|
A C I T Vs. SUCHAM FINANCE AND INVESTMENTS I LTD
|
April 25, 2006 |
|
ACIT CC IV Vs. SWEETY TRADERS
|
September 15, 2006 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI PRESS PATRA PRAKASHAN
|
March 24, 2006 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD
|
February 24, 2006 |
|
ADDL CIT SPL RANGE 4 NEW DELHI Vs. LI FUNG INDIA P LTD
|
May 22, 2006 |
|
ADDL CWT Vs. IRANI FOODS AND INVESTMENT CO P LTD
|
February 22, 2006 |
|
ALANKAR BUSINESS CORPORATION LTD FORMERLY CHENNAI BOTTLING CO LTD Vs. DCIT
|
June 12, 2006 |
|
ALCHEMIC FINANCIAL SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 17, 2006 |
|
ALL INDIA RADIO COMMERCIAL BROADCASTING SERVICE/ PRASAR BHARTI BROADCASTING CORPN OF INDIA Vs. ITO
|
January 27, 2006 |
|
AMITABH BACHCHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 29, 2006 |
|
AMP SPG. & WVG. MILLS (P) LTD. Vs. INCOME TAX OFFICER
|
March 24, 2006 |
|
ARVIND MOTASHA Vs. ASSTT CIT RANGE 9 3
|
September 12, 2006 |
|
ASHEESH SECURITIES LTD Vs. DY COMMISSIONER OF INCOME TAX
|
August 4, 2006 |
|
ASHOK UPPAL Vs. INCOME TAX OFFICER
|
November 17, 2006 |
|
ASSISTANT CIT CIRCLE 19 3 Vs. MARIWALA FAMILY NO 2 TRUST
|
January 19, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BINOY JACOB
|
September 22, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR VIG
|
September 27, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARAMJIT SINGH MAKKAR
|
June 9, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH C SHETH
|
January 23, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRINTERS P LTD
|
January 20, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEXAS INSTRUMENTS INDIA P LTD
|
December 21, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARKER CYCLE INDUSTRIES
|
May 12, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMTEK AUTO LTD
|
June 16, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
|
September 8, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P I INDUSTRIES LTD
|
July 28, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR CHHUGANI
|
August 11, 2006 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT P LTD
|
January 25, 2006 |
|
ASSOCIATED INDUSTRIES P LTD Vs. DY COMMISSIONER OF WEALTH TAX
|
August 25, 2006 |
|
ASST COMMISSIONER OF INCOME TAX Vs. MOTOROLA INDIA ELECTRONICS P LTD
|
November 28, 2006 |
|
ASSTT C I T RANGE 1 Vs. J AND K BANK LTD
|
July 18, 2006 |
|
ASSTT CIT Vs. CRYSTAL GRANITE AND MARBLE LTD
|
November 21, 2006 |
|
ASSTT CIT Vs. AMOLAK RAM JERATH
|
February 24, 2006 |
|
ASSTT CIT Vs. JASPER INVESTMENTS LTD
|
November 9, 2006 |
|
ASSTT CIT Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
|
September 5, 2006 |
|
ASSTT CIT Vs. MAHALAXMI CHEMICAL WORKS
|
February 17, 2006 |
|
ASSTT CIT Vs. EXPRESSO INVESTMENTS
