REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K MAHINDRA Vs. INCOME TAX OFFICER	May 6, 1992
ABDULLA GANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 21, 1992
ABDULRASAK D DHANANI Vs. WEALTH TAX OFFICER	July 29, 1992
ACHOOMAL Vs. INCOME TAX OFFICER	October 19, 1992
ACME BOBBINS AND SHUTTLES P LTD Vs. FIRST INCOME TAX OFFICER	October 16, 1992
ADDITIONAL INCOME TAX OFFICER Vs. T MUDDUVEERAPPA SONS	December 23, 1992
AGRAWAL BROTHERS Vs. INCOME TAX OFFICER	November 9, 1992
AHMED HASSAN AND CO Vs. INCOME TAX OFFICER	October 29, 1992
AJAIB SINGH Vs. COMPETENT AUTHORITY	June 22, 1992
ALMONARD P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 13, 1992
AMBER ELECTRICAL CONDUCTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 17, 1992
AMRIT BANASPATI CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 14, 1992
ANAND AGENCIES Vs. INCOME TAX OFFICER	May 22, 1992
ANDHRA STEEL CORPN LTD Vs. INCOME TAX OFFICER	January 10, 1992
APEEJAY MEDICAL RESEARCH AND WELFARE ASSOCIATION P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 9, 1992
APOLLO TYRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 29, 1992
APSARA CINEMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 4, 1992
ARCHAKA VENKOBACHARYA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 22, 1992
ARVIND METAL INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER	February 20, 1992
ASHA DALMIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 14, 1992
ASHA GOLCHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 17, 1992
ASHWANI KUMAR AGGARWAL Vs. STATE	February 7, 1992
ASPINWALL CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER ALSO ASPINWALL CO TRAVANCORE LTD V IAC ASST	August 18, 1992
ASSAM ASBESTORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 4, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIVEDAN VANIJYA NIYOJAN LTD	August 31, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIRLA BUILDINGS LTD	September 15, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DAWARKADAS GHASIRAM HUF	May 29, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OM PRAKASH AGRAWAL	February 12, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAKSHMI PORCELANS LTD	February 21, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARABINDA ROY	March 31, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRI RADHESHYAM PODDAR	February 26, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN P LTD	May 13, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADVANCE FILM CLUB	July 24, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES LTD	August 21, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MIPA INVESTMENT LTD	April 29, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAVDEEP CO OPERATIVE BANK LTD	April 20, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ADVANCE FILM CLUB ALSO ITO V ADVANCE FILM CLUB	July 21, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ABDUL RASOOL H MUJAWAR	December 23, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJENDRA KR DENGAYADH AND CO	December 31, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUBARNA PLANTATION AND TRADING CO LTD	October 23, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATTI S VACHANI	June 1, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SWAMI OMKARA NAND SARASWATI	August 14, 1992
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LALLACHERRA TEA CO P LTD	May 7, 1992
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. CLUB OF MAHABALESHWAR	December 11, 1992
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. PARK HOTEL P LTD	February 24, 1992
