REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL RAHIMAN Vs. INCOME TAX OFFICER	January 6, 1993
A M MOOSA Vs. INCOME TAX OFFICER ITO V A M MOOSA	December 28, 1993
A SREENIVASA PAI Vs. INCOME TAX OFFICER	March 15, 1993
A YOUNUS KUNJU Vs. WEALTH TAX OFFICER	March 2, 1993
ABDUL KARIM STONE CONTRACTORS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 1993
AEG AKTIENGESSELSCHAFT Vs. INSPECTING ASSISTANT COMMISSIONER	August 24, 1993
AGENCIA GERAL P LTD Vs. FIRST INCOME TAX OFFICER	February 11, 1993
AMARPALI MERCANTILE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 1993
AMIR CHAND Vs. INCOME TAX OFFICER	December 7, 1993
ANAM MACHINERY FABRICATORS LTD Vs. INCOME TAX OFFICER	November 22, 1993
ANAND MANOHAR AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V ANAND MANOHAR AGENCIES ANAND MANOHAR AGENCIES V DY CIT A	March 17, 1993
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER	December 31, 1993
ANJALA EXHIBITORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 5, 1993
APPOLLO TRADE LINKS Vs. INCOME TAX OFFICER	October 11, 1993
ASHOK KUMAR FARMING CORPN Vs. ASSTT COMMISSIONER OF INCOME TAX	March 15, 1993
ASHOK SAPRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 31, 1993
ASHWINI KUMAR CONSULTANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 5, 1993
ASIATIC OXYGEN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 15, 1993
ASSAM FRONTER TEA CO LTD Vs. INCOME TAX OFFICER	December 3, 1993
ASSISTANT COMMISSIONER Vs. N TRIVIKRAMA RAO	September 13, 1993
ASSISTANT COMMISSIONER OF GIFT TAX Vs. RUSTOM DUBASH INVESTMENT P LTD	March 1, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DALAMAL AND SONS INVESTMENT CO	October 27, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NUCHEM INVESTMENTS P LTD	March 15, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN VANASPATI PRODUCERS ASSOCIATION	February 11, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING PVT LTD	February 16, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RADHA MOHAN GOENKA	June 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPORATION LTD	July 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BALRAM GIDDUMAL	August 20, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARODILAL AGRAWAL KARODILAL AGRAWAL V ASSTT CIT KARODILAL AGRAWAL V ITO	December 17, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL JAIN	January 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE SEEDS CORPN LTD	July 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOMANY PILKINGTON LTD	March 31, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DYNA TRANS LAMINA P LTD	May 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHAMPALAL KISHANLAL	October 21, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LTD	August 18, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KISHANCHAND BAHETI	August 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILAP TEXTILE MILLS	March 31, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNIVERSAL CABLES LTD	March 22, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CAMILLA INVESTMENT CO	December 1, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD	July 26, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HAMOSONS EXPORT P LTD	October 13, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UMA J KOTHARI	July 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMAKSHIDEVI AVARU	July 7, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAGGAR FORGINGS AND ALLIED INDUSTRIES	July 30, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ILAXI TEXTILES INDUSTRIES	October 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LEAD SLIPS PRODUCTS P