REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P MINING CORPN LTD Vs. INCOME TAX OFFICER	April 28, 1986
A S KALKUNDRI Vs. THIRD GIFT TAX OFFICER	January 28, 1986
A YUNUS KUNJU Vs. INCOME TAX OFFICER	May 20, 1986
AHMED OOMERBHOY WAKF TRUST Vs. FOURTH WEALTH TAX OFFICER	April 28, 1986
ALIM SHAMJI Vs. WEALTH TAX OFFICER	December 16, 1986
ALLIED EXPORT INDUSTRIES Vs. INCOME TAX OFFICER	May 30, 1986
AMARNATH KHANDELWAL AGENCIES P LTD Vs. INCOME TAX OFFICER	October 21, 1986
AMBALAL JIVABHAI PATEL Vs. GIFT TAX OFFICER	April 29, 1986
AMERICAN BUREAU OF SHIPPING Vs. INCOME TAX OFFICER	June 23, 1986
ANDHRA CEMENT CO LTD Vs. INCOME TAX OFFICER	March 25, 1986
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	April 30, 1986
ANURAG DALMIA FAMILY TRUST Vs. WEALTH TAX OFFICER	May 12, 1986
ASHA M PRIMLANI Vs. INSPECTING ASSISTANT COMMISSIONER	February 28, 1986
ASHA MEHRA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	September 22, 1986
ASHWANI KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER	December 18, 1986
ASIAN STEEL INDUSTRIES P LTD Vs. INCOME TAX OFFICER	September 18, 1986
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KAILASH CHAND AMIR CHAND PRATAP CHAND MAHESHWARY	March 29, 1986
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. GHANSHYAMDAS BINANI	July 23, 1986
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. TIRATH RAM HAND	November 6, 1986
ASSOCIATED EXCAVATORS AND DOZERS P LTD Vs. INCOME TAX OFFICER	December 10, 1986
B CHANDRAMOULI Vs. WEALTH TAX OFFICER	August 29, 1986
B D DAL AND OIL INDUSTRIES Vs. INCOME TAX OFFICER	February 5, 1986
B D FIBRE ENTERPRISES Vs. INSPECTING ASSISTANT COMMISSIONER	July 18, 1986
B K CHADHA Vs. INCOME TAX OFFICER	July 29, 1986
B K TAPARIA Vs. WEALTH TAX OFFICER	October 22, 1986
B NARAYANA REDDY Vs. INSPECTING ASSISTANT COMMISSIONER	December 31, 1986
B SATYANARAYANA Vs. INCOME TAX OFFICER	February 5, 1986
BAKIMCHANDRA LAXMIKANT Vs. NINTH INCOME TAX OFFICER	July 8, 1986
BANK OF CHINA Vs. INCOME TAX OFFICER	March 12, 1986
BANSHIDHAR PANDA Vs. INSPECTING ASSISTANT COMMISSIONER	January 14, 1986
BHADRACHALAM PAPER BOARDS LTD Vs. INCOME TAX OFFICER	April 4, 1986
BHANBAI NENSHI MAHILA VIDYALAYA Vs. SIXTH INCOME TAX OFFICER	March 31, 1986
BISHAMBER DAYAL BADRI PRASAD Vs. INSPECTING ASSISTANT COMMISSIONER	July 23, 1986
BRIJLAL RAMJI DAS HUF Vs. THIRD INCOME TAX OFFICER	March 13, 1986
BURRAKUR COAL CO LTD Vs. INCOME TAX OFFICER	February 28, 1986
C SRIKANTAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 22, 1986
CAMA MOTORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 26, 1986
CHANDRASEN HEMNANI Vs. WEALTH TAX OFFICER	August 8, 1986
CHANDULAL GULABCHAND MEHTA HUF Vs. INCOME TAX OFFICER	March 4, 1986
CHEMICALS AND AROMATICS Vs. INSPECTING ASSISTANT COMMISSIONER	May 19, 1986
CHIGIREDDY POTHIREDDY CO Vs. INCOME TAX OFFICER	August 29, 1986
CHOTANAGPUR DIOCESAN TRUST Vs. INCOME TAX OFFICER	July 24, 1986
