REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P S E B Vs. JOINT COMMISSIONER OF INCOME TAX	April 5, 2004
A P S E B Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE I	April 5, 2004
ABDUL WAHID GEHLOT Vs. INCOME TAX OFFICER	September 21, 2004
ABODE CONSTRUCTION LTD Vs. INCOME TAX OFFICER	September 30, 2004
ACIT Vs. SHAKTI BUILDERS	December 27, 2004
ACIT Vs. LAVISH APARTMENTS P LTD	June 21, 2004
ACIT Vs. STAR FERRO ALLOYS P LTD	May 11, 2004
ACIT INV Vs. P N WRITER AND CO	August 6, 2004
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASANT AHLUWALIA	June 25, 2004
ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTIONS Vs. N SELVARAJOULU	March 31, 2004
ADDL C I T SPL RG 15 Vs. ASHOK ALCO CHEM LTD	June 30, 2004
ADDL CIT Vs. KWALITY FROZEN FOODS LTD	October 5, 2004
ADDL CIT SPL RANGE 44 Vs. MRS MADHUR I TECKCHANDANEY	September 30, 2004
AJITKUMAR C KAMDAR Vs. DY CIT	February 26, 2004
ALELI CO P LTD Vs. DY CIT	August 31, 2004
ALELI CO P LTD Vs. DY CIT CIRCLE 6 2	September 29, 2004
ALL INDIA PERSONALITY ENHANCEMENT AND CULTURAL CENTRE FOR SCHOLARS AIPECS SOCIETY Vs. DCIT	June 25, 2004
ALL INDIA PRIMARY TEACHERS FEDERATION Vs. DIRECTOR OF INCOME TAX EXEMPTION	June 4, 2004
AMAN PORTFOLIO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 27, 2004
AMAR RAJA BATTERIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	April 27, 2004
AMAR RAJA BATTERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 27, 2004
AMRIT APARTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 5, 2004
ANAND KUMAR AGARWAL HUF Vs. ASSTT CIT	August 4, 2004
ANAND PRAKASH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2004
ANANT R THAKORE Vs. ASSTT CIT	December 14, 2004
ANGOORI DEVI JAIN Vs. ITO	September 22, 2004
ANIL AGGARWAL Vs. ITO	January 23, 2004
ANIL GUPTA Vs. ASSESSING OFFICER	June 4, 2004
ANSAL PROPERTIES IND LTD Vs. DY CIT ASSTT	February 11, 2004
APOLLO TYRES LIMITED Vs. ACIT	March 23, 2004
ARCHITECHTURAL ASSOCIATES Vs. ACIT	November 3, 2004
ARTIST TREE P LTD Vs. INCOME TAX OFFICER	January 30, 2004
ARVIND BHARTIYA VIDYALAYA SAMITI Vs. INCOME TAX OFFICER	June 14, 2004
ASHOK KUMAR AGARWAL Vs. INCOME TAX OFFICER	June 29, 2004
ASSAM TEA CO Vs. INCOME TAX OFFICER	January 27, 2004
ASSIST COMMR OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD	April 6, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYT ENGG CO P LTD	September 1, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA S P A	February 23, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTA CHOPRA	December 30, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGA DEVI SANGANERIA L/R OF LATE MATADIN SANGANARIA	July 30, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRITAN HAPPY HOME P LTD	July 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN STEEL INDUSTRIES INDIA	September 28, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAISH BROS AND CO LTD	July 12, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G P TAPARIA	February 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUPREME RAYONS P LTD	February 27, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PADAM CHAND BHANSALI	July 1, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JYOTI DEVI	June 9, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL NAVARATNA COMPLEX	December 16, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE MANGI LAL THROUGH L/H BADRI PRASAD BHATIA	January 7, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHTAB CHAND PANNA LAL	March 19, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N SASIKALA	December 7, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMIER CONSOLIDATED CAPITAL TRUST I LTD	March 11, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SWARNAKAR	November 29, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M M SALES AGENCIES	August 5, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARTHUR ANDERSON AND CO	December 31, 2004
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANOOP KUMAR	December 28, 2004
ASSISTANT COMMISSIONER OF INCOME TAX RANGE I Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD	February 25, 2004
ASSISTANT COMMISSIONER OF WEALTH TAX INV Vs. RAMESH PERSHAD GOEL L/R OF SHRI GANESH PERSHAD GOEL DECEASED	January 30, 2004
ASSOCIATED HOTELS LTD Vs. JT CIT	September 10, 2004
ASST CIT Vs. PRIME SECURITIES LTD	March 10, 2004
ASST COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN LAL SHRIRAM PVT LTD	December 12, 2004
ASSTT C I T SPL RANGE Vs. HUGHES SERVICES FE PTE LTD AS AGENT OF MR VESTEL HOWARD	November 30, 2004
ASSTT CIT Vs. RAMESH C SUGANDH	February 27, 2004
ASSTT CIT Vs. GIRISH SAREEN	September 27, 2004
