|
A K MISHRA Vs. INCOME TAX OFFICER
|
April 25, 1997 |
|
A THANGAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 28, 1997 |
|
ABHAY KUMAR SHROFF Vs. INCOME TAX OFFICER
|
June 20, 1997 |
|
ACME CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1997 |
|
AEGIS CHEMICAL IND LTD Vs. INCOME TAX OFFICER
|
April 17, 1997 |
|
AKAYS EXPORTOS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 1997 |
|
AKHILESHWAR PD SINHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1997 |
|
ALEMBIC CHEMICALS WORKS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 8, 1997 |
|
ALEXANDER GEORGE Vs. INCOME TAX OFFICER
|
December 10, 1997 |
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ALL INDIA FLAT TAPE MANUFACTURES ASSOCIATION Vs. INCOME TAX OFFICER
|
March 31, 1997 |
|
ALLIMMAL Vs. COMPETENT AUTHORITY
|
June 20, 1997 |
|
AMBALAL L THAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIT V AMBALAL L THAKKAR
|
July 28, 1997 |
|
AMERICAN EXPRESS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 2, 1997 |
|
AMRITLAL BHAGWANDAS SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 1997 |
|
AMRITLAL BHAGWANDAS SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 10, 1997 |
|
AMULYA GENERAL TRADING AGENCIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 11, 1997 |
|
APOLLO TYRES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 27, 1997 |
|
APS ELECTRO STAMPINGS I PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1997 |
|
ARCO SPUN SILK MILLS P LTD Vs. INCOME TAX OFFICER
|
September 4, 1997 |
|
ARCO SPUN SILK P LTD Vs. INCOME TAX OFFICER
|
September 4, 1997 |
|
ARUN KUMAR SRIVASTAVA Vs. INCOME TAX OFFICER
|
June 12, 1997 |
|
ASA RAM MUKAND LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 4, 1997 |
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ASHOK NATVARLAL PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 5, 1997 |
|
ASSISTANT COMMISSIONER Vs. VARMA MUKHERJI P LTD
|
January 17, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G S BHATIA ALSO G S BHATIA V ASSTT CIT
|
May 27, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S A PLANT P LTD
|
August 28, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRILOK SHIPBREAKING LTD
|
June 20, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAJIANI KUDIA FAMILY TRUST
|
March 31, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. R TAHILRAM
|
April 7, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARISH JAIN
|
January 30, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VARDHMAN DIE CASTER
|
January 31, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUPER INSTRUMENTS LTD
|
November 5, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPALDAS VALLABHDAS GOPALDAS VALLABHADAS V ASSTT CIT
|
September 19, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TUSNIAL TRADING CO
|
October 29, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHOBHA SAREE CENTRE
|
June 30, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FARIDA BEGUM TAZUDEEN
|
March 27, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ATTUR THULUVA VELALAR SANGAM
|
March 14, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEROCEAN SHIPPING I P LTD
|
February 24, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S M NATU
|
January 28, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MRS K VASANTHA
|
December 3, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUBHADRA RAVI KARUNAKARAN
|
October 31, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BABY MARINE EXPORTS
|
June 26, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G VENKATESWARAN
|
May 12, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESHWARI MAHESHWARI
|
February 19, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRAVAN MAHIPAT HEDAU HUF
|
February 28, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DULICHAND DEVENDRA KUMAR
|
April 25, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI MALATHI CHIT FUNDS P LTD
|
December 30, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT INDUSTRIES
|
September 4, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT INDUSTRIES
|
April 9, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHAILESH S SHAH
|
March 11, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOTICHAND CONSTRUCTION CO P LTD
|