LTD	September 8, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NEOPLAST ENGINEERING P LTD	February 16, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P J EAPEN	October 7, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MENEZES ELECTRONICS P LTD	April 2, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTINATH SILK MILLS	December 2, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO	December 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHITTARANJAN DATTA	June 8, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR OF THE ESTATE OF LATE SHRI E F DINSHAW	May 19, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DOSHI EXPORTS	February 17, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMODYAN P LTD	February 25, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI SHANKAR SARAN KOTHIWAL HUF	September 28, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TOOLS INDIA CORPORATION	September 30, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAASI CEMENTS LTD	July 29, 1993
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. CANARA FOOD PROCESSORS P LTD	March 12, 1993
ASSOCIATED CABLES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 25, 1993
ATMA RAM TRUST Vs. INCOME TAX OFFICER	February 26, 1993
AVA SPICEX P LTD Vs. INCOME TAX OFFICER	August 30, 1993
AVON CYCLES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 2, 1993
AVON CYCLES PVT LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	September 2, 1993
AVON SALES CORPORATION Vs. INCOME TAX OFFICER	July 30, 1993
AYER MANIS RUBBER ESTATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 28, 1993
B R T LTD Vs. INCOME TAX OFFICER	August 23, 1993
B TEX CORPORATION Vs. INCOME TAX OFFICER	March 24, 1993
BACHUBHAI K PATEL Vs. INCOME TAX OFFICER	August 19, 1993
BADRI SINGH THAKUR Vs. INCOME TAX OFFICER	August 6, 1993
BAJAJ AUTO EMPLOYEES WELFARE FUND NO 1 Vs. INCOME TAX OFFICER	November 2, 1993
BALAJI TEXTILE INDUSTRIES P LTD Vs. THIRD INCOME TAX OFFICER	August 20, 1993
BANGALORE TOOL WORKS P LTD Vs. INCOME TAX OFFICER	July 19, 1993
BARODA ACETATES Vs. INCOME TAX OFFICER	April 23, 1993
BATRA FINANCE CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 18, 1993
BETA NAPHTHOL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 15, 1993
BHAGWATI DEVI Vs. INCOME TAX OFFICER	April 26, 1993
BHAGYANAGAR CONSTRUCTIONS P LTD Vs. INCOME TAX OFFICER	April 12, 1993
BHAGYODAYAM CO LTD Vs. INCOME TAX OFFICER	March 10, 1993
BIRENDRA KUMAR GUPTA Vs. WEALTH TAX OFFICER	June 25, 1993
BIRESWAR MUKHERJEE Vs. GIFT TAX OFFICER	October 29, 1993
BISHWANATH TRADERS AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 24, 1993
BRAHMI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 21, 1993
BRITE AUTOMOTIVE AND PLASTICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 10, 1993
BURLINGTONS OF CALCUTTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 6, 1993
C NIRANJAN Vs. INCOME TAX OFFICER	August 17, 1993
C P FOUNDRY WORKS Vs. INCOME TAX OFFICER	July 23, 1993
C RAJALAKSHMI Vs. INCOME TAX OFFICER	July 14, 1993
CH AJAD KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1993
CHANDRA PRABHA SYNTEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 19, 1993
CHAWLA BRASS AND ALUMINIUM FACTORY Vs. INCOME TAX OFFICER	August 30, 1993
CHOPRA BROS INDIA PVT LTD Vs. INCOME TAX OFFICER	March 31, 1993
CHUNNILAL PRAKASH HUF Vs. INCOME TAX OFFICER	June 29, 1993
COIMBATORE ALCOHOLS AND CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 31, 1993
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD	August 23, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARAJA JAGAT SINGH	March 19, 1993