COMMISSIONER OF INCOME TAX Vs. RANJANA KUMARI	July 28, 1986
CONTROLLER OF ESTATE DUTY Vs. KUNDANMAL	January 24, 1986
CONTROLLER OF ESTATE DUTY Vs. NORA AITKEN	February 27, 1986
COROMANDEL FERTILIZERS LTD Vs. INCOME TAX OFFICER	March 18, 1986
D S NARAYANA AND CO Vs. INCOME TAX OFFICER	February 3, 1986
DALMIA CEMENT BHARAT LTD Vs. INCOME TAX OFFICER	February 12, 1986
DALMIA DAIRY INDUSTRIES LTD Vs. INCOME TAX OFFICER	February 21, 1986
DALMIA DAIRY INDUSTRIES LTD Vs. INCOME TAX OFFICER	January 14, 1986
DAYA UKABHAI AND CO Vs. INCOME TAX OFFICER	November 25, 1986
DAYA VATI Vs. INCOME TAX OFFICER	October 3, 1986
DELHI TAMBAKU AND UDYOG LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 24, 1986
DHARIWAL SALES ENTERPRISES Vs. INCOME TAX OFFICER	November 25, 1986
DIPAK A SHETH Vs. GIFT TAX OFFICER	October 16, 1986
DOLLY J IRANI Vs. SEVENTH ASSTT CONTROLLER OF ESTATE DUTY	July 18, 1986
DOSHI VASTRALAYA Vs. INCOME TAX OFFICER	May 22, 1986
DOSSANI FILMS Vs. INCOME TAX OFFICER	June 3, 1986
DUNCAN INTERNATIONAL INDIA LTD Vs. INCOME TAX OFFICER	January 27, 1986
EARL W TALLENT Vs. SECOND INCOME TAX OFFICER	October 8, 1986
EASTERN CIRCUIT P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 1, 1986
EIGHTH WEALTH TAX OFFICER Vs. S D SATHE	September 22, 1986
ELECTRIC CONTROL GEAR LTD Vs. INCOME TAX OFFICER	July 9, 1986
ESTATE INVESTMENT CO P LTD Vs. INCOME TAX OFFICER	March 4, 1986
ESTATE OF BAIJNATH JALAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 1, 1986
ESTATE OF LATE P G MEHTA Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY	January 9, 1986
ETCO ENGG CO Vs. INCOME TAX OFFICER	May 27, 1986
EXECUTIVE ENGINEER T L C DIVISION A P STATE ELECTRICITY BOARD Vs. INCOME TAX OFFICER	August 28, 1986
FIFTEENTH INCOME TAX OFFICER Vs. P J ANTHONY	August 11, 1986
FIFTH WEALTH TAX OFFICER Vs. SAVITRI T MEHTA	March 5, 1986
FIFTH WEALTH TAX OFFICER Vs. A K BHANSALI	May 12, 1986
FIRST INCOME TAX OFFICER Vs. D K MARATHE	September 23, 1986
FIRST INCOME TAX OFFICER Vs. H J WATSON	September 9, 1986
FIRST INCOME TAX OFFICER Vs. CALTEX OIL REFINING I LTD	October 15, 1986
FIRST INCOME TAX OFFICER Vs. RICHARDSON HINDUSTAN LTD	April 30, 1986
FIRST WEALTH TAX OFFICER Vs. PRAKASHCHAND DEOKARANJI BHOOT	November 14, 1986
FOURTH WEALTH TAX OFFICER Vs. ASHALATA G KELKAR	August 12, 1986
G APPASWAMY SHIPPING CO Vs. INCOME TAX OFFICER	September 30, 1986
G V RATTAIAH AND CO Vs. INCOME TAX OFFICER	June 30, 1986
G VENKATESHAM Vs. INCOME TAX OFFICER	February 13, 1986
GAEKWAD REAL ESTATE TRADERS Vs. INCOME TAX OFFICER	October 21, 1986
GANGESHWAR LTD Vs. ISPECTING ASSISTANT COMMISSIONER	October 8, 1986
GAUR HARI SINGHANIA Vs. INCOME TAX OFFICER	January 21, 1986
GAUTAM SARABHAI TRUST NO 31 Vs. INCOME TAX OFFICER	November 19, 1986
GEM INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 21, 1986
GIFT TAX OFFICER Vs. KAMLA DEVI	July 24, 1986
GIFT TAX OFFICER Vs. ADAPA VEERARAGHAVAMMA	October 29, 1986
