REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P SHRIMP SEED PRODUCTION SUPPLY REASARCH CENTRE Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 12, 2000
A RAVOOF CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 9, 2000
A S K BROTHERS LTD Vs. DY CIT/DY CIT V A S K BROTHERS LTD	November 21, 2000
A SADASIVAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 26, 2000
ABEX CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 2000
ACCUMAX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 2000
ACE BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 13, 2000
ADITI BUILDERS Vs. CIT	June 13, 2000
AHMEDABAD CO OPERATIVE DEPARTMENT STORES APNA BAZAR Vs. ITO	October 12, 2000
AJAY ENTERPRISES Vs. INCOME TAX OFFICER	April 25, 2000
ALIDAC DISTRIBUTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 24, 2000
ALLANA FROZEN FOODS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 2000
ALPANA PIRAMAL Vs. INCOME TAX OFFICER	January 12, 2000
AMBIKA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 18, 2000
AMBIKA ENTERPRISES Vs. ASSTT CIT	July 18, 2000
AMRIT BANASPATI CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	July 12, 2000
AMRIT STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DY CIT	November 20, 2000
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 20, 2000
ANITA BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 13, 2000
ANJANEYA TABLEMOULD BRICKS Vs. INCOME TAX OFFICER	July 12, 2000
ANSARI BUILDERS Vs. INCOME TAX OFFICER ITO V ANSARI BUILDERS	February 28, 2000
ARUN SAMEER ASSOCIATES P LTD Vs. INCOME TAX OFFICER	November 30, 2000
ASARA SALES AND INVESTMENTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 11, 2000
ASIA TRANSPORT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 28, 2000
ASOKA TILE WORKS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2000
ASPY B TALATI Vs. INCOME TAX OFFICER	June 20, 2000
ASSISSTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO	June 29, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANKERLAL AGARWAL CO	May 29, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJI TOPANBHAI CO	January 19, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR BARDIA	April 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS ZITA WELINKAR	January 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SKYPAK COURIERS P LTD	February 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AKASH INDUSTRIES	May 23, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PIONEER TUBEWELL INDUSTRIES PVT LTD	July 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAMAJ	May 10, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND COMMISSIONER OF INCOME TAX	October 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N BALAKRISHNA	October 20, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUP INDIA LTD	July 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SEKHAR GUPTA	August 2, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PEARE LAL SHARMA MEMORIAL TRUST SOCIETY	March 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTI DYEING FINISHING WORKS	March 21, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI SILKS	November 20, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAGGAS INDUSTRIES DEVELOPMENT LTD	September 7, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRASIM INDUSTRIES	November 9, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRCON ENGG CONSULTANTS MADRAS P LTD	November 19, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR SARUPARIA	November 30, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A S WARDEKAR	March 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AGARWAL	October 17, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJIV JAIN	June 14, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M N PALIA	February 4, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMAL WAREHOUSING AGENCY	February 1, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITIN STEEL CENTRE	November 8, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAGESH C KAWALE	July 11, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V M IYER	May 16, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESH T PATODIA	March 21, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRIPA CHEMICALS P LTD	December 6, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAM MARINE PRODUCTS P LTD	January 31, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARMOHAN LAL CO	February 25, 2000