July 29, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARANG HOTELS RESORTS P LTD NARANG HOTELS RESORTS P LTD V I
|
March 6, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KUMAR ICE
|
May 12, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARMA COLD STORAGE ICE FACTORY PVT LTD
|
September 26, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAGESHWAR PRASAD
|
March 24, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRINIVASA ENTERPRISES
|
February 12, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NITU TRADING CO LTD
|
September 12, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. MEWAR GARRAGE
|
November 21, 1997 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KARTIKEYA SARABHAI N TRUST NO 27
|
September 29, 1997 |
|
ASSISTANT DIRECTOR OF INSPECTION INCOME TAX EXEMPTION Vs. FRENY SIYAVAKHSH ANJIRBAUG SIYAVAKHSH RUSTOMJI ANJIRBAUG CHARITABLE TRUST FRENY SIYAVAKHSH ANJIRBAUG SIYAWAKHSH RUSTOMJI ANJIRBAUG CHARITABLE TRUST V ASSTT DIRECTOR OF INSPECTION IT EXEMPTION
|
February 17, 1997 |
|
ASSOCIATED ENGG PRODUCTS Vs. INCOME TAX OFFICER
|
March 21, 1997 |
|
ASSOCIATED TECKNO PLASTICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 1997 |
|
ASVINI COLD STORAGE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1997 |
|
ATMARAM J MANGHIRMALANI HUF Vs. INCOME TAX OFFICER
|
December 5, 1997 |
|
AZAD BUILDERS CCL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 21, 1997 |
|
B D A LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1997 |
|
B H P ENGINEERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V BHP ENGINEERS LTD
|
November 27, 1997 |
|
B INDIRA RANI Vs. INCOME TAX OFFICER
|
November 10, 1997 |
|
B M CHINAI Vs. INCOME TAX OFFICER
|
March 4, 1997 |
|
B R ENGINEERING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 1997 |
|
BABU RAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO PRABHU DAYAL V ASSTT CIT GIANCHAND V ASSTT CIT ASSTT CIT V GIANCHAND
|
April 30, 1997 |
|
BABUL PRODUCTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V BABUL PRODUCTS
|
April 7, 1997 |
|
BAGHI ESTATES TRADERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 14, 1997 |
|
BAI DAYAMBAI ADAMJI RANGWALA CHARITY TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
October 31, 1997 |
|
BAKHTAWARSINGH BALKRISHAN BUILDERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 1997 |
|
BANCO PRODUCTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 28, 1997 |
|
BANSAL BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 19, 1997 |
|
BANWARI LAL ANAND Vs. INCOME TAX OFFICER
|
June 30, 1997 |
|
BFC OFFICERS WELFARE TRUST NO VI ORS Vs. INCOME TAX OFFICER
|
April 25, 1997 |
|
BHAG CHAND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 27, 1997 |
|
BHARAT MINING ENGG CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 25, 1997 |
|
BHARAT R SHAH Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
May 13, 1997 |
|
BHILAI ENGG CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 11, 1997 |
|
BOLLARD OILFIELD P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 29, 1997 |
|
BOMBAY BRUSH INDORE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 20, 1997 |
|
BOMBAY CABLE CO P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX ALSO DY CWT V BOMBAY CABLE CO P LTD
|
April 21, 1997 |
|
C E BAILEY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 1997 |
|
CAPITAL RUBBER INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 10, 1997 |
|
CAPRIHANS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 20, 1997 |
|
CAPT HARMINDER SINGH Vs. INCOME TAX OFFICER
|
April 9, 1997 |
|
CENTRAL INDIA GASES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 22, 1997 |
|
CENTRAL MINE PLANNING DESIGN INSTT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 1997 |
|
CHACKO MATHEW Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 1997 |
|
CHEMICAL CONSTRUCTION INTERNATIONAL P LTD Vs. CHEMICAL CONSTRUCTION INTERNATIONAL P LTD
|
July 15, 1997 |
|
CHENGALRAYAN CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 1997 |
|
CHETNA ENTERPRISES Vs. INCOME TAX OFFICER
|
July 4, 1997 |
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CHILODA FARMS P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
November 19, 1997 |
|
CLARIANT INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 5, 1997 |