ASSTT CIT Vs. S DHARAMCHAND JAIN	August 16, 2004
ASSTT CIT Vs. MAXCARE LABORATORIES LTD	June 22, 2004
ASSTT CIT Vs. X L PETROCHEM P LTD	May 3, 2004
ASSTT CIT Vs. P Z ESTATES P LTD	December 20, 2004
ASSTT CIT Vs. REKHA BHANDARI	March 23, 2004
ASSTT CIT Vs. UMA BADHIA	August 9, 2004
ASSTT CIT Vs. NAFFAR CHANDRA JUTE MILLS LTD	February 25, 2004
ASSTT CIT Vs. LAXMI SAILAJA TRADERS	September 8, 2004
ASSTT CIT Vs. RAM SAHAI WOOL COMBERS P LTD	June 25, 2004
ASSTT CIT Vs. PANACHAYIL INDUSTRIES	January 1, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD	October 18, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. GIAN CHAND DHAWAN	January 21, 2004
ASSTT COMMISSIONER OF INCOME TAX Vs. MAXCARE LABORATORIES LTD	June 22, 2004
ASSTT COMMR OF INCOME TAX Vs. KULDIP CHAND AND SONS	December 1, 2004
ATMARAM MAHIPAL Vs. INCOME TAX OFFICER	September 14, 2004
AUSTRIA MICRO SYSTEMS INTERNATIONAL AG Vs. INCOME TAX OFFICER	September 30, 2004
B D PANDA Vs. JOINT CIT	February 23, 2004
B SUBHADRA L/R OF B PAPARAJU Vs. INCOME TAX OFFICER	July 30, 2004
BABU RAM Vs. ITO	February 23, 2004
BAI SONABAI HIRJI AGIARY TRUST Vs. 5TH I T O	September 22, 2004
BAIJNATH PRASAD GOYAL Vs. INCOME TAX OFFICER	December 17, 2004
BAJAJ AUTO HOLDINGS LTD Vs. DY CIT SPECIAL RANGE 3	June 17, 2004
BAJAJ AUTO HOLDINGS LTD Vs. D C I T SPECIAL RANGE 3	June 17, 2004
BAJAJ AUTO LTD Vs. JOINT CIT	August 5, 2004
BAJAJ HINDUSTHAN LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	May 19, 2004
BAJRANG LAL BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 18, 2004
BAJRANG TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 19, 2004
BALKRISHNA R NAIK Vs. JOINT CIT	August 30, 2004
BANK OF BARODA Vs. JOINT CIT	December 16, 2004
BARMATICS Vs. DY CIT	December 28, 2004
BATIVALA KARANI Vs. ASSTT CIT	December 28, 2004
BECHTEL INDIA PRIVATE LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX	August 27, 2004
BHAGWANDAS V KALRO Vs. WTO	October 1, 2004
BIYANI CHAMBAL KA MAHABHANDAR Vs. INCOME TAX OFFICER	September 13, 2004
BPL REFRIGERATION LIMITED Vs. ASST COMMISSIONER OF INCOME TAX	March 30, 2004
BPL REFRIGERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 30, 2004
BRIJ BHUSHAN AGARWAL Vs. CIT	October 25, 2004
BROSWEL PHARMACEUTICAL INC Vs. INCOME TAX OFFICER	January 12, 2004
BURHANI TRADING COMPANY Vs. ITO	March 30, 2004
BURLINGTONS EXPORTS TAJ MAHAL HOTEL Vs. ACIT	June 25, 2004
BUS OPERATORS ASSOCIATION Vs. ASSTT CIT	September 9, 2004
C N ANANTHARAM Vs. ASSTT CIT	July 30, 2004
C P NANDA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 25, 2004
CAMBRIAN HALL EDUCATIONAL TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 11, 2004
CAPT J G JOSEPH Vs. JOINT COMMISSIONER OF INCOME TAX	July 28, 2004
CH RAGHVENDRA SINGH Vs. ASSTT CIT	July 23, 2004
CHEMPLAST SANMAR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 22, 2004
CHHATAR EXTRACTIONS P LTD Vs. INCOME TAX OFFICER	January 9, 2004
CHHOTULAL AJITSINGH AND CO Vs. INCOME TAX OFFICER	June 3, 2004
CONTAINER CORPORATION OF INDIA LTD Vs. DCIT	October 12, 2004
CORROSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 13, 2004
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 1, 2004
CORROSSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 13, 2004
CRAY RESEARCH INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 26, 2004
CREDIT LLYONNAIS Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2004
D C I T Vs. MANGAL DAYAK CHIT FUND P LTD	August 31, 2004
D C I T SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS PVT LTD	October 8, 2004
DALAL ASSOCIATES Vs. DY CIT	August 13, 2004
DATAMATICS FINANCIAL SERVICES LTD Vs. JCIT SPECIAL RANGE 25	August 25, 2004
DAVID DHAWAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 21, 2004
DCIT Vs. LAB INDIA INSTRUMENTS P LTD	December 20, 2004
DCWT Vs. NB SYED JAFFAR ALI KHAN	August 18, 2004
DEESHE APPLIANCES PVT LTD THROUGH DIRECTOR SHEHANSHAH TALWAR Vs. ACIT	February 24, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAPAN AIRLINES CO LTD	November 24, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. GVS INVESTMENTS P LTD	June 22, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROSHAN SINGH	December 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL AND SONS	July 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIVEK PAUL	January 16, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. E STANTONE	May 31, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA REFRACTORIES LTD	September 13, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA SPONGE IRON LTD	April 28, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. DELHI IRON AND STEEL