REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C I T Vs. NARENDRA I BHUVA	May 12, 2003
A C I T Vs. SH A R DAHIYA	October 8, 2003
A C I T Vs. BAIKUNTH NATH SINGHAL	March 31, 2003
A C I T Vs. HANSABEN B MEHTA	February 21, 2003
A C I T Vs. AMAR CHAND RAJ KUMAR	December 9, 2003
A K MODI Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 31, 2003
A P MOLLER MAERSK AGENCY INDIA PVT LTD Vs. DCIT SPECIAL RANGE 31	January 27, 2003
A P SAHGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 23, 2003
A T E PVT LTD Vs. A C I T	February 24, 2003
A V M GLASS INDUSTRIES Vs. ITO	December 11, 2003
ABRAHAM KOSHY Vs. DCIT	August 5, 2003
ACIT Vs. DABUR INDIA LTD	July 24, 2003
ACIT INV CIRCLE 10 1 Vs. KAMAX CORPORATION	February 28, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGARWAL METAL WORKS LTD	May 30, 2003
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIRA INDUSTRIES LTD	July 4, 2003
AGARWAL DEVELOPERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 17, 2003
AJAY SINGH DEOL Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 21	October 22, 2003
AMARJIT SINGH BAKSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 24, 2003
ANAND AND COMPANY Vs. ACIT	February 27, 2003
ANANDILAL Vs. ASSTT CIT	July 25, 2003
ANIL S GORE Vs. ASSTT COMMISSIONER OF IT	September 23, 2003
ANIL SANGHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 7, 2003
ANURAG PICTURES Vs. INCOME TAX OFFICER	July 18, 2003
ANZ GRINDLAYS BANK Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2	August 29, 2003
APR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 2003
ARUNA M KATARA Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 4, 2003
ASHOK KUMAR COMPANY Vs. ITO	June 25, 2003
ASHOKKUMAR ZINZUWADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	March 31, 2003
ASIA INVESTMENT LTD Vs. DCIT SPL RG 5	May 8, 2003
ASIA RESORT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 2003
ASSAM STATE TEXTBOOK PRODUCTION AND PUBLICATION CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMKALI SHIVHAREY	November 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGGARWAL	June 16, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AIR CANADA	March 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEA AGENCY TRADING CENTRE	September 8, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY	June 10, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAURI KANTA BARKATAKY	June 5, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURQUOISE INVESTMENTS AND FINANCE LTD	May 27, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEBAJIT BEZBARUA	May 23, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGGARWAL SANITARY AND HARDWARE CO	April 7, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IIS INFOTECH LTD	July 7, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ONKAR ENGINEERING P LTD	January 15, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR	April 2, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH INVESTMENTS	February 18, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MALU KHAN AND PARTY	September 10, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND SONI	May 9, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR	March 28, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD	January 21, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEERAL CONSTRUCTIONS P LTD	November 27, 2003
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. B E L EMPLOYEES DEATH RELIEF BENEFIT FUND	April 30, 2003
ASST COMMISSIONER OF INCOME TAX Vs. HONBLE JUSTICE SHRI MOTILAL B NAIK	September 30, 2003