|
COMFUND FINANCIAL SERVICES I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ PARKASH GUPTA
|
December 23, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. D R DESAI
|
October 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MEERA ENGG COMMERCIAL CO P LTD
|
August 5, 1997 |
|
D K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 23, 1997 |
|
DABUR INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 1997 |
|
DARABSHAW B CURSETJEES SONS INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT INSTRUMENT LTD
|
December 19, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. TORRENT LABORATORIES P LTD
|
August 14, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE CO OPERATIVE BANK LTD
|
February 3, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUBSEA OFFSHORE LTD
|
October 6, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MRS MAYURIKA S PODDAR
|
May 29, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NIMAR KSHITRIYA GRAMIN BANK
|
May 21, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUNI LAL ORS
|
January 14, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NAGARJUNA INVESTMENT TRUST LTD
|
April 21, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRECISION GEARS INDORE P LTD
|
September 24, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS J ZAVERI
|
August 28, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY CHEMICAL CO LTD
|
September 1, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ESTER INDUSTRIES LTD
|
March 26, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE CO OPERATIVE BANK LTD GUJARAT STATE CO OPERATIVE BANK LTD V DY CIT
|
December 3, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA SCOOTERS LTD
|
February 5, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANILAL BAPALAL FAMILY BENEFIT TRUST
|
August 26, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. L S MILLS P LTD
|
March 27, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOTEL SRILEKHA P LTD
|
October 14, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GEM GRANITES
|
June 11, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. A TENZING
|
January 16, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHADEO R MAHADIK
|
December 9, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAGDISH ELECTRONICS P LTD
|
November 11, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPN
|
November 10, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SOCIEDADE DE FOMENTO INDUSTRIAL LTD
|
March 20, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPN LTD
|
December 30, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL HATECHERIES P LTD CENTRAL HATECHERIES P LTD V DY CIT A
|
January 21, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUNJAB KIRANA BHANDAR
|
February 12, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. VINDHYA TELELINKS LTD ALSO VINDHYA TELELINKS LTD V DY CIT
|
February 13, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIRA CONSTRUCTION CO
|
February 7, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. RELIANCE COMMERCIAL CORPN
|
October 14, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. REDIFFUSION ADVERTISING LTD
|
June 9, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CAPRIHANS I LTD
|
December 5, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACHINO TECHNO SALES P LTD
|
February 26, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SAMIR DIAMOND MANUFACTURING P LTD
|
April 17, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. ANIL KUMAR ANIL KUMAR V DY CIT ASSTT
|
February 24, 1997 |
|
DEPUTY COMMISSIONER OF INCOME TAX ORS Vs. APOLLO VIKAS STEELS P LTD ORS
|
September 30, 1997 |
|
DESAI BROTHERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 27, 1997 |
|
DHARAMCHAND SURANA Vs. INCOME TAX OFFICER
|
February 21, 1997 |
|
DISTRICT EXCISE OFFICER DEHRADUN Vs. INCOME TAX OFFICER ITO V DISTT EXCISE OFFICER DEHRADUN
|
December 31, 1997 |
|
EASTERN CONSTRUCTION COMPANY Vs. INCOME TAX OFFICER
|
August 29, 1997 |
|
ELDORADO INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 18, 1997 |
|
EXPRESS MOVERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 3, 1997 |
|
EXPRESS NEWSPAPERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 1997 |
|
