|
1ST INCOME TAX OFFICER Vs. VIRUDHUNAGAR CO OPERATIVE MILK SUPPLY SOCIETY LTD
|
February 9, 1996 |
|
A PACKIRISAMY Vs. WEALTH TAX OFFICER
|
April 25, 1996 |
|
A S VANNIA NADAR SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
|
ABC INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 29, 1996 |
|
ADITYA CHANDRA AGARWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 16, 1996 |
|
ALARIPPU Vs. INCOME TAX OFFICER
|
November 18, 1996 |
|
ALLIED MARBLES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1996 |
|
AMAR ASSOCIATES Vs. INCOME TAX OFFICER
|
May 30, 1996 |
|
AMAR NATVARLAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V AMAR NATVARLAL
|
September 23, 1996 |
|
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 6, 1996 |
|
AMAR STRUCTURE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 1996 |
|
AMISHA TRUST NO 1 ORS Vs. WEALTH TAX OFFICER
|
March 27, 1996 |
|
AMORA CHEMICALS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ITO V AMORA CHEMICALS PVT LTD
|
July 5, 1996 |
|
AMPRO PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
|
APPAREL EXPORT PROMOTION COUNCIL Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
April 8, 1996 |
|
ARABINDA MITRA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 11, 1996 |
|
ARASAN ALUMINIUM INDUSTRIES P LTD Vs. FIRST INCOME TAX OFFICER
|
March 29, 1996 |
|
ARASINA HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 7, 1996 |
|
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 1996 |
|
ASSISTANT COMMISSIONER Vs. PRASAD PRODUCTIONS P LTD
|
March 14, 1996 |
|
ASSISTANT COMMISSIONER OF GIFT TAX Vs. LAXMANBHAI R GANDHI HUF
|
January 31, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRIBHOVANDAS BHIMJI ZAVERI SONS
|
January 8, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJESHBHAI JAGJIVANDAS THAKKAR
|
February 28, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VALLABHBHAI DHANJIBHAI CO ALSO VALLABHBHAI DHANJIBHAI CO VS ASSTT CIT
|
January 30, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DESHRAJ CO
|
January 23, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GORDHANDAS K PARIKH
|
December 19, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THERMOFLICS INDIA
|
September 30, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD
|
February 13, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJRANIDEVI SARAF
|
June 25, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEGHRAJ GOLECHA MEGHRAJ GOLECHA V ASSTT CIT
|
March 12, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHADDHA WINE STORES P LTD
|
March 11, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SNIA FIBRE SPA SNIA FIBRE SPA V ASSTT CIT
|
May 13, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOLARAM HASSOMAL
|
October 31, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IVES DRUGS INDIA P LTD
|
June 12, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CONSTRUCTION INDIA P LTD
|
September 20, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M SRINIVASULU
|
December 20, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAYATRI TRADERS
|
April 30, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
|
August 30, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M MANI
|
July 18, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M V KENLUCKY
|
September 9, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING WVG MILL CO LTD
|
May 27, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONDUCTORS P LTD
|
March 19, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIGYAN PRAKASHAN P LTD
|
December 23, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. BADRINARAYAN GOVINDNARAYAN KAMAL KISHORE
|
October 16, 1996 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SUDEEP CHITLANGIA
|
March 26, 1996 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANUPAM PICTURES P LTD
|
September 9, 1996 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MEXIN MEDICAMENTS P LTD
