REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P SMT MANGALAGAURI SHANTILAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	November 6, 1989
A P STATE ROAD TRANSPORT CORPN Vs. INCOME TAX OFFICER	May 16, 1989
ABDUL RAZACK Vs. INCOME TAX OFFICER	March 21, 1989
AGRIMA PROJECT ENGG AND CONSULTANCY SERVICES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 27, 1989
ANCHOR LINE LTD Vs. INCOME TAX OFFICER	February 28, 1989
ANURAG TRADING AND INVESTMENT CO P LTD Vs. INCOME TAX OFFICER	October 3, 1989
ARUNKUMAR MOHOTA HUF Vs. FIRST WEALTH TAX OFFICER	December 1, 1989
ASHOK COMMERCIAL CO Vs. INCOME TAX OFFICER	January 2, 1989
ASSISTANT COMMISSIONER OF GIFT TAX Vs. G D MAHAJAN	December 6, 1989
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATINDER PURI	November 22, 1989
ASSOCIATED AGRICULTURAL DEVELOPMENT FOUNDATION Vs. INCOME TAX OFFICER	July 31, 1989
ASSOCIATED CEMENT COMPANIES LTD Vs. DY COMMISSIONER OF INCOME TAX	May 31, 1989
ATMAN TRUST Vs. INSPECTING ASSISTANT COMMISSIONER	September 26, 1989
B B SINGAL HUF Vs. INCOME TAX OFFICER	October 27, 1989
B GOPALAIAH Vs. INCOME TAX OFFICER	September 25, 1989
BABU LAL GRAND SONS FAMILY TRUST Vs. INCOME TAX OFFICER	August 17, 1989
BALWANT KAUR Vs. INCOME TAX OFFICER	October 31, 1989
BBC BROWN BOVERI AND CO LTD Vs. INCOME TAX OFFICER	June 2, 1989
BHANUMATI BACHUBHAI PATEL Vs. INCOME TAX OFFICER	July 31, 1989
BHARAT ROBBINS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	October 5, 1989
BHAURAM JODHRAJ AND CO Vs. INCOME TAX OFFICER	August 8, 1989
BIBIJAN BEGUM Vs. INCOME TAX OFFICER	April 10, 1989
BRINDA BENEFICIARY TRUST Vs. WEALTH TAX OFFICER	June 5, 1989
BST LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 30, 1989
CENTURY IRON AND STEEL LTD Vs. INCOME TAX OFFICER	October 19, 1989
CENTURY TEXTILES AND INDUSTRIES LTD Vs. INCOME TAX OFFICER	September 13, 1989
CHANCHALBEN Vs. WEALTH TAX OFFICER	February 27, 1989
CHANDRAVADAN M GANDHI Vs. FOURTEENTH INCOME TAX OFFICER	April 5, 1989
CLOTH TRADERS LTD Vs. INCOME TAX OFFICER	November 30, 1989
D V SALGAOCAR HUF Vs. FIRST INCOME TAX OFFICER	January 19, 1989
DAULAT RAM DHARAM BIR AUTO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 14, 1989
DOON VALLEY ROLLER FLOUR MILLS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 28, 1989
DOSHI MOTORS Vs. INCOME TAX OFFICER	February 6, 1989
DURGA COTTON MILLS P LTD Vs. INCOME TAX OFFICER	January 30, 1989
EXPO MACHINERY LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 4, 1989
FEMINA FASHION GROUP Vs. INCOME TAX OFFICER	July 24, 1989
GEM INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 14, 1989
GIFT TAX OFFICER Vs. MAHASUKHLAL BHAILAL	January 17, 1989
GOA SHIPYARD LTD Vs. FIRST INCOME TAX OFFICER	July 18, 1989