ASST COMMISSIONER OF INCOME TAX Vs. SRI DAKSHESH S SHAH	February 19, 2003
ASSTT C I T Vs. PAMIR INTERNATIONAL CO	July 23, 2003
ASSTT CIT Vs. MANOJ KUMAR SEKHRI	November 13, 2003
ASSTT CIT Vs. AVTAR SINGH	June 1, 2003
ASSTT CIT Vs. SHIVA SHANKAR GRANITES P LTD	June 27, 2003
ASSTT CIT Vs. RADHEY SHYAM PODDAR	January 8, 2003
ASSTT CIT Vs. KIRAN SEHGAL VIVEK SEHGAL	September 12, 2003
ASSTT CIT Vs. MUNNI DEVI ICE COLD STORAGE P LTD	May 30, 2003
ASSTT CIT Vs. MEAL AUTO CREDIT LTD	September 18, 2003
ASSTT CIT Vs. SHAH ENGINEERING CO	January 23, 2003
ASSTT COMMISSIONER OF INCOME TAX Vs. SANT SHOE STORE	May 29, 2003
ASSTT COMMISSIONER OF INCOME TAX CC II Vs. MADAN LAL BASSI	June 11, 2003
B KARAMCHAND PIARELAL Vs. INCOME TAX OFFICER	December 12, 2003
B S AGRICULTURAL INDUSTRIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 17, 2003
B SUBHADRA Vs. INCOME TAX OFFICER	December 15, 2003
BAIDYANATH AYURVED BHAWAN LTD Vs. JOINT COMMISSIONER OF INCOME TAX	January 31, 2003
BALAJI MOTORS P LTD Vs. DY CIT	July 30, 2003
BANARSILAL MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 9, 2003
BANWARILAL BHARTIYA Vs. INCOME TAX OFFICER	September 12, 2003
BEHRAM B DUBASH Vs. ITO	November 27, 2003
BHAGAWANDAS SHARDA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2003
BHAGIRATHI RAM THROUGH HIS LEGAL HEIRS SMT GANGOTRI DEVI Vs. INCOME TAX OFFICER	February 10, 2003
BHAGYODAY INVESTMENTS PVT LTD Vs. A C G T	August 1, 2003
BHANU R SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 30, 2003
BHAVAL SYNTHETICS INDIA LTD Vs. COMMISSIONER OF INCOME TAX	March 28, 2003
BHAVNAGAR ELECTRICITY COMPANY LTD Vs. ASSTT CGT	July 17, 2003
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX	June 6, 2003
BIRLA TYRES Vs. JOINT COMMISSIONER OF INCOME TAX	May 28, 2003
BRIJ LAL GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 2003
BRITISH AIRWAYS PLC Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2003
BUDHEWAL CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 20, 2003
C E S C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 6, 2003
C MALATHY Vs. INCOME TAX OFFICER	April 30, 2003
C P TEXTILE Vs. INCOME TAX OFFICER	January 7, 2003
C RAMAIAH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 25, 2003
C RAMAN REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV	July 25, 2003
CEA CONSULTANTS P LTD Vs. ITO	December 19, 2003
CENTRE FOR WOMENS DEVELOPMENT STUDIES Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION	January 7, 2003
CHANDRA AGENCIES Vs. INCOME TAX OFFICER	August 29, 2003
CHARBHAI BIDI WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 7, 2003
CHAWLA TECHNO CONSTRUCT LTD Vs. D C I T	June 30, 2003
CHHABRIA TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 8, 2003
CHROMA BUSINESS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 17, 2003
COMET FOODS AND METAL LTD Vs. INCOME TAX OFFICER	July 7, 2003
CONNEMARA BUSINESS ASSOCIATES Vs. ASSTT COMMISSIONER OF INCOMETAX	June 24, 2003
COROMANDEL MARKETING IND Vs. ADDL COMMISSIONER OF INCOME TAX ASST SPL RANGE 1	January 17, 2003
D C I T Vs. AVERY CYCLE INDS	June 16, 2003
D P KARAI Vs. ASSTT CIT	March 1, 2003
DCIT Vs. PAUL DHILLON	January 31, 2003
DCIT SPL RANGE Vs. UNITED VANASPATI LTD	December 10, 2003
DCIT SPL RANGE 18 Vs. AAKROSH INVESTMENT AND LEASING P LTD	August 7, 2003
DCIT SPL RANGE 6 Vs. A TOSH AND SONS LTD	April 30, 2003
DEBAPRIYA GUHA Vs. ACIT	January 21, 2003