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. HAJEE MOOSA LTD	May 29, 1992
ASSISTANT COMMISSIONER OR INCOME TAX Vs. ABDUL RASOOL H MUJAWAR ALSO ASST CIT V ABDUL RASHID H MUJAWAR ASSTT CIT V ABDUL SALAM H MUJAWAR ASSTT CIT V KUTBUDDIN H MUJAWAR ASSTT CIT V ABDUL HAMEED H MUJAWAR ASSTT CIT V ARIF A SALAM MUJAWAR	December 23, 1992
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. MRS LILY D SILVA	March 5, 1992
ASSOCIATED MARKETING AGENCIES Vs. INCOME TAX OFFICER	July 27, 1992
ASSTT COMMISSIONER OF INCOME TAX Vs. J N MARSHALL P LTD	August 31, 1992
ASSTT COMMISSIONER OF INCOME TAX Vs. NAVDEEP CO OP BANK LTD	April 20, 1992
ASSTT COMMISSIONER OF WEALTH TAX Vs. ALLIED MOTORS P LTD	December 15, 1992
ATLAS AND UNION JUTE PRESS CO LTD Vs. INCOME TAX OFFICER	September 10, 1992
AUTO SQUARE Vs. INCOME TAX OFFICER	July 31, 1992
B M RELE Vs. INCOME TAX OFFICER	August 26, 1992
B NARASIMHA REDDY Vs. INCOME TAX OFFICER	December 18, 1992
B R MAHESHWARI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 16, 1992
B R PACKAGING INDUSTRIES Vs. INCOME TAX OFFICER	July 10, 1992
BABULAL CHANDAK Vs. INCOME TAX OFFICER	March 31, 1992
BADHAR KHAN Vs. DEPUTY COMMISSIONER	June 30, 1992
BANYAN AND BERRY Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 9, 1992
BANYAN BERRY Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 9, 1992
BAVA CHERIAN Vs. INCOME TAX OFFICER	June 24, 1992
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX	November 20, 1992
BHAGAT BROS Vs. INCOME TAX OFFICER	April 9, 1992
BHARAT MOTOR PARCEL SERVICE Vs. INCOME TAX OFFICER	June 25, 1992
BHARTIYA ANTAR RASHTRIYA BYOPARI P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 25, 1992
BHASKAR B PATIL Vs. INCOME TAX OFFICER	September 29, 1992
BINOY AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 17, 1992
BIRUMAL GAURISHANKAR JAIN AND CO Vs. INCOME TAX SETTLEMENT COMMISSION	March 9, 1992
BOMBAY COAL ASH CO Vs. INCOME TAX SETTLEMENT COMMISSION	February 5, 1992
BURLINGTONS EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 1992
BUSH BOAKE ALLEN INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 30, 1992
C AJITHKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 18, 1992
C STILL EXPORT GMBH Vs. INCOME TAX OFFICER	February 16, 1992
CADILA LABORATORIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 24, 1992
CALCUTTA MANAGEMENT ASSOCIATION Vs. INCOME TAX OFFICER	April 24, 1992
CHANABHAI VIRABHAI Vs. INCOME TAX OFFICER	April 22, 1992
CHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 16, 1992
CHETTINAD AGENCIES P LTD Vs. INCOME TAX OFFICER	October 22, 1992
CO OPERATIVE SUGARS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 20, 1992
COIMBATORE PIONEER ROLLING MILLS Vs. INCOME TAX OFFICER	May 22, 1992
COMMISSIONER OF INCOME TAX Vs. NEW GUM PRODUCTS INDIA P LTD	March 25, 1992
COMMISSIONER OF INCOME TAX Vs. KISHANCHAND ALSO CIT V KISHANCHAND SOBHRAJMAL	August 7, 1992
COMMISSIONER OF WEALTH TAX Vs. MRS LUCY KOCHUVAREED	June 22, 1992
CONTINENTAL CONSTRUCTION LTD Vs. INCOME TAX OFFICER	April 6, 1992
CONTINENTAL DEVICE INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 28, 1992
CONTROLLER OF ESTATE DUTY Vs. MRS MARY CHERIAN	May 29, 1992
CONTROLLER OF ESTATE DUTY Vs. D G COOPER	September 14, 1992
D K NOWLAKHA Vs. WEALTH TAX OFFICER	June 25, 1992
D R VADERA AND SONS HUF Vs. INCOME TAX OFFICER	September 30, 1992