|
January 31, 2006 |
|
ASSTT CIT OSD 26 L MUMBAI Vs. SHARADKUMAR D PARIKH
|
May 8, 2006 |
|
ASSTT COMMISSINER OF INCOME TAX Vs. RAJOO ENGINEERS LTD
|
March 1, 2006 |
|
ASSTT COMMISSIONER OF INCOME TAX Vs. ISHAR INTERNATIONAL
|
August 23, 2006 |
|
ASSTT COMMISSIONER OF INCOME TAX Vs. BHARTI CELLULAR LIMITED
|
April 4, 2006 |
|
ASSTT COMMISSIONER OF INCOME TAX Vs. E I DUPONT INDIA LTD
|
September 22, 2006 |
|
AZAD TALKIES Vs. INCOME TAX OFFICER
|
January 13, 2006 |
|
B PADMAJA AND DR B LAVANYA Vs. INCOME TAX OFFICER
|
January 31, 2006 |
|
BADRI VISHAL AGGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
|
BAGARIA VEGETABLE PRODUCTS LTD Vs. JT COMMISSIONER OF INCOME TAX SP RANGE II
|
August 28, 2006 |
|
BAJAJ AUTO LTD Vs. DCIT SR 43
|
May 12, 2006 |
|
BASF AKTIENGESELLSCHAFT Vs. DDIT INTERNATIONAL TAXATION RANGE 1 1
|
November 22, 2006 |
|
BERG TRADING LTD Vs. ASSTT CIT
|
August 30, 2006 |
|
BHIMRAJ RAJPUROHIT Vs. INCOME TAX OFFICER
|
May 3, 2006 |
|
BRITISH AIRWAYS PLC. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 2006 |
|
C H ABOOBACKER HAJI PWO CONTRACTOR Vs. INCOME TAX OFFICER
|
July 14, 2006 |
|
C K GOVINDANKUTTY NAIR Vs. WEALTH TAX OFFICER
|
May 31, 2006 |
|
CAPITAL GEM OVERSEAS PVT LTD Vs. INCOME TAX OFFICER
|
March 17, 2006 |
|
CAPT NIKHIL DIVECHA Vs. ITO 27 L 3 MUMBAI
|
March 20, 2006 |
|
CASCADE ENTERPRISES Vs. ASSTT CIT
|
March 17, 2006 |
|
CENTURY ENKA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CCI
|
February 14, 2006 |
|
CHANDIGARH GOLF CLUB Vs. ITO WARD 2 1 CHANDIGARH
|
May 31, 2006 |
|
CITY TRANSPORT CORPN Vs. ITO
|
September 12, 2006 |
|
CLASSIC SHARES AND STOCK BROKING SERVICES LTD Vs. DY CIT
|
July 28, 2006 |
|
COMECON OVERSEAS P LTD Vs. DY CIT SPL RANGE 1
|
February 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GEETHA MOHAN
|
April 28, 2006 |
|
CREST COMMUNICATION LTD Vs. ADDITIONAL DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION RANGE 1
|
September 8, 2006 |
|
D J MEHTA Vs. I T O
|
March 16, 2006 |
|
DAI ICHI KARKARIA LTD Vs. DCIT SPECIAL RANGE 37 DCIT INV
|
July 28, 2006 |
|
DALEEP S CHANDNANI Vs. ASSTT CIT
|
October 12, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD
|
September 8, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROXON OY
|
August 18, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIA RESORTS
|
July 31, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARUN COTTON COMPANY
|
May 19, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIJAYKUMAR RAMESHCHAND AND COMPANY
|
September 29, 2006 |
|
DEPUTY DIRECTOR OF INCOME TAX EXEMPTIONS Vs. PARIWAR SEWA SANSTHA
|
October 13, 2006 |
|
DEVIDAYAL ROLLING AND REFINERIES P LTD Vs. ITO
|
October 9, 2006 |
|
DIEBOLD SYSTEMS P LTD Vs. ASSTT CIT COMPANY CIRCLE 1 4 CHENNAI
