|
A C MAHESHWARI Vs. INCOME TAX OFFICER
|
June 24, 1991 |
|
A K JAIN AND BROTHERS HUF Vs. INCOME TAX OFFICER
|
December 27, 1991 |
|
ACADEMY OF GANDHIAN STUDIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 1991 |
|
ADITYA TEXTILE INDUSTRIES P LTD Vs. INCOME TAX OFFICER
|
December 27, 1991 |
|
AGRO TRANSPORT LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 1, 1991 |
|
AJIT Vs. SECOND INCOME TAX OFFICER
|
December 13, 1991 |
|
ANUP ENGG LTD Vs. INCOME TAX OFFICER
|
October 22, 1991 |
|
ARENETCH MEDICAL ENTERPRISES P LTD Vs. INCOME TAX OFFICER
|
November 14, 1991 |
|
ASHWANI KUMAR Vs. INCOME TAX OFFICER
|
August 8, 1991 |
|
ASIAN TECHS LTD Vs. INCOME TAX OFFICER
|
December 13, 1991 |
|
ASSISTANT COMMISSIONER Vs. NIZAMUDDIN
|
August 12, 1991 |
|
ASSISTANT COMMISSIONER Vs. R CHEMPAKA DEVI
|
April 5, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NOORBARI TEA CO P LTD
|
November 25, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMPEE INDUSTRIES P LTD
|
August 2, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANKER REFRIGERATION CO
|
March 20, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANTILAL D SHAH
|
September 24, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SRF HOLDINGS LTD
|
October 4, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHESHWARI BROS
|
October 8, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAMUNA FLOUR AND OIL MILLS P LTD
|
December 27, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHALINI K MEH
|
September 6, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNIVERSAL ELECTRICS LTD
|
April 3, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR AND INDUSTRIES LTD
|
December 9, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU NANAK ESTATES
|
December 30, 1991 |
|
ASSOCIATED TRADING CORPN Vs. NINTH INCOME TAX OFFICER
|
February 15, 1991 |
|
ASSTT COMMISSIONER OF INCOME TAX Vs. DEEPAK ADS P LTD
|
November 11, 1991 |
|
AURANGZEB PASHA Vs. FIRST WEALTH TAX OFFICER
|
September 30, 1991 |
|
B INDIRA DEVI Vs. GIFT TAX OFFICER
|
May 13, 1991 |
|
B INDIRA RANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 25, 1991 |
|
B RAJASEKHARAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 25, 1991 |
|
BABU RAM RAM NATH HUF Vs. INCOME TAX OFFICER
|
July 26, 1991 |
|
BARKHA INVESTMENTS AND TRADING CO P LTD Vs. INCOME TAX OFFICER
|
July 8, 1991 |
|
BECK AND CO INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 2, 1991 |
|
BHILAWA INDUSTRIES AND ESTATES Vs. INCOME TAX OFFICER
|
December 30, 1991 |
|
BHUBAN MOHAN MITTER CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
December 30, 1991 |
|
BISWANATH PASARI Vs. INCOME TAX OFFICER
|
December 31, 1991 |
|
BOMBAY MINERAL SUPPLY CO P LTD Vs. INCOME TAX OFFICER
|
October 22, 1991 |
|
BONITA INDIA LTD Vs. INCOME TAX OFFICER
|
March 18, 1991 |
|
BOUDIER CHRISTIAN Vs. INCOME TAX OFFICER
|
May 13, 1991 |
|
BRIG K D BHASIN Vs. INCOME TAX OFFICER
|
October 28, 1991 |
|
BRIJ BIHARI KULSHRESTRA Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1991 |
|
BRIJ MOHAN LAL Vs. GIFT TAX OFFICER
|
August 23, 1991 |
|
BURLINGTONS OF BOMBAY Vs. THIRD INCOME TAX OFFICER
|
October 4, 1991 |
|
BUSH INDIA LTD Vs. DY COMMISSIONER OF INCOME TAX
|
December 6, 1991 |
|
BUTTWELDED TOOLS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 26, 1991 |
|
C M ALI Vs. NINTH INCOME TAX OFFICER
|
September 30, 1991 |
|
C S SHASTRI Vs. WEALTH TAX OFFICER
|
April 19, 1991 |
|
C VEDACHALA MUDALIAR AND MUTHUKUMARASWAMY MUDALIAR Vs. INCOME TAX OFFICER
|
December 27, 1991 |
|
CHANDRAKALA SOMANI CHARITABLE TRUST Vs. SEVENTH INCOME TAX OFFICER
|
January 29, 1991 |
|
CHANDRIKA DINESH Vs. FIFTH INCOME TAX OFFICER
|
August 22, 1991 |
|
CHANDULAL VENICHAND Vs. INCOME TAX OFFICER
|
May 7, 1991 |
|
CHEMOSYN PVT LTD Vs. SECOND INCOME TAX OFFICER
|
December 3, 1991 |
|