H SUDERSHAN CO Vs. INCOME TAX OFFICER	August 4, 1989
HAR PARSHAD AND CO Vs. INCOME TAX OFFICER	January 18, 1989
HOTEL KRISHNA Vs. INCOME TAX OFFICER	April 30, 1989
INCOME TAX OFFICER Vs. PRAVARA SAHAKARI SAKHAR KARKHANA LTD	September 25, 1989
INCOME TAX OFFICER Vs. VINAYAKA AGENCIES	August 8, 1989
INCOME TAX OFFICER Vs. CHAMAN PRAKASH AND SONS	July 24, 1989
INCOME TAX OFFICER Vs. POLYMER INTERNATIONAL	January 2, 1989
INCOME TAX OFFICER Vs. K S LOKHANDWALA	September 22, 1989
INCOME TAX OFFICER Vs. DESAI SONS	April 20, 1989
INCOME TAX OFFICER Vs. QUALITY WINES	August 29, 1989
INCOME TAX OFFICER Vs. RAJ KUMAR SONI	October 24, 1989
INCOME TAX OFFICER Vs. CORONATION FLOUR MILLS	December 15, 1989
INCOME TAX OFFICER Vs. KHUSHI RAM AND SONS	June 9, 1989
INCOME TAX OFFICER Vs. RAMJI LAL GANSHAM DAS	August 11, 1989
INCOME TAX OFFICER Vs. DALMIA DAIRY INDUSTRSES LTD	April 27, 1989
INCOME TAX OFFICER Vs. SERVANTS OF THE PEOPLE SOCIETY	September 27, 1989
INCOME TAX OFFICER Vs. D R SEHGAL	September 5, 1989
INCOME TAX OFFICER Vs. PREMIER CHIT FUND AND FINANCE P LTD	December 7, 1989
INCOME TAX OFFICER Vs. SONAL OFFSET PRESS	December 15, 1989
INCOME TAX OFFICER Vs. JAGRANI BAI	December 29, 1989
INCOME TAX OFFICER Vs. KOLLURU RAVI	February 28, 1989
INCOME TAX OFFICER Vs. AJAY SANJAY HUF	May 29, 1989
INCOME TAX OFFICER Vs. REPUBLIC ELECTRICALS CO	February 17, 1989
INCOME TAX OFFICER Vs. RAMANDU TRUST	July 25, 1989
INCOME TAX OFFICER Vs. MANUBHAI K MEHTA	May 31, 1989
INCOME TAX OFFICER Vs. NAVBHARAT SEEDS P LTD	November 29, 1989
INCOME TAX OFFICER Vs. SARDARI LAL SAROJ RANI TRANSPORTER	November 28, 1989
INCOME TAX OFFICER Vs. TRUSTEE AMMACHIVEEDU MOOHURTI TEMPLE TRUST	November 23, 1989
INCOME TAX OFFICER Vs. A J LOPEZ AND SONS	May 30, 1989
INCOME TAX OFFICER Vs. GURDIAL SINGH	May 12, 1989
INCOME TAX OFFICER Vs. A M ZAINALABDEEN MUSALIAR	February 15, 1989
INCOME TAX OFFICER Vs. DELHI PRESS SAMACHAR PATRA P LTD	December 7, 1989
INCOME TAX OFFICER Vs. SURESH SOOD	December 27, 1989
INCOME TAX OFFICER Vs. GIRIVANVASI PRAGATI MANDAL	March 28, 1989
INCOME TAX OFFICER Vs. GENERAL INVESTMENT CO LTD	March 6, 1989
INCOME TAX OFFICER Vs. GAURI KANTA KALITA	October 27, 1989
INCOME TAX OFFICER Vs. PAMPASAR DISTILLERY LTD	December 26, 1989
INCOME TAX OFFICER Vs. EASTERN AVIATION AND INDUSTRIES LTD	February 6, 1989
INCOME TAX OFFICER Vs. KRISHNA BHANDAR TRUST	March 9, 1989
INCOME TAX OFFICER Vs. SONABAI	June 9, 1989
INCOME TAX OFFICER Vs. ORICON P LTD	December 14, 1989
INCOME TAX OFFICER Vs. ANNAPURNA CONSTRUCTION CO	January 24, 1989
INCOME TAX OFFICER Vs. ASHWIN TRADING CO	December 27, 1989
INCOME TAX OFFICER Vs. MANOHARLAL M AGRAWAL	February 15, 1989
INCOME TAX OFFICER Vs. MILLARS MACHINERY CO LTD	July 7, 1989
INCOME TAX OFFICER Vs. ABBOTT LABORATORIES P LTD	October 16, 1989