DEENA NATH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR	June 4, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD	July 10, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LTD	January 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPN LTD	May 20, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAI MATA PLYWOOD CO P LTD	June 9, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. UNITED VANASPATI LTD	December 10, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS LEELA PRASAD	December 26, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. FINLAY CORPORATION LTD	January 22, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. GIRNAR INVESTMENT LTD	July 17, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LTD	October 20, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. A K GANJU	September 4, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALLEN AND ALVAN P LTD	September 18, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOVIND RUBBER P LTD	January 29, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. EVEREST WOOLLEN MILLS P LTD	October 13, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. BICYCLE MFG CORPN	June 9, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIAN MANAGEMENT ADVISORS AND LEASING P LTD	September 27, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONCEPT DATA MANAGEMENT P LTD	September 11, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. LOTUS FINANCE AND INVESTMENT P LTD	May 30, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P AGARWALLA AND SONS LTD	June 30, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. V M JOG CONSTRUCTION LTD	September 8, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. I T C HOTELS LTD	April 25, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURFACE FINISHING EQUIPMENT	July 14, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHURU ZILA SAHAKARI DUGDH UTPADAK SANG LTD	May 28, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROYAL METAL PRINTERS P LTD	October 8, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. DWARKA CEMENT WORKS LTD	August 12, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABU DHABI COMMERCIAL BANK LTD	June 30, 2003
DEPUTY DIRECTOR OF INCOME TAX EXEMPTION Vs. VISHWA HINDU PARISHAD	June 30, 2003
DEV KUMAR JAIN Vs. INCOME TAX OFFICER	October 23, 2003
DEVANG S DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 23, 2003
DHIRUBHAI H AMBANI HUF Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE	June 18, 2003
DHRUV N SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 9, 2003
DILIP S DAHANUKAR Vs. ASST COM OF INCOME TAX	May 27, 2003
DINA METAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 26, 2003
DRISH SHOES LTD Vs. ASSTT CIT	January 7, 2003
DULI CHAND LUXMI NARAIN Vs. ACIT	December 17, 2003
DURGESHWARI INVESTMENTS P LTD Vs. INCOME TAX OFFICER	December 4, 2003
DY CIT Vs. MAGHAR SINGH SONS	November 13, 2003
DY CIT Vs. HARJAS P LTD	May 2, 2003
DY CIT Vs. GEETA GUPTA	June 30, 2003
DY CIT SPECIAL RANGE 18 Vs. RELIANCE INDUSTRIES LTD	October 23, 2003
DY CIT SPECIAL RANGE 54 Vs. GODREJ PROPERTIES AND INVESTMENTS LTD	November 14, 2003
DY CIT SPL R 26 Vs. GIRNAR INVESTMENT LTD	July 17, 2003
DY CIT V M/S PRAKASH INDUSTRIES LTD Vs. STATE	December 19, 2003
DY COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES	January 31, 2003
DY COMMISSIONER OF INCOME TAX SP RG Vs. SIEMENS AG	April 17, 2003
DY COMMISSIONER OF INCOME TAX SPL RANGE Vs. STERLING STEELS AND WIRE LTD NOW JCT LTD	December 30, 2003
DY COMMISSIONER OF INCOME TAX SPL RANGE 45 Vs. TRISTAR CONSULTANTS	November 5, 2003