CO LTD	July 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHALASA GASES AND CHEMICALS P LTD	April 1, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY	March 4, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ORIENTAL GENERAL INSURANCE CO LTD	September 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD	December 1, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALL RUSSIA SCIENTIFIC RESEARCH INSTITUTE OF CABLE INDUSTRY	September 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS CO LTD	June 17, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANMIT ARCADE P LTD	September 17, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARCHNA DEVI	May 12, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT CO P LTD	November 18, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILK FOOD MFRS LTD	November 30, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVINDLAL M PARIKH	November 16, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUNIL UMASHANKAR RUNGTA	April 28, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. NARENDRA MOHAN BAGROY	March 4, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. B ARUNKUMAR TRADING LTD	December 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR	December 27, 2004
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 14 AND DY CIT SPL RG 1 Vs. INDIAN HOTELS CO LTD	August 23, 2004
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 Vs. MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD	August 19, 2004
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 35 Vs. GALAXY DYEING AND PRINTING MILLS PVT LTD	March 9, 2004
DEV RAJ Vs. INCOME TAX OFFICER	November 19, 2004
DEVSHI RAMJI MAKWANA Vs. ITO	August 24, 2004
DHANSUKHLAL C PATEL Vs. ITO	September 30, 2004
DILEEP NAGESHWARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 2004
DINESH CHAND Vs. JOINT CIT SPECIAL RANGE MORADABAD	May 20, 2004
DINESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 30, 2004
DISTINCTIVE PROPERTIES LEASING LTD Vs. ITO	July 30, 2004
DURDANA KHATOON Vs. DY CIT	October 29, 2004
DURGA TRADERS Vs. ITO	June 11, 2004
DY C I T Vs. GOPAL KRISHAN BUILDERS	April 30, 2004
DY CIT Vs. DEEPAK SETH	August 27, 2004
DY CIT Vs. MAHENDRA KUMAR GUPTA	June 29, 2004
DY CIT Vs. HARYANA WAREHOUSING CORPN	September 15, 2004
DY CIT Vs. NARENDRA KUMAR LUNAWAT	June 29, 2004
DY CIT Vs. R R B CONSULTANTS ENGINEER P LTD	August 6, 2004
DY CIT Vs. R R B CO TANTS ENGINEER P LTD	August 6, 2004
DY CIT Vs. SWAGAT MOTORS GENERAL FINANCE CO P LTD	August 24, 2004
DY CIT Vs. SHREYANS INDUSTRIES LTD	August 23, 2004
DY CIT Vs. NIDHISH TRADING CO	October 28, 2004
DY CIT Vs. UNITHERM ENGINEERS P LTD	August 23, 2004
DY CIT Vs. DAMODARDAS JERAMBHAI WADHWA	April 2, 2004
DY CIT CIRCLE 6 1 V B ARUNKUMAR TRADING LTD Vs. STATE	December 29, 2004
DY CIT SPECIAL RANGE 34 Vs. INVESTWEL PUBLISHERS P LTD	October 8, 2004
DY COMMISSIONER OF I T SR 3 Vs. TATA HONEYWELL LTD	December 8, 2004
DY COMMISSIONER OF INCOME TAX Vs. UDAY S KOTAK KOTAK MAHINDRA BANK LTD	June 28, 2004
DY COMMISSIONER OF INCOME TAX Vs. KONKAN BARGE BUILDERS P LTD	March 4, 2004
DY COMMISSIONER OF INCOME TAX Vs. MURRAH LIVE STOCK AGENCY	January 22, 2004
DY COMMISSIONER OF INCOME TAX Vs. VENKATESWAR INVESTMENT AND FINANCE P LTD	December 1, 2004
DY COMMISSIONER OF INCOME TAX DIVN I Vs. SRI C P KUNHIMOHAMMED	December 15, 2004
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. SRI NARENDRA MOHAN BAGROY	January 22, 2004
DY COMMN OF INCOME TAX Vs. SUDARSHAN CHEMICALS LTD	July 22, 2004
DY COMMR OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LTD	August 9, 2004
EAST WEST RESCUE PVT LTD Vs. DY CIT SPL RANGE 14	March 5, 2004
ELEGANT CHEMICALS ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2004
ENSCO MARITIME LIMITED AS AGENT OF MR JERRY SAMUEL GRENINGAR Vs. DCIT SPL RANGE	July 26, 2004
EQBAL AHMED CO Vs. ITO	April 22, 2004
EUREKA SALES CORPN Vs. ASSTT CIT	June 14, 2004
EXCELLENT ASSOCIATES Vs. JT COMMISSIONER OF INCOME TAX SPL RANGE 52	October 7, 2004
EXECUTIVE ENGINEER PH DIVISION BERHAMPUR Vs. ADDL CIT	March 25, 2004
F F E MINERALS INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX	July 21, 2004
F RAMESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 2004
FIFTY FIFTY FINANCE AND MANAGEMENT CONSULTANTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2004
FIFTY FIFTY FINANCE MANAGEMENT CONSULTANTS P LTD Vs. ASSTT CIT	September 29, 2004
GAL OFFSHORE SERVICES LIMITED NOW THE GREAT EASTERN SHIPPING CO LTD Vs. ASST COMMISSIONER OF INCOME TAX	June 7, 2004
GMS TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 16, 2004
GOA CARBON LTD Vs. DY CIT	December 27, 2004