GIFT TAX OFFICER Vs. MAHBOOB MOHAMMAD	September 1, 1986
GIFT TAX OFFICER Vs. B V RATNAKUMAR	August 14, 1986
GIFT TAX OFFICER Vs. MAMMEN ABRAHAM	July 23, 1986
GIFT TAX OFFICER Vs. SARALABEN S MEHTA	November 20, 1986
GLAXO LABORATORIES INDIA LTD Vs. SECOND INCOME TAX OFFICER	May 30, 1986
GOLDWYN TRADERS P LTD Vs. INCOME TAX OFFICER	July 10, 1986
GOMTI DEVI BANARSIDAS VAID CHARITABLE TRUST Vs. INCOME TAX OFFICER	January 13, 1986
GRAPHITE VICARB INDIA LTD Vs. INCOME TAX OFFICER	April 21, 1986
GURDAS RAM AND CO Vs. INCOME TAX OFFICER	July 31, 1986
GURDAS RAM AND CO Vs. INCOME TAX OFFICER	July 22, 1986
HANUMAN ESTATES LTD Vs. INCOME TAX OFFICER	June 23, 1986
HARBHAJAN SINGH Vs. GIFT TAX OFFICER	September 30, 1986
HARILELAS Vs. FIRST INCOME TAX OFFICER	January 28, 1986
HARNAM KAUR Vs. INSPECTING ASSISTANT COMMISSIONER	May 21, 1986
HERDILLA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 7, 1986
HIND WIRE INDUSTRIES LTD Vs. INCOME TAX OFFICER	March 24, 1986
HINDUSTAN MARBLES P LTD Vs. INCOME TAX OFFICER	October 29, 1986
HINDUSTAN TRADING CO Vs. FIRST INCOME TAX OFFICER	March 5, 1986
HOTEL BANJARA LTD Vs. INCOME TAX OFFICER	February 18, 1986
HUKAM CHAND TALWAR Vs. WEALTH TAX OFFICER	May 19, 1986
HUKAM SINGH INDER MOHAN SINGH Vs. INCOME TAX OFFICER	March 20, 1986
HYPO PHOSPHITE AND CO Vs. FIRST INCOME TAX OFFICER	November 11, 1986
I B M WORLD TRADE CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	July 14, 1986
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 6, 1986
INCOME TAX OFFICER Vs. SHARWAN KUMAR	August 25, 1986
INCOME TAX OFFICER Vs. KUTHIALA COLD STORAGE	March 31, 1986
INCOME TAX OFFICER Vs. LAXMI NARAIN HAR NARAIN	July 15, 1986
INCOME TAX OFFICER Vs. PUNJAB RICE MILLS	March 15, 1986
INCOME TAX OFFICER Vs. MRS MARY ANTONY	September 4, 1986
INCOME TAX OFFICER Vs. SREE PADMANABHA JEWELLERY MART	August 29, 1986
INCOME TAX OFFICER Vs. PANCHGANGA SAHAKARI PANI PURVATHA MANDALI LTD	February 25, 1986
INCOME TAX OFFICER Vs. S PARVATHAVARDHINI AMMAL	February 28, 1986
INCOME TAX OFFICER Vs. T A M ATTAKOYA THANGAL	May 30, 1986
INCOME TAX OFFICER Vs. SWASTIK BOARD AND PAPER MILLS P LTD	September 10, 1986
INCOME TAX OFFICER Vs. APEEJAY P LTD	June 12, 1986
INCOME TAX OFFICER Vs. ASIATIC WIRES LTD	August 26, 1986
INCOME TAX OFFICER Vs. BANARHAT TEA CO LTD	August 20, 1986
INCOME TAX OFFICER Vs. V M SALGAOCAR AND BROS P LTD	May 30, 1986
INCOME TAX OFFICER Vs. GENERAL ELECTRIC CO OF INDIA LTD	October 30, 1986
INCOME TAX OFFICER Vs. MANOJ KUMAR CHATTERJEE	October 23, 1986
INCOME TAX OFFICER Vs. I B P CO LTD	November 28, 1986
INCOME TAX OFFICER Vs. S C S MALIK	September 1, 1986
INCOME TAX OFFICER Vs. MOHAN MEAKIN BREWERIES	October 23, 1986
INCOME TAX OFFICER Vs. SREE DHANALAKSHMI RICE CO	August 26, 1986
INCOME TAX OFFICER Vs. RAMAKRISHNA CINE STUDIOS	July 29, 1986
INCOME TAX OFFICER Vs. SANDUR MANGANESE AND IRON ORES LTD	February 20, 1986
INCOME TAX OFFICER Vs. SARAF TEXTILE MILLS P LTD	June 30, 1986
