv Shankar Prasad Vs. Steel Authority Of India Ltd.
|
September 21, 2004 |
|
SHIVRATRI DEVI Vs. STATE OF JHARKHAND
|
August 13, 2004 |
|
SHOGRA KHATOON Vs. SHAIRUN BIBI
|
March 25, 2004 |
|
SHOPHIA KHATOON Vs. STATE OF JHARKHAND
|
December 20, 2004 |
|
SHOPHIYA KHATOON Vs. STATE OF JHARKHAND
|
December 23, 2004 |
|
SHREE RAMDEOBABA STEEL PVT LTD Vs. STATE OF JHARKHAND
|
December 15, 2004 |
|
SHRENIK BHAI KASTURBHAI Vs. GANPAT RAI JAIN
|
August 24, 2004 |
|
SHRIDHAR CHANDRA MAL Vs. STATE OF JHARKHAND
|
March 25, 2004 |
|
SHUSHILA DEVI KHANDELWAL Vs. SANTULAL KHANDELWAL
|
September 9, 2004 |
|
SHYAM BAHADUR SINGH Vs. STATE OF BIHAR
|
February 5, 2004 |
|
SHYAM KUMAR DAS Vs. STATE OF JHARKHAND
|
July 19, 2004 |
|
SHYAM KUMAR THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
|
February 4, 2004 |
|
SHYAM NANDAN SINGH Vs. STATE OF JHARKHAND
|
July 9, 2004 |
|
SHYAM NARAIN JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
March 3, 2004 |
|
SHYAM SUNDAR BHAGAT Vs. BINOD KUBHAKAR
|
July 6, 2004 |
|
SHYAM SUNDER BARNWAL Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
SHYAMAL KUMAR GHOSAL Vs. STATE OF JHARKHAND
|
September 22, 2004 |
|
SHYAMAPADO GORAIN Vs. STATE OF BIHAR
|
April 16, 2004 |
|
SHYAMDEO MAHARA Vs. STATE OF JHARKHAND
|
July 9, 2004 |
|
Siban Kandulna @ Siban Vs. Jharkhand State Electricity Board
|
September 20, 2004 |
|
Sidh Nath Singh Vs. State Of Jharkhand
|
June 25, 2004 |
|
SIKRA ORAON Vs. STATE OF BIHAR
|
July 23, 2004 |
|
Singh Saw Mill Vs. State Of Jharkhand
|
March 4, 2004 |
|
SITA RAM AGARWAL Vs. STATE OF JHARKHAND
|
October 30, 2004 |
|
SITA RAM AGARWAL Vs. STATE OF JHARKHAND
|
October 1, 2004 |
|
SITA RAM SHARMA Vs. STATE OF JHARKHAND AND ORS.
