REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P STATE CIVIL SUPPLIES CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 26, 2002
ACIT Vs. C K MALIK I G	September 26, 2002
ACIT INV Vs. NAGESH KNITWEARS PVT LTD	December 17, 2002
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHODAVARAM CO OP SUGARS LTD	August 23, 2002
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL ENTERPRISES LTD	February 21, 2002
AGRA COLOUR LAB P LTD Vs. ITO	August 27, 2002
AJITSINGH RAISINGH Vs. INCOME TAX OFFICER	May 20, 2002
ALL INDIA CHILDREN CARE AND EDUCATIONAL DEVELOPMENT SOCIETY Vs. JOINT COMMISSIONER OF INCOME TAX	June 26, 2002
AMBICA CHEMICAL PRODUCTS REGD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 10, 2002
AMRUTA ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 27, 2002
ANJALI GOEL Vs. INCOME TAX OFFICER	May 27, 2002
ANJANEYA BRICK WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX INV	January 18, 2002
ARJUN D BHARAD Vs. INCOME TAX OFFICER	April 18, 2002
ARUNA A BHAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 11, 2002
ARUNKUMAR CHAMPALAL HUF Vs. INCOME TAX OFFICER	June 18, 2002
ASHOK BROTHERS Vs. INCOME TAX OFFICER	April 19, 2002
ASHUTOSH DAWAR TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION	March 14, 2002
ASHWIN S MEHTA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 24, 2002
ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 1, 2002
ASIAN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 28, 2002
ASSISTANT CIT Vs. VINOD RAI H PAREKH	August 19, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SINGLA RICE AND GEN MILLS	April 17, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUDHA BURMAN	June 3, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI NARAIN MEHTA	February 27, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHOICE TRADING CORPORATION LTD	July 3, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. L N MEHTA	July 9, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. L N MEHTA	April 23, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VINOD RAI H PAREKH	August 19, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATYA NARAYAN AGARWALLA	March 8, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD	February 28, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAGNUM INTERNATIONAL TRADING CO P LTD	January 3, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD	November 26, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATINDER KAUR LEGAL REPRESENTATIVE OF LATE INDERMOHAN SINGH GREWAL	February 28, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANTARCTICA INVESTMENT P LTD	May 9, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIRKMYRE EXPORT CO P LTD	January 29, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S S PHARMACEUTICALS P LTD	September 18, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS DILNAVAZ S VARIAVA	July 31, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESH COTTON CO	August 6, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEEPCHAND MANGILAL	November 25, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI NARAYAN MEHTA	July 8, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOUTHAM PUBLIC SCHOOL	September 16, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K S SHETTY AND CO	October 25, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR	October 17, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V K GUPTA	August 16, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P HOTEL LTD	January 31, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MARG MARKETING AND RESEARCH GROUP	October 30, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PHOENIX MILLS LTD	February 14, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAYANG TIMBER PRODUCTS P LTD	February 8, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITIN MUKESH MATHUR	April 17, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH G HEBLKAR	January 17, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DELHI INDUSTRIAL SYNDICATE	April 2, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAIN MOTORS TRACTORS	October 4, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SARDAR DAVINDER SINGH KOHLI	July 29, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P N SAPRA	January 29, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PUNNA TEXTILES INDUSTRIES P LTD	February 26, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIVAS CHEMICALS	March 8, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OSCAR LABORATORIES P LTD	March 14, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GARG	April 26, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR GUPTA	November 26, 2002