DEPUTY COMMISSIONER OF GIFT TAX Vs. VASANTRAO S DEMPO	August 25, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAYANT PAPER MILLS	January 23, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJASTHAN PATRIKA P LTD	February 25, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRABHAT CHANDRA SEN	June 17, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. BISLERI BEWERAGES P LTD	April 20, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. LEUOKOPLAST INDIA P LTD	September 30, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. LALIT FABRICS PVT LTD	February 25, 1992
DEPUTY COMMISSIONER OF INCOME TAX Vs. FILM ANGELS	August 7, 1992
DEPUTY COMMISSIONER OF SURTAX Vs. SIR SHADI LAL ENTERPRISES LTD	June 5, 1992
DEPUTY COMMISSIONER OF SURTAX Vs. MAHARASHTRA SCOOTERS LTD	September 30, 1992
DEPUTY COMMISSIONER OF WEALTH TAX Vs. FOREMOST DAIRIES LTD	July 28, 1992
DEPUTY COMMISSIONER OF WEALTH TAX Vs. SREOSHI PAL CHOWDHURY	May 20, 1992
DETER AND DETER Vs. INCOME TAX OFFICER	June 16, 1992
DHIRAJ A SHARMA Vs. INCOME TAX OFFICER	March 18, 1992
DINDAYAL PRASAD Vs. COMMISSIONER OF INCOME TAX	August 20, 1992
DOLLARRAI N PORECHA Vs. DY COMMISSIONER OF INCOME TAX	August 25, 1992
DUNLOP INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 27, 1992
DY COMMISSIONER OF INCOME TAX Vs. JAMIRAH TEA CO LTD	August 28, 1992
ELEGANT INDUSTRIES P LTD Vs. INCOME TAX OFFICER	March 27, 1992
ELEKTRIM POLSKIE TOWARZYSTWG HANDLU ZAGRANICZNGODLA ELECTROTECHNIKI Vs. FIRST INCOME TAX OFFICER	June 9, 1992
ELGI EQUIPMENTS LTD Vs. DY COMMISSIONER OF INCOME TAX	March 26, 1992
EWAC ALLOYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 12, 1992
EXECUTORS OF THE ESTATE OF LATE MRS SHIRIN S MODI Vs. WEALTH TAX OFFICER	December 22, 1992
EXPRESS NEWSPAPERS LTD Vs. INCOME TAX OFFICER	March 11, 1992
FISONS ISPAT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 29, 1992
FLUID CONTROLS MFG CO Vs. INCOME TAX OFFICER	March 16, 1992
FOOD CORPN OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER	January 31, 1992
GAURISHANKAR MADHAVJI AND CO Vs. INCOME TAX OFFICER	May 7, 1992
GIFT TAX OFFICER Vs. RAJUBAI RAOJI DOSHI	June 10, 1992
GIFT TAX OFFICER Vs. MEKA CHANDRAMATHI	March 24, 1992
GIGGLES P LTD Vs. INCOME TAX OFFICER	August 11, 1992
GILL AND CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	May 29, 1992
GODFREY PHILIPS INDIA LTD Vs. INCOME TAX OFFICER	February 12, 1992
GOEL JEWELLERS Vs. ASSTT COMMISSIONER OF INCOME TAX	September 4, 1992
GOYAL GASES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 22, 1992
GRAPHITE VICARB INDIA LTD Vs. INCOME TAX OFFICER	September 12, 1992
GUJARAT GINNING AND MFG CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 6, 1992
GUJARAT MACHINERY MFRS LTD Vs. INCOME TAX OFFICER	March 3, 1992
GUJARAT MACHINERY MFRS LTD Vs. INCOME TAX OFFICER	February 26, 1992
HARBANS LAL GUPTA Vs. INCOME TAX OFFICER	November 27, 1992
HARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 25, 1992
HERO CYCLES P LTD Vs. INCOME TAX OFFICER	May 21, 1992
HERTZ AND WAVES ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1992
HERTZ WAVES ENGINEERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1992
HIMACHAL PLASTICS P LTD Vs. INCOME TAX OFFICER	April 3, 1992
HIND CONDENSOR LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 28, 1992
HOWE INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 29, 1992
HYDERABAD STOCK EXCHANGE LTD Vs. INCOME TAX OFFICER	October 13, 1992
HYNOUP FOOD AND OIL INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 1992
INCOME TAX OFFICER Vs. AHMEDABAD ENGG AND SERVICES CO OP SOCIETY	March 10, 1992
INCOME TAX OFFICER Vs. H C SHAH	October 8, 1992
INCOME TAX OFFICER Vs. A K N GOVINDASWAMY CHETTIAR	August 27, 1992
INCOME TAX OFFICER Vs. PADMABATI CHATTERJEE	June 30, 1992
INCOME TAX OFFICER Vs. JNANODAYAM SABHA	August 6, 1992
INCOME TAX OFFICER Vs. HINDUSTAN LATEX LTD	April 26, 1992