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD	September 22, 1993
COMMISSIONER OF INCOME TAX Vs. DEVANS MODERN BREWERIES LTD	July 26, 1993
D BOSE AND BROS Vs. INCOME TAX OFFICER	April 15, 1993
D K B CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 17, 1993
D K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 24, 1993
D R DESAI Vs. THIRTEENTH INCOME TAX OFFICER	August 26, 1993
D VENKATA SUBBARAO SONS Vs. INCOME TAX OFFICER	March 31, 1993
DAULAT CHITRA MANDIR P LTD Vs. WEALTH TAX OFFICER	February 3, 1993
DEEPAK SINGH AND FAMILY HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 1, 1993
DEEPAK TRADERS Vs. INCOME TAX OFFICER	March 31, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. NABHA SOLVEX P LTD	April 16, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. MODI CEMENT LTD	April 27, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LTD	April 20, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMESHBHAI MANIBHAI PATEL	September 13, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. GUJARAT SMALL INDUSTRIES CORPORATION	March 15, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD DY CIT V WIDIA INDIA LTD ; DY CIT V KAP STEEL LTD	December 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPN LTD	December 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. JOKAI INDIA LTD	April 29, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAYENDRA V SHARMA	May 13, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARISH NIHALCHAND	July 26, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. PUREWAL AND ASSOCIATES LTD	October 21, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. CIT ALCATEL	September 20, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORNING GLASS WORKS USA CORNING INC	November 17, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. BENGAL ROWING CLUB	August 6, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. COMPAGNIE GENERAL DE GEOPHYSIQUE	October 27, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. KALPAKA BAZAR	May 4, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. SULZER BROS	June 30, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. NEW COMMERCIAL MILLS	November 9, 1993
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMARAJU SURGICAL COTTON MILLS LTD	December 30, 1993
DHIRENDRA S PARIKH Vs. FIFTH INCOME TAX OFFICER	October 22, 1993
DHRUV NARAIN GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 16, 1993
DIAMOND TRUST INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 17, 1993
DILSHAD TRADING CO P LTD Vs. INCOME TAX OFFICER	September 16, 1993
DIOR INTERNATIONAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 31, 1993
DY COMMISSIONER Vs. MULTIMETALS LTD	March 26, 1993
E I D PARRY INDIA LTD Vs. DY COMMISSIONER OF INCOME TAX	January 29, 1993
ELSCOPE PVT LTD Vs. INCOME TAX OFFICER ALSO ITO V ELSCOPE PVT LTD	April 16, 1993
ENTREPRENEURSHIP DEVELOPMENT INSTITUTE OF INDIA Vs. INCOME TAX OFFICER	September 8, 1993
ERIC JAG MENEZES Vs. INCOME TAX OFFICER	July 23, 1993
ESKAYEF LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 17, 1993
EXECUTIVE ENGINEER Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1993
FACIT ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 14, 1993
FAG PRECISION BEARING LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 24, 1993
FAGUN CO P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	January 27, 1993
FARUKH AHMED Vs. INCOME TAX OFFICER	May 28, 1993
FIFTH INCOME TAX OFFICER Vs. R M B ARADHYA	October 18, 1993
FINOLEX PLASTICS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 23, 1993
FORBES EWART FIGGIS P LTD Vs. INCOME TAX OFFICER ALSO LAC V FORBES EWART FIGGIS P LTD	April 12, 1993