|
December 6, 1996 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MUKESH STEEL P LTD
|
April 19, 1996 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KAILASH ENTERPRISES P LTD
|
April 30, 1996 |
|
ASSISTANT COMMISSIONER WEALTH TAX Vs. SULTAN BROTHERS P LTD ALSO SULTAN BROTHERS P LTD V ASSTT CWT
|
March 3, 1996 |
|
ASSOCIATED ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 27, 1996 |
|
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 1996 |
|
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
|
AZIMGANJ ESTATES PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
August 28, 1996 |
|
B I C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
|
B N JHUNJHUNWALLA CHARITY TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
January 17, 1996 |
|
B T AGARWAL Vs. INCOME TAX OFFICER
|
March 12, 1996 |
|
BABUBHAI BHIKHABHAI PATEL Vs. DY COMMISSIONER OF INCOME TAX
|
April 15, 1996 |
|
BALDEVRAJ SITARAM MALHOTRA HUF Vs. INCOME TAX OFFICER
|
February 5, 1996 |
|
BANSAL CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
December 31, 1996 |
|
BANSAL ISPAAT LUCKNOW P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1996 |
|
BAYER INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1996 |
|
BENNETT COLEMAN CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
|
BHARAT DAIRY FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
|
BHARAT HARI SINGHANIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1996 |
|
BHASIN TOBACCOS P LTD Vs. DEPUTY COMMISSIONER
|
June 14, 1996 |
|
BIHARIJEE EXPORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 16, 1996 |
|
BOMBAY HOUSEHOLD AND INDUSTRIAL PLASTIC MFG CO P LTD Vs. INCOME TAX OFFICER
|
June 28, 1996 |
|
BRIJ LAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
|
C L MEHRA Vs. INCOME TAX OFFICER
|
May 31, 1996 |
|
C R MURUGESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 5, 1996 |
|
CHANDRA KUMAR SETH Vs. INCOME TAX OFFICER
|
December 23, 1996 |
|
CHANDRAKANT G PATEL Vs. INCOME TAX OFFICER
|
February 19, 1996 |
|
CHANDULAL KALIDAS MEHTA Vs. COMPETENT AUTHORITY
|
April 11, 1996 |
|
CITY MONTESSORI SCHOOL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1996 |
|
CLIFTONS PEARSON EXPORT AGENCIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. WOLKEM P LTD
|
September 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ATLAS MARKETING MFG CO PVT LTD
|
May 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN SUPPLY CORPORATION
|
December 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA VALLEY POWER SUPPLY CO LTD
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
|
June 28, 1996 |
|
COMPUTILITY COMPUTER SYSTEMS P LTD Vs. INCOME TAX OFFICER
|
August 30, 1996 |
|
CONCORD CONTROLS Vs. INCOME TAX OFFICER
|
May 31, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. R C DALAL
|
June 24, 1996 |
|
D H SECHERON ELECTRODES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
|
D N PRASANNA KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
|
DADAR W RLY SIDHACHAKRA VARDHMAN TAP AYAMBIL KHATA Vs. DEPUTY DIRECTOR OF INVESTIGATION E
|
May 8, 1996 |
|
DEEPAK MUCHALA Vs. INCOME TAX OFFICER
|
February 26, 1996 |
|
DEEPIKA A MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX SUDHIR S MEHTA V ASST CIT
|
June 26, 1996 |
|
DEGREMONT INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. COAL ASH DISTRIBUTORS
|
January 29, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MAHESHWARI
|
March 29, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. DEWAN TYRES LTD
|
August 31, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEE MUIRHEAD LTD
|
March 25, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAH SHANTILAL KHUBCHAND SHAH SHANTILAL KHUBCHAND V DY CIT
|
October 10, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS SHOBHALAL JAIN
|
August 9, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. KICHA SUGAR CO LTD