CHOKSI TUBE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 30, 1991 |
|
CHRISTIANI AND NIELSEN COPENHAGAN Vs. FIRST INCOME TAX OFFICER
|
July 8, 1991 |
|
COLONISERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 21, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MITRA TRANSPORT
|
November 29, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. A P E INDIA P LTD
|
February 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MULTIPLAN INDIA P LTD
|
May 27, 1991 |
|
CRYSTAL OIL P LTD Vs. INCOME TAX OFFICER
|
September 6, 1991 |
|
CYRUS A BAGWADIA Vs. INCOME TAX OFFICER
|
January 29, 1991 |
|
D K ENTERPRISES Vs. INCOME TAX OFFICER
|
July 17, 1991 |
|
DANIELE BEVILACQUA Vs. SECOND INCOME TAX OFFICER
|
August 13, 1991 |
|
DELHI AUTOMOBILES P LTD Vs. INCOME TAX OFFICER
|
March 5, 1991 |
|
DELHI BOTTLING CO P LTD Vs. INCOME TAX OFFICER
|
September 30, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NANCO RUBBER AND PLASTICS
|
September 27, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHASHI KAPUR
|
September 27, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. FOSAN AND CO
|
October 29, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SIVANANDA STEELS LTD
|
December 5, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. NIPPON YUSEN KAISHA LTD
|
April 26, 1991 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SAMIR DIAMOND MANUFACTURING P LTD
|
April 17, 1991 |
|
DEPUTY COMMISSIONER OF WEALTH TAX Vs. S VIJAYAKRISHNA
|
July 22, 1991 |
|
DEVIDAYAL NON FERROUS INDUST Vs. FOURTH INCOME TAX OFFICER
|
July 8, 1991 |
|
DHARMARTH TRUST Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 31, 1991 |
|
DINESH CHANDRA CHANDULAL SHAH Vs. INCOME TAX OFFICER
|
November 18, 1991 |
|
DINESHCHANDRA VIG Vs. INCOME TAX OFFICER
|
May 1, 1991 |
|
DIWAKER ENGINEERS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 18, 1991 |
|
DOAB FOODS AND GENERAL INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 2, 1991 |
|
DOLLAR BISCUIT CO Vs. INCOME TAX OFFICER
|
October 28, 1991 |
|
DURAMETALIIC INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 22, 1991 |
|
DY COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LTD
|
September 27, 1991 |
|
DY COMMISSIONER OF INCOME TAX Vs. BASANT INVESTMENT CORPN
|
October 31, 1991 |
|
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 30, 1991 |
|
EIGHTH INCOME TAX OFFICER Vs. M VISHVASARAYA INDUSTRY RESEARCH AND DEVELOPMENT CENTRE
|
May 6, 1991 |
|
EISEN PHARMACEUTICAL CO P LTD Vs. INCOME TAX OFFICER
|
December 17, 1991 |
|
ELCOME MARINE SERVICES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 1991 |
|
ELLENBARRIE INDUSTRIAL GASES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 1991 |
|
EMM LIBBAS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 25, 1991 |
|
EMPIRE ESTATE Vs. THIRD INCOME TAX OFFICER
|
December 2, 1991 |
|
ENKAY I RUBBER CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 8, 1991 |
|
ESCORTS ELECTRONICS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 21, 1991 |
|
ESCORTS TRACTORS LTD Vs. INCOME TAX OFFICER
|
January 31, 1991 |
|
ESSA ABDUL CAREEM Vs. WEALTH TAX OFFICER
|
April 26, 1991 |
|
ESTATE OF LATE MR N M SETHNA Vs. INCOME TAX OFFICER
|
February 28, 1991 |
|
FIFTH INCOME TAX OFFICER Vs. MRS LALITHA CHETTUR
|
April 12, 1991 |
|
FIRST INCOME TAX OFFICER Vs. G DELAFORGE
|
June 25, 1991 |
|
FIRST INCOME TAX OFFICER Vs. SREE TIRUPATHI AND CO
|
September 30, 1991 |
|
FLORIND SHOES LTD Vs. INCOME TAX OFFICER
|
August 30, 1991 |
|
FOREST DEVELOPMENT CORPN OF MEGHALAYA LTD Vs. INCOME TAX OFFICER
|
April 4, 1991 |
|
FRIENDS AUTO INDIA P LTD Vs. INCOME TAX OFFICER
|
May 10, 1991 |
|
G YATHEESH Vs. INCOME TAX OFFICER
|
August 13, 1991 |
|
GAURAV SONDHI MANBIR SONDHI Vs. INCOME TAX OFFICER
|
May 17, 1991 |
|
GAUTAM LALJIBHAI GAJJAR Vs. INCOME TAX OFFICER
|
February 22, 1991 |
|
