REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P STATE CIVIL SUPPLIES CORPN Vs. INCOME TAX OFFICER	August 28, 1990
A V BALAGURUSWAMY Vs. INCOME TAX OFFICER	December 31, 1990
ABBASBHAI E LOKHANDWALA Vs. INCOME TAX OFFICER	August 29, 1990
AKME ELECTRONICS AND CONTROL P LTD Vs. INCOME TAX OFFICER	October 26, 1990
AL RAMANATHAN Vs. INCOME TAX OFFICER	December 14, 1990
ALI HUSSAIN ABDEALI LOKHANDWALA Vs. INCOME TAX OFFICER	June 13, 1990
ALMEEZAAN LEATHERS P LTD Vs. INCOME TAX OFFICER	June 26, 1990
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	March 20, 1990
ANIL KUMAR BISHNOI Vs. INSPECTING ASSISTANT COMMISSIONER	September 20, 1990
ANUBHAV FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 19, 1990
ANURAG AGARWAL Vs. INCOME TAX OFFICER	April 2, 1990
ARUN SHOURIE Vs. COMMISSIONER OF INCOME TAX	June 4, 1990
ARUNA PAUL Vs. INSPECTING ASSISTANT COMMISSIONER	October 1, 1990
ASHOKA BETALNUT CO P LTD Vs. INCOME TAX OFFICER	December 26, 1990
ASIAN PAINTS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 18, 1990
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B K A V BIRLA	August 24, 1990
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJA RAM SANTOSH KUMAR	October 30, 1990
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND AND SONS	October 25, 1990
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. M ANNAPURNA	January 25, 1990
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR AGARWAL	October 11, 1990
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MOHINDER KAUR	November 20, 1990
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. GAUR HARI SINGHANIA	October 16, 1990
ASSOCIATED COTTON TAPE INDUSTRIES MARKETING CO Vs. INCOME TAX OFFICER	February 14, 1990
ATLAS COPCO A B OF SWEDEN Vs. INSPECTING ASSISTANT COMMISSIONER	November 23, 1990
ATLAS COPCO MCT AB OF SWEDEN Vs. INCOME TAX OFFICER	April 6, 1990
B M CHINAI Vs. INCOME TAX OFFICER	August 30, 1990
B V RAJAGOPAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 29, 1990
BAKHTAWAR CONSTRUCTION CO P LTD Vs. GIFT TAX OFFICER	November 29, 1990
BAKUL JAIN Vs. INCOME TAX OFFICER	May 23, 1990
BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LTD Vs. INCOME TAX OFFICER	November 5, 1990
BANQUE NATIONAL DE PARIS Vs. INSPECTING ASSISTANT COMMISSIONER	December 31, 1990
BEMCEE P LTD Vs. INCOME TAX OFFICER	April 26, 1990
BHAGWATILAL G SHAH Vs. INCOME TAX OFFICER	September 19, 1990
BHOIR DREDGING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 1990
C C GANDHI AND CO Vs. INCOME TAX OFFICER	December 7, 1990
C COLACO Vs. SECOND WEALTH TAX OFFICER	December 31, 1990
C M REBELLO Vs. SECOND INCOME TAX OFFICER	February 28, 1990
CAMPA BEVERAGES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 4, 1990
CAWNPORE TEXTILES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 29, 1990
CEAT INTERNATIONAL S A Vs. INSPECTING ASSISTANT COMMISSIONER	December 27, 1990