|
February 8, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. BIHAR STATE LEATHER DEVELOPMENT CORPN P LTD
|
January 24, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA YODOGAWA LTD
|
December 13, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CARDAMOM MARKETING CORPN
|
July 2, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHEM CONTRACT PVT LTD
|
August 21, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPN LTD
|
June 11, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
March 7, 1996 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MANIPAL INDUSTRIES LTD
|
September 13, 1996 |
|
DEPUTY COMMISSIONER OF WEALTH TAX Vs. D P DHAWAN
|
September 18, 1996 |
|
DEPUTY COMMISSIONER OF WEALTH TAX Vs. BRITISH MOTOR CAR CO LTD
|
April 2, 1996 |
|
DES RAJ CHIRANJILAL STEEL ROLLING MILLS Vs. INCOME TAX OFFICER
|
April 25, 1996 |
|
DEVELOPMENT CONSULTANTS LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX
|
December 13, 1996 |
|
DEVENDER SINGH HUF Vs. INCOME TAX OFFICER
|
March 18, 1996 |
|
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
January 10, 1996 |
|
DINESH MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 1996 |
|
ELECTRONIC CONSORTIUM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 11, 1996 |
|
EMTICI ENGINEERING LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 1996 |
|
EXECUTORS OF THE WILL OF LATE SOHANLAL G SANGHI Vs. INCOME TAX OFFICER
|
June 28, 1996 |
|
EXECUTRIX OF ESTATE OF LATE SHRI L M KHATAU Vs. INCOME TAX OFFICER
|
March 10, 1996 |
|
FATTECHAND RAJMAL JAIN Vs. INSPECTING ASSISTANT COMMISSIONER JIVARAJ RAJMAL JAIN V ASSTT CIT
|
August 13, 1996 |
|
FIFTH INCOME TAX OFFICER Vs. DEEPAK L BANKAR
|
June 28, 1996 |
|
FIST INCOME TAX OFFICER Vs. SADANAND A SHETTY
|
May 31, 1996 |
|
FOURTH INCOME TAX OFFICER Vs. BALAKRISHNA MILLS P LTD
|
June 24, 1996 |
|
G B H EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1996 |
|
G D PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 1996 |
|
G S METALICA Vs. INCOME TAX OFFICER
|
August 30, 1996 |
|
GANAPATHY ENGINEERING MFRS P LTD Vs. INCOME TAX OFFICER
|
March 25, 1996 |
|
GANGA BISHAN SONS Vs. ASSESSING OFFICER
|
November 22, 1996 |
|
GIAN CHAND BHATIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
|
GOPAL R MERWADE Vs. TWELFTH INCOME TAX OFFICER
|
June 26, 1996 |
|
GOVIND GLASS INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1996 |
|
GOVINDRAM M OBEROI Vs. INCOME TAX OFFICER
|
April 23, 1996 |
|
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
|
GREAT INDIAN TEXTILES Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
September 16, 1996 |
|
GROWMORE RESEARCH ASSETS MANAGEMENT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 8, 1996 |
|
GUJARAT MACHINERY MANUFACTURERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V GUJARAT MACHINARY MANUFACTURES LTD
|
March 25, 1996 |
|
H M PUNWANI Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
December 31, 1996 |
|
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 7, 1996 |
|
H R AROMATICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 1996 |
|
HALDOR TOPSOE Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V HALDOR TOPSOE
|
May 30, 1996 |
|
HATKESH CO OPERATIVE HOUSING SOCIETY LTD Vs. INCOME TAX OFFICER
|
October 28, 1996 |
|
HEMINDER KUMARI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
|
HILTON RUBBERS P LTD Vs. INCOME TAX OFFICER
|
May 31, 1996 |
|
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 4, 1996 |
|
HOMI MEHTA SONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 23, 1996 |
|
INCOME TAX OFFICER Vs. SANDEEP NARANG AND VICE VERSA
|
March 29, 1996 |
|
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
|
January 3, 1996 |
|
INCOME TAX OFFICER Vs. S HARIHARAPUTHRAN
|
March 1, 1996 |
|
INCOME TAX OFFICER Vs. NARENDRA S KAPADIA
|
February 14, 1996 |
|
INCOME TAX OFFICER Vs. HIRACHAND B VAYA
|