|
April 15, 2004 |
|
Sivdhari Ram Vs. State of Jharkhand
|
March 24, 2004 |
|
SK.JAHIR @ BHUTKU Vs. SK.MAHBOOB
|
August 17, 2004 |
|
SK.NAYEEM @ MD.NAYEEMUDDIN Vs. SK.ABDUL HAMID
|
July 7, 2004 |
|
SOBAN SINKU Vs. STATE OF BIHAR
|
January 14, 2004 |
|
SOCIETY FOR RURAL INDUSTRIALIZATION TDC-TRC NETWORK Vs. STATE OF JHARKHAND
|
February 16, 2004 |
|
SOHAN CHAURASIA Vs. STATE OF JHARKHAND
|
July 20, 2004 |
|
Soma Oraon Vs. Union Of India
|
April 8, 2004 |
|
SOMA TIRKEY Vs. STATE OF JHARKHAND
|
August 4, 2004 |
|
SOMAR THAKUR Vs. STATE OF BIHAR
|
April 28, 2004 |
|
SOMEN KUMAR CHOUDHURY Vs. PRANATI CHOUDHURY
|
March 22, 2004 |
|
SONA RAM SOREN Vs. STATE OF JHARKHAND
|
April 9, 2004 |
|
SONALI MEHTA Vs. STATE OF JHARKHAND
|
May 14, 2004 |
|
SONARAM HANSDA Vs. STATE OF JHARKHAND
|
October 29, 2004 |
|
SPECIAL OFFICER OF HAZARIBAGH MUNICIPALITY Vs. VIJAY MAHAJAN
|
August 26, 2004 |
|
Sri Ganesh Fabrics Vs. Sita Devi
|
August 17, 2004 |
|
STATE Vs. MITHILESH KUMAR SINGH
|
July 19, 2004 |
|
STATE BANK OF INDIA Vs. BIHAR CENTRAL TRADING COMPANY
|
August 20, 2004 |
|
STATE OF BIHAR Vs. PAPPU YADAV
|
April 28, 2004 |
|
STATE OF BIHAR Vs. DEO SHARAN PRASAD
|
September 10, 2004 |
|
STATE OF BIHAR Vs. SURESH PRASAD, SHYAM KISHORE PRASAD
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September 16, 2004 |
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STATE OF BIHAR Vs. SALIM KHALIFA
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September 30, 2004 |
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STATE OF BIHAR Vs. HARICHARAN MIAN
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September 29, 2004 |
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STATE OF BIHAR Vs. JAGAT LAL VISHWAKARMA
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August 24, 2004 |
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STATE OF BIHAR Vs. DEOPATI DEVI
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July 15, 2004 |
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STATE OF BIHAR Vs. ANIL BARAN GHOSH
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April 23, 2004 |
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STATE OF BIHAR Vs. ALICE PURTY
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March 19, 2004 |
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STATE OF BIHAR Vs. AKHIL CHANDRA GOPE
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March 24, 2004 |
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STATE OF BIHAR Vs. RAMCHARITAR MAHTO
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June 22, 2004 |
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STATE OF BIHAR Vs. BHARATH MAHTO
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June 22, 2004 |
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STATE OF BIHAR Vs. SURAJ NATH TELI
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September 18, 2004 |
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STATE OF BIHAR Vs. GOVIND PRASAD
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September 30, 2004 |
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STATE OF BIHAR Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
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November 24, 2004 |
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STATE OF BIHAR (NOW JHARKHAND) Vs. BIJOY RAJWAR AND ORS.
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June 25, 2004 |
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STATE OF BIHAR THROUGH DEPUTY COMMISSIONER Vs. YASODA KUAR
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September 30, 2004 |
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STATE OF BIHAR THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. RAMESHWAR LAL AGARWAL
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October 15, 2004 |
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STATE OF JHARKHAND Vs. MITHILA SAHKARI GRIH NIRMAN SAHYOG SAMITI
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December 13, 2004 |
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STATE OF JHARKHAND Vs. ARJUN DAS
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October 5, 2004 |
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STATE OF JHARKHAND Vs. PRADEEP KUMAR DEY
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March 16, 2004 |
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STATE OF JHARKHAND Vs. R.K. CONSTRUCTION PVT. LTD
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December 24, 2004 |
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STATE OF JHARKHAND Vs. AREN MINZ
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December 23, 2004 |
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STATE OF JHARKHAND Vs. GIRISH KUMARI PRASAD
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March 9, 2004 |
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STATE OF JHARKHAND Vs. SANJAY MAHTO
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April 21, 2004 |
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STATE OF JHARKHAND Vs. STATE OF BIHAR
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August 24, 2004 |
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STATE OF JHARKHAND Vs. MIRAJ ALIAS BOSWA MIAN
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April 7, 2004 |
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STATE OF JHARKHAND Vs. SAMIR KUMAR SAHU
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July 21, 2004 |
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STATE OF JHARKHAND Vs. NIRMAL SINGH
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May 20, 2004 |
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State of Jharkhand Vs. Ajay Dubey
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June 23, 2004 |
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State Of Jharkhand Rep.By Secretary, Department Of Irrigation, Government Of Jharkhand Vs. Chhotanagpur Brick Works Through Its Proprietor
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May 20, 2004 |
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State Of Jharkhand Through Secretary, Deptt.Of Energy Vs. State Of Bihar
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February 27, 2004 |
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STATE THROUGH SUPERINTENDENT OF POLICE Vs. SUDAMA PRASAD
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September 9, 2004 |
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STATE THROUGH SUPERINTENDENT OF POLICE CBI Vs. MAHENDRA PRASAD
