REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M MOOSA Vs. WEALTH TAX OFFICER	September 30, 1988
ABDULGAFAR A MANIYAR Vs. FIRST GIFT TAX OFFICER	December 19, 1988
AEROPLANE SHOE FACTORY Vs. INCOME TAX OFFICER	August 3, 1988
AGNEL CHARITIES Vs. INCOME TAX OFFICER	March 10, 1988
ARSH INDUSTRIALS AND INVESTMENT P LTD Vs. INCOME TAX OFFICER	September 9, 1988
ARTOS BREWERIES LTD Vs. INCOME TAX OFFICER	October 31, 1988
ASPINWALL AND CO LTD Vs. INCOME TAX OFFICER	October 6, 1988
ASSOCIATED CAPSULES P LTD Vs. INCOME TAX OFFICER	July 18, 1988
B RAMASWAMY HUF Vs. INCOME TAX OFFICER	September 30, 1988
BORHAT TEA CO LTD Vs. INCOME TAX OFFICER	June 3, 1988
BRIG SUKHJIT SINGH Vs. WEALTH TAX OFFICER	March 8, 1988
CAPT A L KAPOOR Vs. FIRST INCOME TAX OFFICER	March 25, 1988
CHANDA DEVI SARAF Vs. INCOME TAX OFFICER	December 26, 1988
CHANDER BALA MODI Vs. INCOME TAX OFFICER	March 16, 1988
CHANDRAKANTA JHAVAR Vs. INCOME TAX OFFICER	December 22, 1988
CHANDRU L RAHEJA Vs. THIRD INCOME TAX OFFICER	February 15, 1988
CHUNILAL PRANJIVANDAS AND CO Vs. SECOND INCOME TAX OFFICER	October 13, 1988
COMMISSIONER OF INCOME TAX Vs. PURE DRINKS NEW DELHI LTD	June 8, 1988
COMMISSIONER OF WEALTH TAX Vs. KRISHAN KUMAR AGARWAL	August 26, 1988
D C GANDHI ASSOCIATES Vs. INCOME TAX OFFICER	August 12, 1988
D D KOCHHAR AND SONS Vs. INCOME TAX OFFICER	March 30, 1988
D H JOSHI Vs. INCOME TAX OFFICER	December 12, 1988
D S BUILDERS Vs. INSPECTING ASSISTANT COMMISSIONER	March 30, 1988
DALMIA AGENCIES LTD Vs. INCOME TAX OFFICER	April 22, 1988
DANA CORPN Vs. INCOME TAX OFFICER	April 8, 1988
DANDELI FERRO ALLOYS P LTD Vs. INCOME TAX OFFICER	May 16, 1988
DCM LTD Vs. INCOME TAX OFFICER	October 11, 1988
DEEPAK NITRITE LTD Vs. INCOME TAX OFFICER	August 23, 1988
DIXILYN FIELD INTERNATIONAL DRILLING CO Vs. INCOME TAX OFFICER	March 22, 1988
DRILL ROCK ENGG CO P LTD Vs. INCOME TAX OFFICER	April 29, 1988
ELCHEM SALES CORPN P LTD Vs. INCOME TAX OFFICER	February 9, 1988
ESTATE OF LATE SHRI K N KAULA Vs. APPELLATE CONTROLLER OF ESTATE DUTY	March 25, 1988
EXECUTORS OF THE ESTATE OF LATE D S MISTRY Vs. SECOND INCOME TAX OFFICER	March 29, 1988
EXECUTORS TO THE ESTATE OF LATE SMT SHRIMATIBEN P HUTHEESING Vs. INCOME TAX OFFICER	February 19, 1988
F HOFFMAN LA ROCHE AND CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 20, 1988
FEDDERS LLOYD CORPN P LTD Vs. INCOME TAX OFFICER	March 25, 1988
FIRST INCOME TAX OFFICER Vs. V J PAYMASTER	February 9, 1988
G R VISWANATH Vs. FIFTH INCOME TAX OFFICER	October 17, 1988
GEORGE WILLIAMSON ASSAM LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 29, 1988
GIFT TAX OFFICER Vs. K B B SUBUDHI	July 29, 1988
GIFT TAX OFFICER Vs. SARABHAI MANAGEMENT CORPN LTD	September 6, 1988
GIFT TAX OFFICER Vs. NANDKISHORE SAKARLAL HUF	May 10, 1988
GIFT TAX OFFICER Vs. GAUTAM SARABHAI LTD	July 20, 1988
GOBIND RAM SETHI Vs. GIFT TAX OFFICER	June 30, 1988
GODORE TOOLS INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 25, 1988
GOLCHA PROPERTIES P LTD Vs. INCOME TAX OFFICER	June 14, 1988
GOPI DEVI Vs. INCOME TAX OFFICER	February 29, 1988
GOYAL TRADING CO Vs. INCOME TAX OFFICER	June 20, 1988
