|
A A PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1995 |
|
A A PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 1995 |
|
A M MOOSA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 14, 1995 |
|
A V R AND CO Vs. INCOME TAX OFFICER
|
February 28, 1995 |
|
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 26, 1995 |
|
AGRO AID AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 15, 1995 |
|
AIMS OXYGEN P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
April 28, 1995 |
|
ALEX JOSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ALEX JOSEPH VS WTO
|
March 30, 1995 |
|
AMAR SINGH Vs. INCOME TAX OFFICER
|
May 25, 1995 |
|
AMBAJI DYEING PRINTING MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 16, 1995 |
|
AMULYA OILS AND CHEMICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 25, 1995 |
|
ANAND AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 8, 1995 |
|
ANDHRA PRADESH YARN COMBINES P LTD Vs. INCOME TAX OFFICER
|
October 31, 1995 |
|
ANGHI BROTHERS INDORE LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
April 24, 1995 |
|
ANIL DEV DASS Vs. INCOME TAX OFFICER
|
March 24, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRABHAT OIL MILLS
|
April 3, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JEY KEY WOOLLEN INDUSTRIES
|
June 19, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHINDER KUMAR PARTY; MOHINDER KUMAR PARTY V ASST CIT
|
June 16, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MODERN RICE MILLS
|
April 4, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JINDAL IRRIGATION SYSTEMS LTD
|
August 22, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARIKRISHNA FAMILY TRUST
|
September 8, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR SONI
|
November 24, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANMOHAN D MEHTA
|
December 27, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES GINNING FACTORY
|
April 28, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAYANTILAL TRIBHOVANDAS
|
August 31, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES GINNING FACTORY PRAKASH OIL INDUSTRIES GINNING FACTORY V ITO ITA NO 3636/AHD/1990; ASST YR 1984 85
|
April 18, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. V B C EXPORTS
|
February 28, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AXIA ENGINEERING CO
|
November 27, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHANALAXMI STEEL RE ROLLING MILLS
|
March 31, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STRONG FOUNDATION INDIA P LTD
|
August 28, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MODI ENGINEERS
|
March 8, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UJJAWALA SHARMA DR SMT UJJAWALA SHARMA V ASSTT CIT; ASSTT CIT V DR SMT UJJAWALA SHARMA; DR SMT UJJAWALA SHARMA V ASSTT CIT
|
January 6, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAM NIWAS JAGWAYAN
|
June 29, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOPSEL P LTD
|
July 28, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANORAJYAM
|
January 20, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K B INVESTMENT AND FINANCE CO LTD
|
March 20, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA THEATRES PVT LTD
|
December 4, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES
|
October 18, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAKASH TEXTILE ASSOCIATES ALSO ALSO ASSTT CIT V H BHAGWATI SONS ASSTT CIT V HIRALAL CHANDULAL CHOKSHI ASSTT CIT V HIRALAL H BHAGWATI
|
April 26, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CUTCH OIL AND ALLIED INDUSTRIES 1949 P LTD
|
December 27, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S N GUPTA
|
September 25, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU TRUST
|
November 9, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. T N VENKATARAMAN
|
May 16, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MYSORE EXPORTS LTD
|
May 19, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KUNTE JOSHI VAIDYA
|
May 4, 1995 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. L M SINGHVI
|
May 5, 1995 |
|
ATLAS COPCO AB OF SWEDEN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 18, 1995 |