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April 28, 2004 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. RELIANCE FIREBRICKS AND POTTERY COMPANY LTD
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January 29, 2004 |
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STEEL AUTHORITY OF INDIA LTD Vs. P O LABOUR COURT
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February 11, 2004 |
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STEEL CITY BEVERAGES LTD Vs. UNION OF INDIA
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February 16, 2004 |
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SUBHAS ORAON @ TEHNA Vs. STATE OF BIHAR
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September 22, 2004 |
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SUBTAKIM ANSARI Vs. STATE OF BIHAR
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January 4, 2004 |
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Sudesh Dom Vs. State of Bihar
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May 21, 2004 |
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SUDHA JHINGON Vs. STATE OF JHARKHAND
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September 21, 2004 |
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SUDHIR KUMAR Vs. RAM AUTAR PRASAD
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September 7, 2004 |
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SUJATA AGARWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
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April 15, 2004 |
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SUJIT KUMAR ROY Vs. STATE OF BIHAR
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February 24, 2004 |
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SUKHI RAM LOHAR Vs. STATE OF BIHAR
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January 6, 2004 |
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SUKHLAL DEOGAM @ LAL SINGH DEOGAM Vs. STATE OF BIHAR
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August 20, 2004 |
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SUKRO ORAIN Vs. STATE OF BIHAR
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July 7, 2004 |
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SULOCHANA DEVI Vs. NEW INDIA ASSURANCE CO LTD
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April 20, 2004 |
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Sultan Ansari Vs. State Of Bihar (Now Jharkhand)
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January 9, 2004 |
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SUNDER BOURI Vs. STATE OF BIHAR
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June 29, 2004 |
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Sunil Kumar Singh Vs. State Of Jharkhand
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August 11, 2004 |
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SUNIT RAJAK Vs. STATE OF BIHAR
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July 21, 2004 |
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SUNITA DEVI Vs. STATE OF JHARKHAND
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December 17, 2004 |
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SUNITRA MITRA Vs. CHAIRMAN C B S E DELHI
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May 10, 2004 |
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SUPERINTENDENT OF POLICE C B I Vs. CHANDRAKET NARAYAN SINGH
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March 18, 2004 |
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SURAJ KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
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June 22, 2004 |
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Surendra Kumar Vs. Heavy Engineering Corporation Ltd.
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June 28, 2004 |
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SURENDRA MURMU Vs. STATE OF BIHAR
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November 25, 2004 |
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SURENDRA NATH DAS Vs. STATE OF JHARKHAND
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May 13, 2004 |
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SURENDRA PRASAD Vs. STATE OF JHARKHAND
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April 6, 2004 |
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SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
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September 20, 2004 |
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SURESH CHANDRA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH CHAIRMAN
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April 15, 2004 |
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SURESH KUMAR Vs. STATE OF JHARKHAND
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March 4, 2004 |
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SURESH SAH Vs. STATE OF BIHAR
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March 11, 2004 |
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SURJIT SINGH MALIK Vs. ASIATIC OXYGEN LTD
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January 8, 2004 |
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SUSHIL KUMAR DUBEY Vs. STATE OF JHARKHAND
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August 24, 2004 |
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SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
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August 13, 2004 |
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SUSHIL MONDAL Vs. SHIBDAS PATRA @ SHIBU
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December 15, 2004 |
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SUSHILA DEVI KEJRIWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED DHANBAD
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February 11, 2004 |
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SYED MD.HOOD KABRI Vs. STATE OF JHARKHAND
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August 24, 2004 |
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T.Kujur Vs. Union Of India
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April 28, 2004 |
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TANUJA MISHRA Vs. STATE OF JHARKHAND
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September 15, 2004 |
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Tapeshwar Nonia Vs. Central Coalfields Ltd.Through Its C.M.D.