INCOME TAX OFFICER Vs. HINDUSTAN PETROLEUM CORPN LTD	February 19, 1986
INCOME TAX OFFICER Vs. S V EARTHS AND CHEMICALS P LTD	April 16, 1986
INCOME TAX OFFICER Vs. S V ANANDMOHAN NANDYAL	July 22, 1986
INCOME TAX OFFICER Vs. KRISHNA DIST CO OPERATIVE MARKETING SOCIETY LTD	March 13, 1986
INCOME TAX OFFICER Vs. K SURYANARAYANA	June 27, 1986
INCOME TAX OFFICER Vs. RADIANT CABLES P LTD	February 25, 1986
INCOME TAX OFFICER Vs. SANTHOSH WINES	March 20, 1986
INCOME TAX OFFICER Vs. KOTHAPALLI BOILED AND RAW RICE MILL	March 18, 1986
INCOME TAX OFFICER Vs. N K PATEL AND CO	November 28, 1986
INCOME TAX OFFICER Vs. LAXMICHAND BHAGUBHAI	October 31, 1986
INCOME TAX OFFICER Vs. SANATKUMAR JAYANTILAL	August 26, 1986
INCOME TAX OFFICER Vs. NANKIBAI	June 11, 1986
INCOME TAX OFFICER Vs. JOHN DE SOUZA	September 26, 1986
INCOME TAX OFFICER Vs. RAJA SHIV DEV INDER SINGH	June 30, 1986
INCOME TAX OFFICER Vs. HARJASPAL SINGH AND CO	January 13, 1986
INCOME TAX OFFICER Vs. NAGARJUNA COATED TUBES LTD	January 30, 1986
INCOME TAX OFFICER Vs. B RAJENDRA OIL MILLS AND REFINERY	January 23, 1986
INCOME TAX OFFICER Vs. BRIGHT MACHINE TOOLS CORPN	July 25, 1986
INCOME TAX OFFICER Vs. G K CHOKSHI CO	March 4, 1986
INCOME TAX OFFICER Vs. BHUPENDRA RASIKLAL	September 30, 1986
INCOME TAX OFFICER Vs. S K SALIMULLAH	May 21, 1986
INCOME TAX OFFICER Vs. H L CHANDOK	August 14, 1986
INCOME TAX OFFICER Vs. H S TIAGI	July 24, 1986
INCOME TAX OFFICER Vs. VIDARBHA VIBHAGIYA MACCHHIMAR SAHAKARI SANGH	April 23, 1986
INCOME TAX OFFICER Vs. U P TRACTORS	April 7, 1986
INCOME TAX OFFICER Vs. FOREMOST DAIRIES LTD	March 27, 1986
INCOME TAX OFFICER Vs. REHMAT KHAN	June 19, 1986
INCOME TAX OFFICER Vs. PREM DAS	June 20, 1986
INCOME TAX OFFICER Vs. MEGHJI JADAV AND CO	June 16, 1986
INCOME TAX OFFICER Vs. THAKERSI BABUBHAI AND CO	July 1, 1986
INCOME TAX OFFICER Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD	May 30, 1986
INCOME TAX OFFICER Vs. KUNDANMAL SURESHKUMAR AND CO	January 9, 1986
INCOME TAX OFFICER Vs. STALLION TYRES P LTD	February 24, 1986
INCOME TAX OFFICER Vs. MATRUSRI ENTERPRISES	February 27, 1986
INCOME TAX OFFICER Vs. K RAMI REDDY AND SONS	August 30, 1986
INCOME TAX OFFICER Vs. PUSHPABEN B WADHWANI	March 4, 1986
INCOME TAX OFFICER Vs. MAYABHAI LAXMICHAND HUF	August 21, 1986
INCOME TAX OFFICER Vs. TRANSPORT CORPN OF INDIA LTD	September 22, 1986
INCOME TAX OFFICER Vs. Y V SUBBA RAO	October 31, 1986
INCOME TAX OFFICER Vs. TIRUMALA CONSTRUCTIONS LTD	August 26, 1986
INCOME TAX OFFICER Vs. SOHAN SINGH DHINGRA	July 30, 1986
INCOME TAX OFFICER Vs. S L BATRA	July 17, 1986
INCOME TAX OFFICER Vs. J K SYNTHETICS LTD	April 11, 1986
INCOME TAX OFFICER Vs. DHARAMSI MORARJI CHEMICALS CO LTD	January 31, 1986
INCOME TAX OFFICER Vs. VIJAY M MERCHANT	July 31, 1986
INCOME TAX OFFICER Vs. INDIA PHOTOGRAPHIC CO LTD	August 20, 1986
INCOME TAX OFFICER Vs. MADURA COATS LTD	July 31, 1986
INCOME TAX OFFICER Vs. HINDUSTAN DIAMOND CO P LTD	June 17, 1986
