|
A K BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 29, 1999 |
|
ABDULGAFAR A NADIADWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX ABDULGAFAR A NADIADWALA V ASSTT CIT
|
November 15, 1999 |
|
ACCURATE PIPES PLASTICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 1999 |
|
AGRAWAL FLOORING STONE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AGRAWAL FLOORING STONE CO
|
May 7, 1999 |
|
AJAI CHOUDHARY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 21, 1999 |
|
AKHARA GHAMANDA DASS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1999 |
|
AL MADEENA CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 1, 1999 |
|
ALEMBIC CHEMICAL WORKS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 1999 |
|
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 29, 1999 |
|
ALUKKAS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 27, 1999 |
|
AMAR SINGH KISHAN CHAND Vs. INCOME TAX OFFICER
|
December 10, 1999 |
|
AMINABI KASKAR Vs. COMPETENT AUTHORITY
|
February 11, 1999 |
|
ANANT CHUNILAL KATE Vs. INCOME TAX OFFICER
|
May 28, 1999 |
|
ANIL DUGGAL Vs. ASSTT CIT
|
June 24, 1999 |
|
ANKIT DIAMONDS Vs. INCOME TAX OFFICER
|
December 14, 1999 |
|
ANSAR RAHMAN AND OTHERS Vs. COMPETENT AUTHORITY
|
April 6, 1999 |
|
AQUA ALLOYS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 17, 1999 |
|
ASHOK KUMAR JORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 18, 1999 |
|
ASHOK SOI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIT V ASHOK SOI
|
August 31, 1999 |
|
ASMAN INVESTMENTS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 20, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGHVI TEXTILE ENGG P LTD
|
January 15, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS CO LTD
|
May 10, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEETA MAYOR
|
July 23, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH NARAIN GUPTA
|
May 25, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BRIJ BHUSHAN LAL SONS
|
December 16, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARP SPRINGS STAPLES CO P LTD
|
January 21, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SINORA TRADING LTD
|
February 26, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAKTIKUMAR M SANCHETI
|
May 31, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLASSIC DIAMONDS I LTD
|
October 28, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDERS
|
February 5, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR CONSTRUCTION CO P LTD
|
July 28, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPI TALKIES
|
July 27, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MANUFACTURERS LTD
|
November 30, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MFG LTD ASSTT CIT V CINNI LTD ASSTT CIT V TULLO MOTORS P LTD
|
April 12, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAGWAT PRASAD SARAF
|
January 8, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. O P GUPTA
|
December 31, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAWAL KISHORE AGARWAL
|
November 18, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DEVI LAL SONI
|
December 7, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TUSHAR HARIT P LTD
|
October 5, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD
|
April 21, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NANJAPPA HUF
|
September 27, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S M KANNAPPA AUTOMOBILES P LTD
|
March 31, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAKAY TRADERS
|
September 16, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ISHAR DASS MAHAJAN SONS
|
May 31, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI
|
August 17, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MUGAT DYEING PRINTING MILLS
|
November 29, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARDA GUMS CHEMICALS INDUSTRIAL AREA
|
December 17, 1999 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEHERJIBHOY NAWROZJI SATHA CHARITABLE TRUST
|
May 11, 1999 |
|
ASSOCIATE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1999 |
|
B VIJAYKUMAR CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 26, 1999 |
|
BACHRAJ SONS Vs. INCOME TAX OFFICER
|
September 20, 1999 |
|
BADHURANI DEEPINDER KAUR ORS Vs. WEALTH TAX OFFICER
|
June 28, 1999 |
|
BALAJI CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 7, 1999 |
|
BALAJI CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 7, 1999 |
|
BALCHAND K VORA Vs. EIGHTH INCOME TAX OFFICER
|
January 28, 1999 |
|
BARAMATI TALUKA SAHAKARI DOODH PURVATHA SANGH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 22, 1999 |
|
BENNET COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 3, 1999 |
|
BERLIA CHEMICALS TRADERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 1999 |
|
BHOOPALAM COMMERCIAL COMPLEX INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1999 |
|
BIRLA AT T COMMUNICATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 17, 1999 |
|
BKI/HAM V O F C/O ARTHUR ANDERSON CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 8, 1999 |
|
BLUE DART EXPRESS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 6, 1999 |
|
BUSINESS INFORMATION PROCESSING SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 26, 1999 |
|
C B M WARRIER Vs. T PRASANNAKUMARI
|
August 17, 1999 |
|
C M P D I Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 19, 1999 |
|
CHANDER MOHAN MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
|
January 13, 1999 |
|
CHEMINOR DRUGS LTD Vs. INCOME TAX OFFICER
|
December 22, 1999 |
|
CHINTAMANI HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 14, 1999 |
|