GREEN CARRIERS AND CONTRACTORS DELHI P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 19, 1988
GUJARAT STATE FERTILIZERS CO LTD Vs. INCOME TAX OFFICER	February 18, 1988
H H RAHDADI SMT BADAN KANWAR MEDICAL TRUST Vs. WEALTH TAX OFFICER	May 23, 1988
H H SHRI SHIVENDRASINHJI B GOHIL Vs. WEALTH TAX OFFICER	January 15, 1988
H S SHIVARUDRAPPA Vs. FIFTH INCOME TAX OFFICER	February 11, 1988
HINDUSTAN COMMERCIAL CORPN Vs. SECOND INCOME TAX OFFICER	September 16, 1988
HINDUSTAN MARKETING AND ADVERTISING CO LTD Vs. INCOME TAX OFFICER	June 30, 1988
HINDUSTHAN WELFARE TRUST Vs. INCOME TAX OFFICER	April 28, 1988
IBM WORLD TRADE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	April 28, 1988
INCOME TAX OFFICER Vs. DHRANGADHRA CHEMICAL WORKS P LTD	July 27, 1988
INCOME TAX OFFICER Vs. TARLOCK SINGH AND SONS	April 29, 1988
INCOME TAX OFFICER Vs. ISPAT UDYOG	September 12, 1988
INCOME TAX OFFICER Vs. GURU NANAK VIDYA BHANDAR TRUST	May 23, 1988
INCOME TAX OFFICER Vs. EMCO TRANSFORMERS LTD	December 30, 1988
INCOME TAX OFFICER Vs. SANAK STEEL TUBES P LTD	April 25, 1988
INCOME TAX OFFICER Vs. VISAKHAPATNAM DISTRICT MILK PRODUCERS CO OP UNION LTD	December 25, 1988
INCOME TAX OFFICER Vs. GULAB RAI GOVIND PRASAD	January 29, 1988
INCOME TAX OFFICER Vs. R B G M MODI AND BROS P LTD	July 6, 1988
INCOME TAX OFFICER Vs. PHILIPS PETROLEUM CO	March 22, 1988
INCOME TAX OFFICER Vs. MOTI RAM SUBHASH CHAND JAIN	March 9, 1988
INCOME TAX OFFICER Vs. HYDERABAD INDUSTRIES LTD	August 4, 1988
INCOME TAX OFFICER Vs. GOKUL GAS P LTD	April 29, 1988
INCOME TAX OFFICER Vs. JUPUDI PARTHASARATHY	June 13, 1988
INCOME TAX OFFICER Vs. TAXPRINT ENGINEERS P LTD	September 1, 1988
INCOME TAX OFFICER Vs. DEEPAK FAMILY TRUST NO 1	June 15, 1988
INCOME TAX OFFICER Vs. KANCHANLAL MANCHHARAM	June 18, 1988
INCOME TAX OFFICER Vs. BAKUL CASHEW CO	June 6, 1988
INCOME TAX OFFICER Vs. NAGARDAS JASHRAJ	July 12, 1988
INCOME TAX OFFICER Vs. DECCAN GYMKHANA	February 10, 1988
INCOME TAX OFFICER Vs. BHOJRAJ CHARITABLE TRUST	July 13, 1988
INCOME TAX OFFICER Vs. SHILPI ADVERTISING LTD	May 30, 1988
INCOME TAX OFFICER Vs. GLACIER INVESTMENTS CO	September 6, 1988
INCOME TAX OFFICER Vs. JANAK STEEL TUBES P LTD	March 15, 1988
INCOME TAX OFFICER Vs. RANGRAJ KESHRIMAL	January 28, 1988
INCOME TAX OFFICER Vs. MRS SUNITA KUMAR	May 6, 1988
INCOME TAX OFFICER Vs. SETH GANGAJAL JALURAM CHARITY TRUST	April 20, 1988
INCOME TAX OFFICER Vs. MANI BHAI AND BROS	March 21, 1988
INCOME TAX OFFICER Vs. SUNIL KRISHNA GANGULY	March 10, 1988
INCOME TAX OFFICER Vs. KISHORE CHAND AND SONS	May 27, 1988
INCOME TAX OFFICER Vs. T K SANUKI	July 11, 1988
INCOME TAX OFFICER Vs. UDUPI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD	March 8, 1988
INDIAN INDUSTRIAL TRADERS AND DEALERS LTD Vs. INCOME TAX OFFICER	December 9, 1988
INDOCEAN ENGINEERS P LTD Vs. INCOME TAX OFFICER	March 23, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. S CHARANJIT SINGH	September 29, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. VAZIR SULTAN TOBACCO CO LTD	July 29, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. COROMANDAL FERTILIZERS LTD	November 30, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB NATIONAL BANK	October 6, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. DHAMPUR SUGAR MILLS LTD	July 29, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. MRS SAKINA	March 10, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. RENUSAGAR POWER CO	January 28, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. MECON INDIA LTD	February 18, 1988