CENTRAL CLOTH CO Vs. INCOME TAX OFFICER	December 31, 1990
CENTURY SPG AND MFG CO LTD Vs. INCOME TAX OFFICER	September 7, 1990
CH SITAMAHALAKSHMAMMA Vs. GIFT TAX OFFICER	July 9, 1990
CHAMPAKLAL C DHAMANWALA HUF Vs. INCOME TAX OFFICER	April 23, 1990
CHARBHUJA METAL CORPN Vs. THIRTEENTH INCOME TAX OFFICER	December 20, 1990
CHILDREN TRUST NATHUBHAI Vs. INCOME TAX OFFICER	May 22, 1990
CHIMANLAL PAPER CO P LTD Vs. INCOME TAX OFFICER	August 30, 1990
COMMISSIONER OF INCOME TAX Vs. STEPWELL INDUSTRIES	August 17, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LTD	February 6, 1990
COMMISSIONER OF INCOME TAX Vs. INDIANA TRAVELS P LTD	January 17, 1990
COROMANDAL STEELS LTD Vs. INCOME TAX OFFICER	October 29, 1990
CROYGENICS INDIA LTD Vs. INCOME TAX OFFICER	September 28, 1990
D C M LTD Vs. INCOME TAX OFFICER	August 31, 1990
D P KANODIA Vs. INCOME TAX OFFICER	October 23, 1990
D P RAJ AGRAWAL Vs. COMMISSIONER OF INCOME TAX	June 8, 1990
D S MISTRY Vs. THIRD ASSISTANT CONTROLLER OF ESTATE DUTY	April 26, 1990
DAISY PAUL Vs. WEALTH TAX OFFICER	November 20, 1990
DALJIT EXPORTS IND P LTD Vs. INCOME TAX OFFICER	October 18, 1990
DATA BASE INDUSTRIES Vs. INCOME TAX OFFICER	October 11, 1990
DEEP CHAND JAIN Vs. DEPUTY COMMISSIONER OF WEALTH TAX	February 12, 1990
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. INCOME TAX OFFICER	October 29, 1990
DEWAN RUBBER INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER	September 3, 1990
DHIRAJLAL AND BROS Vs. INCOME TAX OFFICER	May 21, 1990
DHORAJIA CONSTRUCTION CO Vs. INCOME TAX OFFICER	July 2, 1990
DRILL ROCK ENGG P LTD Vs. INCOME TAX OFFICER	August 31, 1990
DURGA IRON AND STEEL INDUSTRIES Vs. INCOME TAX OFFICER	July 30, 1990
DY COMMISSIONER OF WEALTH TAX Vs. INDUSTRIAL OXYGEN CO P LTD	March 22, 1990
DYNAVISION LTD Vs. INCOME TAX OFFICER	September 17, 1990
EMCETE AND SONS P LTD Vs. GIFT TAX OFFICER	April 17, 1990
EMKAY GLASS WORKS Vs. INCOME TAX OFFICER	October 31, 1990
ESCORTS JCB LTD Vs. INCOME TAX OFFICER	June 4, 1990
ETHNOR LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 10, 1990
EVERSHINE GRANITES P LTD Vs. INCOME TAX OFFICER	June 27, 1990
FARIDABAD INVESTMENT CO LTD Vs. INCOME TAX OFFICER	May 24, 1990
FILMISTAN EXHIBITORS P LTD Vs. INCOME TAX OFFICER	April 26, 1990
FIRST INCOME TAX OFFICER Vs. P ASIRVATHA NADAR AND SONS	April 6, 1990
G U J JAEGER GMBH Vs. INCOME TAX OFFICER	September 20, 1990
GIFT TAX OFFICER Vs. RUKMANI CO P LTD	August 7, 1990
GIFT TAX OFFICER Vs. P SUBBAMMAL	February 1, 1990
GUDIWADA RAMACHANDRA RAO Vs. INCOME TAX OFFICER	September 25, 1990
GURDAYAL BERLIA CHARITABLE TRUST Vs. FIFTH INCOME TAX OFFICER	June 11, 1990
GURUDEV ENGINEERS P LTD Vs. INCOME TAX OFFICER	May 30, 1990
H D S MALHOTRA Vs. INCOME TAX OFFICER	May 11, 1990
H H SIR SAWAI MAN SINGHJI HUF Vs. DY COMMISSIONER OF WEALTH TAX	July 9, 1990
H R JOHNSON INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 26, 1990