|
April 21, 2006 |
|
DIRECTOR OF INCOME TAX Vs. MITSUBISHI CORPORATION
|
July 4, 2006 |
|
DWARIKESH TRADING CO PVT LTD FORMERLY KNON AS YASHODHAN INDUSTRIAL INVESTMENT COMPANY LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
August 18, 2006 |
|
DY CIT Vs. PASUPATI NEW TEC LTD
|
March 16, 2006 |
|
DY CIT Vs. MS AISHWARYA RAI
|
August 25, 2006 |
|
DY CIT Vs. SHRIPET CYBERTECH SYSTEMS LTD
|
May 26, 2006 |
|
DY CIT A Vs. SUBHAM INDUSTRIES
|
June 29, 2006 |
|
DY COMMISSIONER OF INCOME TAX Vs. VIGNESH FLAT HOUSING PROMOTERS
|
April 25, 2006 |
|
DY COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
|
July 21, 2006 |
|
DY COMMISSIONER OF INCOME TAX Vs. POLYPLEX INFOTECH PVT LTD
|
February 16, 2006 |
|
EMBEE CLEARING AND SHIPPING SERVICES P LTD Vs. ASSTT CIT
|
September 26, 2006 |
|
EXTRUSION PROCESS PVT LTD Vs. ITO
|
June 8, 2006 |
|
FATEH INTERNATIONAL Vs. DCIT
|
April 26, 2006 |
|
FIDELITY TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2006 |
|
FLOATGLASS INDIA LTD Vs. J C I T SPECIAL RANGE 50
|
May 29, 2006 |
|
G D SUBRAYA SHEREGAR Vs. ITO
|
April 7, 2006 |
|
G M BREWERIES LTD Vs. DY CIT CENTRAL CIRCLE 17
|
March 22, 2006 |
|
G RAMESAN Vs. DY CIT
|
March 31, 2006 |
|
GAYAK TRADING CO P LTD Vs. JT CIT
|
March 21, 2006 |
|
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. CIT
|
February 24, 2006 |
|
GITANJALI CHEMICALS P LTD Vs. ITO
|
June 22, 2006 |
|
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD Vs. ITO
|
October 13, 2006 |
|
GODREJ INDUSTRIES LTD Vs. DY CIT
|
January 13, 2006 |
|
GOODWILL INDIA LTD Vs. DCIT
|
February 17, 2006 |
|
GREAVES CHITRAM LTD Vs. DY CIT SR VII MADRAS
|
March 2, 2006 |
|
GULF OIL CORPORATION LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
September 21, 2006 |
|
H L TANEJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX 1 1 BHOPAL
|
January 30, 2006 |
|
IAC ASSESSMENT RANGE IV C ADIT EXEMPTION AND DCIT SPECIAL RANGE 16 Vs. SAURASHTRA TRUST
|
October 19, 2006 |
|
IBM INDIA LTD AMALGAMATED WITH IBM GLOBAL SERVICES INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX APPEALS I
|
March 2, 2006 |
|
INCOME TAX OFFICER Vs. N PADMA
|
April 21, 2006 |
|
INCOME TAX OFFICER Vs. S RAJENDRAN
|
April 21, 2006 |
|
INCOME TAX OFFICER Vs. PROJECT INDIA
|
August 31, 2006 |
|
INCOME TAX OFFICER Vs. N R PANDURANGA SETTY
|
January 13, 2006 |
|
INCOME TAX OFFICER Vs. SESHAGIRI RAO
|
August 2, 2006 |
|
INCOME TAX OFFICER Vs. T G VEERARAGHAVAN
|
September 22, 2006 |
|
INCOME TAX OFFICER Vs. KUSUMLATA
|
August 11, 2006 |
|
INCOME TAX OFFICER Vs. ANAND CHHABRA
|
November 7, 2006 |
|
INCOME TAX OFFICER Vs. DAINI BALADIA
|
July 28, 2006 |
|
INCOME TAX OFFICER Vs. SMT. PARU D. DAVE
|
December 22, 2006 |
|
INDO ARAB GRANITES LIMITED Vs. ACIT
|