|
ATLAS CORPORATION Vs. INCOME TAX OFFICER
|
June 30, 1995 |
|
B F GOODRICH CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 10, 1995 |
|
B RAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 1995 |
|
B S AND W WHITELEY LTD Vs. INCOME TAX OFFICER
|
May 10, 1995 |
|
BABUBHAI BHIKHABHAI PATEL HUF Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 17, 1995 |
|
BACHHRAJ FACTORIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 11, 1995 |
|
BADRUDEEN PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO BHADAR KHAN PUKHRAJ ORS V DY CIT
|
July 10, 1995 |
|
BAFAKYH EXPORT HOUSE Vs. INCOME TAX OFFICER; ITO V BAFAKYH EXPORT HOUSE
|
May 26, 1995 |
|
BAJAJ AUTO FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 10, 1995 |
|
BALWANT SINGH Vs. INCOME TAX OFFICER
|
June 26, 1995 |
|
BARAMATI GRAPE INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 30, 1995 |
|
BERTIE PINTO FOUNDATION Vs. SIXTH INCOME TAX OFFICER
|
January 24, 1995 |
|
BHARAT ELECTRONICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 21, 1995 |
|
BHARAT FORGE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 21, 1995 |
|
BHARAT HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 17, 1995 |
|
BHUSHAN CHEMICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 1995 |
|
BOMBAY CONDUCTORS ELECTRICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 30, 1995 |
|
BOMBAY KERALEEYA SAMAJ Vs. INCOME TAX OFFICER
|
August 23, 1995 |
|
C P ADAM Vs. INCOME TAX OFFICER
|
January 23, 1995 |
|
CADELL WEAVING MILL CO PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 15, 1995 |
|
CAPT K C SAIGAL Vs. INCOME TAX OFFICER
|
April 17, 1995 |
|
CHADHA SUDHIR KUMAR Vs. INCOME TAX OFFICER
|
November 22, 1995 |
|
CHAKKIATH BANKERS Vs. INCOME TAX OFFICER
|
July 27, 1995 |
|
CHAMAN LAL CO Vs. INCOME TAX OFFICER ITO V CHAMAN LAL CO ; RATAN LAL CO V ITO; ITO V RATTAN LAL CO
|
June 8, 1995 |
|
CHANDAN METAL PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 1995 |
|
CHANDER KANT JAIN Vs. STATE
|
January 27, 1995 |
|
CHAWLA ARCHITECTS AND CONSULTANTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 5, 1995 |
|
CHOICE TRADING CORPN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1995 |
|
CHOUDHARI METAL INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SENIOR POST MASTER
|
April 26, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHATRAPATI SAHAKARI SAKHAR KARKHANA LTD ALSO CIT V MALEGAON SAHAKARI SARKAR KARKHANA LTD
|
August 25, 1995 |
|
CONCAST INDIA EDUCATIONAL TRUST Vs. INCOME TAX OFFICER
|
December 1, 1995 |
|
CONSOLIDATED INVESTMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 4, 1995 |
|
D C RASTOGI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 28, 1995 |
|
D D KUTHIALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 1995 |
|
DALMIA CEMENT BHARAT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 29, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER
|
January 24, 1995 |
|
DELHI DEVELOPMENT AUTHORITY Vs. INCOME TAX OFFICER
|
February 13, 1995 |
|
DELHI TOURISM AND TRANSPORT DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 31, 1995 |
|
DEPUTY COMMISSIONER Vs. TEXMO INDUSTRIES
|
February 24, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. THANTHAI PERIYAR TRANSPORT CORPN LTD
|
May 24, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOHAN V KALBURGI
|
October 27, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. LIPTON INDIA LTD
|
November 29, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRIYAMBHAI BIPINBHAI MEHTA
|
December 21, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR JAIN
|
June 26, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SRI GOPALA KRISHNA JUTE MILLS LTD
|
October 25, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. EXCEL GLASSES LTD
|
January 4, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. P G SHANBAGH
|
March 14, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. V K CONSTRUCTION WORKS P LTD
|
March 21, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIA CINE AGENCIES
|
February 10, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDIA THERMIT CORPN LTD
