REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
15TH INCOME TAX OFFICER Vs. M M AGA	February 25, 1994
A D MEHNDROO Vs. ASSESSING OFFICER	November 28, 1994
AGARWAL ICE FACTORY Vs. INCOME TAX OFFICER	December 23, 1994
AGGARWAL AGRICULTURAL INDUSTRIES Vs. INCOME TAX OFFICER	October 10, 1994
AIRTECH PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION	June 15, 1994
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 27, 1994
AMRIT BOTTLERS P LTD Vs. INCOME TAX OFFICER	January 20, 1994
ANIL ENGINEERING CORPN Vs. INCOME TAX OFFICER	January 27, 1994
ARVIND CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	July 12, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANODIA BROS	February 4, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAKSHILA HANDLOOM INDUSTRIES	October 24, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUPAMA GIJRE	August 23, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRADE LINKS LTD	December 16, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEROCEAN SHIPPING I P LTD	September 30, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. POORAN PRAKASH GUPTA	November 30, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A P TRADING COMPANY	January 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMALABEN CHUNILAL	December 21, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELUR INVESTMENTS P LTD	August 18, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N S GUZDER AND CO P LTD	April 4, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B M SINGH AND SONS	November 24, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AXIA ENGINEERING CO ALSO AXIA ENGG CO V ASSTT CIT	May 13, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING WEAVING MILLS LTD ; OSWAL SPINNING WEAVING MILLS VS ASSTT	June 10, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S DUNGARNATH	March 17, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI VISHNU SILK MILLS	March 18, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U SHAHUL HAMEED AND BROS	September 29, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A G C HOSPITAL	January 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ORIENTAL	December 8, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTIDEVI SARAF	May 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGARWAL CEMENT AND CHEMICALS P LTD	December 29, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. REKHA MUNJAL	November 14, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUSHILADEVI S AGARWAL	March 11, 1994
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANJARIA ESTATE P LTD	December 1, 1994
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM JAH TRUST	November 28, 1994
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SITABAI	October 19, 1994
AUTO BHARTI Vs. INCOME TAX OFFICER	January 4, 1994
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 28, 1994
B P L INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 15, 1994
BALARAMAKRISHNA ENGG CONTRS CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 15, 1994
BALBIR SINGH NARULA Vs. INCOME TAX OFFICER	November 9, 1994
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER	February 3, 1994
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER	March 30, 1994
BEE VEE LIQUORS Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 1994
BEERBAL KHAN CHANDAN KHAN AND PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 19, 1994
BELAGODU TRADERS Vs. INCOME TAX OFFICER	December 16, 1994
BHARTI BHUSHAN JINDAL Vs. INCOME TAX OFFICER	October 19, 1994
BHASKARACHARYA PRATISHTHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 1994
BIRBAL KHAN CHAND KHAN AND PARTY Vs. INCOME TAX OFFICER	December 15, 1994
BLACK DIMOND BEVERAGES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 1994
BOMMISETTI LAKSHMI RAJENDRA PRASAD Vs. INCOME TAX OFFICER	March 31, 1994
BRIG DEWAN SINGH Vs. WEALTH TAX OFFICER	April 12, 1994
BRIJ RAJ SINGH Vs. GIFT TAX OFFICER	October 26, 1994
C G PAUL AND CO Vs. INCOME TAX OFFICER	February 28, 1994
CADILA EXPORTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 26, 1994
CHANDRA CHARITABLE TRUST Vs. INCOME TAX OFFICER	July 20, 1994
CHLORIDE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 19, 1994