INCOME TAX OFFICER Vs. K RAVINDRANATHAN NAIR	February 26, 1992
INCOME TAX OFFICER Vs. SUBHASH METAL INDL	November 30, 1992
INCOME TAX OFFICER Vs. MANOHAR LAL	October 12, 1992
INCOME TAX OFFICER Vs. GAITRI DEVI AGARWALA	April 30, 1992
INCOME TAX OFFICER Vs. B D YADAV AND M R MESHRAM	September 14, 1992
INCOME TAX OFFICER Vs. HANSALAYA PROPERTIES	January 2, 1992
INCOME TAX OFFICER Vs. PITAMBER INDUSTRIES P LTD	June 1, 1992
INCOME TAX OFFICER Vs. MOOL CHAND PARVEEN KUMAR	May 22, 1992
INCOME TAX OFFICER Vs. MODI RUBBER LTD	August 12, 1992
INCOME TAX OFFICER Vs. HINDUSTAN ELECTRO GRAPHITES LTD	January 30, 1992
INCOME TAX OFFICER Vs. FOOD CORPORATION OF INDIA ALSO ITO V CENTRAL STATE WARE HOUSING LABOUR CONTRACT CO OPERATIVE SOCIETY LTD	December 16, 1992
INCOME TAX OFFICER Vs. MOHD CONSTRUCTION CO	September 25, 1992
INCOME TAX OFFICER Vs. MANOHAR LAL GUPTA	March 27, 1992
INCOME TAX OFFICER Vs. VINEDALE DISTILLERIES P LTD	October 23, 1992
INCOME TAX OFFICER Vs. BANGARU MANIKYAM	June 30, 1992
INCOME TAX OFFICER Vs. NATIONAL MINERAL DEVELOPMENT CORPN LTD	April 30, 1992
INCOME TAX OFFICER Vs. B V REDDY	November 30, 1992
INCOME TAX OFFICER Vs. SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY	April 29, 1992
INCOME TAX OFFICER Vs. N T RAMA RAO	July 22, 1992
INCOME TAX OFFICER Vs. FOOD CORPORATION OF INDIA AND CENTRAL STATE WARE HOUSING LABOUR CONTRACT CO OPERATIVE SOCIETY LTD	December 16, 1992
INCOME TAX OFFICER Vs. LADI RAMA RAO PATRA ALSO LADI RAMA RAO PATRA V ITO	April 29, 1992
INCOME TAX OFFICER Vs. MARSHALL SONS AND CO I LTD	May 11, 1992
INCOME TAX OFFICER Vs. RAMLALJI DHAPIDEVI GOLCHHA CHARITY TRUST	May 29, 1992
INCOME TAX OFFICER Vs. RAM KUMAR AGARWAL	May 18, 1992
INCOME TAX OFFICER Vs. JAIPUR ZILA DUGDHA UTPADAK SAHKARI SANGH LTD	August 28, 1992
INCOME TAX OFFICER Vs. SOOD ENTERPRISES	March 13, 1992
INCOME TAX OFFICER Vs. MOHINDER KUMAR	May 19, 1992
INCOME TAX OFFICER Vs. HAZARI LAL MARWAH AND SONS	January 30, 1992
INCOME TAX OFFICER Vs. RAMKRISHNA BAJAJ	March 30, 1992
INCOME TAX OFFICER Vs. W D ESTATE P LTD	November 3, 1992
INCOME TAX OFFICER Vs. ST MICHAEALS EDUCATION FOUNDATION	September 25, 1992
INCOME TAX OFFICER Vs. SURINDER MOHAN JALOTA	August 18, 1992
INCOME TAX OFFICER Vs. RAJMAL LAKHICHAND	July 9, 1992
INCOME TAX OFFICER Vs. UMA TEXTILES	July 17, 1992
INCOME TAX OFFICER Vs. INDIA WOOLLEN EMPORIUM	March 20, 1992
INCOME TAX OFFICER Vs. MRS MARRY JOSEPH	March 2, 1992
INCOME TAX OFFICER Vs. DARUL ULAM SHAH E ALAM	July 17, 1992
INCOME TAX OFFICER Vs. G G VAGHELA	August 29, 1992
INCOME TAX OFFICER Vs. JACOB PUCADYIL	July 23, 1992
INCOME TAX OFFICER Vs. GHUGE CO	October 23, 1992
INCOME TAX OFFICER Vs. POONAWALA ESTATE STUD AND AGRICULTURAL FARM	December 11, 1992
INCOME TAX OFFICER Vs. PETLAD TALUKA PURCHASE AND SALES UNION LTD	May 7, 1992
INCOME TAX OFFICER Vs. SANCHETI TRADERS	May 11, 1992
INCOME TAX OFFICER Vs. MALLIKARJUN SIDRAMAPPA BIDWE	January 15, 1992
INCOME TAX OFFICER Vs. RAJMAL LAKHICHAND	August 24, 1992
INCOME TAX OFFICER Vs. SHIVANAND V SALGAOCAR	November 4, 1992
INCOME TAX OFFICER Vs. M B R MEDICAL TRUST ALSO M B R MEDICAL TRUST V ITO	August 28, 1992
INCOME TAX OFFICER Vs. PREETHAM PIPE SYNDICATE	December 2, 1992
INCOME TAX OFFICER Vs. V R V AND CO	January 10, 1992
INCOME TAX OFFICER Vs. BASKARAN AND CO	April 30, 1992
INCOME TAX OFFICER Vs. CHAMPALAL SURAJMAL SHARMA	November 13, 1992
INCOME TAX OFFICER Vs. ASHOKANAND INVESTMENTS	December 22, 1992
INCOME TAX OFFICER Vs. KATWA PLASTICS SYNTHETICS	December 16, 1992
INCOME TAX OFFICER Vs. KATWA PLASTICS AND SYNTHETICS	December 16, 1992