|
September 29, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIA FOUNDATIONS AND CONSTRUCTION LTD
|
March 29, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. BAJARIA BROS ALSO BAJARIA BROS BOI V DY CIT
|
August 24, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SODIUM METAL P LTD SODIUM METAL P LTD V DY CIT
|
September 28, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
|
August 22, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. LUDHIANA STEELS P LTD
|
June 16, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. METALIZING EQUIPMENT CO P LTD
|
March 16, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. K C JHANWAR
|
June 12, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PAKS TRADE CENTRE
|
January 4, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRABHUDAS KISHOREDAS TOBACCO PRODUCTS P LTD
|
January 31, 1995 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. WALKER ANJARIA AND SONS P LTD
|
July 31, 1995 |
|
DHANDHANIA BROS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 9, 1995 |
|
DHANOOLAL AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 1995 |
|
DUDHGANGA VEDGANGA S S K LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 2, 1995 |
|
EMPIRE STORES Vs. INCOME TAX OFFICER
|
August 31, 1995 |
|
ENCON FURNACES P LTD Vs. ASSISTANT COMMISSIONER
|
September 15, 1995 |
|
FAB EXPORT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 25, 1995 |
|
FIRST INCOME TAX OFFICER Vs. SOUTH INDIA CORPORATION A LTD
|
July 25, 1995 |
|
FOOD SPECIALITIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 1995 |
|
G D AGARWALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 1995 |
|
G D APTE Vs. INCOME TAX OFFICER
|
April 24, 1995 |
|
G D RATHI STEELS LTD Vs. DEPUTY COMMISSIONER
|
August 31, 1995 |
|
G L CHABADA Vs. INCOME TAX OFFICER
|
January 9, 1995 |
|
G S KASAT Vs. INCOME TAX OFFICER
|
February 1, 1995 |
|
GAJANANA AGENCIES Vs. INCOME TAX OFFICER
|
April 7, 1995 |
|
GENERAL INDUSTRIAL SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 1995 |
|
GFA ANLAGENBAU GMBH Vs. INCOME TAX OFFICER
|
August 21, 1995 |
|
GHALIB INSTITUTE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
|
GIFT TAX OFFICER Vs. ACHLA TIKKU ORS
|
April 10, 1995 |
|
GIFT TAX OFFICER Vs. MANOHARLAL ANAND
|
May 16, 1995 |
|
GOODRICKE GROUP LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 8, 1995 |
|
GOPAL CHAND KHANDELWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 1995 |
|
GREATER KAILASH NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 15, 1995 |
|
GREWAL HOTELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 1995 |
|
GTC INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
|
GUJARAT FORGING P LTD Vs. INCOME TAX OFFICER
|
June 29, 1995 |
|
GUJARAT PROCESSING WORKS Vs. INCOME TAX OFFICER GUJARAT ALUMINIUM EXTRUSION P LTD V DY CIT
|
June 12, 1995 |
|
GULAMRASUL M PATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 22, 1995 |
|
GULRAJ ENGINEERING CONSTRUCTION CO Vs. STATE
|
March 28, 1995 |
|
GUPTA GARMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 1995 |
|
GURUJYOTHI ENTERPRISES Vs. FIRST INCOME TAX OFFICER
|
May 31, 1995 |
|
H H MAHARAJA DALJITSINGH Vs. WEALTH TAX OFFICER
|
October 31, 1995 |
|
H M T LTD Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1995 |
|
HARBOUR ENGG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 5, 1995 |
|
HARISONS MALAYALAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 22, 1995 |
|
HERCULES HOLDINGS P LTD Vs. INCOME TAX OFFICER
|
November 28, 1995 |
|
HIFCO MARWEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 31, 1995 |
|
HINDUSTAN TILE WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 4, 1995 |
|
HMT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 17, 1995 |
|
HOTEL RADHIKA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1995 |
|
HUNSUR PLYWOOD WORKS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 1995 |
|
INCOME TAX OFFICER Vs. SURESH MAHINDRA
|
February 2, 1995 |
|
INCOME TAX OFFICER Vs. NURUL HUDA G ABOOBKAR
|
March 4, 1995 |
|
INCOME TAX OFFICER Vs. M P KONANHALLI
|
April 10, 1995 |
|