February 19, 1996 |
|
INCOME TAX OFFICER Vs. CHIRAG FAMILY TRUST
|
February 8, 1996 |
|
INCOME TAX OFFICER Vs. BHARTI TRUST ITO V MADHU TRUST; ITO V KALINDI TRUST AND ITO V SMITA TRUST
|
August 21, 1996 |
|
INCOME TAX OFFICER Vs. HIND FILDERS [P ] LTD
|
March 30, 1996 |
|
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
|
April 10, 1996 |
|
INCOME TAX OFFICER Vs. N R P LTD
|
April 3, 1996 |
|
INCOME TAX OFFICER Vs. M BALAN
|
March 30, 1996 |
|
INCOME TAX OFFICER Vs. RIFOX ENGG INDIA P LTD
|
January 18, 1996 |
|
INCOME TAX OFFICER Vs. ANNA MASU DEOKAR
|
December 23, 1996 |
|
INCOME TAX OFFICER Vs. COCHIN CO P LTD
|
April 23, 1996 |
|
INCOME TAX OFFICER Vs. R SHYAMALA
|
May 7, 1996 |
|
INCOME TAX OFFICER Vs. ASHOK SURI
|
October 23, 1996 |
|
INCOME TAX OFFICER Vs. G N AGARWAL
|
September 18, 1996 |
|
INCOME TAX OFFICER Vs. YUGAL VIJAYVARGIYA
|
July 19, 1996 |
|
INCOME TAX OFFICER Vs. NARENDER KUMAR BHARTI
|
December 31, 1996 |
|
INCOME TAX OFFICER Vs. ADARSH KAUR
|
March 1, 1996 |
|
INCOME TAX OFFICER Vs. MEGHALAYA BONDED WAREHOUSE
|
March 18, 1996 |
|
INCOME TAX OFFICER Vs. P SEETHAMMA
|
May 7, 1996 |
|
INCOME TAX OFFICER Vs. NAVRAN ROMANIA
|
March 2, 1996 |
|
INCOME TAX OFFICER Vs. H H RAGHAVACHARI
|
March 11, 1996 |
|
INCOME TAX OFFICER Vs. CARBORUNDUM UNIVERSAL LTD
|
April 18, 1996 |
|
INCOME TAX OFFICER Vs. SESHASAYEE ENTERPRISES [P ] LTD
|
March 29, 1996 |
|
INCOME TAX OFFICER Vs. PURSHOTTAM LAL ROONGATA FAMILY WELFARE TRUST
|
May 21, 1996 |
|
INCOME TAX OFFICER Vs. BANDI AGENCIES BANDI AGENCIES V ITO
|
September 4, 1996 |
|
INCOME TAX OFFICER Vs. NEELAM CINE ENTERPRISES ALSO NEELAM CINE ENTERPRISES V ITO
|
October 4, 1996 |
|
INCOME TAX OFFICER Vs. BECHANLAL AMAR NATH
|
March 27, 1996 |
|
INCOME TAX OFFICER Vs. RADHA KRISHAN DISTRIBUTORS
|
February 7, 1996 |
|
INCOME TAX OFFICER Vs. SRICHAND HARIRAM
|
September 11, 1996 |
|
INCOME TAX OFFICER Vs. RAJAN MATHUR
|
May 17, 1996 |
|
INCOME TAX OFFICER Vs. RAKESH SINGH ITO V PREM SINGH ITA NO 8422/DEL/1991; ASST YR 1988 89 DY CIT V KAMAL SINGH ITA NO 5405/DEL/1990; ASST YR 1988 89 KAMAL SINGH V ITO ITA NO 5899/DEL/1990; ASST YR 1988 89
|
September 30, 1996 |
|
INCOME TAX OFFICER Vs. SRI SANKU SUBBALAKSHMAIAH AND SONS
|
March 4, 1996 |
|
INCOME TAX OFFICER Vs. RAMA MEDICAL STORES
|
March 27, 1996 |
|
INCOME TAX OFFICER Vs. PRADEEPKUMAR BADJATIYA CO
|
October 30, 1996 |
|
INCOME TAX OFFICER Vs. RAJENDRA GOYAL
|
June 18, 1996 |
|
INCOME TAX OFFICER Vs. D K PANDURANGA SHETTY SONS
|
February 1, 1996 |
|
INCOME TAX OFFICER Vs. RECOKE AND COAL P LTD
|
June 12, 1996 |
|
INCOME TAX OFFICER Vs. HARPREET INDUSTRIES
|
June 20, 1996 |
|
INCOME TAX OFFICER Vs. TIKMANI METAL INDUSTRIES
|
March 24, 1996 |
|
INDIA POLYFIBRES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 1996 |
|
INDIAN AIRLINES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 24, 1996 |
|
INDIAN DELCO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
|
INDIAN MAIZE CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
|
INDIRA CHEMICALS Vs. INCOME TAX OFFICER
|
May 20, 1996 |
|
INDOCAN ENGG SYSTEMS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 6, 1996 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. RAMKUMAR JALAN
|
January 5, 1996 |
|
J K COTTON SPINNING WEAVING MILLS CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
|
J N SAPRU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
|
JAGDISH CHAND GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 1996 |
|
JAGJIT INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 17, 1996 |
|
JAI BHARAT ENGINEERING CO Vs. INCOME TAX OFFICER
|
March 4, 1996 |
|
JAI TALKIES Vs. INCOME TAX OFFICER
|
October 31, 1996 |
|
JANATA AGENCIES P LTD Vs. INCOME TAX OFFICER
|
March 3, 1996 |
|
JAYANTI COMMERCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 15, 1996 |
|
JITENDRA R SHROFF Vs. INCOME TAX OFFICER
|
April 25, 1996 |
|
JODHANI NINA PITAMBER Vs. INCOME TAX OFFICER