INCOME TAX OFFICER ORS Vs. KALANI ASBESTOS PVT LTD ALSO KALANI ASBESTOS P LTD V INCOME TAX OFFICER DY CIT V KALANI ASBESTOS P LTD VICE VERSA KALANI ASBESTOS P LTD V ITO	July 29, 1992
INDIRA BAI Vs. INCOME TAX OFFICER	May 26, 1992
INDO ADEN SALT MFG AND TRADING CO P LTD Vs. INCOME TAX OFFICER	February 18, 1992
INDO ASAHI GLASS CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 10, 1992
INDO GERMAN ELECTRICALS Vs. INCOME TAX OFFICER	March 24, 1992
INDRA COTTON MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 10, 1992
INDRAJIT SETH Vs. INCOME TAX OFFICER	February 24, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. RELIANCE TEXTILE INDS LTD	February 27, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. DECCAN MECHANICAL AND CHEMICAL IND P LTD	September 30, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. ASIA MATCH CO LTD	January 31, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. S M S INVESTMENT CORPN P LTD	August 19, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. RAMANATHAPURAM DIST CO OP PRINTING WORKS LTD	June 15, 1992
INSPECTING ASSISTANT COMMISSIONER Vs. NASIK EGGS ENTERPRISES	February 17, 1992
INTERNATIONAL SERVICES Vs. INCOME TAX OFFICER	June 30, 1992
IRITTY TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 1992
J A VENKOBA RAO Vs. INCOME TAX OFFICER	October 30, 1992
J B BODA AND CO P LTD Vs. INCOME TAX OFFICER	January 1, 1992
J N MARSHALL ENGG P LTD Vs. INCOME TAX OFFICER	July 14, 1992
J P GOEL HUF Vs. INSPECTING ASSISTANT COMMISSIONER	February 24, 1992
J RAJMOHAN PILLAI Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 6, 1992
JAFKAY INDIA LTD Vs. INCOME TAX OFFICER	March 24, 1992
JAJODIA PARIVAR NIDHI TRUST Vs. INCOME TAX OFFICER	February 19, 1992
JATIN ALIAS RAJESH KHANNA Vs. FIRST INCOME TAX OFFICER	April 24, 1992
JAY ENGG WORKS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 12, 1992
JAYKUMAR B PATIL Vs. DEPUTY COMMISSIONER OF WEALTH TAX	December 3, 1992
JEEVANLAL NARSI AND SONS Vs. INCOME TAX OFFICER	June 11, 1992
JEHANGIR P VAZIFDAR Vs. INCOME TAX OFFICER	April 24, 1992
JOKAI INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 22, 1992
JOSEPH MICHAEL AND BROS Vs. INCOME TAX OFFICER	June 4, 1992
JOSHI AND SAHNEY Vs. INCOME TAX OFFICER	April 10, 1992
JUGAL KISHORE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 7, 1992
JUSTICE H R SODHI Vs. INCOME TAX OFFICER	April 3, 1992
JYOTHI TIN ALLIED INDUSTRIES Vs. INCOME TAX OFFICER	November 30, 1992
JYOTHI TIN AND ALLIED INDUSTRIES Vs. INCOME TAX OFFICER	November 30, 1992
K K KHEMKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 1992
K L RATHI STEELS LTD Vs. INCOME TAX OFFICER	May 14, 1992
K M NATARJAN Vs. INCOME TAX OFFICER	February 4, 1992
K T PALOD Vs. INCOME TAX OFFICER	June 22, 1992
KALLAKURI NAGESWARARAO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 27, 1992
KANTI SWARUOOP SHARMA Vs. INCOME TAX OFFICER	January 15, 1992
KANYAKUMARI DISTRICT CO OPERATIVE SPG MILLS LTD Vs. INCOME TAX OFFICER	February 12, 1992
KARTHIKA ENTREPRENURES Vs. INCOME TAX OFFICER	December 30, 1992
KARUR VYSYA BANK LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 23, 1992
KASHIRAM TEXTILE MILLS P LTD Vs. INCOME TAX OFFICER	October 8, 1992
KAVERI ENGG INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 31, 1992
KERALA RUBBER RECLAIMS LTD Vs. INCOME TAX OFFICER ALSO ITO V KERALA RUBBER RECLAIMS LTD	June 16, 1992
KERALA SMALL INDUSTRIES DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER	February 20, 1992
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. INCOME TAX OFFICER	February 20, 1992
KESARIA TEA CO LTD Vs. INCOME TAX OFFICER ALSO INCOME TAX OFFICER V KESARIA TEA CO LTD	September 21, 1992