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MAHMOOD ALI MUMTAZ ALI	February 29, 2000
ASSOCIATED CEMENT CO LTD Vs. INCOME TAX OFFICER	June 6, 2000
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION	December 20, 2000
ASSTT CIT Vs. H M SATHYANARAYANA SETTY	December 5, 2000
ASSTT CIT Vs. N BALAKRISHNA	October 20, 2000
ASSTT CIT Vs. KAMDHENU FOOD PRODUCTS	January 12, 2000
ASSTT CIT Vs. NAGESH C KAWALE	July 11, 2000
ATUL R AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 26, 2000
AYUSH AJAY CONSTRUCTION LTD Vs. INCOME TAX OFFICER	July 20, 2000
B SHYLAJA Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 30, 2000
B SHYLAJA Vs. DY CIT	June 30, 2000
BABULAL SAMDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX SMT PREMLATA SAMDANI V ASSTT CIT	July 14, 2000
BABY MARINE EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2000
BANK OF AMERICA Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 27, 2000
BEENA KAK Vs. INCOME TAX OFFICER	December 5, 2000
BHAGWAN DASS KHANNA ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 19, 2000
BHARAT A MEHTA Vs. ITO	May 17, 2000
BHOIR SAND ALLIED INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 11, 2000
BIRU MAL PYARE LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 28, 2000
BIRU MAL PYARE LAL Vs. ASSISTANT CIT	August 28, 2000
BOMBAY OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 15, 2000
C D SINGH Vs. INCOME TAX OFFICER	April 16, 2000
C SUBRAMANIAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 19, 2000
CAMPHOR ALLIED PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 16, 2000
CAMPHOR ALLIED PRODUCTS LTD Vs. DY CIT	August 16, 2000
CH AISHI RAM BATRA Vs. ITO	February 24, 2000
CHANDAN METAL PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 23, 2000
CHANDRA CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2000
CHHABRIA MARKETING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 21, 2000
CHHAJED STEEL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 25, 2000
CLASSIC ELECTRONICS Vs. INCOME TAX OFFICER	March 6, 2000
COIMBATORE INSULATION TAPES P LTD Vs. INCOME TAX OFFICER	June 30, 2000
COMPUCOM TECHNOLOGIES P LTD Vs. INCOME TAX OFFICER	February 29, 2000
CONTROL TOUCH ELECTRONICS PUNE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 6, 2000
CORE HEALTH CARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 6, 2000
D D INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2000
DATTA DIGAMBER SAHAKARI KAMGAR SANSTHA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 25, 2000
DCW LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 16, 2000
DEPUTY CIT Vs. PANNABEN P DESAI	May 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS	February 2, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION	June 26, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI BANK LTD	August 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. PANNABEN P DESAI	May 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE P LTD	November 29, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADAD ALI ANSARI CO	April 27, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD	February 28, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALMAN AUTO P LTD	June 30, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPORATION OF PUNJAB LTD	January 24, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOINDWAL INDUSTRIAL INVESTMENT CORPN OF PUNJAB LTD	January 24, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TURNKEY INTERNATIONAL LTD	April 3, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P STRAW AGRO PRODUCTS LTD	August 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LTD	October 19, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P FOREST CORPORATION	September 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH FOREST CORPORATION	September 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN DISTRIBUTORS LTD	January 11, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI CO	July 20, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMLASHANKAR P JOSHI & CO	July 20, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMFORGE INDUSTRIES LTD	January 25, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LTD	January 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES P LIMITED	January 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOODRICKS GROUP LTD	March 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD	March 8, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACHINO TECHNO SALES LTD	November 