ASSTT CIT Vs. MARKETEERS	April 17, 2002
ASSTT CIT Vs. KAKKAR COLD STORAGE	December 27, 2002
ASSTT CIT Vs. SOHANLAL SHANTILAL BROS	March 27, 2002
ASSTT CIT Vs. M K CHATTERJEE	September 27, 2002
ASSTT CIT Vs. PALLAWI RESOURCES LTD	May 11, 2002
ASSTT CIT Vs. CHOICE TRADING CORPORATION LTD	July 3, 2002
ASSTT CIT INV Vs. GURUNANAK CONCRETE PRODUCTS PUNE	March 15, 2002
ATMA RAM PROPERTIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 31, 2002
BAID LEASING FINANCE LTD Vs. ITO	January 31, 2002
BAJAJ AUTO LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 43	December 31, 2002
BALDEO COLD STORAGE ICE FACTORY P ITD Vs. ASSTT CIT	November 29, 2002
BALJEES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2002
BANK OF RAJASTHAN LTD Vs. I A C ASSTT	May 14, 2002
BARMER TRAVELLS Vs. INCOME TAX OFFICER	November 27, 2002
BATA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 24, 2002
BDA LTD Vs. INCOME TAX OFFICER	May 31, 2002
BHAGANI NIVEDITA SAH BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 14, 2002
BHAGYANAGAR ASBESTOS CEMENT PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2002
BHARATIYA JANATA PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 11, 2002
BISHNAUTH TEA CO LTD AND STEWART HOLL INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 28, 2002
BISHNAUTHA TEA CO LTD Vs. JOINT CIT	June 28, 2002
BRAGIM NIVEDITA SAHARART BANK LTD Vs. AO	December 19, 2002
BRIJ BALA CHAUDHARY Vs. INCOME TAX OFFICER	December 30, 2002
BRIJ LAL Vs. INCOME TAX OFFICER	January 24, 2002
CANARA BANK Vs. JOINT COMMISSIONER OF INCOME TAX	February 26, 2002
CENTEX PUBLICATION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 18, 2002
CENTRE FOR WOMENS DEVELOPMENT STUDIES Vs. DEPUTY DIRECTOR OF INCOME TAX	August 19, 2002
CHAMAN LAL Vs. ASSTT CIT	February 25, 2002
CHATRABHUJ DWARAKADAS Vs. JOINT COMMISSIONER OF INCOME TAX	July 29, 2002
CHITRA DEVI PREM PRAKASH SONI AND RAJ KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 17, 2002
CHOUDHARY GARMENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 19, 2002
CHOUDHARY MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 14, 2002
COAL INDIA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	December 19, 2002
COAL INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX	December 19, 2002
CONSORTIUM FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX	April 30, 2002
DALHOUSIE HOLDINGS LTD Vs. INCOME TAX OFFICER	December 10, 2002
DASS FRIENDS BUILDERS P LTD Vs. DY CIT	March 27, 2002
DAVI SARIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 10, 2002
DCIT ASSTS SPL RANGE Vs. DHANALAKSHMI COTTON AND RICE MILLS LTD	November 29, 2002
DECCAN CEMENTS LTD Vs. DEPUTY CIT	February 28, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD	August 9, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. A T V PROJECTS INDIA LTD	June 20, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. A G GOVINDARAJULU	May 17, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANMUKHDAS WADHWANI	October 22, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. METRO SHOES P LTD	August 9, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. DALJIT SINGH EYE HOSPITAL P LTD	September 30, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAJ NEDOU HOTEL P LTD	June 27, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. VICKERS SYSTEMS INTERNATIONAL LTD	March 21, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. AROON PURIE	April 8, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHENDRA GUPTA AND GOLDEN FIBRE N FABRICS	April 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. I C I INDIA LTD	January 31, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. EICHER TRACTORS LTD	October 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. I T C LTD	February 26, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. SADHURAM WADHWANI	November 13, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. GLAMOUR RESTAURANT	April 17, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. BALLARPUR INDUSTRIES LTD	September 30, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD	December 30, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAGRAN PRAKASHAN VARANASI P LTD	July 15, 2002