INCOME TAX OFFICER Vs. SEA PEARL INDUSTRIES
|
March 28, 1995 |
|
INCOME TAX OFFICER Vs. SOUTH INDIA CORPORATION A LTD ITO V ALBERTWILL OF TRANSTRADE SHIPPING CO ; FIRST ITO V J M BAXI CO ; ITO V HIRALAL CO ; ITO V M V ARISTIDES XILAS OF EXORMISIS SHIPPING CO
|
July 25, 1995 |
|
INCOME TAX OFFICER Vs. B A PATRAVALI AND SONS
|
May 4, 1995 |
|
INCOME TAX OFFICER Vs. HOTEL PAL PALACE
|
August 21, 1995 |
|
INCOME TAX OFFICER Vs. P M SUTHAR
|
January 25, 1995 |
|
INCOME TAX OFFICER Vs. CADILA LABORATORIES PVT LTD
|
November 9, 1995 |
|
INCOME TAX OFFICER Vs. PRUTHU TRUST ORS
|
September 12, 1995 |
|
INCOME TAX OFFICER Vs. GURUBACHHAN SINGH J JUNEJA
|
August 3, 1995 |
|
INCOME TAX OFFICER Vs. YOGESHCHANDRA V SHAH
|
March 19, 1995 |
|
INCOME TAX OFFICER Vs. GURUBACHANSINGH J JUNEJA
|
June 16, 1995 |
|
INCOME TAX OFFICER Vs. RADIANT INDUSTRIAL DOORS MANUFACTURING CO
|
July 18, 1995 |
|
INCOME TAX OFFICER Vs. UMEDRAM
|
February 15, 1995 |
|
INCOME TAX OFFICER Vs. MANINDRA NATH DUTTA
|
March 14, 1995 |
|
INCOME TAX OFFICER Vs. GUPTA TRADERS
|
April 4, 1995 |
|
INCOME TAX OFFICER Vs. NARESH BATRA HUF
|
August 31, 1995 |
|
INCOME TAX OFFICER Vs. HARBANS LAL
|
May 31, 1995 |
|
INCOME TAX OFFICER Vs. PIROJSHA FAKIRJI JOKHI
|
July 28, 1995 |
|
INCOME TAX OFFICER Vs. ASHOKKUMAR LALITKUMAR
|
February 7, 1995 |
|
INCOME TAX OFFICER Vs. MANSI SALES P LTD
|
April 5, 1995 |
|
INCOME TAX OFFICER Vs. HOTEL HILLTOP
|
January 30, 1995 |
|
INCOME TAX OFFICER Vs. SMS SCHLOEMANN SIEMAG AKTIENGESELLSCHAFT
|
July 24, 1995 |
|
INCOME TAX OFFICER Vs. LAXMI NARAYAN AND CO
|
April 28, 1995 |
|
INCOME TAX OFFICER Vs. RIFOX ENGINEERING INDIA P LTD
|
October 30, 1995 |
|
INCOME TAX OFFICER Vs. JITENDER MEHRA
|
March 23, 1995 |
|
INCOME TAX OFFICER Vs. GHANSHYAMBHAI R THAKKAR ALSO ITO V SMT BHARTIBEN GHANSHYAMBHAI THAKKAR
|
November 30, 1995 |
|
INDIAN AIRLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1995 |
|
INDIAN MAIZE AND CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 6, 1995 |
|
INDIAN TRANSFORMERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 6, 1995 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. MOTOR INDUSTRIES CO LTD
|
March 28, 1995 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJ AND SONS
|
October 31, 1995 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. LOK PRAKASHAN LTD
|
May 29, 1995 |
|
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAJAJ TEMPO LTD
|
December 30, 1995 |
|
INTERNATIONAL FIBRE SACKS CO Vs. INCOME TAX OFFICER ALSO ITO V INTERNATIONAL FIBRE SACKS CO
|
February 21, 1995 |
|
J C N JOSHIPURA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 23, 1995 |
|
JAGAN NATH RAM SAHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V JAGANNATH RAM SAHAI ITA NO 807 C O NO 87/CHD/1992; ASST YR 1990 91
|
May 17, 1995 |
|
JAGDISH CHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 28, 1995 |
|
JAIN HANDLOOM EMPORIUM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 24, 1995 |
|
JAYALAKSHMI COTTON OIL PRODUCTS P LTD Vs. INCOME TAX OFFICER
|
May 23, 1995 |
|
JEWELLERIE HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1995 |
|
JEWELLERIES HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1995 |
|
JHULELAL LAND DEVELOPMENT CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 13, 1995 |
|
JITENDRA S CHOWDHURY Vs. INCOME TAX OFFICER
|
October 26, 1995 |
|
JODHAN REAL ESTATE DEVELOPMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
July 10, 1995 |
|
JOHNSON PEDDER PVT LTD Vs. INCOME TAX OFFICER DY CIT V JOHNSON PEDDER P LTD
|
May 17, 1995 |
|
JOSE JULIO DCOSTA Vs. INCOME TAX OFFICER
|
March 6, 1995 |
|
JUSTICE A GANGADHARA RAO Vs. INCOME TAX OFFICER
|
March 28, 1995 |
|
K A RAJAGOPAL Vs. INCOME TAX OFFICER
|
September 20, 1995 |
|
K AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 1995 |
|
K C P MENON Vs. INCOME TAX OFFICER
|
February 28, 1995 |
|
K GANGADHAR RAMAREDDY Vs. INCOME TAX OFFICER
|
December 26, 1995 |
|
K S S MANI Vs. INCOME TAX OFFICER
|
March 16, 1995 |
|
K T JOSSA Vs. INCOME TAX OFFICER
|
January 24, 1995 |
|
KANCHANAGANGA SEA FOODS LTD Vs. INCOME TAX OFFICER
|
February 14, 1995 |