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAYUR SALES	March 10, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAMILNADU WAREHOUSING CORPN	July 31, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITTAL CORPORATION	April 17, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. SATNAM PAPER MILLS P LTD	April 27, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE	September 12, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. CREST HOTELS LTD	February 28, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARIKH PETRO CHEMICALS AGENCIES P LTD	August 17, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. NASIK GYMKHANA	March 22, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANSILAL C BIYANI	July 18, 2000
DEPUTY EXCISE AND TAXATION COMMISSIONER E AND T Vs. INCOME TAX OFFICER TDS	March 29, 2000
DEPUTY EXCISE TAXATION COMMISSIONER E T Vs. INCOME TAX OFFICER TDS	March 29, 2000
DY CIT Vs. ELOOR CONSTRUCTIONS	September 13, 2000
DY CIT Vs. U P FOREST CORPORATION	September 8, 2000
DY CIT Vs. VIJAY ELECTRICALS LTD	December 25, 2000
DY CIT Vs. DHANALAKSHMI BANK LTD	August 31, 2000
DY CIT Vs. SARAF TRADING CORPN	June 26, 2000
ESCORTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 5, 2000
FARZANA FAROOQ DESAI Vs. DY CIT	December 20, 2000
FARZANA FAROOQ DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 2000
FENOPLAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 3, 2000
FIRST LEASING CO OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 9, 2000
FLINT PHARMA P LTD Vs. ASSTT CIT	October 12, 2000
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DY CIT	August 18, 2000
FRIGOSCANDIA WINNER FOOD PROCESS SYSTEMS Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 18, 2000
G C ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 18, 2000
G L REXROTH INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 1, 2000
G VENKATAREDDY CO Vs. DY CIT	October 20, 2000
GANESH FOUNDRY Vs. INCOME TAX OFFICER	April 4, 2000
GANGA VISHAN RADHA VALLABH Vs. INCOME TAX OFFICER	April 18, 2000
GEETA DEVI Vs. INCOME TAX OFFICER	January 25, 2000
GEI HAMON INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	May 31, 2000
GHANSHYAM DAS JETHWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 2000
GIFT TAX OFFICER Vs. RAJMATA SHANTA DEVI P GAEKWAD	February 1, 2000
GIFT TAX OFFICER Vs. KANHIYALAL	June 30, 2000
GIFT TAX OFFICER Vs. SUSHILABAI HIMMATMAL JAIN	September 20, 2000
GROWMORE EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 27, 2000
GUJARAT FLUORO CHEMICALS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 24, 2000
GUJARAT PETROSYNTHESE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 15, 2000
H H SHRI MAHARAWAL SURYAVEER SINGH Vs. WEALTH TAX OFFICER	July 24, 2000
H P STATE SMALL INDUSTRIES EXPORT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 28, 2000
HARAKCHAND P VORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 24, 2000
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSTT CIT	June 21, 2000
HARYANA DELHI TPT COMMISSION AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 2000
HIND LAMPS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 26, 2000
HONDA SIEL POWER PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 2000
HONDA SIEL POWER PRODUCTS LTD FORMERLY SHRIRAM HONDA POWER EQUIPMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME	March 24, 2000
INCOME TAX OFFICER Vs. KALYAN KUMAR ROY TRUST	July 31, 2000
INCOME TAX OFFICER Vs. AMD EXPORT CORPORATION KANDLA	September 20, 2000
INCOME TAX OFFICER Vs. MANAV GREYS EXIM P LTD	September 11, 2000
INCOME TAX OFFICER Vs. RURAL SUPPLIERS	September 14, 2000
INCOME TAX OFFICER Vs. SHAKUNTALA DEVI AJMERA	March 10, 2000
INCOME TAX OFFICER Vs. MARUDHAR CONSTRUCTION	January 25, 2000
INCOME TAX OFFICER Vs. V SUBBARAJU	May 11, 2000
INCOME TAX OFFICER Vs. JKS EMPLOYEES WELFARE FUND	June 27, 2000
INCOME TAX OFFICER Vs. PERIASAMY RAMESH RAJAH	March 3, 2000
INCOME TAX OFFICER Vs. N SUNITHA	October 10, 2000
INCOME TAX OFFICER Vs. C CHADRASHEKAR ORS	September 29, 2000
INCOME TAX OFFICER Vs. A SUNITHA	September 11, 2000
INCOME TAX OFFICER Vs. R N DALICHAND JAIN	September 29, 2000
INCOME TAX OFFICER Vs. HINDUSTAN TRADERS HINDUSTAN TRADERS V ITO	January 25, 2000
INCOME TAX OFFICER Vs. KHOSLA CONSTRUCTION CO	December 8, 2000
INCOME TAX OFFICER Vs. C CHANDRASHEKAR ORS	September 29, 2000
INCOME TAX OFFICER Vs. MANMOHAN KRISHNA GUPTA	November 10, 2000
INCOME TAX OFFICER Vs. CHETAN RAM RAM GOPAL CHETAN RAM RAM GOPAL V ITO	April 24, 2000