CHIRANJILAL S GOENKA Vs. WEALTH TAX OFFICER
|
September 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD
|
May 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TATA IRON STEEL CO LTD
|
May 25, 1999 |
|
CONCEPT PHARMACEUTICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 12, 1999 |
|
D A PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 11, 1999 |
|
D N KAMANI HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 6, 1999 |
|
DARSHAN SUMAN ZAVERI Vs. INCOME TAX OFFICER
|
June 30, 1999 |
|
DATAR CO Vs. INCOME TAX OFFICER
|
June 25, 1999 |
|
DEPUTY COMMISSIONER Vs. PROMINENT HOTELS LTD
|
April 29, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURES LTD
|
August 6, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIAN HOTELS LTD
|
February 25, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOUNT SHIVALIK BREWERIES LTD
|
May 28, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMER
|
July 13, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ILABEN VIRENDRAKUMAR
|
July 13, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. O N G C
|
August 12, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. JANATHA STEEL MILLS P LTD
|
March 25, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. B P L INDIA LTD
|
April 8, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD
|
April 19, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARLE BISCUITS P LTD
|
July 12, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. BACHHRAJ CO LTD
|
July 20, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARYANA OXYGEN LTD
|
December 28, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH EICHER GOODEARTH V DY CIT
|
April 26, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN SONS
|
October 28, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NORASIA LINES MALTA LTD
|
April 22, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOSHI FORMULABS P LTD JOSHI FORMULABS P LTD V DY CIT
|
January 18, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD
|
July 26, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ESQUIRE VIDEO FILM SERVICES P LTD
|
June 18, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOKALBARI KANOI TEA ESTATE P LTD
|
September 15, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHANDER MOHAN
|
April 29, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LTD
|
May 21, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PARAMOUNT HOTELS LTD
|
November 21, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT MACHINERY MANUFACTURERS LTD
|
August 6, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. JUPITER DISTILLERY
|
November 2, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANISH ORGANICS INDIA LTD
|
December 27, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON PHARMACEUTICALS GUJARAT LTD
|
May 7, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. FARMSON ANALGESIC P LTD
|
May 7, 1999 |
|
DHANVI TRADING INVESTMENT P LTD Vs. ASSESSING OFFICER
|
March 11, 1999 |
|
DIGVIJAY CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 1999 |
|
DINESH MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 25, 1999 |
|
DISTRICT EXCISE OFFICER Vs. INCOME TAX OFFICER
|
December 20, 1999 |
|
DIVINE BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 20, 1999 |
|
DRILL WELL ASSOCIATES CO OP SOCIETY LTD Vs. INCOME TAX OFFICER
|
May 7, 1999 |
|
DY CIT Vs. ARAF TRADING CORPORATION
|
March 18, 1999 |
|
E R TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1999 |
|
EAGLE FLASK INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 19, 1999 |
|
EASTERN CLAY CERAMICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 1999 |
|
ELITE DEVELOPERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 24, 1999 |
|
ESSEM INTRA PORT SERVICES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 1999 |
|
FANCY CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 1999 |
|
FINOLEX PIPES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 22, 1999 |
|
G D APTE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 23, 1999 |
|
G INDIRA K REDDY AND OTHERS Vs. INCOME TAX OFFICER
|
January 14, 1999 |
|
G N GHORPADE HUF Vs. DY CIT
|
December 24, 1999 |
|
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER
|
March 30, 1999 |
|
GANPAT LAL AJANA Vs. WEALTH TAX OFFICER
|
March 20, 1999 |
|
GEARHART INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 15, 1999 |
|
GEHLOT PAN BHANDAR Vs. INCOME TAX OFFICER
|
November 18, 1999 |
|
GENERAL EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 9, 1999 |
|
GKW LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 14, 1999 |
|
GOLANI BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 27, 1999 |
|
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER ASSTT CIT V GOODYEAR INDIA LTD
|
October 11, 1999 |
|
GUJARAT THEMIS BIOSYN LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 20, 1999 |
|
GULAKANDI DEVI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 1999 |
|
GULATI SAREE CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 9, 1999 |
|
GULF OIL INDIA LTD Vs. INCOME TAX OFFICER
|
December 21, 1999 |
|
GULSHAN AHUJA AND OTHERS Vs. COMPETENT AUTHORITY
|
July 23, 1999 |
|
H P AGRO INDUSTRIES CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 1999 |
|
HANSA AGENCIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 26, 1999 |
|
HARISHKUMAR J GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 27, 1999 |
|
HARNAM SINGH BISHAN SINGH JEWELLERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 11, 1999 |
|
HARSHAD P MEHTA AND OTHERS Vs. COMPETENT AUTHORITY
|
June 3, 1999 |
|
HASINA IBRAHIM PARKAR AND ANOTHER Vs. COMPETENT AUTHORITY
|