GENERAL ENGINEERS CORPN Vs. INCOME TAX OFFICER
|
May 7, 1991 |
|
GEO SEA FOODS Vs. INCOME TAX OFFICER
|
January 22, 1991 |
|
GEORGE WILLIAMSON ASSAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 12, 1991 |
|
GODAVARI DEVI SEHGAL Vs. INCOME TAX OFFICER
|
January 3, 1991 |
|
GUJARAT STATE EXPORT CORPN LTD Vs. INCOME TAX OFFICER
|
April 1, 1991 |
|
GULU G THADANI Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 31, 1991 |
|
H T NARSINGHANI Vs. INCOME TAX OFFICER
|
June 13, 1991 |
|
HARVATEX ENGG AND PROCESSING CO LTD Vs. INCOME TAX OFFICER
|
May 23, 1991 |
|
HASMUKHLAL VALLABHDAS PARIKH Vs. WEALTH TAX OFFICER
|
September 5, 1991 |
|
HEERA TEXTILES Vs. INCOME TAX OFFICER
|
July 15, 1991 |
|
HEMA MALINI Vs. INCOME TAX OFFICER
|
December 30, 1991 |
|
HIND MARKETING CORPN P LTD Vs. INCOME TAX OFFICER
|
December 27, 1991 |
|
HIRA SINGH AND CO Vs. INCOME TAX OFFICER
|
August 21, 1991 |
|
IMPULSE INDIA P LTD Vs. INCOME TAX OFFICER
|
August 29, 1991 |
|
INCOME TAX OFFICER Vs. M P LAGHU UDYOG NIGAM LTD
|
December 4, 1991 |
|
INCOME TAX OFFICER Vs. VIKAS BUILDERS AND ENGG
|
October 10, 1991 |
|
INCOME TAX OFFICER Vs. ANDHRA PRADESH PAPER MILLS LTD
|
April 11, 1991 |
|
INCOME TAX OFFICER Vs. SANDHYA FINANCES
|
November 25, 1991 |
|
INCOME TAX OFFICER Vs. PARBHAT FORGINGS P LTD
|
June 21, 1991 |
|
INCOME TAX OFFICER Vs. VED WATI MUNJAL
|
March 27, 1991 |
|
INCOME TAX OFFICER Vs. SRI GANGA PRASAD JAISWAL
|
August 22, 1991 |
|
INCOME TAX OFFICER Vs. B D TRADERS
|
November 29, 1991 |
|
INCOME TAX OFFICER Vs. TAJ TRADE AND TRANSPORT CO LTD
|
December 31, 1991 |
|
INCOME TAX OFFICER Vs. SABINE LABORATORIES P LTD
|
May 29, 1991 |
|
INCOME TAX OFFICER Vs. KRISHAN CHAND
|
June 21, 1991 |
|
INCOME TAX OFFICER Vs. TARA DEVI
|
November 29, 1991 |
|
INCOME TAX OFFICER Vs. PREM NAGAR ASHRAM
|
June 18, 1991 |
|
INCOME TAX OFFICER Vs. GOPAL GRAM SEVA SAHAKARI MANDLI LTD
|
March 7, 1991 |
|
INCOME TAX OFFICER Vs. MAHENDRA ELECTRICALS LTD
|
March 22, 1991 |
|
INCOME TAX OFFICER Vs. FIBREFIL PLASTICS P LTD
|
May 31, 1991 |
|
INCOME TAX OFFICER Vs. ORIENTAL STATE HOTEL
|
May 7, 1991 |
|
INCOME TAX OFFICER Vs. KOHINOOR FLOUR MILLS LTD
|
February 22, 1991 |
|
INCOME TAX OFFICER Vs. AMRELI JILLA SAHAKARI KHARID VECHAN SANGH LTD
|
July 15, 1991 |
|
INCOME TAX OFFICER Vs. MIDAS RUBBER P LTD
|
August 8, 1991 |
|
INCOME TAX OFFICER Vs. K D SHAH INVESTMENTS P LTD
|
October 29, 1991 |
|
INCOME TAX OFFICER Vs. KOTHARI FAMILY TRUST
|
April 30, 1991 |
|
INCOME TAX OFFICER Vs. VED PARKASH DEEPAK KUMAR
|
July 17, 1991 |
|
INCOME TAX OFFICER Vs. SAT PAL VED PARKASH KIRYANA MERCHANTS
|
July 17, 1991 |
|
INCOME TAX OFFICER Vs. TILAK RAJ BATRA AND SONS
|
January 2, 1991 |
|
INCOME TAX OFFICER Vs. TILAK RAJ BATRA
|
May 14, 1991 |
|
INCOME TAX OFFICER Vs. PREM NATH MOTOR WORKSHOP P LTD
|
July 4, 1991 |
|
INCOME TAX OFFICER Vs. C T ARUNACHALAM
|
January 10, 1991 |
|
INCOME TAX OFFICER Vs. RAVEENDRA ENGINEERING CONSTRUCTION CO
|
December 27, 1991 |
|
INCOME TAX OFFICER Vs. TRANSWORLD CASHEW TRADERS
|
September 10, 1991 |
|
INCOME TAX OFFICER Vs. K DAMODARAN GOVT PRESS
|
September 30, 1991 |
|
INCOME TAX OFFICER Vs. E I D PARRY INDIA LTD
|
September 13, 1991 |
|
INCOME TAX OFFICER Vs. KOVILPATTI INDUSTRIAL CO OP OFFSET PRINTERS
|
September 30, 1991 |
|
INCOME TAX OFFICER Vs. HINDUSTAN ELECTROGRAPHITES LTD ALSO IAC ASST V HINDUSTAN ELECTROGRAPHITES
|
November 29, 1991 |
|
INCOME TAX OFFICER Vs. POOJA METAL INDUSTRIES
|
June 3, 1991 |
|
INCOME TAX OFFICER Vs. D C RASTOGI
|
August 14, 1991 |
|
INCOME TAX OFFICER Vs. K V K RAJU
|
January 18, 1991 |
|
INCOME TAX OFFICER Vs. BHARAT HEAVY PLATE AND VESSELS LTD
|
March 22, 1991 |
|
INCOME TAX OFFICER Vs. ANDHRA CUT PIECE CENTRE
|
December 30, 1991 |
|
INCOME TAX OFFICER Vs. P PEDDAIAH
|
August 30, 1991 |
|
INCOME TAX OFFICER Vs. RAJENDERA TRADING CO
|
December 9, 1991 |
|