DY COMMISSIONER OF IT SPECIAL RANGE Vs. CWC WINES P LTD	November 14, 2003
DY CWT Vs. PURE DRINKS CAL LTD	April 23, 2003
EASTERN INTERNATIONAL HOTELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPL RANGE 15	December 16, 2003
EDWARD KEVENTER PVT LTD Vs. DCIT	January 18, 2003
EICHER LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 4, 2003
ESTATE LATE SHRI DHARAMBIR HANSRAJ AGGARWAL THROUGH LEAL HEIR SHRI ARUN KUMAR D AGGARWAL Vs. DCIT	October 14, 2003
ESTATE OF LATE SHRI DHARAMBIR HANSRAJ AGGARWAL V DY CIT Vs. STATE	October 14, 2003
FATEH MAIDAN CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 2003
FINOLEX COIL P LTD Vs. JOINT CIT	October 2, 2003
FINQUICK FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 25, 2003
FISONS PLC Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 26	November 18, 2003
FIZZ DRINKS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 30, 2003
FLOATGLASS INDIA LIMITED Vs. A C W T RANGE 10 1	January 7, 2003
GAGAN TRADING CO LTD Vs. ACIT	December 15, 2003
GANESH ALU BHANDAR Vs. INCOME TAX OFFICER	June 19, 2003
GARWARE WALL ROPES LTD Vs. ADDL CIT SPL RG 26	January 21, 2003
GEM MOTORS Vs. INCOME TAX OFFICER	June 30, 2003
GIFT TAX OFFICER Vs. DEEP SURGICAL CENTRE	July 5, 2003
GODAVARI DRUGS LTD Vs. JCIT ASSTS SR 1	January 24, 2003
GOPAL DASS KULWANT RAI Vs. INCOME TAX OFFICER	May 13, 2003
GULAB SINGH Vs. ACIT	August 13, 2003
GYAN CHAND JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 18, 2003
GYNENDRA BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 21, 2003
H P STATE FOREST CORPN LTD Vs. JOINT CIT	March 10, 2003
H P STATE INDUSTRIAL DEV CORPN LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	May 9, 2003
HAMILTON RESEARCH TECHNOLOGY P LTD Vs. ASSTT CIT	August 25, 2003
HANSA BAI SANGHI Vs. INCOME TAX OFFICER	April 24, 2003
HARI PRASAD GUPTA Vs. JOINT CIT	November 12, 2003
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE I	July 31, 2003
HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 3, 2003
HINDALCO INDUSTRIES LTD Vs. INCOME TAX OFFICER	November 25, 2003
HINDUSTAN CONDUCTORS LIMITED Vs. DCIT SPECIAL RANGE 1	January 31, 2003
HINDUSTAN CONDUCTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2003
HINDUSTAN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT SPECIAL RANGE	September 1, 2003
HITKARI FIBRES LTD Vs. JT COMMR OF INCOME TAX SPL RG 1	May 26, 2003
HORIZON Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 2003
HOTEL HIGHWAY INN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 24, 2003
HOUSING AND URBAN DEVELOPMENT CORPN Vs. DCIT SPL RANGE 24	March 17, 2003
HUGES ESCORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 2003
HYCRON INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 14, 2003
ICI INDIA LTD Vs. DCIT SR 15	November 25, 2003
ICICI LTD Vs. DY CIT SPECIAL RANGE 36	August 14, 2003
INCOME TAX OFFICER Vs. RADHA KRISHNA JALAN	September 17, 2003
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE SHRI ATIQUER REHMAN	October 12, 2003
INCOME TAX OFFICER Vs. SUNIL M KASLIWAL	March 7, 2003
INCOME TAX OFFICER Vs. SHAHID ATIQ L/H OF LATE ATIQUER REHMAN	August 12, 2003
INCOME TAX OFFICER Vs. PATIL AUTOMOBILES	March 7, 2003
INCOME TAX OFFICER Vs. SINAR MAS PULP AND PAPER INDIA LIMITED	January 22, 2003
INCOME TAX OFFICER Vs. SHAKUN JAIN	October 27, 2003
INCOME TAX OFFICER Vs. P SHANKARAIAH YADAV	June 30, 2003
INCOME TAX OFFICER Vs. TIRLOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST	December 20, 2003
INCOME TAX OFFICER Vs. GURDEV SINGH	March 6, 2003
INCOME TAX OFFICER Vs. HONEY ENTERPRISES	December 15, 2003