March 16, 2006 |
|
ITO Vs. VARUN STEEL INDUSTRIES
|
April 26, 2006 |
|
ITO Vs. JANTA BAZAR AND STORES PVT LTD
|
October 17, 2006 |
|
ITO Vs. ALFRED ALLAN ADVERTISING
|
January 13, 2006 |
|
ITO Vs. APURVA P PATEL
|
February 17, 2006 |
|
ITO 9 1 1 Vs. ARTMIS EXPORTS PVT LIMITED
|
July 11, 2006 |
|
ITO WARD 2 2 MEERUT Vs. MADAN LAL MITTAR
|
May 19, 2006 |
|
JAMNADAS MORARJEE AND CO Vs. DCIT
|
March 14, 2006 |
|
JAMNADAS MORARJEE CO Vs. DY CIT CENTRAL CIRCLE 34
|
March 14, 2006 |
|
JAYAKUMAR B PATIL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 7, 2006 |
|
JCIT S R 26 Vs. WARNER BROS FE INC
|
January 20, 2006 |
|
JHUNJHUNU ACADAMY SAMMITTEE Vs. ITO
|
March 31, 2006 |
|
JOINT CIT SPECIAL RANGE 30 Vs. PRAMOD BHASIN
|
January 20, 2006 |
|
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 13 Vs. PEERLESS DEVELOPERS LTD
|
July 10, 2006 |
|
JT CIT SPECIAL RANGE MUZAFFARNAGAR Vs. MANSURPUR SUGAR MILLS LTD
|
February 3, 2006 |
|
JT DIRECTOR OF INCOME TAX Vs. BOOZ ALLEN AND HAMILTON INC S E ASIA THROUGH BOOZ ALLEN AND HAMILTON I LTD AND CO K G
|
September 18, 2006 |
|
KAILASH CHAND L/H OF LATE MANGILAL Vs. INCOME TAX OFFICER
|
October 13, 2006 |
|
KAMAL KISHORE CHANDAK Vs. INCOME TAX OFFICER
|
April 28, 2006 |
|
KAMESHWARI FINANCE LEASING P LTD Vs. DY CIT
|
January 13, 2006 |
|
KANDLA PORT TRUST Vs. ASSTT CIT
|
April 25, 2006 |
|
KHATTRI PERFUMERS P LTD Vs. DEPUTY CIT SPECIAL RANGE 11
|
February 28, 2006 |
|
KIRANJIT SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
|
KOTAK MAHINDRA PRIMUS LTD Vs. DY DIRECTOR OF INCOME TAX
|
October 3, 2006 |
|
KOTAK MAHINDRA PRIMUS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
|
October 13, 2006 |
|
KWALITY FUN FOODS AND RESTAURANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 7, 2006 |
|
LAKSHMI AUTO COMPONENTS LTD Vs. DY COMMISSIONER OF I T SPECIAL RANGE X
|
January 17, 2006 |
|
LATE IQBAL HUSSAIN L/H 2 EKRAM HUSSAIN Vs. INCOME TAX OFFICER WARD 1 1
|
October 6, 2006 |
|
LAUKIK DEVELOPERS Vs. DCIT
|
July 10, 2006 |
|
LEYLAND AUTOMOBILES Vs. INCOME TAX OFFICER
|
April 7, 2006 |
|
M P GANDHI TRUST Vs. ASSTT DIRECTOR OF INCOME TAX EXEMPTION 1 1
|
April 25, 2006 |
|
MADHU GUPTA Vs. DY CIT CENTRAL CIRCLE 3 MUMBAI
|
February 27, 2006 |
|
MAHESH CHAND JAIN Vs. ASSTT CIT
|
November 30, 2006 |
|
MAHESH JOSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 26, 2006 |
|
MANILAL N TANNA Vs. WEALTH TAX OFFICER
|
February 23, 2006 |
|
MARUTI UDYOG LIMITED Vs. JT CIT SPL RANGE 6
|
February 17, 2006 |
|
MEENA RAJAGOPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 2006 |
|
MEWAR SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 6, 2006 |
|
MISHAPAR INVESTMENTS LTD Vs. ITO
|
February 23, 2006 |
|
MOHD ALI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 2006 |