COLOUR HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 21, 1994
COMMISSIONER OF INCOME TAX Vs. R S AVTAR SINGH AND CO	April 26, 1994
COMMISSIONER OF INCOME TAX Vs. INDO JAVA AND CO	February 18, 1994
COMMISSIONER OF INCOME TAX Vs. K M WADHWANI CONTRACTOR	February 17, 1994
CONTINENTAL FLOAT GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 11, 1994
CONTROLLER OF ESTATE DUTY Vs. GAUTAM SARABHAI	March 4, 1994
CROYDON CHEMICAL WORKS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	October 5, 1994
DEBICHAND MOHALLAL Vs. INCOME TAX OFFICER	March 16, 1994
DECENT DYEING CO Vs. INCOME TAX OFFICER	September 29, 1994
DELHI AUTO AND GENERAL FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 10, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. A P STATE TEXTILES DEVELOPMENT CORPN LTD	October 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD	August 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. M P LAGHU UDYOG NIGAM LTD M P LAGHU UDYOG LTD V DY CIT	May 6, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAKTIGARH TEXTILES AND INDUSTRIES LTD	June 27, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH GOENKA	September 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADDISON AND CO LTD	May 19, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN SHIPPING CO COCHIN LTD	August 23, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOWRA PHARMACEUTICALS	February 25, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGEERATHA ENGINEERING CO LTD	January 13, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. PADINJAREKKARA AGENCIES LTD	December 20, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SCHLUMBERGER SEACO INC	February 28, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. I O L LTD	March 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO LTD	February 4, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK	January 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. TOLLYGUNJ CLUB	October 28, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALARSIN MARKETING P LTD	October 14, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. JYOTSANA HOLDING P LTD	February 11, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHAJAN OVERSEAS P LTD	September 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONTINENTAL ENGINEERING INDUSTRIES P LTD	April 26, 1994
DEPUTY COMMISSIONER OF WEALTH TAX Vs. SANJAY SINGH SANDHU	October 27, 1994
DEPUTY COMMISSIONER OF WEALTH TAX Vs. KIRANKUMAR J PATEL	June 17, 1994
DEVILAL GHERILAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 10, 1994
DHIMANT THAKKAR Vs. FIFTH INCOME TAX OFFICER	September 13, 1994
DIGVIJAY CEMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 16, 1994
DILIP KUMAR KALI CHARAN Vs. INCOME TAX OFFICER	November 30, 1994
DUNI CHAND RAM SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 20, 1994
DWARKA PROSAD AGARWAL Vs. INCOME TAX OFFICER	October 27, 1994
EAGLE INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 21, 1994
F G P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 5, 1994
FABRKONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 25, 1994
FORAMER S A Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 7, 1994
FOURTH INCOME TAX OFFICER Vs. M Y PAWAR AND SONS	January 28, 1994
G GANGADHARAN NAIR Vs. INCOME TAX OFFICER	December 31, 1994
G MITRA Vs. INCOME TAX OFFICER	February 25, 1994
G WINPENNY Vs. INCOME TAX OFFICER	May 20, 1994
GANESH CHHABABHAI VAALABHAI PATEL FAMILY TRUST Vs. INCOME TAX OFFICER	August 30, 1994
GANESH STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 4, 1994
GEETANJALI WOOLLENS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 27, 1994
GEEVA FILMS Vs. INCOME TAX OFFICER	September 23, 1994
GENDALAL RAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 27, 1994
GIFT TAX OFFICER Vs. MRS CHAMPA RANI AGGARWAL	August 4, 1994
GIFT TAX OFFICER Vs. SHAMJIBHAI KHIMJIBHAI PATEL	July 29, 1994
GOPAL KRISHAN JAISWAL Vs. GIFT TAX OFFICER	July 5, 1994
GUJARAT STATE FOREST DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 8, 1994
H G NARAYAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 1994
H K MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 16, 1994