|
March 12, 1996 |
|
K DAMODARASWAMY NAIDU Vs. ASSISTANT COMMISSIONER
|
June 19, 1996 |
|
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 1996 |
|
K DHANRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
|
K E HANSEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
|
K GOVINDAN Vs. GIFT TAX OFFICER
|
March 3, 1996 |
|
K GOVINDAN Vs. GIFT TAX OFFICER
|
July 3, 1996 |
|
K N DADINA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
|
K PARAMESHWARAN Vs. INCOME TAX OFFICER
|
February 26, 1996 |
|
K RAMU Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 4, 1996 |
|
K SAMBASIVA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO K SRINIVASA RAO VS ASSTT CWT K V SUBBA RAO VS ASSTT CWT
|
January 31, 1996 |
|
KALPANA KHATWANI Vs. WEALTH TAX OFFICER
|
March 12, 1996 |
|
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. INCOME TAX OFFICER
|
May 30, 1996 |
|
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 3, 1996 |
|
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 1996 |
|
KEJRIWAL BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
|
KHANDELWAL TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 24, 1996 |
|
KISHORE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
March 29, 1996 |
|
KUNTE JOSHI VAIDYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 8, 1996 |
|
LAKSHMI PRECISION SCREWS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
|
LEADER VALVES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 10, 1996 |
|
LENSES CENTRE Vs. INCOME TAX OFFICER
|
March 23, 1996 |
|
LENSES CENTRE Vs. INCOME TAX OFFICER
|
July 23, 1996 |
|
LODGE HAMILTON 26 Vs. INCOME TAX OFFICER
|
March 18, 1996 |
|
M CT MUTHIAH CHETTIYAR FAMILY TRUST Vs. THIRD INCOME TAX OFFICER
|
June 11, 1996 |
|
M M PATEL AND SONS P LTD Vs. INCOME TAX OFFICER
|
August 20, 1996 |
|
M N DASTUR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 26, 1996 |
|
M P RAJYA VAN VIKAS NIGAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 1996 |
|
M R MUCHHALA Vs. FOURTH INCOME TAX OFFICER ALSO ITO V MAHESH R MUCHHALA
|
March 31, 1996 |
|
M R RAGHURAM HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 31, 1996 |
|
M R RAGHURAM HUF ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1996 |
|
M RAVJI CO Vs. INCOME TAX OFFICER DY CIT V M RAVJI CO M RAVJI CO V DY CIT
|
March 22, 1996 |
|
MACHINO TECHNO SALES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
|
MADRAS RADIATORS PRESSINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 1996 |
|
MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V MAHARISHI INSTITUTE OF CREATIVE IINTELLIGENCE
|
December 18, 1996 |
|
MAHAVIR AGENCY Vs. INCOME TAX OFFICER
|
March 8, 1996 |
|
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES P LTD
|
March 22, 1996 |
|
MAHENDRA OIL CAKE INDUSTRIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V MAHENDRA OIL CAKE INDUSTRIES PVT LTD
|
March 22, 1996 |
|
MANHARLAL MANILAL FOUNDATION TRUST Vs. ASSISTANT DIRECTOR OF INSPECTION
|
December 31, 1996 |
|
MANNALAL NIRMAL KUMAR SOORANA Vs. INCOME TAX OFFICER
|
May 13, 1996 |
|
MANOHARLAL KASTURCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1996 |
|
MATHEW M THOMAS Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 20, 1996 |
|
MAZDA INDUSTRIES LEASING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
|
MEHTA PARVESH Vs. INCOME TAX OFFICER
|
November 21, 1996 |
|
MEWAR MOTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1996 |
|
MITTA MAHENDRA CHETTY/MITTA KRISHNIAH CHETTY Vs. WEALTH TAX OFFICER
|
January 5, 1996 |
|
MOHAN EXPORTS I P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
November 29, 1996 |
|
MOOL CHAND SALECHA Vs. INCOME TAX OFFICER
|
March 12, 1996 |
|
MORVI TIME CO Vs. INCOME TAX OFFICER
|
March 29, 1996 |
|
MURTUZABHAI MOHAMMEDBHAI Vs. INCOME TAX OFFICER
|
December 31, 1996 |
|
N MANONMANI Vs. INCOME TAX OFFICER
|
January 12, 1996 |
|