FOURTH INCOME TAX OFFICER Vs. S M SHAFIQ TRUSTEE OF KARIMIA TRUST AND KARIMIA TRUST	March 5, 1993
FOURTH INCOME TAX OFFICER Vs. KARIMIA TRUST	February 18, 1993
FUTURE SOFTWARE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 15, 1993
G L VERMA Vs. INCOME TAX OFFICER	June 15, 1993
G T N TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 29, 1993
GANESH CHHABABHAI FAMILY TRUST Vs. INCOME TAX OFFICER	March 3, 1993
GIFT TAX OFFICER Vs. MANJUSHREE MUKHERJEE	September 22, 1993
GINNERS AND PRESSERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 7, 1993
GOINDWAL INDUSTRIAL AND INVESTMENT CORPN OF PUNJAB LTD Vs. INCOME TAX OFFICER	November 8, 1993
GOKAK PATEL VOLKART LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 1993
GOPAL SRINIVASAN TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX	April 28, 1993
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 22, 1993
GRAMOPHONE CO OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 13, 1993
GUNVANTI R MEHTA Vs. INCOME TAX OFFICER	February 23, 1993
H AJITBHAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 1993
H T POWER STRUCTURES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 1993
HAMILTON AND CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	September 28, 1993
HASMUKHLAL AMBARAM JARIWALA Vs. INCOME TAX OFFICER	October 29, 1993
HERO CYCLES P LTD Vs. SURTAX OFFICER	October 21, 1993
HIGHLAND PRODUCE CO LTD Vs. INCOME TAX OFFICER	February 26, 1993
HIRA LAL VIRMANI Vs. INCOME TAX OFFICER	November 9, 1993
HOTEL ASRANI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 26, 1993
HOTEL JAGADESWARI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 1993
I T H AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 22, 1993
ILYAS KADER SHEIKH Vs. TENTH INCOME TAX OFFICER	October 26, 1993
INALSA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 1, 1993
INCOME TAX OFFICER Vs. DIPSON AND CO	September 14, 1993
INCOME TAX OFFICER Vs. P VENKATARAMANA	May 29, 1993
INCOME TAX OFFICER Vs. REPUBLIC POULTRY FOOD	February 25, 1993
INCOME TAX OFFICER Vs. MOHAN LAL THAPER AND BROS	August 23, 1993
INCOME TAX OFFICER Vs. MOHAN LAL THAPER BROS	August 23, 1993
INCOME TAX OFFICER Vs. AMBICA AGENCIES	December 31, 1993
INCOME TAX OFFICER Vs. VENKTESH ELECTRO PLATERS	January 15, 1993
INCOME TAX OFFICER Vs. RAMESHCHANDRA CO	March 16, 1993
INCOME TAX OFFICER Vs. JEWELLS EMPORIUM	August 23, 1993
INCOME TAX OFFICER Vs. KRISHNAVATI VAHUJI MAHARAJ	September 17, 1993
INCOME TAX OFFICER Vs. USHAKANT N PATEL ALSO USHAKANT N PATEL V ITO	April 29, 1993
INCOME TAX OFFICER Vs. KAILASHBEN R GAJJAR	April 25, 1993
INCOME TAX OFFICER Vs. SOCIAL ACTION TRUST	March 30, 1993
INCOME TAX OFFICER Vs. DEEPAK AGARWAL P FAMILY TRUST	April 30, 1993
INCOME TAX OFFICER Vs. HARBANS KAUR	March 29, 1993
INCOME TAX OFFICER Vs. H S CHITTARANJAN	January 21, 1993
INCOME TAX OFFICER Vs. PYARELAL GAUR	July 19, 1993
INCOME TAX OFFICER Vs. AHMEDABAD HOSPITAL	July 26, 1993
INCOME TAX OFFICER Vs. ASSOCIATED PHARMACEUTICAL INDUSTRIES P LTD	July 30, 1993
INCOME TAX OFFICER Vs. CARMELITE CONVENT	February 5, 1993
INCOME TAX OFFICER Vs. HINDUSTHAN COCONUT OIL MILL	December 17, 1993
INCOME TAX OFFICER Vs. PRABHAT MATCH FACTORY	August 4, 1993
INCOME TAX OFFICER Vs. JIWAN SINGH PRITAM SINGH	August 13, 1993
INCOME TAX OFFICER Vs. RAM NIHORA THAKUR	February 12, 1993
INCOME TAX OFFICER Vs. M M ABDUL HAMID SONS	May 5, 1993
INCOME TAX OFFICER Vs. KOONANS JEWELLERY	August 26, 1993
INCOME TAX OFFICER Vs. MAHESH M CHANDAN	May 26, 1993
INCOME TAX OFFICER Vs. JAIDEO OIL MILLS P LTD	March 4, 1993
INCOME TAX OFFICER Vs. SHANTILAL CHUNILAL AND CO	March 19, 1993