INCOME TAX OFFICER Vs. GULABDASS STORES	July 31, 2000
INCOME TAX OFFICER Vs. BHARAT MOTORS	April 11, 2000
INCOME TAX OFFICER Vs. AJEETNATH MANDIR	February 8, 2000
INCOME TAX OFFICER Vs. BHOMRAJ AGARWAL	November 28, 2000
INCOME TAX OFFICER Vs. NARESH FABRICS	July 21, 2000
INCOME TAX OFFICER Vs. GOLDPAR HOSIERY MILLS KNITWEARS	March 21, 2000
INCOME TAX OFFICER Vs. LIC OF INDIA	July 31, 2000
INCOME TAX OFFICER Vs. LIFE INSURANCE CORPORATION OF INDIA	July 31, 2000
INCOME TAX OFFICER Vs. HATSU TAKAYANAGI ORS	July 17, 2000
INCOME TAX OFFICER Vs. ESTATE OF LATE K S ENGINEER	February 7, 2000
INCOME TAX OFFICER Vs. FASHION SPORTS I P LTD	March 22, 2000
INCOME TAX OFFICER Vs. BINDRA BAN BANSI LAL	May 30, 2000
INCOME TAX OFFICER Vs. MODEL INSTITUTE OF EDUCATION RESEARCH	May 11, 2000
INCOME TAX OFFICER Vs. CHAMBA MAL ROOP CHAND	August 31, 2000
INCOME TAX OFICER Vs. JKS EMPLOYEES WELFARE FUND	June 27, 2000
INDER SINGH SHANKLA Vs. INCOME TAX OFFICER	April 20, 2000
INDIA PACKING PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 20, 2000
INNOVATIVE TECH PACK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2000
IOL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 2000
IPCA LABORATORIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 29, 2000
ISHAR DASS SAHNI AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 22, 2000
ISHWARADHYA TRADERS Vs. ITO	December 27, 2000
ISHWARADHYA TRADERS Vs. INCOME TAX OFFICER	December 27, 2000
ITO Vs. MEHSANA DISTRICT CENTRAL CO OP BANK LTD	June 21, 2000
ITO Vs. GURCHARAN SINGH CO	December 26, 2000
ITO Vs. MANILAL S DAVE	August 7, 2000
J K HOLDINGS Vs. INCOME TAX OFFICER	June 26, 2000
JAGDAMBA EMERY STONE Vs. INCOME TAX OFFICER	August 4, 2000
JAGIR SINGH SANDHU Vs. WEALTH TAX OFFICER	July 27, 2000
JAGTAR SINGH SADHU SINGH Vs. ITO	April 28, 2000
JAIN FARM AGENCIES Vs. DEPUTY COMMISSIONER OF GIFT TAX	May 29, 2000
JAY BROS INVESTMENT TRADING CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 6, 2000
JAYA HIND SCIAKY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 26, 2000
JAYA HIND SCIAKY LTD Vs. DY CIT	July 26, 2000
JAYAPRAKASH MADY Vs. INCOME TAX OFFICER	June 30, 2000
JAYAPRAKASH MADY Vs. ITO	June 30, 2000
JHALANI CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 17, 2000
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. COMMISSIONER OF INCOME TAX	July 27, 2000
JUSTICE SRI MOTILAL B NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 25, 2000
K CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 16, 2000
KALPAKA TRANSPORT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 23, 2000
KALYANI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2000
KAMALJEET SINGH AHLUWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 19, 2000
KAMALJEET SINGH AHLUWALIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 19, 2000
KAMAT HOTELS I LTD Vs. INCOME TAX OFFICER	March 6, 2000
KAMLA DEVI SETHIA Vs. INCOME TAX OFFICER	January 31, 2000
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 23, 2000
KAMPLI CO OPERATIVE SUGAR FACTORY LTD Vs. JOINT CIT	October 23, 2000
KARNATAKA GINNING AND PRESSING FACTORY Vs. JOINT COMMISSIONER OF INCOME TAX	April 27, 2000
KATHIAWAR GYMKHANA COMMUNITY HALL Vs. INCOME TAX OFFICER	April 4, 2000
KAYUM KHAN Vs. INCOME TAX OFFICER	December 6, 2000
KEVIN ENTERPRISE Vs. JOINT CIT	April 12, 2000
KEVIN ENTERPRISE Vs. JOINT COMMISSIONER OF INCOME TAX	April 12, 2000
KINETIC HONDA MOTOR LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 23, 2000
KIRTANE AND PANDIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 19, 2000
KISHORCHAND K BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 14, 2000
KNB INVESTMENTS P ITD Vs. ASSTT CIT	May 29, 2000
KNB INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 2000
KUMBH SINGH Vs. INCOME TAX OFFICER	November 30, 2000
L M PATEL AND B M PATEL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 2000
LAKE PALACE HOTELS & MOTELS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	September 22, 2000
LATE SHRI G S KAMATH THROUGH LR Vs. INCOME TAX OFFICER	July 20, 2000
LAVRIDS KNUDSEN MASKINFABRIK I LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 18, 2000
LML FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 31, 2000
M M J PLANTATIONS Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 29, 2000
M P RAJYA VAN VIKAS NIGAM Vs. DY CIT	June 20, 2000
MADAD ALI ANSARI CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 19, 2000
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DY CIT	February 18, 2000