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April 8, 2004 |
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TARAKNATH UPADHYAY Vs. BHARAT COKING COAL LTD
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March 4, 2004 |
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Tarkeshwar Nath Katariyar Vs. State of Jharkhand
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August 6, 2004 |
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TARKESHWAR SAHU Vs. STATE OF BIHAR
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August 6, 2004 |
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TARUN KUMAR ALLEY Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS M.D.
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May 11, 2004 |
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TARUN KUMAR PATEL Vs. MADHUSUDAN AGRAWAL
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July 13, 2004 |
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TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
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May 20, 2004 |
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TATA ENGINEERING AND LOCOMOTIVE CO.LTD Vs. PRESIDING OFFICER
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February 16, 2004 |
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TATA IRON AND STEEL CO LTD Vs. DISTRICT TRANSPORT OFFICER
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August 20, 2004 |
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Tata Iron And Steel Co.Ltd. Vs. State Of Bihar
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May 19, 2004 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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July 21, 2004 |
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TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
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August 20, 2004 |
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TEKLAL MAHANTO Vs. UNION OF INDIA
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January 30, 2004 |
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THAKUR PRASAD MAHTO Vs. STATE OF BIHAR
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September 28, 2004 |
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TINKU KUMAR PRASAD Vs. STATE OF JHARKHAND
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December 13, 2004 |
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TISCO MAZDOOR UNION Vs. STATE OF JHARKHAND
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April 16, 2004 |
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TRIVENI ENTERPRISES Vs. STATE OF JHARKHAND
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July 20, 2004 |
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TULA MAHTO Vs. CHAMAN MAHTO
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July 15, 2004 |
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TULSI DEVI Vs. CHANDRIKA PRASAD
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July 27, 2004 |
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TULSI RAJAK Vs. STATE OF JHARKHAND
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February 26, 2004 |
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Tuntun Hansda Vs. State of Jharkhand
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January 20, 2004 |
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TUSU SAHIS Vs. STATE OF BIHAR
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March 18, 2004 |
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U.P.Singh Vs. Union Of India
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April 8, 2004 |
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UDAI BHAN Vs. STATE OF BIHAR
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September 17, 2004 |
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UDAI PRAKASH OJHA Vs. STATE OF BIHAR
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September 10, 2004 |
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UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
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March 5, 2004 |
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UDAYANCHAL SEVA SANTHAN Vs. STATE OF JHARKHAND
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August 23, 2004 |
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UDDIN ALIAS MOHAMMADIN Vs. ASIBUN NISSA
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May 22, 2004 |
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UGRA NARAYAN JAISWAL Vs. RAM CHANDRA PANDIT
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July 20, 2004 |
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UGRA NARAYAN JAISWAL Vs. RAM CHANDRA PANDIT
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September 20, 2004 |
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UGRA NARAYAN JAISWAL Vs. STATE OF JHARKHAND
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December 8, 2004 |
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UJJAWAL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
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August 27, 2004 |
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UMA SHANKAR GOPALKA Vs. STATE OF JHARKHAND
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May 13, 2004 |
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Uma Shankar Prasad Srivastava Vs. State Of Jharkhand
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May 6, 2004 |
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UMA SHANKAR PRASAD SRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY, THROUGH THE V.C.AT HAZARIBAGH
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September 16, 2004 |
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UMAR SHEIKH Vs. STATE OF JHARKHAND
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May 18, 2004 |
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UMESH PRASAD AGARWAL Vs. STATE OF JHARKHAND