KESORAM INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 26, 1992
KIRANBHAI H SHEELAT Vs. INCOME TAX OFFICER	June 5, 1992
KIRLOSKAR CUMMINS LTD Vs. SURTAX OFFICER	June 30, 1992
KODISETTY SURYANARAYANA Vs. GIFT TAX OFFICER	July 13, 1992
KOTTUR RENGASWAMY MUDALIAR ESTATE Vs. INCOME TAX OFFICER	January 10, 1992
KRISHNAKESHAV LABORATORIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF GIFT TAX	August 28, 1992
LALITCHANDRA M PATEL Vs. INCOME TAX OFFICER	July 21, 1992
LATA MANGESHKAR Vs. DEPUTY COMMISSIONER OF WEALTH TAX	June 25, 1992
LATE SHRI J B NAIK Vs. DEPUTY COMMISSIONER OF WEALTH TAX	August 10, 1992
LUXMI TEA CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 24, 1992
M GULAB SINGH AND SONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 10, 1992
M JANARDHAN RAO Vs. INCOME TAX OFFICER	September 15, 1992
M MANICKRAO Vs. INCOME TAX OFFICER	September 29, 1992
M P AGRICULTURAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1992
M P JAIPURIA HUF Vs. INCOME TAX OFFICER	December 17, 1992
M R RADHIKA Vs. THIRD INCOME TAX OFFICER	August 28, 1992
M SUHRAMANIAM Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 11, 1992
MADRAS SPINNERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 12, 1992
MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. INCOME TAX OFFICER	March 9, 1992
MAHAVIR TRADING CO Vs. INCOME TAX OFFICER	February 26, 1992
MAHENDRA SINGH Vs. WEALTH TAX OFFICER	September 15, 1992
MALWA SUGAR MILLS CO LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	January 13, 1992
MANGALAM CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 12, 1992
MARSHALL SONS AND CO I LTD Vs. INCOME TAX OFFICER	June 4, 1992
MASTER ANUPAM PODDAR MINOR Vs. INCOME TAX OFFICER	January 27, 1992
MILAP KOTHARI Vs. INSPECTING ASSISTANT COMMISSIONER	March 26, 1992
MOHAN M MEHARWADE Vs. STATE	March 25, 1992
MOHINI DEVI BHAGWANI Vs. INCOME TAX OFFICER	January 22, 1992
MOTI CHAND RAWAT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 31, 1992
MOTI LAL SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1992
N KRISHNAN NAVABHARAT CASHEW TRADERS Vs. INCOME TAX OFFICER	November 18, 1992
N M NAGPAL AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	January 14, 1992
N R DONGRE Vs. INCOME TAX OFFICER	January 13, 1992
N SAR Vs. INCOME TAX OFFICER	July 14, 1992
NAGPUR ALLOYS CASTINGS LTD Vs. DY COMMISSIONER OF INCOME TAX	September 8, 1992
NARAYANA PRASAD GUPTA Vs. INCOME TAX OFFICER	November 18, 1992
NARESH BEHAL Vs. INCOME TAX OFFICER	February 24, 1992
NARULA AND CO P LTD Vs. INCOME TAX OFFICER	January 9, 1992
NATIONAL ENGG CO ORDINATION COMMITTEE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 30, 1992
NEDLLOYD LINES B V Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 23, 1992
NEMCO ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 1992
NEO TRUST Vs. INSPECTING ASSISTANT COMMISSIONER	January 24, 1992
NILGIRI ENGINEERING CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER	January 27, 1992
NIRMALA CONTRACTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1992
NODIT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 18, 1992
NOOR MOHD ALLADIN Vs. INCOME TAX OFFICER	November 30, 1992
ORIENT TRADING CO Vs. INCOME TAX OFFICER	February 21, 1992
ORISSA CEMENT LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 3, 1992
P M D THACKERSEY Vs. WEALTH TAX OFFICER	July 2, 1992
P V BASHEER AHAMMED Vs. INCOME TAX OFFICER	December 4, 1992
PANALAL SILK MILLS P LTD Vs. DEPUTY COMMISSIONER OF GIFT TAX	October 30, 1992
PAPPU SUBBARAO Vs. INCOME TAX OFFICER	June 30, 1992
PARAKH FOODS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 11, 1992