HAROOCHARAI TEA CO Vs. INCOME TAX OFFICER	August 6, 1990
HIMAT VALLANJI KARIA Vs. INCOME TAX OFFICER	September 21, 1990
HINDUSTAN HYDRAULICS Vs. INSPECTING ASSISTANT COMMISSIONER	November 19, 1990
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 31, 1990
HIRA CRUSHING P LTD Vs. INCOME TAX OFFICER	May 14, 1990
HYDROCARBONS INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 21, 1990
I D GUPTA Vs. INCOME TAX OFFICER	December 14, 1990
INCOME TAX OFFICER Vs. B N BHASKAR AND SONS	December 7, 1990
INCOME TAX OFFICER Vs. Y R CELLY AND SONS	December 28, 1990
INCOME TAX OFFICER Vs. NAVAND BAI	December 24, 1990
INCOME TAX OFFICER Vs. MUNAK GALVA SHEETS LTD	July 18, 1990
INCOME TAX OFFICER Vs. CENTRAL WINES	May 3, 1990
INCOME TAX OFFICER Vs. A P INDUSTRIAL INFRASTRUCTURE CORPN LTD	April 19, 1990
INCOME TAX OFFICER Vs. PAN AMERICAN WORLD AIRWAYS	August 28, 1990
INCOME TAX OFFICER Vs. MOHD HANIF GADDI	July 24, 1990
INCOME TAX OFFICER Vs. R K SWAMY	September 11, 1990
INCOME TAX OFFICER Vs. MUTHOOT M GEORGE CHITS INDIA LTD	May 21, 1990
INCOME TAX OFFICER Vs. KALIMA PLASTICS P LTD	September 3, 1990
INCOME TAX OFFICER Vs. VAMET INDUSTRIES	September 19, 1990
INCOME TAX OFFICER Vs. THANGAM ALUMINIUM INDUSTRIES	June 6, 1990
INCOME TAX OFFICER Vs. SERVALL ENGG WORKS P LTD	August 29, 1990
INCOME TAX OFFICER Vs. S KUMARASWAMY REDDIAR AND SONS	December 31, 1990
INCOME TAX OFFICER Vs. K W MUKUNDA MARAR	October 5, 1990
INCOME TAX OFFICER Vs. FOREST INDUSTRIES P LTD	October 11, 1990
INCOME TAX OFFICER Vs. A G GAS AGENCY	August 31, 1990
INCOME TAX OFFICER Vs. PRATIK PRINTS	December 31, 1990
INCOME TAX OFFICER Vs. TANDEL AUTOMOBILES	July 16, 1990
INCOME TAX OFFICER Vs. DIANOND CARTONS	March 13, 1990
INCOME TAX OFFICER Vs. S K FAMILY TRUST	October 10, 1990
INCOME TAX OFFICER Vs. DELWADA INVESTMENT P LTD	October 8, 1990
INCOME TAX OFFICER Vs. B N KESHATWAR	March 28, 1990
INCOME TAX OFFICER Vs. PENINSULAR PLANTATIONS LTD	November 30, 1990
INCOME TAX OFFICER Vs. MAHARASHTRA KHANDSARI SUGAR MILLS	March 16, 1990
INCOME TAX OFFICER Vs. UNITED AGENCIES P LTD	August 31, 1990
INCOME TAX OFFICER Vs. GURU NANAK RICE GENERAL MILLS	February 8, 1990
INCOME TAX OFFICER Vs. AGARWAL FAMILY TRUST	December 21, 1990
INCOME TAX OFFICER Vs. SUNNA M PESTONJEE	October 10, 1990
INCOME TAX OFFICER Vs. RAJ CONSTRUCTION CO	March 14, 1990
INCOME TAX OFFICER Vs. NIRANJAN SINGH CHADHA	June 13, 1990
INCOME TAX OFFICER Vs. HAVERO INDUSTRIES LTD	December 20, 1990
INCOME TAX OFFICER Vs. O P RALHAN	July 26, 1990
INCOME TAX OFFICER Vs. DEELIP DRESSES	January 30, 1990
INCOME TAX OFFICER Vs. YUDHVIR SINGH HOMEOPATHIC CHARITABLE TRUST	September 28, 1990
INCOME TAX OFFICER Vs. GUJARAT TEA PROCESSORS AND PACKERS P LTD	April 26, 1990
INCOME TAX OFFICER Vs. ARUNA SUGARS LTD	May 17, 1990
INCOME TAX OFFICER Vs. J K K TEXTILE PROCESSING MILLS	July 23, 1990