INCOME TAX OFFICER Vs. PERFECT CIRCLE VICTOR LTD	March 30, 1989
INCOME TAX OFFICER Vs. MONTEDISON OF ITALY	February 10, 1989
INDIAN RESINS AND POLYMERS Vs. INCOME TAX OFFICER	May 12, 1989
INDURE MALLEABLE AND ALLOY CASTINGS P LTD Vs. INCOME TAX OFFICER	September 6, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. JHALANI AND CO	June 26, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. PARIKH ENGG AND BODY BUILDING CO LTD	April 13, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. NARANG INDUSTRIES LTD	March 29, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. JAMEELA BANU	January 12, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. MODERN ELECTRONICS	May 23, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. GENERAL ELECTRIC CO	September 15, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. REINZ DICHTUNGS GMBH	September 4, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. E MERCK I P LTD	September 29, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. HOECHST INDIA LTD	March 27, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB UNITED PESTICIDES AND CHEMICALS LTD	September 28, 1989
INSPECTING ASSISTANT COMMISSIONER Vs. R S AVTAR SINGH AND CO	December 8, 1989
INSTITUTE OF MARKETING MANAGEMENT Vs. INSPECTING ASSISTANT COMMISSIONER	April 11, 1989
INSTRUMENTATION ENGINEERS P LTD Vs. INCOME TAX OFFICER	May 23, 1989
J K BOROOAH Vs. INCOME TAX OFFICER	June 28, 1989
JACKSON ENGINEERS P LTD Vs. INCOME TAX OFFICER	February 21, 1989
JANATA SAHAKARI PRAKRIYA SANSTHA LTD Vs. FIRST INCOME TAX OFFICER	May 5, 1989
JAYALAKSHMI CHEMICALS AND PULVERISERS Vs. INCOME TAX OFFICER	February 28, 1989
JEEVAN THREAD MFG PVT LTD Vs. INCOME TAX OFFICER	January 4, 1989
JHALANI TOOLS I P LTD Vs. COMMISSIONER OF INCOME TAX	April 20, 1989
JINDAL EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 23, 1989
JITENDRA TRUST Vs. INCOME TAX OFFICER	January 31, 1989
JOHARMAL MURLIDHAR AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	March 31, 1989
JOY ICE CREAMS BANGALORE P LTD Vs. INCOME TAX OFFICER	March 23, 1989
K NARASAMMA Vs. INCOME TAX OFFICER	February 20, 1989
K R FILMS P LTD Vs. INCOME TAX OFFICER	September 12, 1989
K S ABDULLA Vs. WEALTH TAX OFFICER	May 23, 1989
KATIKA RAMULU AND BROS Vs. INCOME TAX OFFICER	July 31, 1989
KELVINATOR OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 13, 1989
KISHAN GUPTA Vs. INCOME TAX OFFICER	August 16, 1989
LACHMAN DASS BAKSHI RAM Vs. INCOME TAX OFFICER	February 14, 1989
LAMINA SUSPENSION PRODUCTS P LTD Vs. INCOME TAX OFFICER	May 5, 1989
LEASING AND INDUSTRIAL FINANCE CO LTD Vs. INCOME TAX OFFICER	August 29, 1989
LETAPE INDIA P LTD Vs. SIXTH INCOME TAX OFFICER	August 1, 1989