PARAS V DOSHI Vs. INCOME TAX OFFICER	May 27, 1992
PARWATIBHAI TRUST Vs. COMMISSIONER OF WEALTH TAX	February 10, 1992
PEARL MECH ENGG AND FOUNDRY WORKS P LTD Vs. INCOME TAX OFFICER	May 27, 1992
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 30, 1992
POTTA HARGOPAL Vs. INCOME TAX OFFICER	March 27, 1992
POULOSE AND MATTHEN P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 15, 1992
PRASAD AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 9, 1992
PRASAD CO Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO PRASAD CONSTRUCTIONS CO V DY CIT	March 9, 1992
PREM PRAKASH Vs. INCOME TAX OFFICER	May 19, 1992
PRESIDENCY SHOE CO P LTD Vs. INCOME TAX OFFICER	June 25, 1992
R AND P EXPORTS Vs. INCOME TAX OFFICER	November 17, 1992
R K AGARWAL Vs. INCOME TAX OFFICER	October 9, 1992
R K KARTHA Vs. INCOME TAX OFFICER	March 17, 1992
R K SWAMY ADVERTISING ASSOCIATES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 14, 1992
R R INGALE AND CO Vs. INCOME TAX OFFICER	March 11, 1992
RAASI CEMENT LTD Vs. INCOME TAX OFFICER	March 10, 1992
RAGI RAMULU AND CO Vs. INCOME TAX OFFICER	March 20, 1992
RAHUL KUMAR BAJAJ Vs. INCOME TAX OFFICER	April 2, 1992
RAJ AUTO DIESEL SERVICE Vs. INCOME TAX OFFICER	February 4, 1992
RAJ KUMAR RAWLA Vs. ASSTT COMMISSIONER OF INCOME TAX	May 29, 1992
RAJAN ENTERPRISES P LTD Vs. INCOME TAX OFFICER	February 7, 1992
RAJENDRA NATH AGARWAL Vs. INCOME TAX OFFICER	February 6, 1992
RAM GOPAL GARODIA Vs. WEALTH TAX OFFICER	March 20, 1992
RAM NIWAS AND SONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 29, 1992
RAMESH NARHARI JAKHADI Vs. INCOME TAX OFFICER	February 20, 1992
RAMILABEN RATILAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 9, 1992
RANGA STRUCTURALS Vs. INCOME TAX OFFICER	June 26, 1992
RASHRON HEAVY ENGG P LTD Vs. INCOME TAX OFFICER	July 14, 1992
RECKITT AND COLMAN I LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 18, 1992
RODA MISTRY Vs. INCOME TAX OFFICER	January 31, 1992
ROYAL CALCUTTA TURF CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 20, 1992
S D MUDHOLKAR Vs. INCOME TAX OFFICER	June 3, 1992
S H KELKAR AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 31, 1992
S N GADEKAR Vs. GIFT TAX OFFICER	October 29, 1992
S P JAISWAL ESTATES P LTD Vs. INCOME TAX OFFICER	February 4, 1992
S PALA SINGH Vs. INCOME TAX OFFICER	January 20, 1992
SADANAND E MADKAIKAR Vs. INCOME TAX OFFICER	September 23, 1992
SADHU RAM AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 14, 1992
SAGI RAMA RAJU AND CO Vs. INCOME TAX OFFICER	February 7, 1992
SAMAKAR NASTIK KENDRAM Vs. INCOME TAX OFFICER	October 30, 1992
SAMY AUTO PARTS Vs. FIRST INCOME TAX OFFICER	September 30, 1992
SARLABEN GOPALBHAI BHAGCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 1992
SAROJ SIRSELEWALA PROP Vs. INCOME TAX OFFICER	September 8, 1992
SAVERA ENTERPRISES LTD Vs. INCOME TAX OFFICER	July 30, 1992
SECOND INCOME TAX OFFICER Vs. G N AGRAWAL HUF	November 12, 1992
SECURITY AND DETECTIVE BUREAU LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 20, 1992
SECURITY AND DETECTIVE BUREAU LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 9, 1992
SENCORP INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1992
SHAMA RAISING CHANDEL Vs. INCOME TAX OFFICER	January 24, 1992
SHANTI BHUSHAN Vs. INCOME TAX OFFICER	April 20, 1992
SHARAT PROMOTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 24, 1992
SHILAVATI AGARWAL Vs. FIFTH INCOME TAX OFFICER	July 14, 1992
SHITAL TRADING AND INVESTMENT CO P LTD Vs. INCOME TAX OFFICER	December 28, 1992
SHIVLAL DULICHAND AGARWAL Vs. INCOME TAX OFFICER	December 18, 1992
SIBNATH PRAMANICK Vs. INCOME TAX OFFICER	November 25, 1992