INCOME TAX OFFICER Vs. KOKILABEN R CHOKSHI
|
January 3, 1991 |
|
INCOME TAX OFFICER Vs. J S CONSTRUCTION CO
|
September 30, 1991 |
|
INCOME TAX OFFICER Vs. ELITE SHIP YARDS
|
July 18, 1991 |
|
INCOME TAX OFFICER Vs. JAY LAXMI FOUNDRY
|
May 31, 1991 |
|
INCOME TAX OFFICER Vs. NANDLAL NIHALCHAND HUF
|
July 30, 1991 |
|
INCOME TAX OFFICER Vs. WOOD PAPER LTD
|
March 15, 1991 |
|
INCOME TAX OFFICER Vs. DWARKADHIS ESTATE
|
August 19, 1991 |
|
INCOME TAX OFFICER Vs. VINODCHANDRA SHANKERLAL MISTRY
|
May 23, 1991 |
|
INCOME TAX OFFICER Vs. TULSIDAS RAMJI P LTD
|
October 21, 1991 |
|
INCOME TAX OFFICER Vs. MANINI NIRANJANBHAI
|
July 1, 1991 |
|
INCOME TAX OFFICER Vs. CHIMANLAL THAKORDAS
|
July 31, 1991 |
|
INCOME TAX OFFICER Vs. VASUDHA BAJORIA
|
November 7, 1991 |
|
INCOME TAX OFFICER Vs. SHASHI KUMAR MOHATTA
|
November 15, 1991 |
|
INCOME TAX OFFICER Vs. A Y NITHYANANDAM
|
September 5, 1991 |
|
INCOME TAX OFFICER Vs. NEW CARD BOARD INDUSTRIES
|
September 20, 1991 |
|
INCOME TAX OFFICER Vs. HINDUSTHAN COCONUT OIL MILL
|
September 10, 1991 |
|
INCOME TAX OFFICER Vs. MANGALCHAND BHANWAR LAL AND CO
|
May 7, 1991 |
|
INCOME TAX OFFICER Vs. ARUN KUMAR BHUWALKA
|
November 28, 1991 |
|
INCOME TAX OFFICER Vs. MANGILAL NANDKISHORE
|
November 29, 1991 |
|
INCOME TAX OFFICER Vs. PRAKASH ROADLINES CORPN
|
November 28, 1991 |
|
INCOME TAX OFFICER Vs. B D DAL AND OIL IND
|
November 8, 1991 |
|
INDAG SALES INTERNATIONAL Vs. GIFT TAX OFFICER
|
January 9, 1991 |
|
INDIAN EXPRESS NEWSPAPERS BOMBAY P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 29, 1991 |
|
INDIAN HOTELS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 13, 1991 |
|
INDURES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 11, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. DALMIA CEMENT B LTD
|
February 28, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. RAJ KUMARI MAHAJAN
|
October 23, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. PUSHP TRADING CO
|
December 11, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. ESCORTS ELECTRONICS LTD
|
July 19, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. BANK OF MAHARASHTRA
|
August 7, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. ANIL STARCH PRODUCTS LTD
|
February 27, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. T T VASU
|
December 31, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. MITSUI AND CO LTD
|
October 11, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. CORNING GLASS WORKS
|
June 18, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. MD ZAFRULLA
|
September 18, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. SALEM CO OPERATIVE SUGAR MILLS LTD
|
February 27, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. BRITISH PHARMACEUTICAL LABORATORIES
|
May 23, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN ALUMINIUM CABLES LTD
|
February 26, 1991 |
|
ISMAIL AND SONS Vs. INCOME TAX OFFICER
|
October 30, 1991 |
|
J K PURI Vs. INCOME TAX OFFICER
|
October 8, 1991 |
|
J MAHESHKUMAR PETROCHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 31, 1991 |
|
JAIN BROS Vs. INCOME TAX OFFICER
|
October 31, 1991 |
|
JALANNAGAR TEA ESTATE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 20, 1991 |
|
JAMSHRI RAJITSINGHJI SPG AND WVG MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 9, 1991 |
|
JAYA SOAP WORKS Vs. INCOME TAX OFFICER
|
March 4, 1991 |
|
JINTAN CLINICAL THERMOMETER Vs. INCOME TAX OFFICER
|
March 25, 1991 |
|
JITENDRA V MOHAN Vs. INCOME TAX OFFICER
|
December 17, 1991 |
|
JUGRAJ JAIN Vs. INCOME TAX OFFICER
|
March 31, 1991 |
|
JYOTSNA HOLDING P LTD Vs. DEPUTY COMMISSIONER
|
February 22, 1991 |
|
K C GANDHI Vs. CONTROLLER OF ESTATE DUTY
|
May 8, 1991 |
|
K CHIRANJEEVI Vs. INCOME TAX OFFICER
|
April 16, 1991 |
|
K PATEL AND CO Vs. THIRTEENTH INCOME TAX OFFICER
|
June 13, 1991 |
|