FLUID AIR INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 5, 1997 |
|
FRANCIS JOSEPH Vs. INCOME TAX OFFICER
|
June 30, 1997 |
|
FREEZEKING INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 13, 1997 |
|
FREEZEKING INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 13, 1997 |
|
G ANIRUDHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 24, 1997 |
|
G KRISHNAMMAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 27, 1997 |
|
G L REXROTH INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V G L REXROTH INDUSTRIES LTD
|
September 5, 1997 |
|
GALLOTTI RAOUL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 1997 |
|
GEM JEWELLERY EXPORT PROMOTION COUNCIL Vs. SIXTH INCOME TAX OFFICER
|
October 3, 1997 |
|
GENERAL SALES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 26, 1997 |
|
GHISA RAM TARA CHAND Vs. INCOME TAX OFFICER
|
August 21, 1997 |
|
GIRDHAR AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 1997 |
|
GOD GRANITES Vs. INCOME TAX OFFICER
|
May 19, 1997 |
|
GODAWARI DEVI SARAWAGI Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
January 13, 1997 |
|
GOPAL BINDRABAN AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 1997 |
|
GOPICHAND P GODHWANI Vs. GIFT TAX OFFICER
|
June 12, 1997 |
|
GRAMOPHONE CO OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 1997 |
|
GROWTH LEASING FINANCE LTD Vs. INCOME TAX OFFICER
|
September 5, 1997 |
|
GURMAIL SINGH GURJIT SINGH CO Vs. INCOME TAX OFFICER
|
March 18, 1997 |
|
HALDOR TOPSOE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 18, 1997 |
|
HARISHCHAND BROS Vs. INCOME TAX OFFICER
|
June 5, 1997 |
|
HARYANA WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V HARYANA WAREHOUSING CORPN
|
June 5, 1997 |
|
HENKEL SPIC INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 21, 1997 |
|
HIMATSINGIKA SEIDA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 1997 |
|
HIMATSINGIKA SEIDA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 19, 1997 |
|
HINDUSTAN FASHIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 1997 |
|
IMRAN UR REHMAN KIDWAI Vs. INCOME TAX OFFICER
|
March 14, 1997 |
|
INCOME TAX OFFICER Vs. RADHA DHARMARTH TRUST AND OTHERS
|
December 5, 1997 |
|
INCOME TAX OFFICER Vs. MADHURAM
|
November 4, 1997 |
|
INCOME TAX OFFICER Vs. VOEST ALPINE INDUSTRIEANLAGENBAU GMBH
|
November 24, 1997 |
|
INCOME TAX OFFICER Vs. SADHU RAM GUPTA STEELS
|
November 28, 1997 |
|
INCOME TAX OFFICER Vs. QUALITY CHEMICALS
|
October 13, 1997 |
|
INCOME TAX OFFICER Vs. MANAKCHAND MUSHARAF
|
September 18, 1997 |
|
INCOME TAX OFFICER Vs. JAGDISH J KANSAGARA ITO V DR SMT DAXABEN J KANSAGARA ITO V J J KANSAGARA HUF ITO V PRADEEP J KANSAGARA INDIVIDUAL
|
September 16, 1997 |
|
INCOME TAX OFFICER Vs. LALITABEN HARIPRASAD SHAH
|
March 31, 1997 |
|
INCOME TAX OFFICER Vs. MILLING TRADING CO LTD
|
April 22, 1997 |
|
INCOME TAX OFFICER Vs. GIRDHARLAL RATANLAL
|
June 10, 1997 |
|
INCOME TAX OFFICER Vs. M A CHIDAMBARAM
|
June 12, 1997 |
|
INCOME TAX OFFICER Vs. M M SUBRAMANIA MUDALIAR
|
December 19, 1997 |
|
INCOME TAX OFFICER Vs. DEVI SILKS
|
October 15, 1997 |
|
INCOME TAX OFFICER Vs. TROPICAL TIMBERS
|
February 4, 1997 |
|
INCOME TAX OFFICER Vs. NANDI STEEL WORKS P LTD
|
February 10, 1997 |
|
INCOME TAX OFFICER Vs. ISLAM MUJTABA KHAN
|
June 25, 1997 |
|
INCOME TAX OFFICER Vs. KAILASH CH AGARWALLA
|
August 11, 1997 |
|
INCOME TAX OFFICER Vs. CHUNILAL JAIN
|
August 20, 1997 |
|
INCOME TAX OFFICER Vs. C V HAKKAPAKKI
|
June 24, 1997 |
|
INCOME TAX OFFICER Vs. NAYAN CAST
|
April 28, 1997 |
|
INCOME TAX OFFICER Vs. ASHWANI KUMAR
|
May 28, 1997 |
|
INCOME TAX OFFICER Vs. VIRUBHAI H PATEL
|
April 21, 1997 |
|
INCOME TAX OFFICER Vs. SUPTDG ENGINEER O M DIVISION M S E B
|
February 27, 1997 |
|
INCOME TAX OFFICER Vs. SARASWATIBAI JAISWAL SMT SARASWATIBAI JAISWAL V ITO
|
November 26, 1997 |
|
INCOME TAX OFFICER Vs. KANCHANGANGA ESTATES P LTD
|
October 23, 1997 |
|
INCOME TAX OFFICER Vs. RESHAM DEVI JAIN
|
May 30, 1997 |
|
INCOME TAX OFFICER Vs. LAXMI PRASAD
|
March 29, 1997 |
|
INCOME TAX OFFICER Vs. LAXMI PRASAD
|
July 29, 1997 |
|
INCOME TAX OFFICER Vs. GAYATRI COAL SUPPLY CO
|
June 12, 1997 |
|
INCOME TAX OFFICER Vs. DWARKA PRASAD DWARKA PRASAD V ITO
|
June 10, 1997 |
|
INCOWE TAX OFFICER Vs. PRAVINCHANDRA GIRDHARLAI
|
October 29, 1997 |
|