February 10, 1999 |
|
HEMLA EMBROIDERY MILLS P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
October 27, 1999 |
|
HINDUSTAN MARKETING ADVERTISING CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
June 3, 1999 |
|
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 1999 |
|
HOLLYHOCK ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1999 |
|
HOOGHLY MILLS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 3, 1999 |
|
HOTEL VRINDAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 1999 |
|
IDEAL PLOT VIKRI KENDRA/KHOPADE FAMILY TRUST/JAYENDRA K KHOPADE/MS ANITA K KHOPADE/KIRAN KISENRAO KHOPADE/MRS KAMLABAI K KHOPADE/DR SANJAY K KHOPADE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 1999 |
|
IN RE; DAMANI BROTHERS Vs. STATE
|
April 15, 1999 |
|
INCOME TAX OFFICER Vs. SAPHIRE TRADERS P LTD
|
March 17, 1999 |
|
INCOME TAX OFFICER Vs. MOHINDER SINGH DAVINDER SINGH CO
|
July 16, 1999 |
|
INCOME TAX OFFICER Vs. MANGALAM CHEMICALS
|
October 20, 1999 |
|
INCOME TAX OFFICER Vs. BRAHMAN KARYALAYA
|
August 5, 1999 |
|
INCOME TAX OFFICER Vs. SADHU SINGH AND SONS
|
May 27, 1999 |
|
INCOME TAX OFFICER Vs. SOHAN LAL GOEL
|
February 9, 1999 |
|
INCOME TAX OFFICER Vs. UITEC INTERNATIONAL
|
May 4, 1999 |
|
INCOME TAX OFFICER Vs. EAST INDIAN COAL CO LTD
|
April 28, 1999 |
|
INCOME TAX OFFICER Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
|
November 1, 1999 |
|
INCOME TAX OFFICER Vs. SKYJET AVIATION PVT LTD AND VICE VERSA
|
July 19, 1999 |
|
INCOME TAX OFFICER Vs. NAYANA K SHAH
|
August 31, 1999 |
|
INCOME TAX OFFICER Vs. MAGANBHAI S PATEL
|
September 30, 1999 |
|
INCOME TAX OFFICER Vs. BIPIN FARASHKHANA
|
July 1, 1999 |
|
INDIAN ALUMINIUM CABLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 17, 1999 |
|
INDIAN HOTELS COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 1999 |
|
INDUCTOTHERM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 16, 1999 |
|
INDUSTRIAL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX ITO V INDUSTRIAL ENTERPRISES
|
May 13, 1999 |
|
INDUSTRIAL FINANCE CORPORATION I LTD Vs. INCOME TAX OFFICER
|
April 21, 1999 |
|
IQBAL CHAND KHURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 26, 1999 |
|
IRCON INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 19, 1999 |
|
ITO Vs. DINESH SARAA
|
October 26, 1999 |
|
J AND K SHEEP AND SHEEP PRODUCTS DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 19, 1999 |
|
J C CHANDIOK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 25, 1999 |
|
J K INVESTORS BOMBAY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 1999 |
|
J K SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 25, 1999 |
|
J P SHAH ADV Vs. K V DAVE ADV
|
May 31, 1999 |
|
J R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 3, 1999 |
|
JAGAN NATH GURBACHAN SINGH Vs. ITO
|
June 28, 1999 |
|
JAGAN NATH SAYAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX
|
November 8, 1999 |
|
JAGDAMBA RICE MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 29, 1999 |
|
JAI PAL SHARMA Vs. INCOME TAX OFFICER
|
April 20, 1999 |
|
JAIKISAN R AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 1999 |
|
JAINSONS SS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 31, 1999 |
|
JANTA TILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 6, 1999 |
|
JAWAHAR LAL OSWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1999 |
|
JAY BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 11, 1999 |
|
JHANTALA INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 25, 1999 |
|
JME EMPLOYEES CO OPERATIVE CREDIT THRIFT SOCIETY LTD Vs. INCOME TAX OFFICER
|
April 28, 1999 |
|
JOSE BROTHERS JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 24, 1999 |
|
JOSTS ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 14, 1999 |
|
K K KUNCHERIA Vs. COMPETENT AUTHORITY
|
February 3, 1999 |
|
KAILASH MOUDGIL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 2, 1999 |
|
KANHAYA LAL SURINDER KUMAR Vs. ASSESSING OFFICER
|
May 31, 1999 |
|
KANS RAJ AND SONS Vs. INCOME TAX OFFICER
|
June 28, 1999 |
|
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1999 |
|
KARAM CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 1999 |
|
KARIMJEE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 28, 1999 |
|
KASAM HUSSAIN THAIM Vs. COMPETENT AUTHORITY
|
May 10, 1999 |
|
KASAT PAPER PULP LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 4, 1999 |
|
KASHIRAM ATMARAM AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 31, 1999 |
|
KASTURI LAL DHIR Vs. INCOME TAX OFFICER
|
January 1, 1999 |
|
KAVERI WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 10, 1999 |
|
KEDAR DARGAR Vs. INCOME TAX OFFICER
|
December 27, 1999 |
|
KERALA FINANCIAL CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 24, 1999 |
|
KESHAV B BHUJLE Vs. E B V NAIR
|
December 20, 1999 |
|
KEWAL G BAJAJ Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 1999 |
|
KHANDELWAL INDUSTRIAL GASES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 6, 1999 |
|
KHOZEM F KAUKAWALA Vs. COMPETENT AUTHORITY
|
April 13, 1999 |
|
KOMARLA FEEDS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1999 |
|
KOTI ENTERPRISES P LTD Vs. INCOME TAX OFFICER
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October 14, 1999 |
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LAKHANPAL NATIONAL LTD Vs. INCOME TAX OFFICER
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March 9, 1999 |
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LAKSHMI GNANESWARA ENTERPRISES AND FINANCIERS Vs. INCOME TAX OFFICER
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February 22, 1999 |