HANUMANJI CHARITABLE TRUST Vs. A D I EXEMPTION TRUST	November 30, 1994
HARSHAD J CHOKSI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 19, 1994
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 9, 1994
HYUNDAI HEAVY IND CO LTD Vs. INCOME TAX OFFICER	June 30, 1994
INCOME TAX OFFICER Vs. ANJANEYA COLD STORAGE LTD	April 6, 1994
INCOME TAX OFFICER Vs. FOOD SPECIALITIES LTD	February 2, 1994
INCOME TAX OFFICER Vs. B K JAIN	November 22, 1994
INCOME TAX OFFICER Vs. R KRISHNASWAMY	December 19, 1994
INCOME TAX OFFICER Vs. TEK CHAND	November 22, 1994
INCOME TAX OFFICER Vs. ABDUL MAJID VALIMOHMAD DAL	May 30, 1994
INCOME TAX OFFICER Vs. M SHIMIZU	December 9, 1994
INCOME TAX OFFICER Vs. SATYA KABIR SAHABANI GADI SHRI SATYA KABIR SAHABANI GADI V ITO	July 14, 1994
INCOME TAX OFFICER Vs. SHAYAM TIMBER TRADERS	August 2, 1994
INCOME TAX OFFICER Vs. LALLS GEM EXPORTS	December 13, 1994
INCOME TAX OFFICER Vs. KASTURBA MEDICAL COLLEGE TRUST	March 8, 1994
INCOME TAX OFFICER Vs. SUKHDEV SUNAR	December 1, 1994
INCOME TAX OFFICER Vs. M G PLASTICS P LTD	July 7, 1994
INCOME TAX OFFICER Vs. HEMESH FAMILY TRUST	June 22, 1994
INCOME TAX OFFICER Vs. JAGDISH RAI	July 22, 1994
INCOME TAX OFFICER Vs. N BALASUBRAMANIAM	June 17, 1994
INCOME TAX OFFICER Vs. SIVALINGAM AGENCIES	April 27, 1994
INCOME TAX OFFICER Vs. VIJAY KUMAR KHANDELWAL	February 1, 1994
INCOME TAX OFFICER Vs. A C SARKAR	November 29, 1994
INCOME TAX OFFICER Vs. B NAGESWARA RAO	March 31, 1994
INCOME TAX OFFICER Vs. N JANARDHANA REDDY	March 15, 1994
INCOME TAX OFFICER Vs. GANESH FACTORY	January 31, 1994
INCOME TAX OFFICER Vs. PREM CO	January 5, 1994
INCOME TAX OFFICER Vs. SURENDER SINGH GILL	February 25, 1994
INCOME TAX OFFICER Vs. TRUSTEES OF HEH THE NIZAMS WEDDING GIFT TRUST	April 28, 1994
INCOME TAX OFFICER Vs. T S PADMANABHAN	June 8, 1994
INCOME TAX OFFICER Vs. PATIDAR GINNING AND PRESSING CO LTD	March 2, 1994
INCOME TAX OFFICER Vs. GOPAL PULSE MILLS	September 30, 1994
INCOME TAX OFFICER C WARD Vs. BHOIR DREDGING CO PVT LTD	July 19, 1994
INDIA RICE MILL Vs. INCOME TAX OFFICER	July 18, 1994
INDIAN COMMUNICATION NETWORK LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 29, 1994
INDIAN COMMUNICATION NETWORK P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	January 28, 1994
INDIAN MANAGEMENT ADVISERS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 7, 1994
INDIAN SPICES CO Vs. INCOME TAX OFFICER	December 31, 1994
INDUSTRIAL PACKERS AND CO Vs. INCOME TAX OFFICER	September 26, 1994
INSPECTING ASSISTANT COMMISSIONER Vs. RANKA CONSTRUCTION P LTD	September 19, 1994
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN ART EMPORIUM	June 10, 1994
IQBAL CHAND KHURANA Vs. INCOME TAX OFFICER	August 31, 1994
J N PARABIA TRANSPORT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 1994
JAGVIJAY AUTO FINANCE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 5, 1994
JAI KUMAR MANI CHAND Vs. INCOME TAX OFFICER	April 11, 1994
JAMSHEDPUR ENGG AND MACHINERY MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 16, 1994
JATTA POLY YARN P LTD Vs. INCOME TAX OFFICER	April 4, 1994
K P DAVIS Vs. INCOME TAX OFFICER	December 15, 1994
K S DATTATHREYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 17, 1994
KAILASH ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 23, 1994
KALASA TEA AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 14, 1994
KAMLA AHLUWALIA Vs. WEALTH TAX OFFICER	February 22, 1994
KANDASWAMY SHOPPING COMPLEX AND LODGING Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 25, 1994
KANTI BROS Vs. INCOME TAX OFFICER	March 9, 1994
KANTILAL AND BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 7, 1994
KARTAR SINGH AND CO P LTD Vs. INCOME TAX OFFICER	April 12, 1994
KHIVRAJ MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 21, 1994
KHODAY INDUSTRIES LTD Vs. INCOME TAX OFFICER	March 3, 1994
L R TALWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 28, 1994
LAKSHMI VENKATESWARA KALYANA MANDAPAM Vs. INCOME TAX OFFICER	February 25, 1994
LAXMI COTTON MILLS Vs. INCOME TAX OFFICER	November 8, 1994
LOHARU STEEL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 12, 1994
LOHTSE CO OP HOUSING SOCIETY LTD Vs. SEVENTH INCOME TAX OFFICER	September 5, 1994