GODAVARI CAPITAL LTD Vs. DY CIT	June 30, 2004
GODAVARI CAPITAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 30, 2004
GOVIK ELECTRICALS P LTD Vs. JOINT CIT SPECIAL RANGE 15	December 27, 2004
GOVIK ELECTRICALS PVT LTD Vs. JCIT SPL RG 15	December 27, 2004
GOVINDARAJ GANESH ENTERPRISES Vs. INCOME TAX OFFICER	May 18, 2004
GRASIM INDUSTRIES LTD Vs. INCOME TAX OFFICER	November 2, 2004
GRINDWELL NORTON LTD Vs. DCIT SPL RG 23	August 31, 2004
GURPARSHAD TRUST REGD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 29, 2004
GYARSI LAL GUPTA AND SONS PROP OF HOTEL GOYAL Vs. INCOME TAX OFFICER	October 21, 2004
H M SATYANARAYANA SETTY AND SON CO Vs. INCOME TAX OFFICER	June 29, 2004
H P STATE FOREST CORPN LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE	December 24, 2004
HAJI NAZIR HUSSAIN Vs. INCOME TAX OFFICER	June 30, 2004
HARENDRAPAL SINGH BRATIA Vs. CIT	June 11, 2004
HARISH SETH Vs. DY CIT	July 29, 2004
HCL LTD Vs. ASSTT CIT	August 31, 2004
HERO CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 2004
HIND BOOK HOUSE Vs. INCOME TAX OFFICER	November 9, 2004
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. JT COMMISSIONER OF INCOME TAX T D S RANGE: 50	March 24, 2004
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 30, 2004
HINDUSTAN TIN WORKS LTD Vs. DEPUTY CIT	July 19, 2004
HINDUSTAN TIN WORKS LTD Vs. D C OF INCOME TAX	July 19, 2004
HISSARIA BROS Vs. ITO	March 19, 2004
HISSARIA BROTHERS Vs. INCOME TAX OFFICER	March 19, 2004
HOTEL KUMAR PALACE Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 19, 2004
HUKAMCHAND S OSWAL Vs. INCOME TAX OFFICER	May 17, 2004
I C B LIMITED Vs. I T O	May 27, 2004
IMPSAT P LTD Vs. ITO	July 28, 2004
INCHCAPE INDIA PRIVATE LIMITED Vs. ACIT	February 25, 2004
INCOME TAX OFFICER Vs. SHEKHAR SOOD	November 30, 2004
INCOME TAX OFFICER Vs. KANCHAN OIL INDUSTRIES LTD	October 19, 2004
INCOME TAX OFFICER Vs. PRAKASHCHAND SONI	July 30, 2004
INCOME TAX OFFICER Vs. DILIP SHIRODKAR	January 27, 2004
INCOME TAX OFFICER Vs. M S KUMARASWAMY	January 30, 2004
INCOME TAX OFFICER Vs. SELCHEM ENGINEERS P LTD	April 16, 2004
INCOME TAX OFFICER Vs. SOMNATH NAIK AND SONS HUF	June 28, 2004
INCOME TAX OFFICER Vs. MOOLCHAND NAHTA	September 16, 2004
INCOME TAX OFFICER Vs. NATIONAL AUTOMOBILES	October 18, 2004
INCOME TAX OFFICER Vs. C CHHOTALAL TEXTILES P LTD	March 22, 2004
INCOME TAX OFFICER Vs. PUKHRAJ N JAIN	March 22, 2004
INCOME TAX OFFICER Vs. CHAROMATIC DYESTUFF LTD	July 16, 2004
INCOME TAX OFFICER Vs. AUSTRIA MICRO SYSTEMS INTERNATIONAL AG	September 30, 2004
INCOME TAX OFFICER Vs. CHOTULAL AJIT SINGH	December 1, 2004
INCOME TAX OFFICER Vs. VIVEK PRABHAKAR KUNTE	July 21, 2004
INCOME TAX OFFICER Vs. KIRAN ENTERPRISES	July 1, 2004
INCOME TAX OFFICER Vs. ASHOK KUMAR	July 30, 2004
INCOME TAX OFFICER Vs. CHOHTAN CONSTRUCTION CO	March 5, 2004
INCOME TAX OFFICER Vs. UDAI MOHAN AND CO	August 17, 2004
INCOME TAX OFFICER Vs. RESMA DEVI	November 17, 2004
INCOME TAX OFFICER Vs. SUJATA DEVI	September 14, 2004
INCOME TAX OFFICER Vs. PREM RAHEJA	September 14, 2004
INCOME TAX OFFICER Vs. KAILASH SHARMA AND SONS	June 10, 2004
INCOME TAX OFFICER Vs. SATYA PRAKASH GUPTA	July 23, 2004
INCOME TAX OFFICER Vs. PEARL ORGANIC COATINGS	July 1, 2004
INCOME TAX OFFICER Vs. PRAKASH CHAND	December 22, 2004
INCOME TAX OFFICER Vs. PURNIMA DEVI GUPTA	January 30, 2004
INCOME TAX OFFICER Vs. KUNDANMAL SURANA	March 24, 2004
INCOME TAX OFFICER Vs. SHEETAL SUNDAR TRUST	July 5, 2004
INCOME TAX OFFICER Vs. M S ADVANCE P LTD	August 31, 2004
INCOME TAX OFFICER Vs. RAJ KUMAR BANSAL	December 8, 2004
INCOME TAX OFFICER TDS Vs. MALAYALA MANORAMA CO LTD	March 19, 2004
INDIRA MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 20, 2004
INDO AMERICAN SOCIETY Vs. ASSTT DIT EXEMPTION	May 10, 2004
INSILCO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 22, 2004
INTERNATIONAL AIRPORT AUTHORITY OF INDIA LTD Vs. DCIT SPECIAL RANGE 14	December 27, 2004
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA LTD Vs. DY CIT	December 27, 2004
INTERSIL INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL RANGE 30	October 29, 2004
ITO Vs. MIDAS TOUCH EXPORTS	August 24, 2004
ITO Vs. SURINDER KUMAR GUPTA	June 9, 2004
ITO Vs. B R SPINNERS P LTD	April 8, 2004
ITO Vs. YASHWANTRAO CHAVAN INSTITUTE OF SCIENCE	March 25, 2004
ITO Vs. TOLARAM PHUSARAM	January 6, 2004
ITO Vs. N K DUBEY	June 25, 2004
ITO Vs. PRAKASH CHAND LUNIA	September 15, 2004
ITO Vs. SHAM LAL	June 29, 2004
ITO Vs. DURGA DASS DEVKI NANDAN KANGRA	September 22, 2004
ITO Vs. SURANA TRADERS C/O S G SALECHA AND CO	August 31, 2004
ITO Vs. GOPICHAND P GODHWANI	October 11, 2004