INCOME TAX OFFICER Vs. KUTHIALA COLD STORAGE	July 16, 1993
INCOME TAX OFFICER Vs. NARSING RAM ASHOK KUMAR	March 15, 1993
INCOME TAX OFFICER Vs. D B ELECTRONICS	March 18, 1993
INCOME TAX OFFICER Vs. CHOKHAWALA ENTERPRISES	February 1, 1993
INCOME TAX OFFICER Vs. E V AJJAPPA	November 11, 1993
INCOME TAX OFFICER Vs. V S V TRUST	June 24, 1993
INCOME TAX OFFICER Vs. M V MATHEW	April 26, 1993
INCOME TAX OFFICER Vs. JALAN TIMBERS	April 13, 1993
INCOME TAX OFFICER Vs. SWASTIK OIL PRODUCTS MFG CO	February 5, 1993
INCOME TAX OFFICER Vs. D D HAZARE	October 13, 1993
INCOME TAX OFFICER Vs. MATHURADAS MOTICHAND	March 29, 1993
INCOME TAX OFFICER Vs. K RAMI REDDY	July 21, 1993
INCOME TAX OFFICER Vs. DR B KALAVATHI	May 31, 1993
INCOME TAX OFFICER Vs. P VENKATARAMANA	June 14, 1993
INCOME TAX OFFICER Vs. RAJYALAKSHMI MAHAL	April 30, 1993
INDIA BREWERY AND DISTILLERY P LTD Vs. INCOME TAX OFFICER	August 25, 1993
INDIA BREWERY DISTILLERY P LTD Vs. INCOME TAX OFFICER	August 25, 1993
INDIAN COIR TRADES Vs. INCOME TAX OFFICER	September 2, 1993
INDIAN POTASH LTD Vs. DEPUTY COMMISSIONER	July 30, 1993
INDIAN POTASH LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 6, 1993
INDIAN SHIPPING CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. MATRUSRI EDUCATIONAL SOCIETY	October 15, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. CHANDIGARH INDUSTRIAL AND GENERAL DEVELOPMENT CORPN LTD	July 23, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. P C S DATA PRODUCTS P LTD	April 2, 1993
INSPECTING ASSISTANT COMMISSIONER Vs. SWASTIKA METAL WORKS	November 9, 1993
INSPECTING ASSISTANT COMMISSIONER OF WEALTH TAX Vs. SRIKRISHAN KHANNA	September 8, 1993
INTERNATIONAL DATA MANAGEMENT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 27, 1993
IRA NEMAZIE Vs. FIFTH INCOME TAX OFFICER	March 18, 1993
JAGAN NATH GURBACHAN SINGH Vs. INCOME TAX OFFICER	June 28, 1993
JAGDISH H CHOKSHI Vs. INCOME TAX OFFICER	February 16, 1993
JAI DEV JAIN AND CO Vs. INCOME TAX OFFICER	June 30, 1993
JAWAHAR LAL GOYAL Vs. INCOME TAX OFFICER	March 23, 1993
JAYALAKSHMI ESTATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 27, 1993
JEYAR CONSULTANT AND INVESTMENT P LTD Vs. ASSISTANT COMMISSIONER	March 31, 1993
JHALANI AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	January 12, 1993
JINDAL STRIPS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 24, 1993
JITPAN HOLDINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 13, 1993
JUSTICE KULDIP SINGH Vs. INCOME TAX OFFICER	May 12, 1993
K HARI PRASAD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	November 22, 1993
K INNAIAH Vs. INCOME TAX OFFICER	September 10, 1993
K JYOTHI Vs. INCOME TAX OFFICER	March 31, 1993
K M BAHETI Vs. INCOME TAX OFFICER	July 15, 1993
KADODARA PAPER INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 1993
KAILASH INVESTMENTS P LTD Vs. INCOME TAX OFFICER	April 16, 1993
KALASAGAR PHOTO STUDIO Vs. INCOME TAX OFFICER	February 10, 1993
KANAM LATEX INDUSTRIES P LTD Vs. INCOME TAX OFFICER	June 9, 1993
KANCHEEPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD Vs. INCOME TAX OFFICER	September 17, 1993
KAPOOR SONS Vs. INCOME TAX OFFICER	March 3, 1993
KARINGJI Vs. INCOME TAX OFFICER	March 12, 1993
KASHIRAM TEXTILE MILLS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 5, 1993
KASHIRAM TEXTILE MILLS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 25, 1993
KEC INTERNATIONAL LTD Vs. INCOME TAX OFFICER	October 28, 1993
KERALA ROADLINES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 10, 1993
KERALA TRANSPORT COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 28, 1993
KESHAVRAM NEMICHAND Vs. INCOME TAX OFFICER	December 21, 1993