M ANANDAN Vs. INCOME TAX OFFICER	June 17, 1994
M P AGRICULTURAL CORPN Vs. INCOME TAX OFFICER	February 7, 1994
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 21, 1994
MACHINE TECHNO SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 1994
MAHENDRA CHIMANLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 24, 1994
MAHILA SIDH NIRMAN YOJNA Vs. INSPECTING ASSISTANT COMMISSIONER	July 6, 1994
MAINA DEVI NAHATA Vs. INCOME TAX OFFICER	June 29, 1994
MALHOTRA MARKETING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 7, 1994
MALWA COTTON SPG MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 11, 1994
MANEKLAL SAKARCHAND Vs. INCOME TAX OFFICER	July 29, 1994
MANJU KUMAR Vs. INCOME TAX OFFICER	February 3, 1994
MCDERMOTT INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 21, 1994
MEGHJI GIRDHARLAL HUF Vs. WEALTH TAX OFFICER	October 7, 1994
MEKINS AGRO PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 30, 1994
MEWAR CHEMICAL PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OR INCOME TAX	January 31, 1994
MIRI LAL MULK RAJ Vs. INCOME TAX OFFICER	December 15, 1994
MOHAN KARKARE Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 28, 1994
MOLA BUX Vs. INCOME TAX OFFICER	October 12, 1994
MOUNT SHIVALIK BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 1994
N BEAMAN Vs. INCOME TAX OFFICER	September 29, 1994
N KRISHNAN Vs. INCOME TAX OFFICER	May 31, 1994
N T A KAREEM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 13, 1994
NALINIBAI V SARAF Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	August 23, 1994
NARAYAN PRASAD KOTRIWAL Vs. INCOME TAX OFFICER	March 31, 1994
NATHU RAM AND CO Vs. INCOME TAX OFFICER	March 28, 1994
NATIONAL RAYON CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 26, 1994
NAV BHARAT CONSTRUCTION CO Vs. INCOME TAX OFFICER	November 29, 1994
NAVDEEP INVESTMENT P LTD Vs. INCOME TAX OFFICER	March 24, 1994
NAVDEEP INVESTMENT PVT LTD Vs. INCOME TAX OFFICER	March 24, 1994
NAYAN TRUST Vs. INCOME TAX OFFICER	April 19, 1994
NIRFABRICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 1994
NISHANT HOUSING DEVELOPMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 26, 1994
OSWAL AGRO MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1994
OYSTER INVESTMENT AND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 14, 1994
P L CHAUDHARI Vs. INCOME TAX OFFICER	July 26, 1994
PAHWA CYCLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 1994
PARSIK JANATA SAHAKARI BANK LTD Vs. INCOME TAX OFFICER	April 28, 1994
PATEL BRASS WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 28, 1994
PATEL MANAGEMENT CONSULTANCY PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 19, 1994
POLYMER ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 17, 1994
POLYMER AND ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 17, 1994
PRABHAT SAW MILLS AND TIMBER MERCHANTS Vs. INCOME TAX OFFICER	February 21, 1994
PRABHAVSHALI CHIT FUND CO P LTD Vs. COMMISSIONER OF INCOME TAX	January 19, 1994
PRABODHAN PRAKASHAN Vs. ASSISTANT DIRECTOR OF INCOME TAX	February 10, 1994
PRAKASHCHAND BAHETY HUF Vs. ASSISTANT COMMISSIONER OF WEALTH TAX SUSHILKUMAR BAHETI HUF V ASSTT CWT WTA NOS 59 TO 62/IND/1990; ASST YRS 1978 79 TO 1981 82 GOVINDLAL BAHETI HUF V ASSTT CWT WTA NOS 63 TO 66/IND/1990; ASST YRS 1978 79 TO 1981 82 RAMKISHAN BAHETI HUF V ASSTT CWT WTA NO 67/IND/1990; ASST YR 1978 79	December 20, 1994
PRASANNA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 16, 1994
PREMIER BRASS AND METAL WORKS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 1994
PROMILA BAJAJ Vs. INCOME TAX OFFICER	September 9, 1994
PUNJAB SMALL INDUSTRIES EXPORT CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER DY CIT VS PUNJAB SMALL INDUSTRIES EXPORT CORPORATION LTD ITA NO 239/CHD/1989 ASSTT YR 1984 85	March 9, 1994
PUSHPA B SHETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 11, 1994
R JAGADISH CHANDRAN IND Vs. INSPECTING ASST COMMISSIONER OF INCOME TAX	December 26, 1994
R T BALASUBRAMANIAM Vs. INCOME TAX OFFICER	January 28, 1994
RADHAKRISHNA RAMNARAIN LTD Vs. INCOME TAX OFFICER	February 16, 1994
RAJENDRA PRASAD AND CO Vs. COMMISSIONER OF INCOME TAX	October 24, 1994