INCOME TAX OFFICER Vs. V R NIMBKAR	August 28, 1986
INCOME TAX OFFICER Vs. E F FERGUSON AND CO	April 9, 1986
INCOME TAX OFFICER Vs. GANESH TRADING CO	February 7, 1986
INCOME TAX OFFICER Vs. DEEPAK RATHI	September 5, 1986
INCOME TAX OFFICER Vs. SHARDA SESHADRI	February 28, 1986
INCOME TAX OFFICER Vs. AGARWAL STONE INDUSTRIES	August 29, 1986
INCOME TAX OFFICER Vs. RAJASTHAN STATE CO OPERATIVE BANK LTD	December 18, 1986
INCOME TAX OFFICER Vs. LALIT EXHIBITORS	October 30, 1986
INCOME TAX OFFICER Vs. RAJASTHAN STATE CO OPERATIVE BANK LTD	June 3, 1986
INCOME TAX OFFICER Vs. BHANWARLAL SATYANARAIN	November 24, 1986
INCOME TAX OFFICER Vs. MERCURY TRAVELS I LTD	April 23, 1986
INCOME TAX OFFICER Vs. RAMESH CHANDRA GHOSH	April 18, 1986
INCOME TAX OFFICER Vs. MACHINE TECHNO SALES P LTD	April 16, 1986
INCOME TAX OFFICER Vs. KERALA VALLEY TEA CO LTD	June 2, 1986
INCOME TAX OFFICER Vs. PAHARPUR COOLING TOWERS P LTD	March 25, 1986
INCOME TAX OFFICER Vs. RATAN DEVI DUGAR	September 3, 1986
INCOME TAX OFFICER Vs. TRUSTEES OF MANGAL FOUNDATION	March 24, 1986
INDIA COFFEE AND TEA DISTRIBUTING CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	March 31, 1986
INDIAN METALS AND CARBIDE LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 15, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. SWITCHGEAR MFG CO P LTD	July 4, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. BLACK DIAMOND BEVERAGES LTD	June 13, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. SWEDISH EAST ASIA CO LTD	May 27, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. MILL STORES SYNDICATE	November 7, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. JEETENDRA KAPOOR	July 1, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. GILARD ELECTRONICS	April 23, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. CADILA LABORATORIES P LTD	November 27, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. NEELAM KUMAR OSWAL	October 27, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. S KHUSHWANT SINGH	July 4, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. ANIL KUMAR JALAN	November 28, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. DREDGING CORPN OF INDIA LTD	September 30, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. HYDERABAD ALLWYN METAL WORKS LTD	May 23, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. HAJI LAL MOHD BIRI WORKS WAQF	June 12, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. LUBRIZOL INDIA LTD	April 15, 1986
INSPECTING ASSISTANT COMMISSIONER Vs. STANDARD CHARTERED BANK	March 14, 1986
IVY OOMMEN Vs. GIFT TAX OFFICER	May 19, 1986
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER	March 14, 1986
J M P MFG CO Vs. INSPECTING ASSISTANT COMMISSIONER	March 19, 1986
J NARAYANA MURTHY Vs. INCOME TAX OFFICER	April 8, 1986
JAGJIT SAHNI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 7, 1986
JASPAT LAL SEHGAL Vs. INCOME TAX OFFICER	July 25, 1986