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KANHAIYA LAL DOSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V KANHAIYALAL DOSHI
|
July 19, 1995 |
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KANHAIYA LAL DOSHI Vs. ASSISTANT COMMISSIONER
|
February 10, 1995 |
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KANOI UDYOG Vs. INCOME TAX OFFICER
|
March 1, 1995 |
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KANYAKUMARI DISTRICT CO OP MILK SUPPLY PRODUCERS UNION LTD Vs. INCOME TAX OFFICER
|
September 20, 1995 |
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KELVINATOR OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 22, 1995 |
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KHANDELWAL GEMS TRADING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 5, 1995 |
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KHUSHMANLAL HIRALAL KANSARA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 16, 1995 |
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KISHORE TEXTILES Vs. INCOME TAX OFFICER
|
May 5, 1995 |
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KOTHARI VORA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 31, 1995 |
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KUMAR PRINTERS P LTD Vs. INCOME TAX OFFICER
|
November 30, 1995 |
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KUSUMBEN KANTILAL SHAH Vs. INCOME TAX OFFICER
|
July 28, 1995 |
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LINGAPUR ESTATES LTD Vs. INCOME TAX OFFICER
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May 9, 1995 |
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LUDHIANA AGGARWAL CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. INCOME TAX OFFICER
|
March 11, 1995 |
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LUDHIANA STEELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 21, 1995 |
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M ABDUL BASHEER Vs. INCOME TAX OFFICER
|
February 24, 1995 |
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M K AWASTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 28, 1995 |
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M NARASIMHA RAO Vs. INCOME TAX OFFICER
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January 30, 1995 |
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M VENKATA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 6, 1995 |
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MAGNIRAM BAIJNATH Vs. WEALTH TAX OFFICER
|
July 13, 1995 |
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MAGNUM EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 9, 1995 |
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MAHENDRA KUMAR SETHIA Vs. WEALTH TAX OFFICER PREM KUMAR SETHIA V WTO ABHAY CHAND CHHAJLANI V WTO VINAY CHAND CHHAJLANI V WTO AJAY CHAND CHHAJLANI V WTO
|
May 6, 1995 |
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MAHESH KUMAR Vs. INCOME TAX OFFICER
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April 27, 1995 |
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MALHAR RAO TATYA SAHEB HOLKAR Vs. INCOME TAX OFFICER
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April 26, 1995 |
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MALIK FOUNDRY Vs. INCOME TAX OFFICER
|
June 21, 1995 |
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MANNESMANN DEMAG A G Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 20, 1995 |
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MANOHARLAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 1995 |
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MARNITE POLYCAST LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 1995 |
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MASONEILAN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 4, 1995 |
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MATURA PROPERTY DEALER Vs. INCOME TAX OFFICER
|
February 8, 1995 |
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MEGHJI GIRDHARILAL Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASSTT CWT V MEGHJI GIRDHARILAL
|
March 6, 1995 |