MAHAVIR NAGARI SAHAKARI PAT SANSTHA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 2000
MAHENDRA R PATEL HUF Vs. ASSTT CIT	January 8, 2000
MALHOTRA INDUSTRIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 21, 2000
MAMATHA MOTELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 2000
MANDIDEEP ENGG PACKAGING INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 27, 2000
MARWAR PETROL SERVICE Vs. INCOME TAX OFFICER	April 24, 2000
MASTER SILK MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 28, 2000
MAYANK ELECTRO LTD Vs. ITO	December 14, 2000
MEDICAL GENETIC CLINIC AND LABORATORY Vs. INCOME TAX OFFICER	June 21, 2000
MEENAKSHY LUCKY CENTRE Vs. JOINT COMMISSIONER OF INCOME TAX	November 30, 2000
MEENAKSHY LUCKY CENTRE Vs. JOINT CIT	November 30, 2000
METALLIZING EQUIPMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 18, 2000
METALLIZING EQUIPMENT CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 27, 2000
MIRJE FAMILY TRUST Vs. INCOME TAX OFFICER	January 10, 2000
MITSUI ENGG & SHIP BUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2000
MITSUI ENGG AND SHIPBUILDING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2000
MOHANBHAI U PATEL Vs. INCOME TAX OFFICER	July 21, 2000
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 3, 2000
MORINDA CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 9, 2000
MUKESH KUMAR JAIN Vs. INCOME TAX OFFICER	January 13, 2000
MULTI CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 3, 2000
MUMTAZBANU M RAFIQBHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 3, 2000
MUNJAL SHOWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 7, 2000
N K LEASING CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 14, 2000
N K LEASING CONSTRUCTION P LTD Vs. DY CIT	December 14, 2000
NAGARJUNA FERTILISERS CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 2000
NARASAMMA Vs. ASSTT CIT	November 21, 2000
NARASAMMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 21, 2000
NASIK BREEDING RESEARCH FARM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2000
NATIONAL THERMAL POWER CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	July 18, 2000
NINAL LAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 10, 2000
NIRMAL KUMAR SHEEL KUMAR JAIN Vs. ITO	January 13, 2000
NYLO PLAST INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2000
OLYMPUS ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 17, 2000
OM PRAKASH MUNJAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 28, 2000
OVAL SHIV SHANTI BHUVAN CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER	June 16, 2000
P R PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 8, 2000
PADMA JAIN Vs. GIFT TAX OFFICER	February 10, 2000
PADMA JAIN Vs. GIFT TAX OFFICER	February 1, 2000
PAL PROPERTIES I P LTD Vs. INCOME TAX OFFICER	September 5, 2000
PANNA LAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	June 27, 2000
PAREKH AUTOMOBILES Vs. INCOME TAX OFFICER	February 24, 2000
PAWAN CONSTRUCTION Vs. ITO	April 28, 2000
PAWAN CONSTRUCTION Vs. INCOME TAX OFFICER	April 28, 2000
PERVIN N IRANI Vs. GIFT TAX OFFICER	December 5, 2000
PRABHAT CHANDRA PAUL BY L/R Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 14, 2000
PRADEEP BANKERS Vs. INCOME TAX OFFICER	July 26, 2000
PREMJI HARIDAS CO Vs. INCOME TAX OFFICER	January 24, 2000
PRIYANKA OVERSEAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 2000
R WADIWALA CO Vs. ASSTT CIT	November 30, 2000
RAJ KUMAR SARUPARIA Vs. INCOME TAX OFFICER	July 17, 2000
RAJENDER KUMAR GARG Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 2000
RAJINDER GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 15, 2000
RAJINDER GUPTA Vs. DY CIT	May 15, 2000
RAKESH S MARDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 24, 2000
RAKESH S MARDIA Vs. DY CIT	October 24, 2000
RAM PRAKASH C PURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 18, 2000
RAM SWARUP COLD STORAGE ALLIED LTD Vs. INCOME TAX OFFICER	November 15, 2000
RAVINDRA TRADERS Vs. INCOME TAX OFFICER	February 15, 2000
RAVINDRA VISHNU PATIL Vs. INCOME TAX OFFICER	April 19, 2000
ROHINI BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 15, 2000
ROHITA SUBRAMANIAM Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 2, 2000
ROYAL CALCUTTA TURF CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER	January 14, 2000
RPG ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 2000
S GOPAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 20, 2000
S GOPAKUMAR Vs. ASSTT CIT	January 20, 2000