NAHAR INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1996 |
|
NAHAR SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 1996 |
|
NAIK SEA FOODS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
NAIT RAM GOEL Vs. INCOME TAX OFFICER
|
March 12, 1996 |
|
NAMO NARAYAN AGARWAL Vs. WEALTH TAX OFFICER
|
May 13, 1996 |
|
NANDAN TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 1996 |
|
NARINDER BEDI Vs. INCOME TAX OFFICER
|
June 26, 1996 |
|
NAROTTAM SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 12, 1996 |
|
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 1996 |
|
NAVEEN HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 1996 |
|
NINTH INCOME TAX OFFICER Vs. S J FRAMJI
|
August 28, 1996 |
|
NOBLE INSTITUTE EDUCATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 23, 1996 |
|
NU STORES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 25, 1996 |
|
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
O K RAVUNNI MENON Vs. GIFT TAX OFFICER
|
August 31, 1996 |
|
OCEANIC INVESTMENT LTD Vs. ASSISTANT COMMISSIONER INCOME TAX
|
September 13, 1996 |
|
OFF SHORE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1996 |
|
ORIENT CARTONS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 7, 1996 |
|
ORISSA OIL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
|
OVERSEAS CHINESE CUISINE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 1, 1996 |
|
P K S P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 14, 1996 |
|
P K SUBRAMANIAN HUF Vs. INCOME TAX OFFICER
|
January 12, 1996 |
|
P M ABDUL RAZACK Vs. INCOME TAX OFFICER
|
March 5, 1996 |
|
P M THACKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 24, 1996 |
|
P N KHANNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 24, 1996 |
|
P NARENDRANATH Vs. WEALTH TAX OFFICER
|
March 25, 1996 |
|
P V AJAY NARAYAN Vs. INCOME TAX OFFICER
|
March 31, 1996 |
|
PACKWELL PRINTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
|
PADMA CHARY Vs. INCOME TAX OFFICER
|
May 31, 1996 |
|
PARAM ANAND BUILDERS PVT LTD Vs. INCOME TAX OFFICER
|
March 29, 1996 |
|
PATEL SOMABHAI KANCHANLAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V PATEL SOMABHAI KANCHANLAL CO
|
December 26, 1996 |
|
PEARL AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
|
PENINSULAR PLANTATIONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 16, 1996 |
|
PENNAR STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
|
PHILIPS INDIA LTD Vs. INCOME TAX OFFICER
|
March 1, 1996 |
|
PODDAR TYRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 13, 1996 |
|
PONDS EXPORTS LTD Vs. INCOME TAX OFFICER ALSO DY CIT V PONDS EXPORTS LTD
|
February 29, 1996 |
|
PONDS INDIA LIMITED Vs. DPUTY COMMISSIONER OF INCOME TAX
|
November 1, 1996 |
|
POONA PEARLS POULTRY BREEDING FARMS HATCHERIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 1996 |
|
POONAM KUMARI Vs. INCOME TAX OFFICER
|
March 29, 1996 |
|
PRAGATI CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
|
PRAGATI CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
October 29, 1996 |
|
PRESTIGE FOODS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 1996 |
|
PRINCESS SHRI KUMARI OF KISHANGARH Vs. INCOME TAX OFFICER
|
May 31, 1996 |
|
PURUSHOTTAM CHAWRASIA Vs. GIFT TAX OFFICER
|
September 2, 1996 |
|
R S AVTAR SINGH CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
|
RAJ MANOHAR AND BROS Vs. INCOME TAX OFFICER
|
April 8, 1996 |
|
RAJEES Vs. INCOME TAX OFFICER
|
January 8, 1996 |
|
RAJENDRA KUMAR SETHIA Vs. WEALTH TAX OFFICRER
|
August 21, 1996 |
|
RAJINDER TIKU Vs. INCOME TAX OFFICER
|
March 24, 1996 |
|
RAJNI KANT DAVE Vs. INCOME TAX OFFICER
|
February 29, 1996 |
|
RAM BALAK SINGH CO Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1996 |
|
RAM CHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 12, 1996 |
|
RAMCHANDRA D THAKUR HUF Vs. INCOME TAX OFFICER
|
December 31, 1996 |
|
RAMESHWARDAS NARSINGHDAS Vs. INCOME TAX OFFICER