INCOME TAX OFFICER Vs. DHARAM VIR TULI	March 20, 2003
INCOME TAX OFFICER Vs. VINITA BAID	April 25, 2003
INCOME TAX OFFICER Vs. MATADIN SNEHLATA HUF	July 25, 2003
INCOME TAX OFFICER Vs. VEGUNTA SURYA PRAKASA RAO SONS AND CO	April 21, 2003
INCOME TAX OFFICER Vs. K RAMABRAHMAM AND SONS P LTD	March 31, 2003
INCOME TAX OFFICER Vs. RAMABEN MEHTA	November 10, 2003
INCOME TAX OFFICER Vs. MAHIPAL TEXTILES MILLS	September 16, 2003
INCOME TAX OFFICER Vs. LIYAKAT ALI MOHD SADIK	September 17, 2003
INCOME TAX OFFICER Vs. CHOUDHURY FARRQUE ALI AND MARBLE CO	September 10, 2003
INCOME TAX OFFICER Vs. MAHAVEER INDUSTRIES	December 4, 2003
INCOME TAX OFFICER Vs. NARMADA CEMENT CO LTD	April 17, 2003
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. DCIT SPL RANGE 36	January 3, 2003
ITO Vs. RAMNIVAS AGRAWAL	December 29, 2003
ITO Vs. TULSI RAM TEJ CHAND	January 28, 2003
ITO Vs. MOHAN SINGH	October 21, 2003
ITO Vs. TRILOK TIRATH VIDYAVATI CHUTTANI CHARITABLE TRUST	December 20, 2003
ITO Vs. GARG ENTERPRISES	July 18, 2003
ITO Vs. MANJIT SINGH SEKHON	January 30, 2003
ITO Vs. BRAGWANT KISHORE SOOD	March 3, 2003
ITO Vs. GDB SHARE STOCK BROKING SERVICES LTD	August 26, 2003
ITO Vs. EVERSHIN PLATERS	May 30, 2003
ITO Vs. GARGH SONS	March 11, 2003
J C I T SPL RANGE Vs. MASTER CAPITAL SERVICES LTD	May 8, 2003
J M SHARES AND STOCK BROKERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 9, 2003
J T HOLDINGS PVT LTD Vs. ITO	January 23, 2003
JAGADAMBA CONSTRUCTION CO Vs. INCOME TAX OFFICER	September 10, 2003
JAGATJIT INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX	May 2, 2003
JAGDISH LAL KHURANA Vs. DY CIT	January 9, 2003
JAI MICA SUPPLY CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 2003
JAIN IRRIGATION SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 7, 2003
JAWAHAR JINDAL CO OWNERS Vs. ITO	March 21, 2003
JCIT Vs. SARASWATI REAL ESTATES AND INVESTMENTS P LTD	December 5, 2003
JCIT SPL RANGE I Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD	December 26, 2003
JEETAY INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 9, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. MASTER CAPITAL SERVICES LTD	August 9, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE CO OF INDIA LTD	April 29, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. SIGNATURE	July 31, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. PODDAR PROJECTS LTD	December 18, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD	December 5, 2003
JOINT COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR AGGARWALA AND SONS	December 31, 2003
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 14 Vs. GRAPHITE INDIA LTD	May 30, 2003
JOINT COMMISSIONER OF INCOME TAX SPL RANGE Vs. MANGALAM TIMBER PRODUCTS LTD	December 12, 2003
JT C I T SPECIAL RANGE 13 Vs. TATA FINANCE LTD	October 17, 2003
JYOTI PRABHA SOCIETY Vs. COMMISSIONER OF INCOME TAX	January 29, 2003
JYOTI PRASAD MITTAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 18, 2003
K B MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 5, 2003
K C K A GUPTA Vs. ASSTT CIT	July 31, 2003
KAILASHANAND MISSION TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 8, 2003
KANDABAI S BALDAWA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 29, 2003
KANHAIYA ICE FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 3, 2003
KANTILAL T SANGHVI K SANGHVI AND CO Vs. ACIT	January 21, 2003
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXE	July 31, 2003
KARNATAKA GOLF ASSOCIATION Vs. DIRECTOR OF INCOME TAX EXEMPTION SPECIAL RANGE III	March 12, 2003