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April 2, 2004 |
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UMESHWAR UPADHYAY Vs. STATE OF JHARKHAND
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April 29, 2004 |
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Upendra Chouhan Vs. Central Coalfields Ltd.Through Its Chairman-Cum- Managing Director
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September 1, 2004 |
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UPENDRA PRASAD SINHA Vs. MANJU SINHA @ SANYUKTA SINHA
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May 11, 2004 |
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URANIUM CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL
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January 6, 2004 |
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Uranium Corporation Of India Ltd. Vs. Union Of India
|
June 21, 2004 |
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Urmila Agarwala Vs. Lav Kumar Agarwal
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June 23, 2004 |
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URMILA DEVI Vs. GAYATRI DEVI
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September 10, 2004 |
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URMILA SARKAR Vs. STATE OF BIHAR
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December 23, 2004 |
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USMAN MIAN Vs. HAMIDAN BIBI
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August 4, 2004 |
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V.N.SINGH Vs. CENTRAL COALFIELDS LTD
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April 27, 2004 |
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Vee Ess Enterprises Vs. Central Coal Fields Ltd.
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March 24, 2004 |
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VEENA DEVI Vs. STATE OF JHARKHAND
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January 28, 2004 |
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Veena Verma (Bhushan) Vs. State Of Jharkhand
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June 22, 2004 |
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VICTOR MINING INDUSTRIES Vs. STATE OF JHARKHAND
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August 6, 2004 |
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Vidya Bhushan Prasad @ Bidya Bhushan Prasad Vs. State Of Jharkhand
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August 11, 2004 |
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VIDYA NAND SINGH Vs. UNION OF INDIA
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March 5, 2004 |
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VIJAY LAXMI Vs. K SIMACHALAN
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February 16, 2004 |
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VIJAY NARAYAN SINGH Vs. STATE OF BIHAR
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January 30, 2004 |
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Vijay Rai Vs. State of Bihar (Now Jharkhand)
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January 7, 2004 |
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VIJAY SHREE INDUSTRIES LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
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February 25, 2004 |
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VIMLA DEVI Vs. STATE OF JHARKHAND
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February 6, 2004 |
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VISHNU SAHU Vs. GOBIND SAHU
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March 11, 2004 |
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VISHNUDEO CHOUDHARY Vs. STATE OF BIHAR
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April 22, 2004 |
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VITHAL PURUSHOTTAM DANDEKAR Vs. STATE OF BIHAR
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August 24, 2004 |
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WORKMAN, BACHU SINGH Vs. PRESIDING OFFICER, LABOUR COURT
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January 7, 2004 |
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Workmen Represented By General Secretary Of Chotanagpur Industrial Workers Union Vs. Presiding Officer, Labour Court
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March 19, 2004 |
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YADU SAO Vs. CENTRAL COAL FIELDS LTD., A SUBSIDIARY OF COAL INDIA LTD
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April 29, 2004 |
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YADUNANDAN RABIDAS Vs. STATE OF BIHAR
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March 22, 2004 |
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YAKUB JOJOWAR Vs. STEEL AUTHORITY OF INDIA
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January 27, 2004 |
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YAMUNA MANDAL Vs. KAMESHWAR MANDAL
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February 13, 2004 |
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YAMUNA PRASAD SAH Vs. STATE OF JHARKHAND
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February 26, 2004 |
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YASHODA KUMARI Vs. STATE OF JHARKHAND
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October 11, 2004 |
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YOGENDRA PRASAD SAHU Vs. STATE OF JHARKHAND
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November 2, 2004 |
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Yogendra Prasad Sinha Vs. State Of Jharkhand
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April 9, 2004 |
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YOGESH CHANDRA VERMA Vs. STATE OF JHARKHAND
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October 29, 2004 |