DEPUTY COMMISSIONER OF WEALTH TAX Vs. I C KHURANA	April 29, 2002
DEV KUMAR JAIN Vs. INCOME TAX OFFICER	November 14, 2002
DHANJI R ZALTE Vs. ASSTT C I T	September 13, 2002
DHANJI R ZALTE Vs. ASSTT CIT	September 13, 2002
DHARMODAYAM CO Vs. INCOME TAX OFFICER	February 11, 2002
DHUNJIBHOY STUD AGRICULTURAL FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 2002
DISTRICT EXCISE OFFICER Vs. INCOME TAX OFFICER	April 1, 2002
DOMINIC DIAS MARGAAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 21, 2002
DY CIT Vs. JINDAL ALUMINIUM LTD	September 25, 2002
DY CIT Vs. VIJAY MEHTA HUF	August 29, 2002
DY CIT Vs. ANKIT STEELS	August 27, 2002
DY CIT Vs. SURESH KUMAR JAIN	November 18, 2002
DY CIT Vs. TAJ NEDOU HOTEL P LTD	June 27, 2002
DY CIT Vs. SYNTHETICS LTD	March 7, 2002
DY CIT Vs. A G GOVINDARAJULU	May 17, 2002
DY CIT Vs. SANMUKHDAS WADHWANI	October 22, 2002
DY CIT Vs. I C I INDIA LTD	January 31, 2002
DY COMMISSIONER OF I T SPECIAL RANGE 5 Vs. BOROSIL GLASS WORKS LTD	May 24, 2002
EAST WEST RESCUE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 13, 2002
ECHJAY INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 24, 2002
EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	February 28, 2002
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST	May 31, 2002
EICHER TRACTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 4, 2002
ELECTRA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 24, 2002
ENTEE BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 7, 2002
FARIDKOT BATHINDA KSHETRIYA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX	January 30, 2002
FARRUKHABAD INVESTMENT I LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 27, 2002
FILM NAGAR CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER	July 29, 2002
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. JOINT CIT	December 9, 2002
G VEERANNA CO Vs. ITO	May 21, 2002
G VEERANNA CO Vs. INCOME TAX OFFICER	May 21, 2002
GANESH FOUNDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 13, 2002
GIFT TAX OFFICER Vs. V SRINIVASAN	January 29, 2002
GOVIND RAM CHHUGANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 13, 2002
GRAPHITE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 16, 2002
GULABRAI V GANDHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 28, 2002
GULSHANBANOO R MUKHI Vs. JOINT COMMISSIONER OF INCOME TAX	January 16, 2002
GUPTA CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 20, 2002
GUPTAJEE TENT DECORATORS Vs. INCOME TAX OFFICER	January 22, 2002
H E NASSER ABDULLA HUSSAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 2002
H G MALIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 22, 2002
HARBANSLAL AURORA Vs. JOINT COMMISSIONER OF INCOME TAX	January 31, 2002
HARSHA BHOGLE Vs. ASSESSING OFFICER	May 27, 2002
HAZARI LAL OM PARKASH Vs. ITO	October 30, 2002
HCL INFOSYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2002
HCL INFOSYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 3, 2002
HEMALATHA D SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 29, 2002
HEWLETT PACKARD INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 29, 2002
HINDUSTAN CONDUCTORS LTD Vs. D C I T SPL RG 1	February 8, 2002
HOTEL DHANOLTI Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 17, 2002
IBP CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 2, 2002
IFB AGRO INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 29, 2002
INCOME TAX OFFICER Vs. V K BANSAL	December 16, 2002
INCOME TAX OFFICER Vs. PATKAI MINING ENGG CO P LTD	February 8, 2002
INCOME TAX OFFICER Vs. R K BROS	June 27, 2002
INCOME TAX OFFICER Vs. TARLOCHAN SINGH	December 16, 2002
INCOME TAX OFFICER Vs. NAND LAL ISHAR DASS	June 4, 2002
INCOME TAX OFFICER Vs. SHREYAS SHIPPING LTD	May 24, 2002
INCOME TAX OFFICER Vs. PRADIP KUMAR RATHI	April 11, 2002
INCOME TAX OFFICER Vs. SUSEELARAM ENTERPRISES	January 23, 2002
INCOME TAX OFFICER Vs. ROOPCHAND JAIN	September 17, 2002
INCOME TAX OFFICER Vs. DEVIBAI H PARMANI	February 5, 2002
INCOME TAX OFFICER Vs. KULDEEP JAIN	January 2, 2002
INCOME TAX OFFICER Vs. L N MEHTA HUF	July 4, 2002
INCOME TAX OFFICER Vs. BHARADIYA TRADING CO	February 21, 2002
INCOME TAX OFFICER Vs. HANUMAN MANDIR TRUST	February 21, 2002
INCOME TAX OFFICER Vs. SUBHASH SYNTHETICS	September 30, 2002
INCOME TAX OFFICER Vs. MADAN LAL	September 13, 2002
INDEXCO INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 28, 2002