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LALITHA RAMASWAMY Vs. V INCOME TAX OFFICER
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December 21, 1999 |
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LATE ANANTA N NAIK THROUGH LR Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 7, 1999 |
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LUPIN AGROCHEMICAL I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 29, 1999 |
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M M NAGALINGA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 9, 1999 |
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MAJOR D M PURANDARE Vs. INCOME TAX OFFICER
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January 29, 1999 |
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MANOHAR LAL Vs. INCOME TAX OFFICER
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December 24, 1999 |
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MEGJI MATHRADAS Vs. JOINT COMMISSIONER OF INCOME TAX
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October 7, 1999 |
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MITSUI COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 27, 1999 |
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MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 30, 1999 |
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MODERN STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 20, 1999 |
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MODERN THREADS I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 12, 1999 |
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MONGA METALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 30, 1999 |
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MS POOJA BHATT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 31, 1999 |
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MS REENA H MIRCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 5, 1999 |
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MTZ POLYESTERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 24, 1999 |
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MUKESH MALHOTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 18, 1999 |
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NAIK WEAVING MILLS Vs. INCOME TAX OFFICER ITAT PUNE BENCH
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August 25, 1999 |
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NAIK WEAVING MILLS Vs. INCOME TAX OFFICER
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August 25, 1999 |
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NAIK WVG MILLS Vs. INCOME TAX OFFICER
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August 25, 1999 |
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NAKLANK DIAMONDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 10, 1999 |
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NARANGS HOTELS P LTD Vs. INCOME TAX OFFICER
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December 8, 1999 |
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NATIONAL DAIRY DEVELOPMENT BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 7, 1999 |
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NATIONAL PLASTIC ALLIED INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX NATIONAL PLASTIC ENTERPRISES V DY CIT M V PAREKH V DY CIT MANHAR V PAREKH HUF V DY CIT
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May 28, 1999 |
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NAVJIVAN ROLLER FLOUR PULSE MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V NAVJIVAN ROLLER FLOUR PULSE MILLS LTD
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May 20, 1999 |
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NEW RAJASTHAN TRADING CO Vs. INCOME TAX OFFICER
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October 11, 1999 |
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NIRAJ PETROCHEMICALS LTD Vs. INCOME TAX OFFICER
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August 20, 1999 |
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O P GUPTA Vs. INCOME TAX OFFICER
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April 29, 1999 |
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P A CHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 5, 1999 |
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PATEL CHEMICAL WORKS Vs. INCOME TAX OFFICER
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August 6, 1999 |
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PENZOL INVESTMENT TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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October 8, 1999 |
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PETROLEUM INDIA INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 25, 1999 |
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PINK STAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 23, 1999 |
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POYILAKKADA FISHERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 12, 1999 |
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PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 23, 1999 |
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PRAKASH TULSIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 23, 1999 |
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PRAMOD S TALWALKAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 12, 1999 |
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PRARTHANA CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 20, 1999 |