|
MOTILAL OSWAL Vs. ADDITIONAL CIT S R 49
|
March 14, 2006 |
|
MUKTA ARTS PVT LTD Vs. A C I T
|
January 27, 2006 |
|
NACHIK COLOUR P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2006 |
|
NH SECURITIES LTD Vs. DCIT
|
July 27, 2006 |
|
NHK JAPAN BROADCASTING CORPORATION Vs. DY CIT
|
March 10, 2006 |
|
OM PARKASH NARGOTIA Vs. INCOME TAX OFFICER
|
January 6, 2006 |
|
ONGC Vs. ASSTT CIT
|
September 8, 2006 |
|
ONTRACK SYSTEMS LTD Vs. ASST COMMISSIONER OF I T
|
October 13, 2006 |
|
ORBITEL COMMUNICATION P LTD Vs. INCOME TAX OFFICER
|
November 30, 2006 |
|
P SOMAN Vs. INCOME TAX OFFICER WARD 3
|
November 30, 2006 |
|
PAHARPUR COOLING TOWERS LTD Vs. DY COMMISSIONER OF INCOME TAX
|
September 28, 2006 |
|
PARLESHWAR CO OP HOUSING SOCIETY LTD Vs. ITO WARD 21 2 4 MUMBAI
|
May 9, 2006 |
|
PARUL TOYS Vs. INCOME TAX OFFICER
|
February 28, 2006 |
|
POOMPUHAR SHIPPING CORPN LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
|
June 23, 2006 |
|
PREMAVATI ESTATES INVESTMENTS P LTD Vs. ASSTT CIT CIRCLE 5 9
|
January 25, 2006 |
|
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
|
R AND B FALCON DRILLING CO Vs. ASSTT CIT
|
December 22, 2006 |
|
R M VALLIAPPAN Vs. ASSISTANT COMMISSIONER INCOME TAX
|
September 14, 2006 |
|
RAJ KUMAR POKHARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2006 |
|
RAJASTHAN COMMERCIAL HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 19, 2006 |
|
RAJIV PIRAMAL INVESTMENTS PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
November 8, 2006 |
|
RAJKOT VISHA SHRIMALI JAIN SAMAJ SANGHAVI AND CO Vs. INCOME TAX OFFICER
|
June 1, 2006 |
|
RAM BHAJ SONS P LTD Vs. ITO
|
April 13, 2006 |
|
RAMESH CHAND PREM RAJ SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 2006 |
|
RASOI TRADING AND AGENCIES P LTD Vs. INCOME TAX OFFICER
|
January 31, 2006 |
|
RAWATSAR K V SAHAKARI SAMITI LTD Vs. ITO
|
March 24, 2006 |
|
REGENCY EXPORTS P LTD Vs. JOINT CIT SPL RANGE 32
|
March 17, 2006 |
|
REKHA BHARAT CHHEDA Vs. ACIT
|
July 12, 2006 |
|
RENU AGARWAL Vs. A C I T
|
December 29, 2006 |
|
ROYALE SUNRISE Vs. INCOME TAX OFFICER
|
January 6, 2006 |
|
S K LUTHRA Vs. ITO
|
August 30, 2006 |
|
S N NAIK INDL Vs. A C I T
|
March 24, 2006 |
|
S R GIRI Vs. INCOME TAX OFFICER
|
August 18, 2006 |
|
SAIPEM UK LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
|
September 13, 2006 |
|
SALEEM FAZELBHOY Vs. DCIT
|
June 29, 2006 |
|
SALGAOCAR MINING IND P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 27, 2006 |
|
SANJEEV VATS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2006 |
|
SANKAR NARAYAN DAS Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 24, 2006 |
|
SANKEYA CHEMICALS P LTD Vs. ASSTT CIT CIRCLE 4 2
|
February 16, 2006 |
|
SERA COM PVT LTD Vs. INCOME TAX OFFICER WARD 2 3