INDO US WIRE CASTING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 22, 2002
INFOSYS TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 28, 2002
ISBC CONSULTANCY SERVICES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 29, 2002
ITC LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 2002
ITO Vs. S K IRON FOUNDRY ENGINEERING CO	April 12, 2002
ITO Vs. SURINDER CYCLES P LTD	January 17, 2002
ITO Vs. RATNESH ENTERPRISES P LTD	July 29, 2002
ITO Vs. SUPERINTENDING ENGINEER KC M S E B	August 1, 2002
J C MALHOTRA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 7, 2002
J R C BHANDARI AND S C SETHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 27, 2002
JAI MARWAR CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 8, 2002
JAMNADAS T MEHTA Vs. INCOME TAX OFFICER	January 11, 2002
JASHUA GOOTAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 11, 2002
JAY BEE PROPERTIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 26, 2002
JEWEL OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 16, 2002
JINDAL UDYOG Vs. INCOME TAX OFFICER	February 28, 2002
JINDAL VIJAYANAGAR STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 2002
JINKA PLAZA Vs. ASSTT CIT	March 14, 2002
JOHN VARGHESE DEV OFFICER LIC OF INDIA Vs. JT COMMISSIONER OF INCOMETAX SPL RANGE	October 29, 2002
JOINT CIT Vs. KAPOORCHAND BANSAL	January 28, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. SHYAMA PRASAD AGARWAL	August 20, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. INDIA STEAMSHIP CO LTD	July 24, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. BINANI ZINC LTD	March 15, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. PANKAJ OXYGEN LTD	August 8, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. HALDIA INVESTMENT CO LTD	September 2, 2002
JOINT COMMISSIONER OF INCOME TAX Vs. NOWRANGROY METALS P LTD	May 30, 2002
K ABOO BAKAR Vs. ASSTT CIT	July 11, 2002
K C VERMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 2002
KADRI MILLS CBE LTD Vs. JOINT CIT	March 22, 2002
KAJODIMAL VIRDI CHAND Vs. INCOME TAX OFFICER	October 11, 2002
KALINDEE RAIL NIRMAN ENGINEERS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 5, 2002
KAMAL NARAYAN JAISWAL Vs. DY CIT	November 29, 2002
KANGRA BAJRI CO Vs. A C I T	November 26, 2002
KARNATAKA BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 24, 2002
KUMAR AGENCIES INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 27, 2002
L H SUGAR FACTORIES LTD Vs. ASSTT CIT	February 28, 2002
L N MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 2002
LEATHERAGE Vs. INCOME TAX OFFICER	July 31, 2002
M J EXPORTS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	December 31, 2002
M PAPAIAH REDDY Vs. INCOME TAX OFFICER	December 3, 2002
M SELVARAJ Vs. INCOME TAX OFFICER	July 6, 2002
MADANLAL SABOO Vs. ASST COMMISSIONER OF I T	March 27, 2002
MAFATLAL INDUSTRIES LIMITED Vs. DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 20	December 31, 2002
MAHAKOSHAL ENGINEERS & CONTRACTORS CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 13, 2002
MAHAVEER CORPORATION Vs. INCOME TAX OFFICER	August 23, 2002
MAHESH PRASAD SONI Vs. ADDL CIT	November 29, 2002
MALLI RAM CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	December 18, 2002
MANALI SINGHAL Vs. DEPUTY COMMISSIONER OF WEALTH TAX	November 28, 2002
MANOHAR JEWELLERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 2002
MAYA LENA MILAP KAUR TOOR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	January 4, 2002
MAYA LENA MILAP KAUR TOOR Vs. ASSTT CWT	January 4, 2002
MEENAKSHI SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 2002
MEHAR PROJECTS INDIA P LTD Vs. ASSTT CIT	April 5, 2002
METROPOLITAN TRADING CO Vs. D C I T SPL RANGE 9	September 4, 2002
MOHAN ANAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 13, 2002
MOHINDER PAUL Vs. ASSTT CIT	January 18, 2002
MP MADHYAM Vs. JOINT CIT	September 30, 2002
MUDIT REFRIGERATION INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 24, 2002
MUTHOOT LEASING & FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 28, 2002
NAIM ALI KHAN Vs. ASSTT CIT	May 7, 2002
NANDI HOUSING P LTD Vs. DEPUTY CIT	March 4, 2002
NANDI HOUSING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 4, 2002
NAROTAM SINGH MANN Vs. ITO	January 25, 2002
NARULA TRANSPORT COMPANY Vs. ASTT CIT	June 26, 2002
NATCO EXPORTS Vs. DY CIT	June 11, 2002