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PRUDENTIAL CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 30, 1999 |
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PUNJAB FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 5, 1999 |
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PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 28, 1999 |
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R B SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 19, 1999 |
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R K SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 11, 1999 |
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R PRAKASH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 18, 1999 |
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RAINBOW DISTILLERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 9, 1999 |
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RAJ PAL ASHWANI KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 15, 1999 |
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RAJRANI GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 25, 1999 |
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RAM LAL SONS Vs. INCOME TAX OFFICER
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January 28, 1999 |
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RAMAKANT UMASHANKAR KHETAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 28, 1999 |
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RAMDAS TRAMBAK NARKHEDE CO Vs. INCOME TAX OFFICER
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August 10, 1999 |
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RAMESH T SALVE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 29, 1999 |
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RAMESHWAR LAL AHUJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 23, 1999 |
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RASESH COMMERCIAL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 8, 1999 |
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RAVI IRON SCRAP CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V RAVI IRON SCRAP CO
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December 6, 1999 |
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RENU GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 25, 1999 |
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ROADMASTER INDUSTRIES OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 31, 1999 |
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ROLLATAINERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 7, 1999 |
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ROXY ENGG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 8, 1999 |
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ROXY ENGINEERING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 8, 1999 |
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S GURLAL SINGH TULI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 9, 1999 |
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S R DOSHI FINANCE INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 9, 1999 |
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S SURENDRANATH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 10, 1999 |
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SAHARA INDIA SAVINGS INVESTMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 15, 1999 |
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SAJJANSINH N CHAUHAN Vs. INCOME TAX OFFICER ITO V SAJJAN SINGH N CHAUHAN
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April 22, 1999 |
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SALVI DIVAKAR SHANKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 1, 1999 |
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SANGAM PAPER CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 6, 1999 |
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SANJAY KUMAR GOYAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 22, 1999 |
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SARAF TRADING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 30, 1999 |
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SAVITRI CO Vs. INCOME TAX OFFICER
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July 16, 1999 |
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SAYAJI INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 15, 1999 |
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SEASON RUBBERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 12, 1999 |
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SEDCO FOREX INTERNATIONAL DRILLING INC Vs. DEPUTY COMMISSIONER OF INCOME TAX SEDCO FOREX INTERNATIONAL INC V DY CIT
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March 23, 1999 |
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SENIOR ACCOUNTS OFFICER THERMAL POWER PROJECT ANPARA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 26, 1999 |
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SEVANTILAL MANILAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 8, 1999 |
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SHAMALSHA GIRDHARI CO Vs. ASSISTANT COMMISSIONER
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April 22, 1999 |
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SHANKER LAL VED PRAKASH Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 11, 1999 |
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SHANKER RICE CO Vs. INCOME TAX OFFICER
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December 6, 1999 |