ITO Vs. ALLIED METAL ENGG	September 8, 2004
ITO Vs. VIJAY SINGH	January 28, 2004
ITO Vs. NEETA RANI	June 28, 2004
ITO V D B TARAPOREVALA SONS CO P LTD Vs. STATE	August 26, 2004
J B ADVANI AND CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 30, 2004
J B EDUCATIONAL SOCIETY Vs. ASSTT DIT	July 26, 2004
J C I T SPECIAL RANGE Vs. ARIHANT THREADS LTD	January 7, 2004
J C I T SPL RANGE 14 Vs. NATIONAL AGRICULTURE CO OPERATIVE MARKETING FEDERATION OF INDIA	June 28, 2004
J S KAMATH Vs. GIFT TAX OFFICER	February 27, 2004
JAGAN NATH SINGH LODHA Vs. INCOME TAX OFFICER	June 15, 2004
JAGATDAL JUTE INDUSTRIES LTD Vs. DY CIT	July 21, 2004
JAGDISH LAL Vs. INCOME TAX OFFICER	November 22, 2004
JAIHIND BOTTLING CO P LTD Vs. ASSTT CIT	December 13, 2004
JAIN METAL COMPONENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2004
JAIN UDHAY HOSIERY P LTD Vs. ASSTT CIT	August 17, 2004
JAMES MACKINTOSH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 28, 2004
JAMMU RURAL BANK Vs. INCOME TAX OFFICER	September 20, 2004
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ASSTT CIT	July 20, 2004
JANKI PRASAD GARDEN ENCLAVE P LTD Vs. ACIT RANGE 1	July 20, 2004
JASWANT SINGH Vs. INCOME TAX OFFICER	October 29, 2004
JAYA JAWAHAR KANUNGO Vs. ITO	September 1, 2004
JAYASREE ROYCHOWDHURY Vs. ASSTT COMMISSIONER OF INCOME TAX	October 8, 2004
JCIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA	July 6, 2004
JCIT SPECIAL RANGE 22 Vs. SHREYAS S MORAKHIA	January 28, 2004
JINDAL EXPORTS LTD Vs. ITO	September 30, 2004
JOHREE SAREE HOUSE Vs. INCOME TAX OFFICER	June 29, 2004
JOINT CIT Vs. GOVIND ROHIRA ALIAS SRICHAND ROHRA	July 6, 2004
JOINT CIT Vs. WEST BENGAL TRADING AGENCY	January 30, 2004
JOINT CIT Vs. SUMATINATH ENTERPRISES	August 31, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. DIGITAL EQUIPMENTS INDIA LTD	March 10, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. CITICROP OVERSEAS SOFTWARES LTD	July 5, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. REDDYS LABORATORIES LTD	February 25, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. SWASTIKA AGROILS P LTD	September 24, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. JAMUNA AUTO INDUSTRIES LTD	August 24, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. SILICON GRAPHICS SYSTEMS INDIA P LTD	November 8, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. ESCORTS JBC LTD	September 23, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. MODI OLIVETTI LTD	June 29, 2004
JOINT COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO LTD	March 3, 2004
JOINT COMMR OF INCOME TAX SPL RANGE Vs. DEVA SINGH SHAM SINGH	November 5, 2004
JT CIT Vs. MIDLAND SERVICES LTD	September 17, 2004
JT CIT Vs. SARVODAYA HOSPITAL	March 16, 2004
JT CIT Vs. INFOCON INTERNATIONAL LTD	July 28, 2004
JT CIT Vs. DINESH KUMAR GUPTA	August 12, 2004
JT CIT Vs. LATIKA V WAMAN	September 27, 2004
JT CIT Vs. PIEM HOTELS LTD	August 24, 2004
JT CIT RANGE III Vs. DEV RAJ AGARWAL	August 24, 2004
JUSTICE GIRISH KUMAR MATHUR Vs. ITO	June 10, 2004
JYOTI PAT RAM Vs. INCOME TAX OFFICER	August 26, 2004
JYOTI PAT RAM Vs. ITO	August 26, 2004
K A ABDUL SALAM Vs. ITO	October 19, 2004
KAMAL KISHORE MODI Vs. INCOME TAX OFFICER	May 25, 2004
KAMAL KISHORE SWAMI Vs. INCOME TAX OFFICER	July 2, 2004
KANTILAL PRABHUDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX INVESTIGATION	November 3, 2004
KAPCOMPANY GENERAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2004
KINETICS TECHNOLOGY INDIA LTD Vs. JCIT TDS	December 22, 2004
KOTAK MAHINDRA FINANCE LIMITED Vs. DY COMMISSIONER OF INCOME TAX	October 29, 2004
KRISHNA KR PATHAK HUF Vs. ITO	March 12, 2004
KRISHNA WANTI BATRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 20, 2004
L G ELECTRONICS INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	March 10, 2004
LALITA DALMIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 6, 2004
LALSONS ENTERPRISES Vs. DCIT	February 25, 2004
LATE SHRI DINESH CHAND THROUGH L/H MS PRIYANKA GUPTA M S PALLAVI AGGARWAL MS PRACHI AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE	May 20, 2004
LATE SHRI K M BIJLI THROUGH LEGAL HEIR SHRI AJAY BIJLI Vs. DCIT SPL RANGE 35	March 12, 2004
LATE SMT KRISHNA DEVI L/H OF SHRI CHANDER KUMAR Vs. A C I T	January 28, 2004
LEGATO SYSTEMS INDIA P LTD Vs. INCOME TAX OFFICER	November 30, 2004
LETAPE INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 2004
LUFTHANSA CARGO INDIA PRIVATE LTD Vs. DCIT	June 30, 2004
LUFTHANSA GERMAN AIRLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 2004
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 14, 2004
M R ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 2004