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MEHTA SPICES CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 13, 1995 |
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MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEFERRED FAMILY TRUST ORS Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 29, 1995 |
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MODERN TRADERS CHINEASE ROOM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 1, 1995 |
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MODIPON LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 10, 1995 |
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MODU TIMBLO Vs. FIRST WEALTH TAX OFFICER
|
April 6, 1995 |
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MOHINDER PAL SINGH Vs. INCOME TAX OFFICER
|
May 30, 1995 |
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MOHINDER VERMA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
October 31, 1995 |
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MONARCH FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 27, 1995 |
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MONARCH FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 1995 |
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MOTOR INDUSTRIES CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 29, 1995 |
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MULA SAHAKARI SAKHAR KARKHANA LTD Vs. INCOME TAX OFFICER
|
March 29, 1995 |
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MUNAK INVESTMENT P LTD Vs. INCOME TAX OFFICER
|
June 9, 1995 |
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MUNISH KUMAR Vs. INCOME TAX OFFICER
|
July 7, 1995 |
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MUTHOOT BANKERS Vs. INCOME TAX OFFICER
|
February 28, 1995 |
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MUVATTUPUZHA LIQUORS Vs. INCOME TAX OFFICER
|
June 14, 1995 |
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N A N WOOLLEN MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1995 |
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N S ICHHOPANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 1995 |
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N T RAMA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 30, 1995 |
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NAHAR TRUST Vs. INCOME TAX OFFICER
|
December 6, 1995 |
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NAND LAL H RAMANI Vs. INCOME TAX OFFICER
|
September 29, 1995 |
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NANDLAL H RAMANI Vs. INCOME TAX OFFICER
|
September 29, 1995 |
|
NARAYAN GANESH PRABHU ZANTYE P LTD Vs. FIRST INCOME TAX OFFICER
|
May 4, 1995 |
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NATHANI STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 15, 1995 |
|
NORTHLAND DEVELOPMENT AND HOTEL CORPN Vs. ASSESSING OFFICER
|
February 24, 1995 |
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O R DISTILLERIES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1995 |
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OM PRAKASH AGGARWAL Vs. INCOME TAX OFFICER
|
February 5, 1995 |
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ORIENTAL BUILDING AND FURNISHING CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 1995 |
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P GOPINATHAN Vs. WEALTH TAX OFFICER
|
January 24, 1995 |
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P K NARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX; ASSTT CIT V P K NARAYANAN
|
May 9, 1995 |
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PANKAJ DHIRAJLAL DHRUVE Vs. INCOME TAX OFFICER
|
October 30, 1995 |
|
PARAMJIT SINGH Vs. WEALTH TAX OFFICER
|
June 16, 1995 |
|
PARASMAL PAREKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 1995 |
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PARIKH ENTERPRISES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO DY CIT V PARIKH ENTERPRISES PVT LTD
|
November 17, 1995 |
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PATHARE DHRU AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 2, 1995 |