NATIONAL MINERAL DEVELOPMENT CORPORATION LTD Vs. DY CIT	March 11, 2002
NAVIN BHARAT INDUSTRIES LTD Vs. DEPUTY C I T SPECIAL RANGE 5	October 1, 2002
NAYANA P DEDHIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 20, 2002
NCL INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 30, 2002
NETWORK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 25, 2002
NEW ERA EDUCATION SOCIETY Vs. DY DIRECTOR OF IT EXEMPTION	April 4, 2002
NIRMAL GHOSH BAG Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 25, 2002
NOBLE PICTURES Vs. JT COMMR OF INCOME TAX ASST SPL RANGE	October 30, 2002
NOBLE PICTURES Vs. JOINT CIT	October 30, 2002
OIL NATURAL GAS CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 1, 2002
P L DEYBEY Vs. ITO	November 14, 2002
PAHARPUR COOLING TOWERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 16, 2002
PARAS COLD STORAGE AND ICE FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 8, 2002
PREMIER AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 18, 2002
PREMLATA JALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 2002
PRINCIPAL OFFICER SOMANI IRON AND STEEL P LTD Vs. INCOME TAX OFFICER	June 26, 2002
PROGRESSIVE CONSTRUCTION SEENAIAH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 28, 2002
PUNJAB COMMUNICATIONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 12, 2002
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 2, 2002
PURNIMA BERI Vs. DY CIT	May 28, 2002
PURNIMA BERI Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 28, 2002
R A M EARTH MOVERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 2002
R A M EARTH MOVERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 8, 2002
R B NARAIN SINGH SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 10, 2002
R H KASTURI Vs. DY CIT	September 30, 2002
R P C INDUSTRIES LTD Vs. ASSTT CIT	December 10, 2002
R P MONGA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 17, 2002
R P MONGA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 2002
R R HOLDINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 22, 2002
R S BHAGWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 28, 2002
R SREEVIDYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 25, 2002
RADHA PICTURE PALACE Vs. DY COMMISSIONER OF INCOME TAX	September 13, 2002
RADHA PICTURE PALACE Vs. DEPUTY CIT	September 13, 2002
RAJ BAHRI Vs. ASSTT CIT	August 26, 2002
RAJEEV ENTERPRISES Vs. ASSESSING OFFICER	August 29, 2002
RAJENDRA BEESANI Vs. INCOME TAX OFFICER	May 17, 2002
RAMBAGH PALACE HOTEL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 2, 2002
RAMLAL AGRAWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 17, 2002
RAVINDER SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 30, 2002
RAVINDRA K MARIWALA Vs. JOINT COMMISSIONER OF INCOME TAX	May 31, 2002
RAYMOND LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 24, 2002
RUPA RANI Vs. DCIT SPL RANGE 29	September 27, 2002
S A BUILDERS LTD Vs. ASSTT CIT	June 20, 2002
S P GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 5, 2002
S S NAGANAND Vs. JOINT COMMISSIONER OF INCOME TAX	October 30, 2002
SAGAR TYRE HOUSE Vs. ITO	November 6, 2002
SAHARA AIRLINES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 2002
SALORA INTERNATIONAL LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 2, 2002
SANDEEP MANI HUF Vs. DCIT SPL RANGE 7	December 3, 2002
SANGHVI SWISS REFILLS P LTD Vs. INCOME TAX OFFICER	April 9, 2002
SATPAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 12, 2002
SATURDAY CLUB LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 8, 2002
SAVITRI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 28, 2002
SAVITRI DEVI Vs. ASSTT CIT	March 28, 2002
SBM ENGG PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 2, 2002
SECUNDERABAD CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 5, 2002
SETH TEXTILES Vs. INCOME TAX OFFICER	March 6, 2002
SHABNAM MARBLES P LTD Vs. ASSTT CIT	September 23, 2002
SHABNAM MARBLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 23, 2002
SHAKTI CLEARING AGENCY P LTD Vs. INCOME TAX OFFICER	October 11, 2002
SHAKTI INSULATED WIRES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	January 31, 2002
SHAMNUR MURUGAPPA SONS Vs. ASSTT CIT	August 26, 2002
SHANKARRAO SATHWANE Vs. INCOME TAX OFFICER	December 13, 2002
SHERATON INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 23, 2002
SHIVALIK HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 2002