M SIVARAMAKRISHNAIAH AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 12, 2004
MADANLAL GUPTA FAMILY TRUST Vs. JOINT CIT	August 31, 2004
MAFATLAL INDUSTRIES LIMITED Vs. WEALTH TAX OFFICER	September 28, 2004
MAFATLAL INDUSTRIES LTD Vs. WTO	September 28, 2004
MAHALAKSHMI TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 19, 2004
MAHARASHTRA SCOOTERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 17, 2004
MAHES GULABRAI JOSHI Vs. CIT A WARD 21 1 3	July 19, 2004
MAHES GULABRAI JOSHI Vs. C I T A	July 19, 2004
MAHINDRA SINTERED PRODUCTS LTD Vs. DY CIT	March 30, 2004
MANGALYA TRADING AND INVESTMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 23, 2004
MANGILAL RAMESHWARLAL SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 19, 2004
MANHARKUMAR R BHANSALI Vs. INCOME TAX OFFICER	July 13, 2004
MANJU KATARUKA Vs. INCOME TAX OFFICER	April 7, 2004
MANOJ KUMAR GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 28, 2004
MANOJ PRABHAKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 24, 2004
MANSUKHI DEVI BIHANI JAN HITKARI TRUST Vs. COMMISSIONER OF INCOME TAX	February 20, 2004
MARKWELL HOSE INDUSTRIES PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 26	January 30, 2004
MARUTI UDYOG LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 11, 2004
MC DERMOTT ETPM INC Vs. DCIT	September 14, 2004
MCDERMOTT ETPM INC Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 14, 2004
MEGHANA COMMERCIAL CO LTD Vs. ITO	March 15, 2004
MILAN ENTERPRISE Vs. ASSTT CIT CIRCLE 12 5	March 26, 2004
MILAN ENTERPRISE Vs. ASSTT COMMISSIONER OF INCOME TAX	March 26, 2004
MITTAL BHAI INVESTMENT P LTD Vs. INCOME TAX OFFICER	September 13, 2004
MMTC LTD CORE 1 Vs. JT CIT	January 19, 2004
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER	April 27, 2004
MOHAN SINGH DECD THROUGH L/H SWARAN SINGH Vs. INCOME TAX OFFICER	December 8, 2004
MOHANLAL K SHAH HUF Vs. ITO	September 22, 2004
MOHANLAL K SHAH HUF Vs. INCOME TAX OFFICER	September 22, 2004
MOHANLAL R DAGA Vs. INCOME TAX OFFICER	September 22, 2004
MOHD ASLAM Vs. INCOME TAX OFFICER	September 13, 2004
MONA RAI Vs. INCOME TAX OFFICER	November 22, 2004
MOREPEN LABORATORIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 5, 2004
MOTOR AND GENERAL FINANCE LTD Vs. DCIT SPL RANGE 16	January 29, 2004
MS RUBAB M KAZERANI Vs. JT COMMISSIONER OF I T	September 10, 2004
MUKESH K SHAH Vs. INCOME TAX OFFICER	May 12, 2004
MURALI TRADERS Vs. ITO	September 20, 2004
MURALI TRADERS Vs. INCOME TAX OFFICER	September 20, 2004
MURLIDHAR SOHANLAL FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 6, 2004
MUSLIM URBAN CO OP CREDIT SOCIETY LTD Vs. JOINT CIT SANGLI	March 25, 2004
N B I INDUSTRIAL FINANCE CO LTD Vs. DY CIT	August 19, 2004
N KAASIVISALAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 2004
N SANDEEP REDDY S/O N MAL REDDY Vs. ACIT CIRCLE 1 1	December 21, 2004
NADEEM AKHTAR SAIFEE Vs. JOINT CIT	August 23, 2004
NAHAR EXPORTS LTD Vs. A C I T C C V	November 8, 2004
NAMRA MAHILA AVAM BAL KALYAN SAMITI Vs. CIT	February 27, 2004
NAT WEST SECURITIES B V Vs. DY CIT	October 28, 2004
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. DY CIT	December 31, 2004
NATIONAL ORGAWC CHEMICAL INDUSTRIES LTD Vs. DY CIT	December 31, 2004
NATIONAL THERMAL POWER CORPORATION LTD Vs. ADDL COMMISSIONER OF INCOME TAX	May 26, 2004
NAVEEN PROJECTS LTD Vs. DY CIT	September 20, 2004
NAVIN BHARAT INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 5	March 10, 2004
NAYEK PAPER CONVERTERS Vs. ASSTT COMMISSIONER OF INCOME TAX	November 30, 2004
NEELACHAL ISPAT NIGAM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2004
NEHA PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 18, 2004
NEMICHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION	December 21, 2004
NEW ALFA Vs. DY CIT	August 24, 2004
NIRANJAN THAKUR Vs. JOINT COMMISSIONER OF INCOME TAX	December 20, 2004
NIRMITI CONSTRUCTION Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 11, 2004
NOPANY EDUCATION TRUST Vs. ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTION	November 24, 2004
OM PRAKASH SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 5, 2004
ONKAR CAPITAL GROWTH PVT LTD Vs. DY COMMR OF INCOME TAX	July 29, 2004
ONKAR ENGINEERS P LTD Vs. INCOME TAX OFFICER	June 28, 2004
ORIENTAL INSURANCE CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 2, 2004
OSWAL SUGARS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 5, 2004
P AND G ENTERPRISES P LD Vs. DCIT	November 18, 2004
P AND G ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 18, 2004
P MAHENDER REDDY Vs. ASSTT CIT	December 30, 2004
P NARASAMMA Vs. INCOME TAX OFFICER	July 9, 2004