KIRTIKUMAR VINODRAY Vs. INCOME TAX OFFICER	October 15, 1993
KOPARAN CHEMICAL CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 28, 1993
KRISHNA SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1993
KRISHNAN KUPPUSWAMI Vs. INCOME TAX OFFICER	May 5, 1993
KRITKUMAR M MUCHHALA Vs. INCOME TAX OFFICER	May 13, 1993
KUM AMRITA NANDKISHORE SHODHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 1993
KUMAR BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 11, 1993
LAKSHMI TALKIES Vs. INCOME TAX OFFICER	August 19, 1993
LATE SHRI NARESH RAJPAL Vs. INCOME TAX OFFICER	September 17, 1993
LAXMICHAND BHAGAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1993
LEGAL HEIR OF LATE B S GAJRA Vs. SECOND WEALTH TAX OFFICER	June 30, 1993
LENSES CENTRE Vs. INCOME TAX OFFICER	June 29, 1993
M A C KHALEELI Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 30, 1993
M S CHAWLA AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	January 25, 1993
MAHAVEER KUMAR JAIN Vs. INCOME TAX OFFICER	February 26, 1993
MAJESTIC AUTO LTD Vs. SURTAX OFFICER	February 25, 1993
MAJETY AND SONS OIL CO P LTD Vs. INCOME TAX OFFICER	June 29, 1993
MALINI RAMNATH RELE Vs. THIRD INCOME TAX OFFICER	September 8, 1993
MANGLA S PARANJAPE Vs. INCOME TAX OFFICER	July 1, 1993
MARWAH AND CO Vs. ASSTT COMMISSIONER OF INCOME TAX	February 26, 1993
MASTER DEVESH DARSHAN Vs. INCOME TAX OFFICER	March 30, 1993
MCLEOD RUSSEL INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 28, 1993
MINAR MANUFACTURERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 18, 1993
MODERN WOOLLENS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 9, 1993
MOHINI DEVI BAJORIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	March 31, 1993
MOTISAGAR ESTATE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 10, 1993
MRUNALINIDEVI PAUR OF DHAR Vs. INCOME TAX OFFICER	October 29, 1993
MUNJAL SALES CORPN Vs. INCOME TAX OFFICER	November 24, 1993
MUTHOOT M GEORGE BANKERS Vs. ASSTT COMMISSIONER OF INCOME TAX	April 16, 1993
MUTHOOT M GEORGE BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 16, 1993
N SOUNDARAJAN Vs. INCOME TAX OFFICER	August 18, 1993
N T RAMA RAO Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	August 24, 1993
NARAYANAN AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 2, 1993
NATASHA AUTOMOBILES P LTD Vs. ASSISTANT COMMISSIONER	August 16, 1993
NEW SWASTIK FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 30, 1993
NEW UNITED MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 3, 1993
NORTHERN INDIA THEATRES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	January 27, 1993
NRB BEARINGS LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	October 6, 1993
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 1993
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 23, 1993
NUSLI N WADIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	June 22, 1993
NUTHERN P LTD Vs. INCOME TAX OFFICER	November 17, 1993
ORIENT BEVERAGS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 3, 1993
ORIENTAL HOTELS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASST	April 27, 1993
ORNAMENTAL TRADING ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 12, 1993
P C MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1993
P K NARAYANAN Vs. INCOME TAX OFFICER	September 21, 1993
P RAMASWAMY SETTY AND SONS Vs. FOURTH INCOME TAX OFFICER	January 7, 1993
P SAMBAIAH Vs. INCOME TAX OFFICER	August 27, 1993
P T ANTONY AND SONS Vs. INCOME TAX OFFICER	April 29, 1993
P V JOSHI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 29, 1993
P VENKATA SUBBARAO AND SONS Vs. INCOME TAX OFFICER	March 31, 1993
PADAMSHI MEGHJI Vs. SECOND INCOME TAX OFFICER	October 11, 1993