INCOME TAX OFFICER Vs. COIMBATORE ROLLER FLOUR MILLS P LTD	August 27, 1990
INCOME TAX OFFICER Vs. R B CHY RUCHI RAM KHATTAR AND SONS	October 10, 1990
INCOME TAX OFFICER Vs. GEMINI PICTURES CIRCUIT P LTD	March 16, 1990
INCOME TAX OFFICER Vs. DHARAM PAL SINGH HUF	November 26, 1990
INCOME TAX OFFICER Vs. LILASONS BREWERIES P LTD	July 23, 1990
INCOME TAX OFFICER Vs. DAVINDER ARORA	August 22, 1990
INCOME TAX OFFICER Vs. MANGAL METAL INDUSTRIES	October 4, 1990
INCOME TAX OFFICER Vs. JOTUMAL T THAWANI	December 17, 1990
INDUMATI CHIMANLAL Vs. INCOME TAX OFFICER	April 9, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. GUJARAT GLASS P LTD	October 16, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. MADHUSUDAN VEGETABLE PRODUCTS CO LTD	January 12, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. VARISTHA UDYOG LTD	April 30, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. KEGG FARMS	September 3, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. CEMENT DISTRIBUTORS LTD	November 19, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN ALUMINIUM CABLES LTD	December 3, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. HAR PARSHAD AND CO LTD	December 27, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. UNIVERSAL STEEL ALLOYS LTD	November 22, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. MAHALAKSHMI SUGAR MILLS CO LTD	November 30, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. BARMALT INDIA P LTD	November 7, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. TATA PRESS LTD	September 22, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. DAIMLER BENZ AG	October 30, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. HINDUSTAN CONSTRUCTION CO LTD	December 13, 1990
INSPECTING ASSISTANT COMMISSIONER Vs. HANUMAN TUBE WELL CO	November 30, 1990
INVESTMENT TRUST OF INDIA LTD Vs. INCOME TAX OFFICER	December 24, 1990
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER	December 12, 1990
J V GUPTA AND SONS Vs. INCOME TAX OFFICER	October 12, 1990
JABBARMAL DUGAR Vs. INCOME TAX OFFICER	February 15, 1990
JAI SHARDA RICE MILLS Vs. INCOME TAX OFFICER	October 1, 1990
JALAN TIMBERS Vs. INCOME TAX OFFICER	August 17, 1990
JAYANIKUMAR V THAKKAR Vs. INCOME TAX OFFICER	August 8, 1990
JERBANOO N WADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 1990
JHALANI TOOLS I P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 20, 1990
JIMMY S LAWYER Vs. FIRST INCOME TAX OFFICER	August 13, 1990
JITAJI CHUNNILAL Vs. INCOME TAX OFFICER	May 30, 1990
JUSTICE S P GOYAL Vs. INCOME TAX OFFICER	February 28, 1990
K BEEPATHUMMA Vs. GIFT TAX OFFICER	August 28, 1990
K C P LTD Vs. INCOME TAX OFFICER	June 29, 1990
K C P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	May 3, 1990
K G KHOSLA COMPRESSORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 30, 1990
K MOIDU Vs. WEALTH TAX OFFICER	October 11, 1990