INSPECTING ASSISTANT COMMISSIONER Vs. TRIGON METAL SECTIONS	January 8, 1988
INTRAVEN PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER	November 28, 1988
ISHRAT INDUSTRIES Vs. INCOME TAX OFFICER	July 19, 1988
ISLAND SEA FOODS P LTD Vs. INCOME TAX OFFICER	February 15, 1988
ISPAT PROJECTS LTD Vs. INCOME TAX OFFICER	January 15, 1988
JAHANGANJ COLD STORAGE Vs. INCOME TAX OFFICER	January 18, 1988
JAMMU AND KASHMIR INDUSTRIES LTD Vs. INCOME TAX OFFICER	April 27, 1988
JAMNALAL SONS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 16, 1988
K G KHOSLA Vs. WEALTH TAX OFFICER	November 25, 1988
KALINDI INVESTMENT P LTD Vs. INCOME TAX OFFICER	February 5, 1988
KELVINATOR OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 29, 1988
KISHANCHAND J BHAVNANI HUF Vs. WEALTH TAX OFFICER	August 29, 1988
KOLLIPARA SUBBA RAO Vs. INCOME TAX OFFICER	April 29, 1988
KUSUM PRODUCTS LTD Vs. INCOME TAX OFFICER	December 29, 1988
LATA MANGESHKAR Vs. FIRST WEALTH TAX OFFICER	September 7, 1988
M S PATWARDHAN Vs. FIFTH INCOME TAX OFFICER	February 16, 1988
MAHENDRA FINANCIAL CORPN Vs. INCOME TAX OFFICER	November 30, 1988
MAMAN CHAND RAMJI DAS Vs. INCOME TAX OFFICER	August 3, 1988
MD UMAR Vs. INCOME TAX OFFICER	February 11, 1988
MEGHALAYA ROAD CARRIERS Vs. INCOME TAX OFFICER	June 14, 1988
MILESTONE TYRES P LTD Vs. INCOME TAX OFFICER	July 29, 1988
MITCO FABRICATION CONSULTANTS P LTD Vs. INCOME TAX OFFICER	February 12, 1988
MODIPON LTD Vs. INCOME TAX OFFICER	April 29, 1988
MOLLETI RAMASWAMY Vs. INCOME TAX OFFICER	February 8, 1988
MOTILAL CHHADAMI LAL JAIN HUF Vs. WEALTH TAX OFFICER	April 21, 1988
N V PANDURANGAYYA Vs. INCOME TAX OFFICER	August 19, 1988
NAVA BHARAT FERRO ALLOYS Vs. INCOME TAX OFFICER	December 30, 1988
NAVINBHAI M PATEL Vs. INCOME TAX OFFICER	February 11, 1988
NIRMAL MEHRA Vs. INCOME TAX OFFICER	February 24, 1988
OMPRAKASH Vs. GIFT TAX OFFICER	August 22, 1988
P S Vs. RASQUINHA V INCOME TAX OFFICER	October 18, 1988
P S SARINE Vs. WEALTH TAX OFFICER	March 15, 1988
PANKAJ KUMAR MEHTA Vs. INSPECTING ASSISTANT COMMISSIONER	July 29, 1988
PAY AND ACCOUNTS OFFICER EW Vs. INCOME TAX OFFICER	July 14, 1988
PRADEEP AND CO Vs. INCOME TAX OFFICER	April 28, 1988
PRAKASH CHAND NAHATA Vs. INSPECTING ASSISTANT COMMISSIONER	January 11, 1988
PRAKASH TALKIES P LTD Vs. FIRST WEALTH TAX OFFICER	June 24, 1988
PRATAP SINGH Vs. INCOME TAX OFFICER	April 29, 1988
PREM CHAND GOEL Vs. GIFT TAX OFFICER	April 13, 1988
PREMLA VOHRA Vs. INCOME TAX OFFICER	March 11, 1988
PRESTOLITE OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX	September 1, 1988
R S REKHCHAND MOHOTA AND SONS Vs. FIRST INCOME TAX OFFICER	February 29, 1988
RADHABEN P ZAVERI Vs. INCOME TAX OFFICER	April 26, 1988
RAJ TRADING CO Vs. INCOME TAX OFFICER	May 16, 1988