PAILY PILLAI AND CO Vs. INCOME TAX OFFICER	April 28, 1993
PANCHRATNA HOTELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 1993
PARESH SAW MILLS Vs. INCOME TAX OFFICER	August 3, 1993
PENNZOL INVESTMENT AND TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 27, 1993
PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT & INVESTMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 5, 1993
POONA INDUSTRIAL HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 1993
PRABHAT RANJAN SARKAR Vs. INCOME TAX OFFICER	January 29, 1993
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 27, 1993
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 27, 1993
PRIMA INDIA PRODUCTS Vs. INCOME TAX OFFICER	February 18, 1993
PRITHVIRAJ BHOORCHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 1993
PUNJAB CON CAST STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 19, 1993
PUNJAB STATE WAREHOUSING CORPN Vs. INCOME TAX OFFICER	July 14, 1993
PURANMALL NARAYAN PRASAD KEDIA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 12, 1993
PUSHPA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1993
R K BHATNAGAR Vs. INCOME TAX OFFICER	January 27, 1993
R S AVTAR SINGH AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 30, 1993
RAJ KUMAR SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 23, 1993
RAJ NANDA Vs. GIFT TAX OFFICER	October 25, 1993
RAJAS R DOSHI Vs. EIGHTH INCOME TAX OFFICER	October 8, 1993
RAJASTHAN SPG AND WVG MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 24, 1993
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER	July 23, 1993
RAJASTHAN STATE MINES AND MINERALS LTD Vs. DEPUTY COMMISSIONER	October 29, 1993
RAKESH K KAPADIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 1993
RAMA INVESTMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 1993
RAMCHANDRA MAHASETH Vs. INCOME TAX OFFICER	February 16, 1993
RAMLAL KEWALCHAND Vs. INCOME TAX OFFICER	April 28, 1993
RANA SHER SINGH Vs. INCOME TAX OFFICER	July 15, 1993
RATHI ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 1993
RATTAN CHAND OSWAL Vs. GIFT TAX OFFICER	February 24, 1993
RAYMON GLUES CHEMICALS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	April 25, 1993
ROYAL CUSHION VINYL PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 29, 1993
RUPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 30, 1993
S GURUCHARAN SINGH ANAND Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 9, 1993
S K UMAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	July 16, 1993
S L GANERIWAL Vs. INCOME TAX OFFICER	July 30, 1993
SANGITA TRUST NO 1 Vs. WEALTH TAX OFFICER	December 30, 1993
SANGLI BANK LTD Vs. INCOME TAX OFFICER	February 9, 1993
SANJIV FAMILY TRUST Vs. INCOME TAX OFFICER	May 21, 1993
SHANTI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 1993
SHANUDEEP LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX	November 8, 1993
SHAPOORJI PALLONJI AND CO RAJKOT P LTD Vs. INCOME TAX OFFICER	November 17, 1993
SHEILA RANI ANAND Vs. INSPECTING ASSISTANT COMMISSIONER	September 6, 1993
SHIMLA GHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 29, 1993
SHIV MOHAN KAPUR Vs. WEALTH TAX OFFICER	November 24, 1993
SHYAMSUNDER MUSAHIB Vs. WEALTH TAX OFFICER	August 25, 1993
SINDHI YOUTH ASSOCIATION LADIES WING Vs. INCOME TAX OFFICER	September 7, 1993
SIPANI AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 27, 1993
SIR SHADI LAL ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 24, 1993
SITA WORLD TRAVEL I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 31, 1993
SKYLARK CMC P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 1993