K RAY Vs. INCOME TAX OFFICER	July 9, 1990
K S GURUMURTHY Vs. INCOME TAX OFFICER	August 30, 1990
K V SOMASUNDARAM CHETTIAR AND SONS Vs. INCOME TAX OFFICER	January 16, 1990
KA KROM RAPSANG Vs. WEALTH TAX OFFICER	March 29, 1990
KALYANI SUNDARAM Vs. INSPECTING ASSISTANT COMMISSIONER	December 14, 1990
KAMLA DEVI BISHNOI Vs. INCOME TAX OFFICER	December 31, 1990
KESHAVLAL CHHABABHAI PATEL Vs. INCOME TAX OFFICER	July 31, 1990
KESHAVLAL JAWAHARLAL ENTERPRISES Vs. SECOND INCOME TAX OFFICER	July 24, 1990
KIRAN TOBACCO PRODUCTS P LTD Vs. FIRST INCOME TAX OFFICER	October 24, 1990
KISHAN LAL Vs. INCOME TAX OFFICER	May 7, 1990
KISHORE KUMAR GANGULY Vs. INSPECTING ASSISTANT COMMISSIONER	July 5, 1990
M B MARFATIA EXECUTOR OF THE ESTATE OF LATE SHRI G K VYAS Vs. WEALTH TAX OFFICER	February 5, 1990
M CT M CHIDAMBARAM CHETTIAR FOUNDATION Vs. INCOME TAX OFFICER	June 21, 1990
M K KUPPURAJ Vs. ASSISTANT COMMISSIONER OF GIFT TAX	June 4, 1990
M M MARICAN TRUST Vs. WEALTH TAX OFFICER	May 5, 1990
M S P RAJAH HUF Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	April 19, 1990
M VEDACHALA MUDALIAR AND CO Vs. INCOME TAX OFFICER	December 17, 1990
MAHABIR PRASAD KEDIA Vs. INCOME TAX OFFICER	November 6, 1990
MAHALAKSHMI JEWELLERY HOUSE Vs. INCOME TAX OFFICER	October 5, 1990
MAHESH KR SAHARIA Vs. WEALTH TAX OFFICER	October 8, 1990
MAHINDRA CO LTD Vs. INCOME TAX OFFICER	November 20, 1990
MAJOR D M PURANDARE Vs. INCOME TAX OFFICER	January 29, 1990
MANOHAR LAL MUNSHI LAL Vs. INCOME TAX OFFICER	May 16, 1990
MANOHARLAL Vs. INCOME TAX OFFICER	December 5, 1990
MARCHON TEXTILE IND P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	May 7, 1990
MARINE ENGG SERVICES P LTD Vs. INCOME TAX OFFICER	April 26, 1990
MEENAKSHI ACHI TRUST Vs. WEALTH TAX OFFICER	August 31, 1990
MEENAKSHI KHOSLA Vs. INCOME TAX OFFICER	October 1, 1990
MEGHRAJ JESRAJ Vs. INCOME TAX OFFICER	April 20, 1990
MENON AND MENON P LTD Vs. INCOME TAX OFFICER	October 16, 1990
MERIND LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1990
MODERN TYRE MOULDS INDIA P LTD Vs. INCOME TAX OFFICER	June 1, 1990
MOHTA ISPAT LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 20, 1990
MORVI HOROLOGICAL INDUSTRIES Vs. INCOME TAX OFFICER	September 7, 1990
N C J JOHN Vs. INCOME TAX OFFICER	October 12, 1990
NAGARDAS M SHAH Vs. INCOME TAX OFFICER	January 22, 1990
NARANDAS KARSANDAS Vs. INCOME TAX OFFICER	August 8, 1990
NARBOD CONSTRUCTIONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 7, 1990
NARTAN ELECTRICAL INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 14, 1990
NATIONAL AGRO SERVICE Vs. INCOME TAX OFFICER	July 31, 1990
NAVNITLAL SAKARLAL Vs. INCOME TAX OFFICER	August 3, 1990
NAYNABEN MANSUKHLAL RAICHURA Vs. INCOME TAX OFFICER	October 12, 1990
NELCO INDIA P LTD Vs. INCOME TAX OFFICER	November 6, 1990
NIKKA MAL DIAMONDS Vs. INCOME TAX OFFICER	March 15, 1990
NINTH INCOME TAX OFFICER Vs. V R BENDRE AND CO	May 4, 1990