RAJENDRA AUTOMOBILES Vs. INCOME TAX OFFICER	February 17, 1988
RAJESH CORPN Vs. INCOME TAX OFFICER	April 12, 1988
RAJESWARI EXPORT HOUSE Vs. INCOME TAX OFFICER	January 29, 1988
RAJJAN LAL MISRA Vs. INCOME TAX OFFICER	January 15, 1988
RAMA TRADERS Vs. FIRST INCOME TAX OFFICER	February 18, 1988
RAMESH PERSHAD Vs. INSPECTING ASSISTANT COMMISSIONER	March 29, 1988
RANBIR RAJ KAPOOR Vs. INCOME TAX OFFICER	January 8, 1988
RANBIR RAJKAPOR Vs. WEALTH TAX OFFICER	February 9, 1988
ROLLATAINERS LTD Vs. INCOME TAX OFFICER	April 12, 1988
S S FILMS Vs. INCOME TAX OFFICER	November 25, 1988
S U PUMPS P LTD Vs. INCOME TAX OFFICER	January 14, 1988
S V DHANWATAY Vs. WEALTH TAX OFFICER	December 5, 1988
S V LIMAYE Vs. FOURTH INCOME TAX OFFICER	August 25, 1988
SAMIR DIAMONDS EXPORTS P LTD Vs. INCOME TAX OFFICER	January 4, 1988
SHAM DASS INDER RAJ Vs. INCOME TAX OFFICER	March 30, 1988
SHAPOORJI AND CO RAJKOT P LTD Vs. INCOME TAX OFFICER	May 20, 1988
SHISHIRKUMAR BAJAJ Vs. FIRST WEALTH TAX OFFICER	April 18, 1988
SHRIRAM SMARAK NIDHI Vs. INSPECTING ASSISTANT COMMISSIONER	November 15, 1988
SINGH POULTRY P LTD Vs. INCOME TAX OFFICER	May 31, 1988
SIS RAM SHARMA AND CO Vs. INCOME TAX OFFICER	March 15, 1988
SOM BHOPAL Vs. INCOME TAX OFFICER	November 28, 1988
SREE BALAJI ESTATES Vs. INCOME TAX OFFICER	December 20, 1988
SRI BALAJI AND CO Vs. EIGHTH INCOME TAX OFFICER	October 12, 1988
SRI GOPAL CO Vs. INCOME TAX OFFICER	February 23, 1988
SRI HAR SARUP COLD STORAGE AND GENERAL MILLS Vs. INCOME TAX OFFICER	May 27, 1988
SRI RANGANATHA ENTERPRISES Vs. INCOME TAX OFFICER	September 23, 1988
STATESMAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 5, 1988
SUBARNA PLANTATION AND TRADING CO LTD Vs. INCOME TAX OFFICER	June 7, 1988
T RAJA RAMA MOHANA RAO Vs. INCOME TAX OFFICER	July 29, 1988
TENTH INCOME TAX OFFICER Vs. B C DESHPANDE	January 4, 1988
THIRD INCOME TAX OFFICER Vs. FAVOURITE BOOK CLOTH AND PAPER MART	January 12, 1988
TOOLSIDASS JEWRAJ Vs. INCOME TAX OFFICER	March 10, 1988
TORSION PRODUCTS LTD Vs. INCOME TAX OFFICER	March 30, 1988
U P ELECTRONICS CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 17, 1988
UPASANA HOSPITAL AND NURSING HOME Vs. INCOME TAX OFFICER	July 27, 1988
V RATNA Vs. NINTH INCOME TAX OFFICER	December 30, 1988
VASANTIKABEN J DAVE Vs. INCOME TAX OFFICER	June 13, 1988
VIJAYA ENTERPRISES Vs. INCOME TAX OFFICER	April 27, 1988
VINOD GOEL Vs. INCOME TAX OFFICER	July 27, 1988
WEALTH TAX OFFICER Vs. KAUSHALYA RANI	July 26, 1988
WEALTH TAX OFFICER Vs. ABDUL MALIK	June 6, 1988
WEALTH TAX OFFICER Vs. V K BUTY	April 5, 1988
WEALTH TAX OFFICER Vs. DHANNI DEVI DUGGAR	April 5, 1988
WEALTH TAX OFFICER Vs. RANJIT SINGH	January 4, 1988
WEALTH TAX OFFICER Vs. M L MALHOTRA	May 10, 1988
WEALTH TAX OFFICER Vs. SHRIMANT F P GAEKWAD	March 15, 1988
WEALTH TAX OFFICER Vs. CHANDRAKANT MANSUKHLAL	April 8, 1988
WEALTH TAX OFFICER Vs. KANTILAL GULABCHAND SHAH	January 27, 1988
WEALTH TAX OFFICER Vs. TEJ PARTAP SINGH	July 21, 1988
WEALTH TAX OFFICER Vs. CHINUBHAI LALLUBHAI HUF	May 13, 1988
WEALTH TAX OFFICER Vs. ANIK PAL CHOWDHURY	February 19, 1988

Year 1988 of INCOME TAX APPELLATE TRIBUNAL

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