|
PATIL ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 22, 1995 |
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PHOENIX OVERSEAS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 30, 1995 |
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PIONEER ENTERPRISES Vs. INCOME TAX OFFICER
|
February 16, 1995 |
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POLSERVICE AS AGENT OF MR WIECH KAZIMIERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 9, 1995 |
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POLYCAST SPUN PIPES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 24, 1995 |
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PRABHAT OIL TRADERS Vs. INCOME TAX OFFICER NO 3
|
September 21, 1995 |
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PRABHAT OIL TRADERS Vs. INCOME TAX OFFICER NO 2
|
August 31, 1995 |
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PRADUMAN RANCHHODBHAI PATEL Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 3, 1995 |
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PRAGATI CONSTRUCTION CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 24, 1995 |
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PRAKASHCHAND LUNIA Vs. INCOME TAX OFFICER
|
June 23, 1995 |
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PRANEET ENVIROQUIPS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1995 |
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PRASHANT KHOSLA PNEUMATICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
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PREM CABLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 28, 1995 |
|
PREM CABLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
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PUNJAB CHEMICALS PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 24, 1995 |
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PUNJAB GAS CYLINDERS LTD Vs. INCOME TAX OFFICER
|
July 20, 1995 |
|
PUSHPA DEVI BHOJNAGARWALA Vs. INCOME TAX OFFICER
|
September 26, 1995 |
|
PYDAH SURYANARAYANA MURTHY Vs. INCOME TAX OFFICER
|
November 9, 1995 |
|
R K VISHAL RICE GENERAL MILLS Vs. INCOME TAX OFFICER ITO V R K VISHAL RICE GENERAL MILLS ITA NO 1057/ASR/1989; ASST YR 1988 89 R K VISHAL RICE GENERAL MILLS V ITO C O NO 120/ASR/1989 ASST YR 1988 89
|
April 17, 1995 |
|
R N GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
|
RAASI CEMENT LTD Vs. INCOME TAX OFFICER
|
April 10, 1995 |
|
RAJ KUMAR MILLS LTD Vs. INCOME TAX OFFICER
|
March 9, 1995 |
|
RAJ MOTORS Vs. INCOME TAX OFFICER
|
June 30, 1995 |
|
RAJATHDRI HOTEL P LTD Vs. WEALTH TAX OFFICER
|
April 18, 1995 |
|
RAJENDER KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 1995 |
|
RAKESH KUMAR JAYANTI LAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1995 |
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RAKESH KUMAR JAYANTILAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 28, 1995 |
|
RALLIS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 18, 1995 |
|
RAMPARSHAD MEHRA FAMILY TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 24, 1995 |
|
RATTANLAL DANGI Vs. INCOME TAX OFFICER
|
January 17, 1995 |
|
RAYMOND WOOLLEN MILLS LTD Vs. INCOME TAX OFFICER
|
December 1, 1995 |
|
REDDY LABORATORIES LTD Vs. INCOME TAX OFFICER
|
December 15, 1995 |
|
REMAL DASS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 31, 1995 |
|
REVATHI Vs. SIXTH INCOME TAX OFFICER
|
September 4, 1995 |
|
RIPUDAMAN SINGAL Vs. INCOME TAX OFFICER
|
April 26, 1995 |
|
RISHI ELECTRONICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 17, 1995 |
|
ROYAL COFFEE WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 1995 |
|
RUHEE ENTERPRISES Vs. INCOME TAX OFFICER
|
June 22, 1995 |
|
RUPAYAN ASSOCIATES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 13, 1995 |
|
SAGAR BOSE Vs. INCOME TAX OFFICER
|
May 24, 1995 |
|
SAHELI SYNTHETICS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 1995 |
|
SANDVIK A B SWEDEN Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 18, 1995 |
|
SANGRUR VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 17, 1995 |