|
September 22, 2006 |
|
SHAHRUKH KHAN Vs. DY CIT SPL RG 21
|
July 20, 2006 |
|
SHAHRUKH KHAN Vs. ACIT
|
June 29, 2006 |
|
SHANTI ENTERPRISES Vs. ITO
|
December 5, 2006 |
|
SHAVAK SHIKSHA SAMITI Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2006 |
|
SLOCUM INVESTMENT P LTD NOW KNOWN AS HCL CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
|
SONU LIQUOR TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 24, 2006 |
|
SOUTHERN ELECTRODES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
August 31, 2006 |
|
SOUTHERN TRAVELS Vs. ASST COMMISSIONER OF INCOME TAX
|
July 25, 2006 |
|
SRI BALAJI AGENCIES Vs. INCOME TAX OFFICER
|
April 21, 2006 |
|
SRI BHAGWAN PRASAD Vs. ASSTT CIT
|
June 27, 2006 |
|
SRI GOVIND MAHATO AND SRI BAIKUNTH NATH DEY Vs. ASSTT/DY CIT
|
August 10, 2006 |
|
SRINIVASA COMPUTERS LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
May 19, 2006 |
|
STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 11, 2006 |
|
SUNDERLAL SURANA Vs. INCOME TAX OFFICER
|
August 25, 2006 |
|
SUPRABHAT ROAD CARRIER P LTD Vs. INCOME TAX OFFICER
|
August 4, 2006 |
|
SUPREME RAYONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 2006 |
|
SURAJ AUTO SERVICE CENTER Vs. INCOME TAX OFFICER
|
October 19, 2006 |
|
SURAJ BHAN BAJAJ Vs. INCOME TAX OFFICER
|
April 21, 2006 |
|
SURESH VYAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 22, 2006 |
|
SUSHIL KUMAR GOYAL Vs. ITO
|
July 6, 2006 |
|
SUSHIL KUMAR JALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 21, 2006 |
|
SWARAN SINGH SOKHEY Vs. ITO
|
August 22, 2006 |
|
T N VOHRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 20, 2006 |
|
TECHNO SHARES AND STOCKS LTD Vs. INCOME TAX OFFICER
|
January 4, 2006 |
|
U P STATE NAGARIYA SANKARI BANK LTD Vs. ITO II 2
|
March 21, 2006 |
|
VAMADEVEN BHANU Vs. DY COMMISSIONER OF INCOME TAX CIRCLE I
|
April 21, 2006 |
|
VAN OORD DREDGING AND MARINE CONTRACTORS BV FORMERLY KNOWN AS BALLAST HAM DREDGING BV Vs. ADIT INTERNATIONAL TAXATION 10
|
March 29, 2006 |
|
VICTOR ALUMINIUM INDUSTRIES P LTD Vs. ASSTT CIT COMPANY CIRCLE 3 2 NEW DELHI
|
May 31, 2006 |
|
VS APTE AND SONS Vs. ACIT
|
October 27, 2006 |
|
VYOMIT SHARES STOCKS AND INVESTMENTS PVT LTD Vs. D C I T
|
March 23, 2006 |
|
WALCHAND HINDUSTAN LTD FORMERLY PREMIER CONSTRUCTION CO LTD Vs. ASST CIT
|
February 7, 2006 |
|
WEST ASIA MARITIME LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
|
May 19, 2006 |
|
WEST COAST PAPER MILLS LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
April 3, 2006 |
|
WEST END HOTEL P LTD Vs. DY CIT
|
September 28, 2006 |
|
WTO Vs. MADHURI S SHETH
|
January 20, 2006 |
|
YASH PAL BAJAJ Vs. GIFT TAX OFFICER
|
November 30, 2006 |
|
ZUARI INDUSTRIES LTD Vs. ACIT
|
June 1, 2006 |