INDIAN REGISTER OF SHIPPING Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
September 18, 1997 |
|
INDIRA CHEMICALS Vs. INCOME TAX OFFICER
|
October 27, 1997 |
|
INDOTIA CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
December 8, 1997 |
|
INDRA CHAND JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V DR INDRA CHAND JAIN
|
June 30, 1997 |
|
INNOSEARCH LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 4, 1997 |
|
INNOSEARCH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 1997 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. D R BANSAL
|
September 23, 1997 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. TAMILNADU HANDLOOM DEVELOPMENT CORPN LTD
|
December 30, 1997 |
|
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
December 24, 1997 |
|
INTERNATIONAL COMPUTERS INDIA MFRS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 1997 |
|
INTERNATIONAL NEEDS INDIA Vs. INCOME TAX OFFICER
|
June 3, 1997 |
|
INVESTMENT CORPN OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 10, 1997 |
|
J C T LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 1997 |
|
JAGATJIT INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 6, 1997 |
|
JAGDISH CHANDER MALHOTRA Vs. INCOME TAX OFFICER ALSO ITO V JAGDISH CHANDER MALHOTRA
|
September 24, 1997 |
|
JAI MAHAL HOTEL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1997 |
|
JAMNADAS RAMJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 1997 |
|
JAY BEE INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V JAY BEE INDUSTRIES
|
December 18, 1997 |
|
JAYANT SILK MILLS P LTD Vs. INCOME TAX OFFICER
|
May 29, 1997 |
|
JAYANTILAL J SONI Vs. INCOME TAX OFFICER
|
August 27, 1997 |
|
JODHPUR WOOLLEN MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ALSO JODHPUR WOOLLEN MILLS LTD V DY CIT
|
December 3, 1997 |
|
JODHPUR WOOLLEN MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ALSO JODHPUR WOOLLEN MILLS LTD V DY CIT
|
March 12, 1997 |
|
JYOTINDRASINHJI OF GONDAL Vs. INCOME TAX OFFICER
|
May 7, 1997 |
|
JYOTSNA SURI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 3, 1997 |
|
K E C INTERNATIONAL LTD Vs. INCOME TAX OFFICER
|
April 21, 1997 |
|
K K KURIAN Vs. GIFT TAX OFFICER
|
July 2, 1997 |
|
K NARAYANA SETTY RAMARATHANAMMA TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 18, 1997 |
|
KALYANI STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 1997 |
|
KAMLA WEAVING FACTORY Vs. INCOME TAX OFFICER
|
August 19, 1997 |
|
KAMLESH DATTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 1997 |
|
KANCHANBAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 23, 1997 |
|
KARAM CHAND THAPAR BROS COAL SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V KARAM CHAND THAPER BROS COAL SALES LTD
|
October 28, 1997 |
|
KARNATAKA BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 27, 1997 |
|
KASAT TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 6, 1997 |
|
KASTURCHAND BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX SURESHCHAND BAID V ASSTT CIT PARASCHAND BAID V ASSTT CIT KAMALCHAND BAID V ASSTT CIT
|
April 10, 1997 |
|
KEYSTONE VALVES I LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1997 |
|
KIRLOSKAR ELECTRODYNE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 5, 1997 |
|
KIRTILAL KALIDAS CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 17, 1997 |
|
KLM ROYAL DUTCH AIRLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V KLM ROYAL DUTCH AIRLINES
|
July 22, 1997 |
|
KUNDANLAL PYARELAL CO Vs. INCOME TAX OFFICER
|
May 16, 1997 |
|
LAKSHMI ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 16, 1997 |
|
LAKSHMI METAL WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 10, 1997 |
|
LALIT CALENDERING WORKS Vs. INCOME TAX OFFICER
|
October 6, 1997 |
|
LATE S AYYAKANNU BY LR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 20, 1997 |
|
LAXMI FEEDS EXPORT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 1997 |
|
LEASING INDUSTRIAL FINANCE CO LTD Vs. INCOME TAX OFFICER
|
August 29, 1997 |
|
LINDE A G Vs. INCOME TAX OFFICER ALSO ITO V LINDE A G
|
January 24, 1997 |
|
LMP PRECISION ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME
|
March 31, 1997 |
|
LMP PRECISION ENGG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME
|
March 30, 1997 |
|
M D KHANDELWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 29, 1997 |