|
SANITAX CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 16, 1995 |
|
SANITAX CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
November 10, 1995 |
|
SAQI BROTHERS Vs. INCOME TAX OFFICER
|
July 28, 1995 |
|
SARKAGHAT WINE TRADERS Vs. INCOME TAX OFFICER ALSO NARESHCHAND CO V ITO
|
August 31, 1995 |
|
SARWAN SINGH CONTRACTORS Vs. INCOME TAX OFFICER
|
June 19, 1995 |
|
SASME CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
|
January 13, 1995 |
|
SATISH CHANDRA GUPTA Vs. ASSESSING OFFICER
|
May 22, 1995 |
|
SBI CAPITAL MARKETS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 28, 1995 |
|
SHAH TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 11, 1995 |
|
SHAILENDRA BHARGAVA Vs. WEALTH TAX OFFICER
|
June 16, 1995 |
|
SHAM LAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX
|
March 20, 1995 |
|
SHARMA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 25, 1995 |
|
SHARP ELECTRONICS P LTD Vs. ASSISTANT COMMISSIONER
|
February 10, 1995 |
|
SHIVALIK HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 27, 1995 |
|
SITARAM TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 26, 1995 |
|
SRI LAKSHMI TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1995 |
|
SRI M SRINIVASA RAO UNITED BREWERIES LTD Vs. INCOME TAX OFFICER
|
September 22, 1995 |
|
SRINIVASA KHANDASARI UDYOG Vs. SECOND INCOME TAX OFFICER
|
September 21, 1995 |
|
SRINIVASA SEA FOODS LTD Vs. INCOME TAX OFFICER
|
January 30, 1995 |
|
STEEL STRIPS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 24, 1995 |
|
SUPERINTENDING ENGINEER Vs. INCOME TAX OFFICER
|
March 31, 1995 |
|
SURYA PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 16, 1995 |
|
SWARAN KANTA JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 1995 |
|
T D RATHOD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 9, 1995 |
|
T G MUTHA Vs. INCOME TAX OFFICER
|
April 21, 1995 |
|
T K ABDUL KHADER HAJI Vs. INCOME TAX OFFICER
|
January 20, 1995 |
|
T S HEGDE AND SONS Vs. INCOME TAX OFFICER
|
February 1, 1995 |
|
TALBROS AUTOMOTIVE COMPONENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 1995 |
|
TATA YODOGAWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 12, 1995 |
|
THANKAMMA KOMARANCHATH Vs. GIFT TAX OFFICER
|
March 13, 1995 |
|
THIRUMALAI MOTORS P LTD Vs. ASSISTANT COMMISSIONER
|
September 13, 1995 |
|
THIRUPATHY CREDIT CORPORATION P LTD Vs. INCOME TAX OFFICER
|
May 31, 1995 |
|
TRADE TEAM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 1995 |
|
TRAVANCORE TITANIUM PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 1995 |
|
TRAVANCORE TITANIUM PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 1995 |
|
TRUSTEES OF PARSI PANCHAYAT FUNDS AND PROPERTIES Vs. DIRECTOR OF INCOME TAX
|
October 18, 1995 |
|
UNIVERSAL TEA SPICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 13, 1995 |
|
V K S BAWA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 29, 1995 |
|
VENTURE GRAPHICS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 22, 1995 |
|
VIKHROLI METAL FABRICATORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 15, 1995 |
|
VINCHHI BROS Vs. INCOME TAX OFFICER
|
August 23, 1995 |
|
VISHAL STEEL ROLLING MILLS Vs. INCOME TAX OFFICER
|
September 19, 1995 |
|
VISHWA DHARMAYATAN TRUST Vs. DEPUTY DIRECTOR OF INCOME TAX
|
October 13, 1995 |
|
VORA FOOD SPECIALITIES P LTD Vs. INCOME TAX OFFICER
|
March 5, 1995 |
|
WEALTH TAX OFFICER Vs. BOBITA CHORARIA
|
August 31, 1995 |
|
WEALTH TAX OFFICER Vs. RAMKALYAN PANSARI
|
April 10, 1995 |
|
WEALTH TAX OFFICER Vs. RAMESHWARLAL PUROHIT
|
August 4, 1995 |
|
WEALTH TAX OFFICER Vs. EXECUTOR SHRI MANOHARSINHJI P JADEJA
|
December 26, 1995 |
|
WEALTH TAX OFFICER Vs. H H KRISHNAJIRAO PUAR
|
January 30, 1995 |
|
WEALTH TAX OFFICER Vs. SHAILESHCHANDRA D SHAH ORS WTO V SHAILESHCHANDRA FAMILY TRUST WTA NO 379/AHD/1983; ASST YR 1975 76 WTO V SHRI V DONGZATHANG CHANDRA DAHYABHAI FAMILY TRUST WTA NO 385/AHD/1983; ASST YR 1975 76
|
March 15, 1995 |
|
WEIKFIELD PRODUCTS CO I P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 23, 1995 |
|
WOLKEM PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V WOLKEM PRIVATE LTD
|
May 7, 1995 |