K S D RAJENDRAN Vs. INCOME TAX OFFICER
|
January 14, 1991 |
|
KALPA CONSTRUCTION CO Vs. INCOME TAX OFFICER
|
January 23, 1991 |
|
KANPUR BOTTLING CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 18, 1991 |
|
KEC INTERNATIONAL LTD Vs. SURTAX OFFICER
|
April 5, 1991 |
|
KHETSHI K HARIA Vs. FOURTH INCOME TAX OFFICER
|
August 19, 1991 |
|
KISHANCHAND HOLARAM Vs. INCOME TAX OFFICER
|
March 15, 1991 |
|
KISHANCHAND SOBHRAJMAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 27, 1991 |
|
KOHINOOR CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
February 18, 1991 |
|
KOOVERJI DEVSHI AND CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 1, 1991 |
|
KOTHARI PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 21, 1991 |
|
L K KASLIWAL Vs. GIFT TAX OFFICER
|
May 31, 1991 |
|
LACHMANDAS AND SONS Vs. INCOME TAX OFFICER
|
October 10, 1991 |
|
LAKSHMI MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 29, 1991 |
|
LALITH KUMAR MODI Vs. ASSESSING OFFICER
|
March 25, 1991 |
|
LAMPA TRADING CO Vs. INCOME TAX OFFICER
|
September 30, 1991 |
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LARSEN AND TOBROU LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 21, 1991 |
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M B AGRAWAL Vs. INCOME TAX OFFICER
|
January 31, 1991 |
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M M ISMAIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 6, 1991 |
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M N DASTUR AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 13, 1991 |
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M P JAYARAM Vs. FIRST INCOME TAX OFFICER
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February 28, 1991 |
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M R F EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER
|
June 12, 1991 |
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M SONAWALA AND CO Vs. INCOME TAX OFFICER
|
February 15, 1991 |
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M V BELSTAR Vs. INCOME TAX OFFICER
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February 26, 1991 |
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MADHUSUDHAN VEGETABLE PRODUCTS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 24, 1991 |
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MADRAS LOOM HOUSE Vs. INCOME TAX OFFICER
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March 22, 1991 |
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MAHAVIR CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
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January 18, 1991 |
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MANAKTALA CHEMICALS P LTD Vs. INCOME TAX OFFICER
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September 30, 1991 |
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MANGILAL J PARMAR Vs. INCOME TAX OFFICER
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August 22, 1991 |
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MANIBHAI S PATEL Vs. WEALTH TAX OFFICER
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February 21, 1991 |
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MANISH TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 30, 1991 |
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MAYUR TRADING CO Vs. INCOME TAX OFFICER
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January 16, 1991 |
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MCGROGOR AND BALFOUR INDIA LTD Vs. INCOME TAX OFFICER
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September 9, 1991 |
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MEGDOOT ENTERPRISES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 31, 1991 |
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MENTHA AND ALLIED PRODUCTS PVT LTD Vs. INCOME TAX OFFICER