OIL AND NATURAL GAS COMMISSION Vs. INSPECTING ASSISTANT COMMISSIONER	June 20, 1990
OMRAO INDUSTRIAL CORPN P LTD Vs. INCOME TAX OFFICER	June 28, 1990
ORIENTAL ENTERPRISES Vs. INCOME TAX OFFICER	August 27, 1990
OUDH SUGAR MILLS LTD Vs. INCOME TAX OFFICER	February 8, 1990
P P CHANDRASEKHARA PAI Vs. INCOME TAX OFFICER	November 16, 1990
P P CHANDRASEKHARA PAI Vs. WEALTH TAX OFFICER	November 20, 1990
P P VERMA Vs. INSPECTING ASSISTANT COMMISSIONER	February 28, 1990
P S B FINANCE INVESTMENT LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 22, 1990
PARAMANAND L BAJAJ Vs. INCOME TAX OFFICER	August 20, 1990
PATEL ENTERPRISERS Vs. INCOME TAX OFFICER	July 25, 1990
PATEL OIL MILLS Vs. INCOME TAX OFFICER	July 3, 1990
PATSONS PROPERTIES P LTD Vs. INCOME TAX OFFICER	November 15, 1990
PHOOL O NAVANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 26, 1990
PRADEEP NARANG Vs. INSPECTING ASSISTANT COMMISSIONER	October 11, 1990
PRATAP STEEL ROLLING MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 7, 1990
PREM RICE AND GEN MILLS Vs. INCOME TAX OFFICER	September 18, 1990
PREMIER BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 16, 1990
PRITHVI BAVEJA Vs. FIRST WEALTH TAX OFFICER	August 10, 1990
PRODUCERS UNION LTD Vs. ASSESSING OFFICER	March 20, 1990
PUROLATOR INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 24, 1990
R D RAM NATH AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	November 28, 1990
R K AMBADY Vs. INCOME TAX OFFICER	November 6, 1990
RAJENDRA B NICHANI Vs. ASSISTANT COMMISSIONER	May 7, 1990
RAKHEE BENEFICIARY TRUST Vs. FOURTH INCOME TAX OFFICER	November 30, 1990
RAMNATH EXPORTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 26, 1990
RENUSAGAR POWER CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 26, 1990
REVA INVESTMENT P LTD Vs. INCOME TAX OFFICER	July 18, 1990
RIETT BUSCUITS CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 12, 1990
RISHI ROOP CHEMICAL CO P LTD Vs. INCOME TAX OFFICER	December 10, 1990
RUPIN INVESTMENT AND TRADING P LTD Vs. INCOME TAX OFFICER	September 14, 1990
S KANNAN Vs. INCOME TAX OFFICER	April 30, 1990
S N PRODUCTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 30, 1990
S P RAJAGOPALA IYER Vs. GIFT TAX OFFICER	May 14, 1990
S RADHIKA Vs. INCOME TAX OFFICER	August 31, 1990
S S CONTRACTORS Vs. INCOME TAX OFFICER	June 29, 1990
S SARABJIT SINGH Vs. INCOME TAX OFFICER	October 25, 1990
SANABHAI R DALWADI Vs. INCOME TAX OFFICER	May 22, 1990
SANJIV KUMAR DHANJI Vs. INCOME TAX OFFICER	May 11, 1990
SANTOSH ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 5, 1990
SARDAR HARBANS SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	June 27, 1990
SAREE CENTRE Vs. INCOME TAX OFFICER	July 24, 1990
SARLADEVI SARABHAI TRUST NO 13 Vs. INCOME TAX OFFICER	October 11, 1990
SATINDER KUMAR JAIN HUF Vs. WEALTH TAX OFFICER	June 13, 1990
SECOND GIFT TAX OFFICER Vs. N PRASANNA	September 6, 1990