|
M ETHURAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 3, 1997 |
|
M GEORGE Vs. GIFT TAX OFFICER
|
January 7, 1997 |
|
M M RATNAM Vs. INCOME TAX OFFICER
|
March 13, 1997 |
|
M N DASTUR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 1997 |
|
M N KARANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1997 |
|
M P RAMACHANDRAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 19, 1997 |
|
MACHINERY EQUIPMENT MFG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1997 |
|
MAFATLAL APPAREL MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1997 |
|
MAHARAJA BAHADURSINGH KASLIWAL Vs. WEALTH TAX OFFICER
|
April 15, 1997 |
|
MAHENDRA PRAKASH SARRAF Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 8, 1997 |
|
MAHINDRA MAHINDRA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 1997 |
|
MANIBEN HIRJI JADAVJI BHATT SMT SARASWATI JAYANTILAL HIRJIBHAI BHATT SMARAK SHRI GOPAL KRISHNA TRUST Vs. INCOME TAX OFFICER
|
January 31, 1997 |
|
MANJU SANGHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 4, 1997 |
|
MANSINH DHARAMSEY CHICKAL Vs. INCOME TAX OFFICER
|
November 26, 1997 |
|
MARKANDA VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 30, 1997 |
|
MASTER SUKHWANT SINGH Vs. INCOME TAX OFFICER
|
August 29, 1997 |
|
MAULIK JASUBHAI TRUST Vs. INCOME TAX OFFICER
|
July 9, 1997 |
|
MCDOWELL CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 1997 |
|
MEERA ENGINEERING COMMERCIAL CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 3, 1997 |
|
MEMON FRUIT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 3, 1997 |
|
MITHILA PROPERTIES PUBLICATION CONTRACT ENTERPRISES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
May 2, 1997 |
|
MODERN MINERALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 1997 |
|
MOHINIDEVI T CHUDIWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 21, 1997 |
|
MUKESH CHOURASIA Vs. INCOME TAX OFFICER
|
December 3, 1997 |
|
MUKESH CHOURASIA Vs. INCOME TAX OFFICER
|
March 12, 1997 |
|
MURLIDHAR CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V MURLIDHAR CORPORATION
|
February 24, 1997 |
|
MYSORE AMMONIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 16, 1997 |
|
N C E P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1997 |
|
N C PATODIA Vs. INCOME TAX OFFICER
|
May 16, 1997 |
|
NALIN DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 5, 1997 |
|
NALIN DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 1997 |
|
NARAYAN GLASS WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V NARAYAN GLASS WORKS
|
March 6, 1997 |
|
NARENDRA MAFATLAL MEHTA Vs. INCOME TAX OFFICER
|
May 26, 1997 |
|
NATIONAL MINERAL DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 1997 |
|
NATIONAL NEWSPRINT PAPER MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V NATIONAL NEWSPRINT PAPER MILLS LTD
|
July 15, 1997 |
|
NEELAM CABLE MANUFACTURING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 5, 1997 |
|
NEERJA BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 23, 1997 |
|
NEERJA BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1997 |
|
NESTLE INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1997 |
|
NIRMAL UDYOG CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 24, 1997 |
|
NISHA MULCHANDANI Vs. WEALTH TAX OFFICER
|
February 21, 1997 |
|
OIL NATURAL GAS CORPORATION LTD Vs. INCOME TAX OFFICER
|
September 23, 1997 |
|
OLYMPIA PAPER STATIONERY STORES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 24, 1997 |
|
OM BUILDERS ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 4, 1997 |
|
ORIENT GOA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 2, 1997 |
|
P N DEVGIRIKAR Vs. INCOME TAX OFFICER
|
January 21, 1997 |
|
PALLAVI HARIBHAI TANDEL Vs. COMPETENT AUTHORITY
|
April 1, 1997 |
|
PANNA MILLS Vs. INCOME TAX OFFICER
|
July 22, 1997 |
|
PARAKH FOODS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 14, 1997 |
|
PATEL COTTON CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 28, 1997 |
|
PORRITTS SPENCER ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V PORRITTS SPENCER ASIA LTD
|
February 27, 1997 |
|
PRABHUDAS TULSIDAS CO Vs. INCOME TAX OFFICER
|
February 12, 1997 |
|
PRADIP C PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 8, 1997 |
|
PRADIP KUMAR LOYALKA Vs. INCOME TAX OFFICER