RAJMOTI INDUSTRIES Vs. INCOME TAX OFFICER	November 30, 1994
RAM COMMERCIAL ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 11, 1994
RAM HARI RAM Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTT	January 18, 1994
RAMSON BROS Vs. INCOME TAX OFFICER	June 28, 1994
RASAN DETERGENTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 19, 1994
RELIABLE CIGARETTE TOBACCO INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX; DY CIT V RELIABLE CIGARATTE TOBACCO INDUSTRIES P LTD	September 2, 1994
ROSHAN ALIAS RAKESH G SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 22, 1994
ROSHAN D NARIMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 1994
S B GOWDIAH AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 3, 1994
S N BHARGAVA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 24, 1994
S PREMALATA Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 31, 1994
SARVARAYA TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 1994
SATINDER BHALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 25, 1994
SATINDERJIT KAUR Vs. INCOME TAX OFFICER ITO V SMT SALINDERJIT KAUR ITA NO 919/CHD/1989; ASST YR 1985 86 SMT SATINDERJIT KAUR V ITO C O NO 83/CHD/1989 IN ITA NO 919/CHD/1989; ASST YR 1985 86	June 8, 1994
SHAHABAD CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 5, 1994
SHAHIBAG ENTREPRENEURS Vs. INCOME TAX OFFICER	February 21, 1994
SHAUKAT SHAH KHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 31, 1994
SHIVJI MANJI AMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 28, 1994
SHIVNATHSINGH CHOUDHARY ORS Vs. INCOME TAX OFFICER ITO V SHIVANATHSINGH CHOWDHARY ORS ITA NOS 891 892/IND/1989; ASST YR 1982 83	August 31, 1994
SHOBHA TRADING CO P LTD Vs. INCOME TAX OFFICER	October 17, 1994
SIDHIVINAYAK CHEMICALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 14, 1994
SILVER AND ARTS PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 1994
SINGARENI COLLIERIES CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 1994
SITA EXPORTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 28, 1994
SITARAM ARVIND KUMAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 21, 1994
SITARAM PARITA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 18, 1994
SIVA PARVATHI TRADERS Vs. INCOME TAX OFFICER	January 31, 1994
SOUTH INDIA PRODUCE CO Vs. INCOME TAX OFFICER	October 5, 1994
SRI HANUMAN TRADERS Vs. INCOME TAX OFFICER	February 25, 1994
SRINIVASAN CO Vs. INCOME TAX OFFICER	April 12, 1994
STARTRONICS ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 24, 1994
SUBHASH CHAND DINESH CHAND Vs. DEPUTY COMMISSIONER OF WEALTH TAX	December 13, 1994
SYNDICATE BANK Vs. ASSTT CIT	March 2, 1994
T ASHOK PAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 25, 1994
TARA AGENCIES Vs. INCOME TAX OFFICER	February 28, 1994
THAKUR DEVI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 28, 1994
TIRUSELVI Vs. INCOME TAX OFFICER	April 11, 1994
TRUSTEES OF WEDDING GIFTS TRUST OF HEH THE NIZAMS TWO GRAND DAUGHTERS Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	December 23, 1994
U P CERAMICS AND POTTERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 10, 1994
UNITED INDIA PERIODICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 9, 1994
UNITIKA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 1994
V ANANDMULL JAIN INDL Vs. ASSISTANT COMMISSIONER	October 28, 1994
V BANKA Vs. WEALTH TAX OFFICER	June 14, 1994
V M SALGAOCAR AND BRO P LTD Vs. INCOME TAX OFFICER	February 10, 1994
V M SALGAOCAR AND BROS P LTD Vs. INCOME TAX OFFICER	June 29, 1994
VED PARKASH LOONA Vs. INCOME TAX OFFICER	August 12, 1994
VERMA FERTILIZERS Vs. INCOME TAX OFFICER	March 29, 1994
VIJAY KUMAR MUNJAL Vs. WEALTH TAX OFFICER	November 23, 1994
VIKAS CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 21, 1994
VIR KHANNA Vs. INSPECTING ASSISTANT COMMISSIONER	December 8, 1994
WEALTH TAX OFFICER Vs. H N VISHALAKSHAMMA ANR	December 5, 1994
WEALTH TAX OFFICER Vs. BRIG DEWAN SINGH	May 4, 1994
WEALTH TAX OFFICER Vs. SARDAR HARDIT SINGH	October 5, 1994
WEALTH TAX OFFICER Vs. K M MISTRY	December 20, 1994
WEALTH TAX OFFICER Vs. RAVINDRA M PATEL	January 28, 1994

Year 1994 of INCOME TAX APPELLATE TRIBUNAL

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