P S CARS P LTD Vs. INCOME TAX OFFICER	May 27, 2004
PARAS TRANSPORT CO Vs. INCOME TAX OFFICER	August 18, 2004
PARASMAL DANGI ALIAS PARASMALL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 12, 2004
PARKAR CYCLE INDUSTRIES Vs. ITO	April 22, 2004
PARMESHWARI TEXTILES Vs. INCOME TAX OFFICER	June 24, 2004
PATEL ENGINEERING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 2004
PATHI DESIGNS Vs. DY CIT	September 30, 2004
PAUL JOHN DELICIOUS CASHEW CO Vs. INCOME TAX OFFICER	June 29, 2004
PERFECT PHARMACISTS P LTD Vs. JOINT CIT	April 16, 2004
PHILLIPS INDIA LTD EARLIER PUNJAB ANAND LAMP INDUSTRIES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	October 21, 2004
PICRIC LIMITED Vs. JCIT SPECIAL RANGE 3	April 22, 2004
PLASSER INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 30, 2004
PLASTIBLENDS INDIA LTD Vs. I T O	February 10, 2004
POWMEX STEELS LTD Vs. JOINT CIT	February 17, 2004
PRADEEP AGARWAL Vs. INCOME TAX OFFICER	June 24, 2004
PRAMOD KUMAR SAHU HUF Vs. INCOME TAX OFFICER	October 14, 2004
PREM CHADHA Vs. INCOME TAX OFFICER	August 2, 2004
PREMIER TYRES LTD Vs. ASSTT CIT	December 14, 2004
PREMLATA SURYA Vs. GIFT TAX OFFICER	May 21, 2004
PRESIDENT SETH MALUKCHAND HIRACHAND DIGAMBER JAIN GOTH BEES PANTHI MANDIR DHARMIK AVAM PARAMARTHIK TRUST Vs. CIT	May 31, 2004
PRINT POINT Vs. ASST CIT	July 27, 2004
PUNJAB TRADERS Vs. ITO	February 24, 2004
PUSHPALATA KANODIA Vs. WTO	September 15, 2004
R IMBAVALLI Vs. INCOME TAX OFFICER	February 24, 2004
R K DAVE Vs. INCOME TAX OFFICER	August 9, 2004
R M SABOO Vs. ASSTT CIT	September 30, 2004
R P DWIVEDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 19, 2004
RAJASTHAN VANASPATI PRODUCTS P LTD Vs. DEPUTY COMMISSIONER [ASSESSMENT]	May 10, 2004
RAJESH JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 27, 2004
RAJESH KUMAR KABRA Vs. INCOME TAX OFFICER	October 15, 2004
RAKESH GUPTA Vs. INCOME TAX OFFICER	June 30, 2004
RAM KISHORE NAND KISHORE Vs. ITO	February 27, 2004
RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION Vs. ADDITIONAL DIRECTOR OF INCOME TAX	November 16, 2004
RAMAIYA REDDY Vs. DY CIT INV	November 5, 2004
RAMESH CHAND GUPTA Vs. INCOME TAX OFFICER	March 10, 2004
RAMESH CHAND LUDHANI PROP BHAROSA AGARBATTI WORKS Vs. ASSTT COMMR OF INCOME TAX	October 16, 2004
RAMESH CHANDER SINGLA Vs. INCOME TAX OFFICER	May 20, 2004
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 16, 2004
RAMESH K SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 27, 2004
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 28, 2004
RAMESHCHAND LUDHANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 14, 2004
RAMESHWAR LAL SONI S/O LATE SHRI MANGILAL Vs. A C I T INV	February 17, 2004
RASHPAL SINGH Vs. ASSTT COMMISSIONER OF INCOME TAX NOW A C I T RANGE III	February 9, 2004
RATI RAM GOTEWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 2004
RELIANCE CONSOLIDATED ENTERPRISES PVT LTD Vs. ACWT	September 13, 2004
REUTERS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2004
RISHI KUMAR GUPTA Vs. CIT	February 11, 2004
ROCKMAN CYCLE EMPLOYEES WELFARE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 7, 2004
ROHINI CAPITAL SERVICES LTD Vs. DCIT	October 18, 2004
S B RESHELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 17, 2004
S P HINDUJA BIGGER HUF Vs. ITO	July 8, 2004
S P HINDUJA BIGGER HUF Vs. I T O	July 8, 2004
S S JAIN Vs. INCOME TAX OFFICER	October 21, 2004
SALWAN FURNISHING CO Vs. JT CIT	June 16, 2004
SAMAJ RAM SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 17, 2004
SAMTEX FASHIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 4, 2004
SANCHAY FINANCE CO LTD Vs. INCOME TAX OFFICER	November 10, 2004
SANJEEV MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 18, 2004
SANTOSH KUMAR Vs. DY CIT	June 17, 2004
SARITA DEVI KAJARIA Vs. INCOME TAX OFFICER	January 6, 2004
SAROJ NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 23, 2004
SATENDRA SINGH Vs. ASSTT CIT	September 21, 2004
SATYAM ENTERPRISES Vs. JOINT COMMISSIONER OF INCOME TAX	December 31, 2004
SAVANI FINANCIALS LTD Vs. ITO	August 30, 2004
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2	May 10, 2004
SEAMIST PROPERTIES PVT LTD Vs. ITO	August 23, 2004
SEWARI CHEMICALS P LTD Vs. DY CIT	August 23, 2004
SH N C GUPTA Vs. ACIT	April 13, 2004
SH SURINDER PAL VERMA Vs. A C I T	January 7, 2004
SHADI RAM AND SONS Vs. DY CIT	July 26, 2004
SHAH LA INVESTMENTS FINANCIAL CONSULTANTS P LTD Vs. DY CIT	November 3, 2004
SHAM LAL Vs. ITO	June 29, 2004
SHAMRAJ MOORJANI Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 30, 2004
SHANTI DEVI Vs. ITO	July 22, 2004
SHANTILAL R LUNKAD Vs. ASSTT CWT	May 17, 2004