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March 25, 1991 |
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MERCANTILE CORPN Vs. INCOME TAX OFFICER
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November 12, 1991 |
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MERCANTILE PLASTICS P LTD Vs. INCOME TAX OFFICER
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July 18, 1991 |
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METERS AND INSTRUMENTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 11, 1991 |
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MID EAST SHIPPING CO P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
May 27, 1991 |
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MODERN MILLS LTD Vs. INCOME TAX OFFICER
|
May 7, 1991 |
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MOHAMMED OMER FAMILY TRUST Vs. INCOME TAX OFFICER
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October 21, 1991 |
|
N DEIVENDRAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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April 15, 1991 |
|
NAND PARKASH AND CO Vs. INCOME TAX OFFICER
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March 8, 1991 |
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NAVIN R KAMANI HUF Vs. INCOME TAX OFFICER
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January 11, 1991 |
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NAWANGAR SALT AND CHEMICAL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 22, 1991 |
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NEW DELHI HOTELS LTD Vs. INCOME TAX OFFICER
|
August 26, 1991 |
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NEW INDIA CONSTRUCTION CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 22, 1991 |
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NIDHIPATI SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 16, 1991 |
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NORTHERN INDIA TILES CORPN Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 4, 1991 |
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ORIENT BOREWELL CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
|
August 23, 1991 |
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ORIOLE EXPORTS P LTD Vs. INCOME TAX OFFICER
|
October 24, 1991 |
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ORISSA STATE CIVIL SUPPLIES CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 30, 1991 |
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P M CELINE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 31, 1991 |
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PADMASRI RICE MILL Vs. INCOME TAX OFFICER
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April 29, 1991 |
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PANAMA INDUSTRIES AND LABORATORIES Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 12, 1991 |
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PARRYS CONFECTIONERY LTD Vs. INCOME TAX OFFICER
|
January 7, 1991 |
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PATEL AUTOMOBILES SPARE PARTS Vs. INCOME TAX OFFICER
|
February 28, 1991 |
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PATWA INVESTMENT AND FINANCE LTD Vs. INCOME TAX OFFICER
|
January 24, 1991 |
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PETER FRENKEL AND PARTNERS Vs. FIRST INCOME TAX OFFICER
|
February 27, 1991 |
|
PIONEER MINERALS Vs. INCOME TAX OFFICER
|
February 7, 1991 |
|
PLASTICOTES INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
October 18, 1991 |
|
POLOVICTORY CINEMA Vs. INCOME TAX OFFICER
|
February 24, 1991 |
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POONAM STEEL INDUSTRIES Vs. INCOME TAX OFFICER
|
August 16, 1991 |