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SHARDABEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 1, 1999 |
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SHIVAM ART PROCESSORS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 4, 1999 |
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SHRADHA CONSTRUCTION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 29, 1999 |
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SHRIRAM PISTONS RINGS LTD Vs. INCOME TAX OFFICER
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May 27, 1999 |
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SINGHAL BROTHERS Vs. INCOME TAX OFFICER
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June 21, 1999 |
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SOHAN LAL JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 11, 1999 |
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SOU VIDYA MADANLAL MALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 14, 1999 |
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SPARTEK CERAMICS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 20, 1999 |
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STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 25, 1999 |
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STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 24, 1999 |
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SUMAN DHANJI ZALTE Vs. ASSISTANT COMMISSIONER OF INCOME TAX VILAS D ZALTE V ASSTT CIT GAUTAM D ZALTE V ASSTT CIT
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February 17, 1999 |
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SURAT TENNIS CLUB Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 22, 1999 |
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SURENDRA M KHANDHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 3, 1999 |
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SYNCO INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 20, 1999 |
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T S CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 26, 1999 |
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T S VENKATESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 13, 1999 |
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T UGAM BAI Vs. COMPETENT AUTHORITY
|
May 5, 1999 |
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TATA CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 14, 1999 |
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TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 11, 1999 |
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THERMAX BABCOCK AND WILCOX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 8, 1999 |
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TITAN INVESTMENT FINANCE CO LTD Vs. INCOME TAX OFFICER
|
October 8, 1999 |
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TITANOR COMPONENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 29, 1999 |
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UNIMED TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 16, 1999 |
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UNIQUE INVIN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 21, 1999 |
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UNITED BUILDERS Vs. ASSTT COMMISSIONER OF INCOME TAX
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November 1, 1999 |
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UNITED BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 1, 1999 |
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USHA HEMANT BAROT AND OTHERS Vs. COMPETENT AUTHORITY
|
September 16, 1999 |
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USHA TRIPATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 21, 1999 |
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V V S ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 30, 1999 |
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VED PARKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 1999 |
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VED PRAKASH SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 1999 |
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VEENA BHALLA Vs. WEALTH TAX OFFICER
|
November 25, 1999 |
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VERMA ROADWAYS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 15, 1999 |
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VIJAY SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 22, 1999 |
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VIKAS DEVELOPERS Vs. ASSTT CIT
|
August 10, 1999 |
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VINOD KUMAR PRAMOD KUMAR Vs. INCOME TAX OFFICER
|
December 10, 1999 |
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VISHWA HINDU PARISHAD SANKAT MOCHAN ASHRAM Vs. DEPUTY DIRECTOR OF INCOME TAX
|
December 14, 1999 |
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VISHWAKARMA PAIJAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 23, 1999 |
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VRISHALI HOTELS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 1999 |
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WALL STREET CONSTRUCTION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 6, 1999 |
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YESHWANT B CHIGTERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 8, 1999 |
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ZAHID PARWEZ Vs. COMPETENT AUTHORITY
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July 26, 1999 |