LUXMI CUTPIECE BHANDAR Vs. INCOME TAX OFFICER	September 27, 1989
M G DOSHIT Vs. GIFT TAX OFFICER	January 30, 1989
M G K MENON Vs. INSPECTING ASSISTANT COMMISSIONER	June 26, 1989
MADHUSUDAN VEGETABLE PRODUCTS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 31, 1989
MAHARASHTRA LAND DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER	November 10, 1989
MAHAVIR PLANTATIONS P LTD Vs. INCOME TAX OFFICER	August 18, 1989
MANDLI HANUMANTHAPPA SETTY Vs. FIRST INCOME TAX OFFICER	March 16, 1989
MARUDHAR CULTIVATORS PVT LTD Vs. WEALTH TAX OFFICER	February 27, 1989
MOHANLAL HARGOVINDDAS Vs. INSPECTING ASSISTANT COMMISSIONER	September 14, 1989
MOTOR INDUSTRIES CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 31, 1989
MUNIA DEVI JAIN Vs. INCOME TAX OFFICER	February 18, 1989
N CHORDIYA FAMILY BENEFICIAL TRUST Vs. INCOME TAX OFFICER	April 3, 1989
N SANKARANARAYANAN Vs. GIFT TAX OFFICER	November 20, 1989
NADIR B GODREJ Vs. COMMISSIONER OF INCOME TAX	August 3, 1989
NAGESWARA RICE WORKING CO Vs. INCOME TAX OFFICER	February 24, 1989
NANI RAI Vs. INCOME TAX OFFICER	August 21, 1989
NAUTAM KANTABEN TRUST Vs. WEALTH TAX OFFICER	March 15, 1989
NIZAMABAD CO OPERATIVE SUGAR FACTORY LTD Vs. INCOME TAX OFFICER	September 20, 1989
O N G C Vs. COMMISSIONER OF INCOME TAX	September 8, 1989
O N G C Vs. INSPECTING ASSISTANT COMMISSIONER	January 25, 1989
OM RICE MILLS Vs. INCOME TAX OFFICER	January 27, 1989
ORIENTAL BANK OF COMMERCE Vs. INSPECTING ASSISTANT COMMISSIONER	September 21, 1989
P DAYAKAR Vs. INCOME TAX OFFICER	March 23, 1989
P N TULI Vs. WEALTH TAX OFFICER	August 9, 1989
PARIKH BROS Vs. SIXTH INCOME TAX OFFICER	March 31, 1989
PRAVEEN DRESS MFG CO Vs. SEVENTH INCOME TAX OFFICER	May 5, 1989
PREM LATA DHAWAN Vs. COMMISSIONER OF INCOME TAX	August 16, 1989
PREMIER DIE CASTING AND ENGG CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 27, 1989
PRITAM H DADLANI Vs. INCOME TAX OFFICER	January 16, 1989
R B KANAKIA CO Vs. INCOME TAX OFFICER	December 15, 1989
RAJENDER KUMAR GOYAL Vs. GIFT TAX OFFICER	February 28, 1989
RAM CHAND RAM KISHEN CHAWLA Vs. INCOME TAX OFFICER	February 16, 1989
RAM FIBRES LTD Vs. INCOME TAX OFFICER	May 9, 1989
RAM RAKHI Vs. INCOME TAX OFFICER	March 17, 1989
RAM SAGAR CHAUDHARI Vs. THIRD INCOME TAX OFFICER	May 31, 1989
RANI DAYAWATI DEVI Vs. WEALTH TAX OFFICER	December 15, 1989
RATNAKAR AND MURALI Vs. INCOME TAX OFFICER	August 11, 1989
RATTAN MALA JAIN Vs. WEALTH TAX OFFICER	June 7, 1989
RATTAN TRADING CO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASSESSMENT	January 25, 1989
RISHI GAGAN TRUST Vs. INCOME TAX OFFICER	September 29, 1989
RUSTOM SPINNERS LTD Vs. INCOME TAX OFFICER	October 13, 1989
S A COLACO Vs. SECOND WEALTH TAX OFFICER	December 1, 1989
S P BANERJEE Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 22, 1989