SHANKAR NARAYANA CONSTRUCTION CO Vs. FIRST INCOME TAX OFFICER	November 22, 1990
SINGAL DIWAN PROPERTIES P LTD Vs. INCOME TAX OFFICER	October 10, 1990
SIXTH INCOME TAX OFFICER Vs. KUMAR METAL INDUSTRIES	October 26, 1990
SOPHIA FINANCE LTD Vs. INCOME TAX OFFICER	October 5, 1990
SOS CHILDRENS VILLAGE OF INDIA Vs. INCOME TAX OFFICER	May 31, 1990
SRIDEVI PRATAP Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	October 29, 1990
STANDARD CHARTERED BANK Vs. INSPECTING ASSISTANT COMMISSIONER	December 13, 1990
STATESMAN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 11, 1990
STOCK EXCHANGE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 24, 1990
STONECRAFT ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 8, 1990
SUTLEJ PALACE AND PICTURES Vs. COMPETENT AUTHORITY IAC	August 24, 1990
T DEVAKI DEVI Vs. WEALTH TAX OFFICER	March 29, 1990
T DEVAKIDEVI Vs. WEALTH TAX OFFICER	April 9, 1990
T S KRISHNAPPA CHETTY Vs. INCOME TAX OFFICER	March 29, 1990
TALAKSHI LALJI AND CO Vs. INCOME TAX OFFICER	May 3, 1990
TAMILNADU TRANSPORT DEV FINANCE CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 17, 1990
THIRD INCOME TAX OFFICER Vs. GREENLINE MOTORS	October 10, 1990
TIN BOX CO Vs. INCOME TAX OFFICER	October 11, 1990
TIRUPATI CONSTRUCTION CO Vs. INCOME TAX OFFICER	September 4, 1990
TRAVANCORE TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	October 24, 1990
TRISHLA JAIN Vs. DY COMMISSIONER OF INCOME TAX	August 3, 1990
TRUPTI INVESTMENTS CO Vs. INCOME TAX OFFICER	July 27, 1990
TRUSTEES OF BHANDARI BALWEERCHAND PRATAPCHAND MEMORIAL RESEARCH FOUNDATION Vs. FIRST INCOME TAX OFFICER	November 17, 1990
TUBE INVESTMENTS OF INDIA LTD Vs. WEALTH TAX OFFICER	May 30, 1990
UBS PUBLISHERS DISTRIBUTORS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 11, 1990
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. INCOME TAX OFFICER	July 25, 1990
UNITEX PRODUCTS LTD Vs. INCOME TAX OFFICER	July 31, 1990
V M DUJODWALA Vs. INCOME TAX OFFICER	October 1, 1990
V P GOPINATHAN Vs. INCOME TAX OFFICER	July 26, 1990
V RAMCHANDRA RAO Vs. INCOME TAX OFFICER	January 17, 1990
VOLTAS LTD Vs. FIRST INCOME TAX OFFICER	April 30, 1990
WALAITI RAM GUPTA CO Vs. INCOME TAX OFFICER	March 20, 1990
WEALTH TAX OFFICER Vs. ESTATE OF LATE BALABHAI DAMODARDAS	February 9, 1990
WEALTH TAX OFFICER Vs. JERU M CONTRACTOR	March 16, 1990
WEALTH TAX OFFICER Vs. N RAJAMMAL	December 17, 1990
WEALTH TAX OFFICER Vs. N THEIVAJOTHI AMMAL	July 11, 1990
WEALTH TAX OFFICER Vs. C D R LAXMIDEVI OF GONDAL	January 18, 1990
WEALTH TAX OFFICER Vs. TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST	June 12, 1990
WOULD BE WIFE OF T SENTHIL KUMARAN Vs. INCOME TAX OFFICER	December 31, 1990
ZUBEDA BEGUM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 16, 1990

Year 1990 of INCOME TAX APPELLATE TRIBUNAL

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