|
June 13, 1996 |
|
RANI BAI Vs. GIFT TAX OFFICER
|
January 18, 1996 |
|
RASBIHARI TOBACCO PROCESSORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 1996 |
|
RASIKLAL T ACHARYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 1996 |
|
RATNAKAR BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
|
RAVJIBHAI R PATEL Vs. INCOME TAX OFFICER
|
January 17, 1996 |
|
RENDEZVOUS ESTATES P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
December 9, 1996 |
|
ROHIT N SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V ROHIT N SHAH
|
May 24, 1996 |
|
S ANNAMALAI ORS Vs. ASSISTANT COMMISSIONER OF GIFT TAX
|
August 29, 1996 |
|
S C DANI RESEARCH FOUNDATION PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
S K ESTATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
|
S K SOMAIYA Vs. 10TH INCOME TAX OFFICER
|
February 15, 1996 |
|
S M AHMED TAJ SONS Vs. INCOME TAX OFFICER
|
January 17, 1996 |
|
S PAL CO Vs. INCOME TAX OFFICER
|
October 31, 1996 |
|
SAFIA ASIF ALI KHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASST CIT V DR SMT ASIF ALI KHAN
|
September 26, 1996 |
|
SAINI CONTRACTORS Vs. INCOME TAX OFFICER
|
March 4, 1996 |
|
SALGAOCAR MINING INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 7, 1996 |
|
SAMBA TRADING INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER
|
March 14, 1996 |
|
SAMIR DIAMOND MANUFACTURING P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1996 |
|
SAMRATH KNITTERS P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 22, 1996 |
|
SANCO TRANS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
|
SANGLI BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 1996 |
|
SANJIV P DESAI Vs. INCOME TAX OFFICER
|
January 16, 1996 |
|
SAROSH H KANGA AND MRS PIROJA H KANGA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 6, 1996 |
|
SATISHBHAI JAYANTILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 1996 |
|
SATTU MALLAIAH SONS Vs. INCOME TAX OFFICER
|
June 28, 1996 |
|
SAURASHTRA SAMACHAR PVT LTD Vs. INCOME TAX OFFICER
|
December 27, 1996 |
|
SAVANI TRANSPORT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 4, 1996 |
|
SEDCO FOREX INTERNATIONAL DRILLING INC ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1996 |
|
SEETHA SUBRAMANIAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
|
SEHGAL OIL GENERAL MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 14, 1996 |
|
SHANKARBHAI KHODABHAI BHOI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 1996 |
|
SHASHI MANGLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 10, 1996 |
|
SHIVJI RAM AGARWAL Vs. INCOME TAX OFFICER
|
June 24, 1996 |
|
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
|
March 1, 1996 |
|
SHIVRATAN KAMALKUMAR Vs. INCOME TAX OFFICER
|
July 1, 1996 |
|
SHREENATHJI CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 17, 1996 |
|
SHRIRAM INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
|
SHRIRANG TOBACCO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
|
SHROFF LEASING P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
February 1, 1996 |
|
SIBONARAYAN PATRO BROS Vs. INCOME TAX OFFICER
|
February 16, 1996 |
|
SINGLA AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
|
SIVA TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 10, 1996 |
|
SKIN INSTITUTE PUBLIC SERVICES CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
November 21, 1996 |
|
SKYLARK CHIT FUND FINANCIERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 14, 1996 |
|
SNC/ACRES Vs. DEPUTY COMMISSIONER
|
February 23, 1996 |
|
SOM VIHAR APARTMENT OWNERS HOUSING MAINTENANCE SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 19, 1996 |
|
SPADE ELECTRO P LTD Vs. ASSISTANT COMMISSIONER
|
August 28, 1996 |
|
SREEDHARAN CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
June 20, 1996 |
|
SRI TELAPROLU BAPANIAH VIDYA DHARMANIDHI TRUST Vs. INCOME TAX OFFICER
|
May 8, 1996 |