|
June 19, 1997 |
|
PRAHLADDAS HARI KISHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 1997 |
|
PRANAV CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 1997 |
|
PREMIER AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 1997 |
|
PROF CHITTARANJAN DASGUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 13, 1997 |
|
R C STORES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 23, 1997 |
|
R K K R INTERNATIONAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 29, 1997 |
|
R RAMANATHAN Vs. ASSISTANT COMMISSIONER
|
June 12, 1997 |
|
RADHARANI TEA ESTATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 2, 1997 |
|
RAHUL KUMAR BAJAJ Vs. INCOME TAX OFFICER
|
July 8, 1997 |
|
RAHUL STEEL FORGINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 11, 1997 |
|
RAJAS R DOSHI Vs. WEALTH TAX OFFICER
|
December 23, 1997 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1997 |
|
RAJASTHAN PETRO SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 17, 1997 |
|
RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1997 |
|
RAJASTHAN TRIBAL AREA DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. INCOME TAX OFFICER
|
April 8, 1997 |
|
RAJASTHAN TRIBAL AREA DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. INCOME TAX OFFICER
|
August 4, 1997 |
|
RALSON INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 28, 1997 |
|
RAM MURTI GUPTA Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
July 23, 1997 |
|
RAM PIYARE SATISH KUMAR ORS Vs. INCOME TAX OFFICER
|
May 7, 1997 |
|
RAM PRINTING WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 11, 1997 |
|
RAM SARAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 5, 1997 |
|
RAM SARAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 1997 |
|
RAMESHCHANDRA BORDIA Vs. INCOME TAX OFFICER
|
October 24, 1997 |
|
RAMILABEN RATILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 15, 1997 |
|
RAMKUMAR JALAN Vs. INCOME TAX OFFICER
|
September 29, 1997 |
|
RAMKUMAR JALAN Vs. INCOME TAX OFFICER ALSO ITO V RAMKUMAR JALAN
|
December 15, 1997 |
|
RENUKA TRAVELS Vs. INCOME TAX OFFICER
|
October 15, 1997 |
|
ROSE BEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 20, 1997 |
|
RSDV FINANCE CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 1997 |
|
S A GROWTH FUND P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SUDHA GROWTH FUND P LTD V ASSTT CIT
|
May 29, 1997 |
|
S KUMARS TYRE MANUFACTURING CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 3, 1997 |
|
SACHIN BHAUMICK Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION ASSTT CIT INV V SACHIN BHAUMIK
|
June 6, 1997 |
|
SANDIP MANI HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 1997 |
|
SARVPRIYA CHITS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 10, 1997 |
|
SATISH KUMAR SOOD HUF Vs. INCOME TAX OFFICER
|
April 3, 1997 |
|
SATPAUL D AGARWAL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SATPAUL D AGARWAL HUF
|
November 26, 1997 |
|
SAVITA AGARWAL Vs. ASSESSING OFFICER ASSESSING OFFICER V DR MRS SAVITA AGARWAL
|
February 17, 1997 |
|
SEASON RUBBERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V SEASON RUBBERS LTD
|
August 6, 1997 |
|
SHANKAR BHAGWAN ESTATE Vs. INCOME TAX OFFICER
|
January 13, 1997 |
|
SHANTI COMPLEX Vs. INCOME TAX OFFICER
|
May 13, 1997 |
|
SHANTI VIJAY CO ORS Vs. INCOME TAX OFFICER
|
January 30, 1997 |
|
SHIV METAL ENGG WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 1997 |
|
SHREPAK ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 1997 |
|
SHRIKUMAR PODDAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1997 |
|
SINGH CONSTRUCTION AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 26, 1997 |
|
SONA CONSTRUCTION Vs. INCOME TAX OFFICER
|
April 22, 1997 |
|
SREE MURUGAN TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 29, 1997 |
|
SREE SURYODAYA INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
February 26, 1997 |
|
SREEPATI HOSIERY MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 1997 |
|
SRI VENKATRAJU MODERN BOILED RAW RICE MILL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ORS ASSTT CIT V SRI VENKATRAJU MODERN BOILED RAW RICE MILL; SRI VENKATRAJU MODERN BOILED RAW RICE MILL V DY CIT
|
January 17, 1997 |
|
SRINIVASA ULTRASOUND SCANNING CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 31, 1997 |