SIMPSON AND GENERAL FINANCE CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX	November 19, 1992
SINGH POULTRY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 3, 1992
SLOTCO CHIT AND FINANCE P LTD Vs. INCOME TAX OFFICER	September 4, 1992
SOCOTRA INTERNATIONAL P LTD Vs. INCOME TAX OFFICER	September 4, 1992
SOUTHERN CABLES ENGINEERING WORKS Vs. INCOME TAX OFFICER	May 31, 1992
SREE PADMALAYA MOVIES Vs. INCOME TAX OFFICER	April 30, 1992
SRI AMBICA INDUSTRIES AND LEASING LTD Vs. INCOME TAX OFFICER	April 7, 1992
SRI GOPALAKRISHNA RICE MILLS Vs. INCOME TAX OFFICER	January 31, 1992
SRI SACHINDRA CHOWDHURY Vs. WEALTH TAX OFFICER	November 18, 1992
SRI SURAJBHAN AND SONS Vs. INCOME TAX OFFICER	June 17, 1992
SUDHA SHARMA Vs. INCOME TAX OFFICER	November 17, 1992
SULZER BROS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 8, 1992
SUMATILAL H KAPADIA HUF Vs. GIFT TAX OFFICER	August 28, 1992
SUNAM RICE AND DAL MILLS Vs. INCOME TAX OFFICER	August 10, 1992
SUNAM RICE DAL MILLS Vs. INCOME TAX OFFICER	August 10, 1992
SUNDARAMMA Vs. INCOME TAX OFFICER	January 31, 1992
SUNITA VERMA Vs. INCOME TAX OFFICER	November 30, 1992
SUPER CASSETTES INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX	March 30, 1992
SURAT COTTON SPG AND WVG MILLS P LTD Vs. DY COMMISSIONER OF INCOME TAX	January 8, 1992
SURESH CHAND GARG Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 21, 1992
SUTLEJ COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 26, 1992
SYLVANIA AND LAXMAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 31, 1992
T A DEVAGNANAM JR Vs. INCOME TAX OFFICER	December 31, 1992
TELETRONIX LTD Vs. INCOME TAX OFFICER	February 25, 1992
TILAK RAJ SEWA RAM Vs. INCOME TAX OFFICER	January 29, 1992
TOR STEEL RESEARCH FOUNDATION Vs. INCOME TAX OFFICER	April 23, 1992
TRUSTEES OF THE GOVIND TRUST Vs. INCOME TAX OFFICER	June 8, 1992
TULSIRAM GILDA PUBLIC CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 1992
TYABJI ESTATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 23, 1992
U P STATE HANDLOOM CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 10, 1992
U P STATE HANDLOOM CORPN LTD Vs. DY COMMISSIONER OF INCOME TAX	March 31, 1992
UNITED BANK OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 14, 1992
UNITED INK AND VARNISH CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 4, 1992
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 28, 1992
UPASANA HOSPITAL AND NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 10, 1992
UPASANA HOSPITAL NURSING HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 10, 1992
UTTAMCHAND BHUTANI AND CO Vs. INCOME TAX OFFICER	May 8, 1992
V D SWAMI AND CO LTD Vs. DY COMMISSIONER OF INCOME TAX	August 28, 1992
V GOPAL Vs. INCOME TAX OFFICER	October 30, 1992
V V TRANS INVESTMENTS P LTD Vs. INCOME TAX OFFICER	March 23, 1992
VAKIL CHAND JAIN Vs. INCOME TAX OFFICER	August 17, 1992
VASANTI SETHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 7, 1992
VIMALA PANNALAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 31, 1992
VRAJ LAL MANI LAL AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 6, 1992
WALLACE PHARMACEUTICALS LTD Vs. SECOND SURTAX OFFICER	December 18, 1992
WALLACE PHARMACEUTICALS LTD Vs. SECOND INCOME TAX OFFICER	December 1, 1992
WALLACE PHARMACEUTICALS LTD Vs. SECOND SURTAX OFFICER	December 1, 1992
WEALTH TAX OFFICER Vs. NAND KUMAR PD SHAH	January 31, 1992
WEALTH TAX OFFICER Vs. IBRAHIM A KAPASI	August 28, 1992
WEALTH TAX OFFICER Vs. DACHEPALLI JAYALAKSHMI	March 27, 1992

Year 1992 of INCOME TAX APPELLATE TRIBUNAL

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