SHOBAN LAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 17, 2002
SHRIRAM CHITS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2002
SHYAM BIRI WORKS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 15, 2002
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF INCOME TAX	May 30, 2002
SKODA EXPORT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 17, 2002
SKY HIGH PROPERTIES PVT LTD Vs. INCOME TAX OFFICER	August 2, 2002
SOCIETY FOR INTEGRATED DEVELOPMENT IN URBAN AND RURAL AREAS SIDUR Vs. DY COMMISSIONER OF INCOME TAX	December 27, 2002
SOND BHARAT PEDALS INDIA Vs. INCOME TAX OFFICER	June 10, 2002
SOUTH EASTERN COALFIELDS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 28, 2002
SOUTH EASTERN COALFIELDS LTD Vs. JT CIT	February 28, 2002
SRI GIRDHAR GOPAL GULATI Vs. DY CIT	October 18, 2002
SRI M V CHANDRASHEKAR Vs. DY COMMISSIONER OF INCOME TAX	December 6, 2002
SRI MAHALUXMI OIL DAL MILL Vs. ASSTT CIT	June 13, 2002
STAR ESTATES MANAGEMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 2002
STRAPTEX INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2002
SUBASH CHANDER Vs. JOINT CIT	October 11, 2002
SUDHADEVI MODI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 10, 2002
SULOCHANA DEVI JAISWAL Vs. DY CIT	November 29, 2002
SUMAK POWERCAP LTD Vs. ASSTT CIT	October 31, 2002
SUMERPUR CO OPERATIVE MARKETING SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 5, 2002
SUMERPUR TRUCK OPERATORS UNION Vs. INCOME TAX OFFICER	February 22, 2002
SUNIL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 31, 2002
SUNRISE METAL INDUSTRIES Vs. INCOME TAX OFFICER	November 21, 2002
SURENDRA ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 12, 2002
SWAGAT SYNTHETICS P LTD Vs. INCOME TAX OFFICER	April 26, 2002
T P KULKARNI Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 19, 2002
TAMILNADU MINERALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	October 25, 2002
TARA FINVEST LTD Vs. INCOME TAX OFFICER	July 10, 2002
TATA TEA LTD Vs. JOINT COMMISSIONER OF INCOME TAX	November 27, 2002
TECHNICAL GLASS INDUSTRIES Vs. ASSTT CIT	November 7, 2002
TEJ QUEBECOR PRINTING LTD Vs. JOINT COMMISSIONER OF INCOME TAX	November 12, 2002
THAKUR SINGH HUF Vs. ITO	March 22, 2002
TOKARSHI LALJI KAPADIA FAMILY TRUST Vs. INCOME TAX OFFICER	February 8, 2002
TOLANI LTD Vs. DCIT SPECIAL RANGE 31	December 4, 2002
TRANSPORT CORPORATION OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 15, 2002
TRILOK SHIP BREAKERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 11, 2002
U P STATE BRIDGE CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 7, 2002
UDAICHAND SANTOSH KUMAR JAIN Vs. INCOME TAX OFFICER	April 18, 2002
ULKA ADVERTISING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 37	August 8, 2002
UPENDRA M DALAL Vs. DY CIT	September 4, 2002
USHA MARTIN INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 12, 2002
USHA MARTIN INDUSTRIES LTD Vs. ASSTT CIT	July 25, 2002
UTKAL ALLOYS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2002
UTKAL STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 14, 2002
UTTAM CHAND NAHAR Vs. INCOME TAX OFFICER	September 18, 2002
UTTAM LIME TRADERS Vs. INCOME TAX OFFICER	January 23, 2002
V NARAYANAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 2002
V V INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 2002
VAM ORGANIC CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 14, 2002
VANSON KIDS STUFF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 7, 2002
VELAYUDHAN NAIR Vs. INCOME TAX OFFICER	February 22, 2002
VENKATESHWARA FARMS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 24, 2002
VIGNESH FLAT HOUSING PROMOTERS Vs. DY CIT	February 28, 2002
VIGNESH FLAT HOUSING PROMOTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2002
VIJAY SHIP BREAKING CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 16, 2002
VIJAY SHIP BREAKING CORPN Vs. DEPUTY CIT	April 16, 2002
VINOD KUMAR Vs. ADDL CIT	October 9, 2002
VIPUL DYE CHEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 29, 2002
WEALTH TAX OFFICER Vs. SURENDER SINGH	January 22, 2002
WESTERN INDIA BAKERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 16, 2002
WIPRO FINANCE LTD Vs. INCOME TAX OFFICER	August 30, 2002
WIPRO GE MEDICAL SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 8, 2002
WIPRO LTD Vs. INCOME TAX OFFICER	July 24, 2002

Year 2002 of INCOME TAX APPELLATE TRIBUNAL

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