SHANTILAL R LUNKAD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	May 17, 2004
SHANTINATH JAIN MANDIR PEDHI BHESWARA Vs. INCOME TAX OFFICER	October 15, 2004
SHARAD HOLDING LEASING P LTD Vs. ASSTT CIT CIR 1 1	March 31, 2004
SHARMA AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 14, 2004
SHARMILA TAGORE Vs. JOINT COMMISSIONER OF INCOME TAX	June 14, 2004
SHARP CREDIT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 15, 2004
SHAW WALLACE DISTILLERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 2004
SHELL INDIA PRIVATE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX SPECIAL RANGE 5	December 22, 2004
SHRIRAM CHITS INVESTMENTS P LTD Vs. ASSTT CIT	May 21, 2004
SHYAM OIL CAKE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 2004
SIAL SBEC BIOENERGY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 26, 2004
SINGAPORE AIRLINES LTD Vs. ACIT	October 19, 2004
SKYLAND BUILDERS P LTD Vs. I T O	August 18, 2004
SMITA N SHAH Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 7	July 7, 2004
SONAL GARMENTS Vs. JOINT CIT SPECIAL RANGE 33	April 21, 2004
SOUTHERN PETRO CHEMICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 20, 2004
SRI ARUN KUMAR BAGLA Vs. DY COMMISSIONER OF INCOME TAX	November 17, 2004
SRI BAJAJ ASHOK CHUNNILAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 2004
SRI BIDYUT KUMAR SETT Vs. INCOME TAX OFFICER	October 8, 2004
SRI RENUKESWARA RICE MILLS Vs. INCOME TAX OFFICER	August 27, 2004
SRINIVASA CYSTINE LIMITED Vs. JCIT ASSTS	September 27, 2004
STALLION SECURITIES LTD Vs. INCOME TAX OFFICER	June 24, 2004
STAR AGENCIES Vs. ITO	October 27, 2004
STATE BANK OF PATIALA Vs. JOINT COMMISSIONER OF INCOME TAX	October 28, 2004
SUKHJIT STARCH AND CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2004
SUKHWINDER SINGH Vs. INCOME TAX OFFICER	May 21, 2004
SUMITOMO CORPN INDIA P LTD Vs. ADDITIONAL CIT	July 20, 2004
SUPER THREADING INDIA P LTD Vs. ASSTT CIT	June 15, 2004
SWARUP VEGETABLE PRODUCTS INDUS LTD Vs. JT COMMISSIONER OF INCOME TAX ASSTT SPECIAL RANGE	June 30, 2004
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. COMMISSIONER OF INCOME TAX	December 20, 2004
SWATANTRATA SENANI R D SOMANI SHIKSHA SANSTHAN Vs. CIT	December 20, 2004
SYNTHETIC INDUSTRIAL CHEMICALS LTD Vs. DY COMMISSIONER OF INCOMETAX	January 30, 2004
T C I FINANCE LTD Vs. ASSTT CIT RANGE 3	July 30, 2004
T K INTERNATIONAL LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX	July 30, 2004
TECHNOVA IMAGING SYSTEMS LTD Vs. DY CIT	July 30, 2004
TEJ RAM Vs. ITO	July 28, 2004
TIVOLI INVESTMENT TRADING CO P LTD Vs. ASSTT CIT	September 13, 2004
TOCHEUNGLEE STATIONERY MFG CO P LTD Vs. INCOME TAX OFFICER COMPANY WARD III 1	June 21, 2004
TRACSTAR INVESTMENT P LTD Vs. DY CWT	September 13, 2004
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. DCIT	November 22, 2004
TRIVENI PHARMA Vs. INCOME TAX OFFICER	September 15, 2004
TRIVENI PHARMA Vs. INCOME TAX OFFICER	October 14, 2004
UNITED HOTELS LTD Vs. INCOME TAX OFFICER	November 11, 2004
USHA BHARDWAJ Vs. INCOME TAX OFFICER	September 15, 2004
UTTAM AIR PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 28, 2004
V C NANNAPANENI Vs. ASSTT CIT	December 31, 2004
V NARAYANA Vs. ITO	February 26, 2004
V P OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV	September 21, 2004
V T R MARKETING Vs. ASSTT CIT	April 28, 2004
VARINDER DASS Vs. INCOME TAX OFFICER	October 7, 2004
VASUNDHARA LPG P LTD Vs. INCOME TAX OFFICER	April 8, 2004
VICTOR CYCLE P LTD Vs. ASSTT CIT	June 22, 2004
VIJAY SOLVEX LTD Vs. ASSTT COMMR OF INCOME TAX	October 14, 2004
VIJAY SOLVEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 13, 2004
VIMALABAI JIJI NEELKANTH JATAR CHARITABLE TRUST Vs. INCOME TAX OFFICER	September 13, 2004
VINIR ENGINEERING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX INV	February 27, 2004
VINOD KHATRI Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 14, 2004
VITTA KRISTAPPA Vs. INCOME TAX OFFICER	October 8, 2004
WESTERN MAHARASHTRA FLOURINE CHEMICAL INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 32	August 23, 2004
WHIRLPOOL INDIA HOLDINGS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX	July 21, 2004
WIG BROS B E Vs. ASSTT CIT	August 1, 2004
WINNER ESTATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 8, 2004
WINNER ESTATES PVT LTD Vs. DY C I T	June 8, 2004
WIPRO LTD Vs. INCOME TAX OFFICER	December 30, 2004
WORLD WIDE EXPORTS P LTD Vs. INCOME TAX OFFICER	June 8, 2004
Y SUBBARAJU AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 9, 2004

Year 2004 of INCOME TAX APPELLATE TRIBUNAL

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