KOLAHPUR SUGAR MILLS LTD Vs. DY CIT	August 29, 2003
KRIPA CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 7, 2003
KRISHNA ELECTRICAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 2003
KRISHNAGOPAL NAGPAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 7, 2003
KUMAR AGENCIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 26, 2003
LARENCE TRADERS LTD Vs. INCOME TAX OFFICER	June 30, 2003
LATHIA RUBBER MFG CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 8, 2003
LAXMI JAIN Vs. DY C I T SPECIAL RANGE 11	February 26, 2003
LLOYDS REALTY LIMITED Vs. D C I T SPECIAL RANGE 36	July 1, 2003
LUCENT TECHNOLOGIES HINDUSTAN LTD Vs. INCOME TAX OFFICER	October 31, 2003
M ASHOK KUMAR PORWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 13, 2003
M C ABRAHAM Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 26, 2003
M DAMODARAN NAIR Vs. INCOME TAX OFFICER	January 31, 2003
M S AGGARWAL Vs. D C I T	January 19, 2003
M S CHAHAL Vs. INCOME TAX OFFICER	December 31, 2003
MAFATLAL HOLDINGS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 23, 2003
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 29, 2003
MAHENDRA SINGH NARENDRA SINGH Vs. INCOME TAX OFFICER	March 28, 2003
MAHESHWARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 6, 2003
MALA DAYANITHI Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 5, 2003
MALWA COTTON SPINNING MILLS Vs. ASSTT COMMISSIONER OF INCOME TAX	December 10, 2003
MAMATHA HOTELS BY K L GEORGE AND 11 ORS ERSTWHILE PARTNERS Vs. ASST COMMR OF INCOME TAX	October 31, 2003
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 31, 2003
MANGAT SINGH Vs. ITO	April 30, 2003
MARG CONSTRUCTIONS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 27, 2003
MASTER VIJAY R OSWAL Vs. INCOME TAX OFFICER	March 4, 2003
MATHURA ZILA SAHKARI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 6, 2003
MAX INDIA LTD Vs. ASSTT CIT	August 1, 2003
MEGA MANAGEMENT SERVICES P LTD Vs. INCOME TAX OFFICER	November 12, 2003
MELVILLE FINVEST LTD Vs. JOINT COMMISSIONER OF I T ASSTS SPL RG 6	February 28, 2003
MID EAST PORT FOLIO MANAGEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 14, 2003
MINDA HUF LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	July 25, 2003
MINWOOL ROCK FIBERS LTD Vs. JOINT CIT	October 30, 2003
MOHAN MEAKIN LTD Vs. INCOME TAX OFFICER	December 4, 2003
MS AMITA BATRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 21, 2003
MUNJAL SALES CORPN Vs. ASSTT CIT	January 3, 2003
NABHA RICE OIL MILLS Vs. ITO	April 8, 2003
NAGIN DAS M GORADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 27, 2003
NANDI HOUSING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 21, 2003
NAWAL KISHORE AND SONS JEWELLERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 12, 2003
NEETA EXPORTS Vs. INCOME TAX OFFICER	July 27, 2003
NEO PIPES TUBES CO LTD Vs. DY CIT	April 29, 2003
NETRA PAL SINGH Vs. ASSTT CIT	April 23, 2003
NEW HOLLAND TRACTORS INDIA P LTD Vs. INCOME TAX OFFICER	March 21, 2003
NIRMALA BAXI Vs. ITO	February 28, 2003
OM BUILDERS P LTD Vs. ACIT	December 2, 2003
OMAN INTERNATIONAL BANK SAOG Vs. DY COMMISSIONER OF INCOME TAX	November 27, 2003
P DINESHKUMAR CO Vs. ASSTT CIT	September 10, 2003
P RAMA RAO Vs. JOINT COMMISSIONER OF INCOME TAX SPL RANGE 4	January 9, 2003
PARASMANI INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 16, 2003
PARASMANI INVESTMENT CO P LTD Vs. ASSTT CIT	January 16, 2003
PARMINDER SINGH Vs. ITO	May 28, 2003
PATEL NARAYANDAS BHAGWANDAS FERT P LTD Vs. DY COMMISSIONER OF IT RANGE 2	March 7, 2003