|
SRIRAM TRANSPORT FINANCE CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 29, 1997 |
|
STATE BANK OF HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V STATE BANK OF HYDERABAD
|
October 22, 1997 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1997 |
|
STATE BANK OF MYSORE Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 27, 1997 |
|
SUBHASH CHAND GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 5, 1997 |
|
SUBHRA MOTEL P LTD Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1997 |
|
SUDARSHAN KUMAR Vs. INCOME TAX OFFICER
|
March 25, 1997 |
|
SUNDER AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 1997 |
|
SUNDERDAS HARIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 1997 |
|
SUNFLOWER BUILDERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 10, 1997 |
|
SUNIL GRAIN AGENCY Vs. INCOME TAX OFFICER
|
April 29, 1997 |
|
SURJEET SINGH MAHAN SING Vs. WEALTH TAX OFFICER
|
August 27, 1997 |
|
SUSHILA DEVI GUPTA Vs. INCOME TAX OFFICER ALSO ANIL KUMAR GUPTA V ITO
|
November 24, 1997 |
|
SUVARDHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 22, 1997 |
|
SWAMY STUDIO Vs. INCOME TAX OFFICER
|
August 29, 1997 |
|
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 9, 1997 |
|
T S KUMARASAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 27, 1997 |
|
T T LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 15, 1997 |
|
TARAWATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 18, 1997 |
|
TATA CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 1997 |
|
TATA POWER CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO TATA HYDRO ELECTRIC POWER SUPPLY V DY CIT
|
July 11, 1997 |
|
TEJINDER SINGH MAKKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 1997 |
|
TEK CHAND Vs. INCOME TAX OFFICER
|
May 19, 1997 |
|
THOMSON PRESS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 13, 1997 |
|
TILAK RAJ MOHAN LAL Vs. STATE
|
February 19, 1997 |
|
TONY ELECTRONICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 29, 1997 |
|
TREETY K SAHNI Vs. INCOME TAX OFFICER
|
September 8, 1997 |
|
TRITON VALVES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 20, 1997 |
|
TULSIDAS V PATEL P LTD Vs. WEALTH TAX OFFICER
|
June 17, 1997 |
|
UDEYRAJA GOLIYA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 27, 1997 |
|
UNITED CORES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V UNITED CORES P LTD
|
July 17, 1997 |
|
UPASANA HOSPITAL NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 20, 1997 |
|
UPCOM CABLES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 24, 1997 |
|
URMILA CHANDAK ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 1997 |
|
UTTAM CHUNA PATHAR UDYOG Vs. INCOME TAX OFFICER
|
August 14, 1997 |
|
VADILAL GASES CHEMICALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V VADILAL GASES CHEMICAL P LTD
|
July 30, 1997 |
|
VETTRI WINES Vs. INCOME TAX OFFICER
|
May 20, 1997 |
|
VIJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 7, 1997 |
|
VIJAY PAL SINGH Vs. INCOME TAX OFFICER
|
March 14, 1997 |
|
VIJAY PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 6, 1997 |
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VIKSHARA TRADING INVESTMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 27, 1997 |
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VIMALCHAND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 23, 1997 |
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VIRENDRAKUMAR SAKLECHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 23, 1997 |
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VOLTAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 12, 1997 |
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WEALTH TAX OFFICER Vs. N N ATAL
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May 20, 1997 |
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WEALTH TAX OFFICER Vs. JASWANT SINGH
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April 30, 1997 |
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WORKS OF ART P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 29, 1997 |
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YOGESHCHANDRA KANJIBHAI Vs. INCOME TAX OFFICER
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April 21, 1997 |