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POPULAR AUTOMOBILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1991 |
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PRADEEP BATRA Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 5, 1991 |
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PRADEEPKUMAR CHELARAM ARORA Vs. INCOME TAX OFFICER
|
December 26, 1991 |
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PRAMOD KUMAR GUPTA Vs. INCOME TAX OFFICER
|
August 16, 1991 |
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PREM FAMILY SPECIFIC TRUST Vs. INCOME TAX OFFICER
|
August 13, 1991 |
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PREM KUMAR DHIR Vs. INCOME TAX OFFICER
|
August 26, 1991 |
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R J BASU Vs. SECOND INCOME TAX OFFICER
|
January 10, 1991 |
|
R KEDARNATH Vs. INCOME TAX OFFICER
|
June 10, 1991 |
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RAGHAVJI ANANDJI AND CO Vs. THIRD INCOME TAX OFFICER
|
September 19, 1991 |
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RAGHAVULU CHETTY HUF Vs. INCOME TAX OFFICER
|
January 30, 1991 |
|
RAGHVENDRA SINGH Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 24, 1991 |
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RAJESHKUMAR PORWAL Vs. DY COMMISSIONER OF WEALTH TAX
|
August 23, 1991 |
|
RAJIV R PAONASKAR Vs. THIRD INCOME TAX OFFICER
|
December 30, 1991 |
|
RAJKOT LODHIKA PURCHASE AND SALES UNION LTD Vs. INCOME TAX OFFICER
|
June 5, 1991 |
|
RAJNIKANT A HAJI HUF Vs. INCOME TAX OFFICER
|
November 11, 1991 |
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RAM KUMAR GUPTA Vs. INCOME TAX OFFICER
|
April 4, 1991 |
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RAM NATH MONGA AND SONS Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 17, 1991 |
|
RAM PANJWANI AND CO Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 19, 1991 |
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RAMADAS MOTOR TRANSPORT LTD Vs. INCOME TAX OFFICER
|
January 4, 1991 |
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RAMAKEM P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 21, 1991 |
|
RAMESH J SHAH Vs. INCOME TAX OFFICER
|
December 19, 1991 |
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RAMESHWAR PRASAD GOENKA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
January 31, 1991 |
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RANJIT R SHAH Vs. FOURTH INCOME TAX OFFICER
|
January 29, 1991 |
|
RANJIT SEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 16, 1991 |
|
RUBY MILLS LTD Vs. FIRST INCOME TAX OFFICER
|
November 28, 1991 |
|
RUPAJULI TEA CO INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 1991 |
|
S ALBERT Vs. FIRST WEALTH TAX OFFICER
|
May 21, 1991 |
|
S B PATEL BUILDERS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 18, 1991 |
|
S I PROPERTY DEVELOPMENT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 13, 1991 |
|
S PUSHPAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
September 30, 1991 |
|
S R PAUSKAR Vs. THIRD INCOME TAX OFFICER
|
June 26, 1991 |
|
S VALLIAMMAI Vs. WEALTH TAX OFFICER
|
September 13, 1991 |
|
SADHANA GUNWANT SHAH Vs. INCOME TAX OFFICER
|
April 22, 1991 |
|
SAIBA DEVELOPERS P LTD Vs. FIFTEENTH INCOME TAX OFFICER
|
October 23, 1991 |
|
SANMARG P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 9, 1991 |
|
SARDARMULL CHORDIA Vs. WEALTH TAX OFFICER
|
January 10, 1991 |
|
SATADAL SAVINGS AND INVESTMENTS INDIA LTD Vs. INCOME TAX OFFICER
|
October 7, 1991 |
|
SAVITRI DEVI KANOONGO Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 24, 1991 |
|
SERCON P LTD Vs. INCOME TAX OFFICER
|
March 13, 1991 |
|
SEVA TRUST Vs. INCOME TAX OFFICER
|
April 30, 1991 |
|
SHANTA KUMARI Vs. INCOME TAX OFFICER
|
April 18, 1991 |
|
SHANTI DEVI GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 1991 |
|