S L SURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 12, 2000
S M SUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 13, 2000
S R ENTERPRISE Vs. INCOME TAX OFFICER	July 20, 2000
S S GUPTA Vs. INCOME TAX OFFICER	January 13, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 23, 2000
SAIPEM SPA AS AGENT OF D N VITTORIA ORS Vs. INCOME TAX OFFICER	November 16, 2000
SAMAJBADI SOCIETY Vs. ASSISTANT CIT	June 30, 2000
SAMPATRAJ RANKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2000
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 10, 2000
SANGLI BANK LTD Vs. DY CIT	August 10, 2000
SANTOSH KUMAR AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 13, 2000
SAROJ KUMAR PODDAR Vs. JOINT COMMISSIONER OF INCOME TAX	May 22, 2000
SAT PAL SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 3, 2000
SATYENDRA PAL CHAUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 2, 2000
SESHASAYEE PAPER AND BOARDS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 2000
SHANKAR GHOSH Vs. WEALTH TAX OFFICER	August 9, 2000
SHANTILAL M LALWANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 25, 2000
SHAW SCOTT DISTILLERIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 12, 2000
SHIV NARAIN KARMENDRA NARAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 17, 2000
SHIVAM SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 2000
SHRIRAM INDUSTRIAL HOLDINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 5, 2000
SILPA FINANCE AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 9, 2000
SITA STEEL TUBES P LTD Vs. ASSESSING OFFICER	December 29, 2000
SMRUTI TRADING COMPANY Vs. INCOME TAX OFFICER	January 11, 2000
SPIRAX MARSHALL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 14, 2000
SRF LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 23, 2000
SRI SHANMUGA TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 4, 2000
STANES AMALGAMATED ESTATES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 19, 2000
STERLING CONSTRUCTION INVESTMENT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 12, 2000
SUBBIAH NADAR & SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 25, 2000
SUMATI CHAND KOTHARI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 24, 2000
SURAT CITY GYMKHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 20, 2000
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 23, 2000
T I M LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	February 18, 2000
TARA DEVI Vs. INCOME TAX OFFICER	April 24, 2000
TARUNKUMAR V SHAH Vs. INCOME TAX OFFICER	October 30, 2000
TEJ INTERNATIONAL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 2000
TIPS CASSETTES RECORD CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 13, 2000
TRIBHOVANDAS BHIMJI ZAVERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 15, 2000
TRICHY EVEREST AUTOMOBILES AND AGENCIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 2000
TRUSTEES OF INDORE CANCER FOUNDATION CHARITABLE TRUST Vs. UNION OF INDIA	October 12, 2000
UNIQUE ORGANISERS DEVELOPERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 30, 2000
UNIVERSAL CAPSULES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 28, 2000
USHA MARTIN INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 24, 2000
UVIFORT METALIZERS Vs. DY CIT	December 7, 2000
V H JEWELLERS Vs. ASSTT CIT	October 10, 2000
V K MATHUR Vs. INCOME TAX OFFICER	July 25, 2000
V K MATHUR Vs. ITO	July 25, 2000
V KALIRAJAN Vs. INCOME TAX OFFICER	January 25, 2000
V N SARPOTDAR Vs. DY CIT	December 12, 2000
V N SARPOTDAR DECD THROUGH LEGAL HEIR Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 12, 2000
VEENA CHOKHANI Vs. INCOME TAX OFFICER	December 19, 2000
VIDESH SANCHAR NIGAM LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 14, 2000
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 5, 2000
VIRINDER BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 8, 2000
VISHWANATH MANSINGKA Vs. INSPECTING ASSISTANT COMMISSIONER	June 30, 2000
WADILAL DAIRY INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 13, 2000
WEALTH TAX OFFICER Vs. SATYANARAIN SARAF	September 29, 2000
WESTERN AGENCIES MADRAS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	December 21, 2000
WESTERN INDIA OIL DISTRIBUTING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 23, 2000
YARN SYNDICATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 28, 2000
ZF STEERING GEAR INDIA LTD Vs. DY CIT	February 28, 2000

Year 2000 of INCOME TAX APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address