SKYLARK CMC PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 1993
SODHI HARBHAJAN SINGH Vs. INCOME TAX OFFICER	July 28, 1993
SOUTH INDIA SHIPPING CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 29, 1993
SRF LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 30, 1993
SRI GANAPATHY MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 17, 1993
SRI SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	November 2, 1993
SRIKANTADATTANARASIMHARAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASST CWT V SRI SRIKANTADATTANARASIMHARAJA WADIYAR	November 2, 1993
STEEL TRADING CO Vs. INCOME TAX OFFICER	December 31, 1993
STURDIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 16, 1993
SUDHA COMMERCIAL CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 3, 1993
SUNIL SILK MILLS LTD Vs. DY COMMISSIONER OF INCOME TAX	March 26, 1993
SUNIT ENGINEERING AND INDUSTRIAL CORPORATION Vs. INCOME TAX OFFICER	October 20, 1993
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTS III	February 4, 1993
SURANA STEELS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO AGROHA EXTRACTION LTD V ASST CIT BINJUSARIA METAL BOX CO PVT LTD V DY CIT	February 4, 1993
SUSHMA MALIK Vs. INCOME TAX OFFICER	August 25, 1993
SWAMI ATMANAND SARASWATI AYURVEDIC SAHAKARI PHARMACY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 4, 1993
T K JAYRAJ Vs. INCOME TAX OFFICER	December 29, 1993
T R RAGHAVAN ELITE FABRICS Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 22, 1993
TAKTAWALA INVESTMENTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 11, 1993
TAMIL NADU CEMENTS CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 25, 1993
TAMILNADU SUGAR CORPN LTD Vs. INCOME TAX OFFICER	October 18, 1993
TANGERINE EXPORTS Vs. INCOME TAX OFFICER	December 3, 1993
TELETHERM INSTRUMENT CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 2, 1993
TRAVANCORE CHEMICALS AND MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 31, 1993
TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	August 30, 1993
TRUSTEES OF WATUMULL FOUNDATION I Vs. ASSISTANT DIRECTOR OF INSPECTION	May 17, 1993
TULSI RAM AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 21, 1993
U SHAHUL HAMEED AND BROS Vs. ASSTT COMMISSIONER OF INCOME TAX	March 16, 1993
UNION CARBIDE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	September 30, 1993
V B C INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 23, 1993
V N CANTOL Vs. WEALTH TAX OFFICER	November 30, 1993
V N SARPOTDAR Vs. DY COMMISSIONER OF WEALTH TAX	March 3, 1993
VENKATALAKSHMI TALKIES Vs. INCOME TAX OFFICER	December 13, 1993
VIJAY KUMAR Vs. INCOME TAX OFFICER	November 23, 1993
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1993
VIJAYA FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO UDAY TRUST V ASSTT CIT SITARATNAM FAMILY TRUST V ASSTT CIT	August 25, 1993
VIJAYALAKSHMI AGARBATHI WORKS Vs. SECOND INCOME TAX OFFICER	September 22, 1993
VIPPY SALVEX PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 20, 1993
VIR SALES CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 19, 1993
VISHAL INTERNATIONAL PRODUCTION P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 24, 1993
VYAS CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 16, 1993
WASHABARIE TEA CO P Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 8, 1993
Y S SRINIVAS Vs. INCOME TAX OFFICER	October 20, 1993
YASHODHAN INDUSTRIAL INVESTMENT CO LTD Vs. INCOME TAX OFFICER	March 11, 1993
YASMIN PROPERTIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1993
ZAVERI PAPER BOARD MILL Vs. INCOME TAX OFFICER	February 9, 1993

Year 1993 of INCOME TAX APPELLATE TRIBUNAL

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