PATEL NARAYANDAS BHAGWANDAS FERTILISER P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 2003
PEERLESS GENERAL FINANCE & INVESTMENT CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 7, 2003
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. JT CIT	March 7, 2003
PEERLESS HOTELS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	January 14, 2003
POYSHA OXYGEN P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 2003
PRAGATI CONSTRUCTION CO Vs. ASSTT COMMISSIONER OF INCOME TAX	December 9, 2003
PRAKASH BHALAJI BAFNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 5, 2003
PREMIER POLY SACKS P LTD Vs. JOW CIT	December 19, 2003
PRESSMAN ADVERTISING MARKETING LTD Vs. ASSTT CIT	December 31, 2003
PRINCE GUTKA LTD Vs. DCIT	May 29, 2003
PRINCE RUBBER PLASTICS Vs. DY CIT	January 27, 2003
PUNJAB STATE CO OP MILK PRODUCERS FEDERATION LTD Vs. JT CIT	April 10, 2003
PUNJAB TRACTOR AGRICULTURAL IMPLEMENTS Vs. ITO	April 21, 2003
PURE DRINKS NEW DELHI LTD Vs. DY CWT	April 23, 2003
PUSHPABEN H KOTICHA Vs. DY CIT	November 29, 2003
R K SWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 8, 2003
R K SYNTHETICS Vs. INCOME TAX OFFICER	October 17, 2003
R R SEN AND BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX	April 30, 2003
RAJASTHAN SYNTEX LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	December 22, 2003
RAJATH LEASING AND FINANCE LTD Vs. JOINT COMMISSIONER OF I T SPECIAL RANGE 1	October 22, 2003
RAJESHWAR RAO Vs. CIT	January 31, 2003
RAJGARH LIQUORS Vs. COMMISSIONER OF INCOME TAX	February 7, 2003
RAM NATH CHADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 30, 2003
RANBIR CHEMICALS P LTD Vs. DY CIT	April 4, 2003
RANJNABEN MANSUKHLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 22, 2003
RAPTAKOS BRETT CO LTD Vs. DY CIT	September 30, 2003
RATI RAM GOTEWALA Vs. DCIT	August 7, 2003
RIKHABCHAND M LALWANI HUF Vs. JOINT COMMISSIONER OF INCOME TAX	July 31, 2003
RITA GAUR NOW RITA DIXIT Vs. DY CIT ASSESSMENT SPL RANGE II	July 21, 2003
ROADMASTER CYCLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 11, 2003
ROGER ENTERPRISES PVT LTD Vs. DCIT SPL RANGE 5	May 8, 2003
RUPALI R DESAI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 9, 2003
S E INVESTMENTS LIMITED Vs. A C I T	August 14, 2003
SACHDEVA AND SONS E O U Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 30, 2003
SAINICO ENTERPRISES Vs. INCOME TAX OFFICER	May 30, 2003
SAIPEM S P A Vs. DCIT ASSTT SPECIAL RANGE 1	December 24, 2003
SAIPEM S P A Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 2003
SAMCOR GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 21, 2003
SANJAY CHAWLA Vs. INCOME TAX OFFICER	November 14, 2003
SANJAY D GUPTA Vs. A C I T	June 11, 2003
SANTOSH KUMAR KEJRIWAL EXECUTOR OF THE ESTATE OF LATE GIRDHARI LAL KEJRIWAL Vs. ACIT	November 25, 2003
SAPNA TOURS TRAVELS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 8, 2003
SATYABHUSHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 21, 2003
SAVIOUR CLINIC P LTD Vs. INCOME TAX OFFICER	December 19, 2003
SAYAR COTTON CO Vs. INCOME TAX OFFICER	July 8, 2003
SCHENECTADY BECK INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1	July 15, 2003
SDB CISCO INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 23, 2003
SH TIRATH RAM HUF Vs. ASSESSING OFFICER	November 28, 2003
SHEILA ANIL PAUL Vs. ACIT	April 23, 2003
SHEVANTIBHAI C MEHTA Vs. INCOME TAX OFFICER	August 28, 2003
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 27, 2003
SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DY CIT	December 23, 2003
SIGMA SEARCH LIGHTS LTD Vs. INCOME TAX OFFICER	June 6, 2003
SIKANDER PUBLISHING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 13, 2003
SIVABALA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 14, 2003
SOMAYAJULU AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 17, 2003
SRI A D KUSHALAPPA AGRO INPUT CONSULTANCY CENTRE Vs. INCOME TAX OFFICER	November 27, 2003
SRI D ANAND BASAPPA Vs. INCOME TAX OFFICER	October 28, 2003
SRI S SANKARA REDDY Vs. COMMISSIONER OF INCOME TAX	December 31, 2003
SRJ SECURITIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 6, 2003
ST DON BOSCO EDUCATIONAL SOCIETY Vs. CIT	December 30, 2003
STAR CHEMICALS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 2003
STERI MOULD P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 9, 2003
SUBHASH KUMAR JAIN Vs. ASSTT CIT	May 5, 2003
SUDHIR INDUSTRIES Vs. INCOME TAX OFFICER	September 17, 2003
SUDISHA FARM NURSERY Vs. INCOME TAX OFFICER	September 18, 2003
SUHAS K LUNKAD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 2003
SUJANI TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 20, 2003
SUNIL LAMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 7, 2003
SUNRISE SALES CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 10, 2003
SUPREME TYRES Vs. ASSESSING OFFICER	February 28, 2003
SURENDER KUMAR MADAN Vs. ITO	May 7, 2003
SURESH CHAND VERMA Vs. ASSTT CIT	September 22, 2003
SUSHIL KUMAR AND CO Vs. JOINT COMMISSIONER OF INCOME TAX	August 14, 2003
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 22, 2003
SUTLEJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 10, 2003
SWASIK ASBESTOS PRODUCTS LTD Vs. DY CIT	August 7, 2003
TAPAN KUMAR SAHA Vs. INCOME TAX OFFICER	June 3, 2003
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. DCIT SPL RANGE 2	December 17, 2003
TEDCO INVESTMENT AND FINANCIAL SERVICES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 21, 2003
THARD HARDWARE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2003
TIRUPATI MERCANTILE LTD Vs. DY CIT	May 28, 2003
TIVOLI INVESTMENT AND TRADING CO PVT LTD Vs. ACIT	June 30, 2003
TREASURE ISLAND RESORTS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX INV	August 27, 2003
TRIVENI ENGG WORKS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 20	July 5, 2003
TWENTY FIRST CENTURY STEELS LTD Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 15	December 3, 2003
U S SRIVASTAVA EDUCATIONAL MEMORIAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 18, 2003
VASAVI PRATAP CHAND Vs. D C I T OSD XI	November 25, 2003
VEENA KANORIA Vs. INCOME TAX OFFICER	January 16, 2003
VEENA KANORIA Vs. ITO	January 16, 2003
VIJAY KAPOOR Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 13, 2003
VINOD KOTHARI CONSULTANTS LTD Vs. DY COMMISSIONER OF INCOME TAX	August 4, 2003
VINOD KOTHARI CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 12, 2003
VINSONS Vs. 3RD INCOME TAX OFFICER	February 5, 2003
VIPAN KUMAR SUDESH KUMAR HUF Vs. INCOME TAX OFFICER	August 1, 2003
WALKESHWAR TRIVENI CO OP HSG SOC LTD Vs. INCOME TAX OFFICER WARD 7 7	July 4, 2003
WEALTH TAX OFFICER Vs. KARAN KUMAR PARIHAR	December 22, 2003
WIPRO FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 21, 2003
WIPRO LTD Vs. INCOME TAX OFFICER	April 25, 2003
WTO Vs. PRATAP VILLAS PALACE TRUST	March 25, 2003
YAGYAWATI JAYSWAL FAMILY TRUST Vs. INCOME TAX OFFICER	July 21, 2003
ZAZMAN EXPORTS Vs. ITO	August 12, 2003

Year 2003 of INCOME TAX APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address