|
SUBROTO GHOSE SATYABROTO GHOSE TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ALSO ASST CWT V SUBROTO GHOSE TRUST
|
April 12, 1996 |
|
SUDARSHAN CHEMICAL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 19, 1996 |
|
SUDERSHAN AUTO GENERAL FINANCE Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1996 |
|
SUJATHA VENKATESWARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 19, 1996 |
|
SUNCITY ENGLISH WINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 16, 1996 |
|
SUPER LEASING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SUPER LEASING LTD
|
March 25, 1996 |
|
SURTAX OFFICER Vs. MEHRAE DI HATTI [P ] LTD
|
May 31, 1996 |
|
SUSHIL KUMAR JAISWAL Vs. INCOME TAX OFFICER
|
September 18, 1996 |
|
SUVARNA ACQUA FARM EXPORTS LTD Vs. INCOME TAX OFFICER
|
January 23, 1996 |
|
SWADESH COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
|
December 30, 1996 |
|
SWAJAN PARIWAR TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
March 11, 1996 |
|
SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 1996 |
|
T M YUSUF Vs. INCOME TAX OFFICER
|
December 30, 1996 |
|
T P S BUILDERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
|
TAMILNADU TOURISM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
|
March 24, 1996 |
|
TARAD CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
August 28, 1996 |
|
TATA UNISYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
TAXATION OWNERS SARLA BHARGAVA MEMORIAL TRUST Vs. INCOME TAX OFFICER
|
March 25, 1996 |
|
TELEMECANIQUE AND CONTROLS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
|
THIRD INCOME TAX OFFICER Vs. M CT M CHIDAMBARAM CHETTIAR FOUNDATION
|
February 28, 1996 |
|
THIRD WEALTH TAX OFFICER Vs. G UMAPATHY
|
April 15, 1996 |
|
THOMAS VAIDYAN Vs. INCOME TAX OFFICER
|
January 17, 1996 |
|
U K PAINTS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1996 |
|
UHDE GMBH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 23, 1996 |
|
UNITED CREDIT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 27, 1996 |
|
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 1996 |
|
USHUS KURIES LOANS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 10, 1996 |
|
V B KALE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
May 4, 1996 |
|
V H JAJOO Vs. INCOME TAX OFFICER
|
July 26, 1996 |
|
V N DUBEY Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V V N DUBEY V N DUBEY V DY CIT
|
October 22, 1996 |
|
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
|
March 11, 1996 |
|
V NARASIMHA PRASAD Vs. INCOME TAX OFFICER
|
July 11, 1996 |
|
V NARAYANSWAMY Vs. INCOME TAX OFFICER
|
March 31, 1996 |
|
VAIKUNDAM RUBBER CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 1996 |
|
VAMANA APPANNA SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 26, 1996 |
|
VARIETY CLOTH CENTRE Vs. INCOME TAX OFFICER
|
February 8, 1996 |
|
VIJAY PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V VIJAY PROTEINS LTD
|
January 18, 1996 |
|
VIJAYKUMAR DATLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 1996 |
|
VINTAGE CARDS CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 2, 1996 |
|
VIRENDRA CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 19, 1996 |
|
VISVESWARAYA INDUSTRIAL RESEARCH DEVELOPMENT CENTRE Vs. DEPUTY COMMISSIONER
|
March 29, 1996 |
|
VISWAPRIYA FINANCIAL SERVICES SECURITIES LTD Vs. INCOME TAX OFFICER
|
February 14, 1996 |
|
WEALTH TAX OFFICER Vs. K VIVEKANATHAN AND VICE VERSA
|
February 8, 1996 |
|
WEALTH TAX OFFICER Vs. A A HEPTULLA
|
February 8, 1996 |
|
WEALTH TAX OFFICER Vs. MRS GRACE COLLIS/HAZEL COLLIS/IVOR COLLIS
|
May 31, 1996 |
|
WILLARD INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V WILLARD INDIA LTD
|
August 27, 1996 |
|
YASHWANT CO OP PROCESSORS LTD Vs. INCOME TAX OFFICER
|
January 3, 1996 |
|
YOGESH NANALAL JOGI Vs. GIFT TAX OFFICER
|
March 25, 1996 |
|
ZEEBUNISSA BEGUM Vs. WEALTH TAX OFFICER
|
April 3, 1996 |