SABARKANTHA JILLA RU UDPADKONI CO OP SPG MILLS Vs. INCOME TAX OFFICER	December 21, 1989
SABARMATI INVESTMENTS P LTD Vs. INCOME TAX OFFICER	July 19, 1989
SAI ELECTRICALS Vs. INCOME TAX OFFICER	July 19, 1989
SANDEEP ENTERPRISES P LTD Vs. INCOME TAX OFFICER	July 13, 1989
SANDEEP INVESTMENT P LTD Vs. INCOME TAX OFFICER	January 27, 1989
SARABHAI FOUNDATION Vs. INCOME TAX OFFICER	March 14, 1989
SECOND INCOME TAX OFFICER Vs. A C JHAVERI TRUST	October 3, 1989
SESA GOA LTD Vs. FIRST INCOME TAX OFFICER	July 28, 1989
SHASHIRKUMAR BAJAJ Vs. FIRST WEALTH TAX OFFICER	November 28, 1989
SOFTEK P LTD Vs. INCOME TAX OFFICER	December 19, 1989
SOM DATT BUILDERS P LTD Vs. INCOME TAX OFFICER	February 3, 1989
SOMANY PILKINGSTONS LTD Vs. INCOME TAX OFFICER	September 4, 1989
SRI PEDDA JEEYANGAR MUTT Vs. INCOME TAX OFFICER	July 24, 1989
STATE TRADING CORPN OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 30, 1989
SUBHADRABEN SHANKERLAL PATEL Vs. WEALTH TAX OFFICER	December 1, 1989
SUNITA DIVECHA Vs. TENTH INCOME TAX OFFICER	November 27, 1989
SYED MOHAMMED IQBAL AND SONS Vs. INCOME TAX OFFICER	February 28, 1989
THIRD INCOME TAX OFFICER Vs. NAWAB IQBAL MOHD KHAN OF PALANPUR	September 22, 1989
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER	April 26, 1989
TRUSTEES OF THE ESTATE OF R D PATEL Vs. WEALTH TAX OFFICER	August 30, 1989
TRUSTEES OF WEDDING GIFTS TRUST OF HEH THE NIZAMS TWO GRAND DAUGHTERS Vs. WEALTH TAX OFFICER	March 17, 1989
UNIVERSAL GENERICS P LTD Vs. INCOME TAX OFFICER	January 12, 1989
V M SALGAOCAR AND BROS P LTD Vs. INCOME TAX OFFICER	August 31, 1989
V M SHAH Vs. SECOND INCOME TAX OFFICER	May 18, 1989
VASANT CHITRA MANDIR Vs. INCOME TAX OFFICER	December 28, 1989
VINOD KUMAR GUPTA Vs. INCOME TAX OFFICER	September 19, 1989
WEALTH TAX OFFICER Vs. FULABHAI NARANBHAI AMIN HUF	March 3, 1989
WEALTH TAX OFFICER Vs. PRIYA HOLDING P LTD	April 7, 1989
WEALTH TAX OFFICER Vs. MANISH M PATEL	April 19, 1989
WEALTH TAX OFFICER Vs. P KRISHNA WARRIER	November 30, 1989
WEALTH TAX OFFICER Vs. G S KRISHNAVATI VAHUJI MAHARAJ	March 7, 1989
WEALTH TAX OFFICER Vs. ASHOK RAJE GAEKWAD HUF	January 17, 1989
WEALTH TAX OFFICER Vs. MEHR TOOS VAKIL	August 1, 1989
WEALTH TAX OFFICER Vs. BACHUBHAI HIMATLAL SHAH HUF	December 21, 1989
WEALTH TAX OFFICER Vs. LAKHAJI KUNVERJI HUF	October 5, 1989
WEALTH TAX OFFICER Vs. MANMOHAN LAL RAIS HUF	April 24, 1989
WEALTH TAX OFFICER Vs. NAWAB NASIRUDDIN KHAN	December 1, 1989
WEALTH TAX OFFICER Vs. MRS BAKHTAWAR B CHENOY	December 19, 1989
WEALTH TAX OFFICER Vs. AJIT SINGH MALHOTRA	November 27, 1989
Y W C A OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER	March 13, 1989

Year 1989 of INCOME TAX APPELLATE TRIBUNAL

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