SHASHI RAJ KAPOOR Vs. INCOME TAX OFFICER
|
March 27, 1991 |
|
SHEILA JAUHAR Vs. INCOME TAX OFFICER
|
March 21, 1991 |
|
SHERE PUNJAB SILK STORE Vs. INCOME TAX OFFICER
|
July 22, 1991 |
|
SHIV CHARAN GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 7, 1991 |
|
SHRIRAM FIBRES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 4, 1991 |
|
SHRIRAM SITARAM DAHIWALKAR Vs. WEALTH TAX OFFICER
|
October 25, 1991 |
|
SHYAM SUNDER MUKHIJA Vs. INCOME TAX OFFICER
|
April 15, 1991 |
|
SITA WORLD TRAVEL I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 30, 1991 |
|
SIVA BEVERAGES Vs. INCOME TAX OFFICER
|
April 23, 1991 |
|
SOUTH EASTERN ROADWAYS LTD Vs. INCOME TAX OFFICER
|
October 25, 1991 |
|
SOUTH INDIAN FINANCE Vs. INCOME TAX OFFICER
|
August 22, 1991 |
|
SOUTHERN ASBESTOS CEMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 28, 1991 |
|
SREE ANNAPOORNA GOWRISHANKAR HOTELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 26, 1991 |
|
SRI HARISANKAR CASHEW MFG CO Vs. INCOME TAX OFFICER
|
May 31, 1991 |
|
STANMORE ANAMALLAY ESTATES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 12, 1991 |
|
STAR PAPER MILLS LTD Vs. INCOME TAX OFFICER
|
December 26, 1991 |
|
STEEL AUTHORITY OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 1991 |
|
SUDHABEN RAMANLAL Vs. WEALTH TAX OFFICER
|
February 25, 1991 |
|
SUNIL SIDDHARTHBHAI Vs. GIFT TAX OFFICER
|
April 18, 1991 |
|
SWADESHI COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
|
March 22, 1991 |
|
SWADESHI POLYTEX LTD Vs. INCOME TAX OFFICER
|
May 31, 1991 |
|
T N K GOVINDARAJU CHETTY AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 1991 |
|
TALAKSHI LALJI AND CO Vs. INCOME TAX OFFICER
|
January 25, 1991 |
|
TAMIL NADU STATE MARKETING CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 1991 |
|
TAYUB MOHAMED HAJEE MOOSA AND CO Vs. FIRST INCOME TAX OFFICER
|
February 18, 1991 |
|
THIRD INCOME TAX OFFICER Vs. JHAVERBHAI PATEL CH TRUST
|
December 10, 1991 |
|
TIAM HOUSE SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1991 |
|
TOURIST LODGE DEFUNCT Vs. INCOME TAX OFFICER
|
December 18, 1991 |
|
TRIVENI CONCERNS Vs. INCOME TAX OFFICER
|
September 27, 1991 |
|
TRUSTEES GODREJ TRUST Vs. FIFTH INCOME TAX OFFICER
|
May 6, 1991 |
|
UMESH CHAND AGARWAL Vs. INCOME TAX OFFICER
|
May 21, 1991 |
|
UNDERWATER SERVICES COMPANY P LTD Vs. DY COMMISSIONER OF INCOME TAX
|
February 7, 1991 |
|
USHA SOGANI Vs. INCOME TAX OFFICER
|
September 26, 1991 |
|
USHADEVI AGARWAL Vs. INCOME TAX OFFICER
|
November 29, 1991 |
|
V I P INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 11, 1991 |
|
V K DEVARAJAN AND BROS Vs. INCOME TAX OFFICER
|
March 26, 1991 |
|
V RAJASEKHARAN NAIR Vs. INCOME TAX OFFICER
|
September 27, 1991 |
|
V VAIDYANATHAN Vs. INCOME TAX OFFICER
|
June 13, 1991 |
|
VALIYA ARYAN BHATTATHIRIPAD Vs. WEALTH TAX OFFICER
|
May 16, 1991 |
|
VANITHA MOHAN Vs. GIFT TAX OFFICER
|
May 29, 1991 |
|
VIJAY KUMAR MEHRA Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 18, 1991 |
|
VIJAY TANK AND VESSELS P LTD Vs. INCOME TAX OFFICER
|
January 4, 1991 |
|
VINOD TAYAL Vs. INCOME TAX OFFICER
|
January 10, 1991 |
|
VIRAJ TECHNOCOM LTD Vs. INCOME TAX OFFICER
|
November 28, 1991 |
|
VISHWA NIRYAT P LTD Vs. INCOME TAX OFFICER
|
July 4, 1991 |
|
VORA INDUSTRIES TOOLS P LTD Vs. INCOME TAX OFFICER
|
August 6, 1991 |
|
VXL INDIA LTD Vs. INCOME TAX OFFICER
|
October 29, 1991 |
|
WEALTH TAX OFFICER Vs. R KRISHNA MURTHY
|
November 25, 1991 |
|
WEALTH TAX OFFICER Vs. P M PADMANABHAN
|
October 8, 1991 |
|
WEALTH TAX OFFICER Vs. V V V A DINAKARAN
|
September 25, 1991 |
|
WESTERN INDIA PAINTS AND COLOUR CO P LTD Vs. INCOME TAX OFFICER
|
April 24, 1991 |
|
WESTON LEASING AND FINANCE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 1991 |
|
YERCAUD COFFEE CURING WORKS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 27, 1991 |