JOINT RECEIVERS IN THE CASE OF UNITED FILM EXHIBITORS Vs. INCOME TAX OFFICER	May 29, 1986
JUTURU SANKARAIAH Vs. INCOME TAX OFFICER	September 25, 1986
K G VYAS Vs. SEVENTH INCOME TAX OFFICER	January 6, 1986
K GOPALA RAO Vs. INCOME TAX OFFICER	September 9, 1986
K M SUGAR MILLS LTD Vs. INCOME TAX OFFICER	June 12, 1986
K P RAMANNA SHETTY Vs. FIRST WEALTH TAX OFFICER	April 15, 1986
K PATTABHIRAMAREDDY Vs. INCOME TAX OFFICER	September 22, 1986
KAMAL CHAND KASLIWAL Vs. WEALTH TAX OFFICER	February 5, 1986
KAMLA DEVI Vs. WEALTH TAX OFFICER	March 25, 1986
KANOI UDYOG Vs. INCOME TAX OFFICER	December 8, 1986
KANORIA OVERSEAS LTD Vs. INCOME TAX OFFICER	March 25, 1986
KANTA KUMARI Vs. COMPETENT AUTHORITY	January 29, 1986
KAPADWANJ TOWN CO OP ELECTRICITY ASSOCIATION LTD Vs. INCOME TAX OFFICER	November 10, 1986
KARAM CHAND THAPAR AND BROS LTD Vs. INCOME TAX OFFICER	May 2, 1986
KAVITA CRIMPING AND PROCESSING INDUSTRIES P LTD Vs. INCOME TAX OFFICER	September 29, 1986
KEVIN ENTERPRISES Vs. INCOME TAX OFFICER	March 24, 1986
KEWALRAMANI BROS Vs. THIRD INCOME TAX OFFICER	August 19, 1986
KISHAN DASS Vs. INCOME TAX OFFICER	June 20, 1986
KISHORE B SETALVAD Vs. INSPECTING ASSISTANT COMMISSIONER	July 14, 1986
KISHORE KUMAR GANGULY Vs. INSPECTING ASSISTANT COMMISSIONER	June 13, 1986
KNIK CHEMICAL ENGINEERS P LTD Vs. INCOME TAX OFFICER	October 27, 1986
KODAK LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 11, 1986
KROVVIDI SUBBALAKSHMI Vs. GIFT TAX OFFICER	December 31, 1986
KUNWAR GIRWAR SINGH Vs. WEALTH TAX OFFICER	October 24, 1986
L KAMAKSHI AMMA Vs. WEALTH TAX OFFICER	February 27, 1986
L M S TOOL ROOM Vs. FIRST INCOME TAX OFFICER	March 14, 1986
LA MEDICA Vs. INCOME TAX OFFICER	April 10, 1986
LAND AND ESTATE CORPN Vs. INCOME TAX OFFICER	April 9, 1986
LAXMI INDUSTRIES Vs. INCOME TAX OFFICER	December 2, 1986
LEENA A SARABHAI Vs. INCOME TAX OFFICER	June 16, 1986
LEKH RAJ NARINDER KUMAR Vs. INCOME TAX OFFICER	January 13, 1986
LILA GHOSH Vs. INCOME TAX OFFICER	March 11, 1986
LUCAS INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 28, 1986
M HARICHANDRA PRASAD Vs. WEALTH TAX OFFICER	October 17, 1986
MADHUSUDAN VEGETABLE PRODUCTS CO LTD Vs. INCOME TAX OFFICER	August 29, 1986
MAHENDER KUMAR AGARWAL Vs. INCOME TAX OFFICER	August 25, 1986
MAHENDRA GARG P FAMILY SPECIFIC TRUST Vs. INCOME TAX OFFICER	October 24, 1986
MANEESH KUMAR MINOR Vs. WEALTH TAX OFFICER	April 28, 1986
MANGAL SAIN RAM NIWAS Vs. INCOME TAX OFFICER	November 6, 1986
MANGALAM CEMENT LTD Vs. INCOME TAX OFFICER	March 20, 1986
MANIPAL POWER PRESS Vs. INCOME TAX OFFICER	February 18, 1986
MANOHERSINHJI P JADEJA Vs. INCOME TAX OFFICER	November 6, 1986
MASOOD HALIM Vs. WEALTH TAX OFFICER	August 1, 1986
MEGHA NAND Vs. INCOME TAX OFFICER	November 21, 1986
MICHIGAN ENGINEERS P LTD Vs. INCOME TAX OFFICER	June 3, 1986
MIRJE FAMILY TRUST Vs. INCOME TAX OFFICER	February 26, 1986
MITTAL ALUMINIUM CO Vs. INCOME TAX OFFICER	October 22, 1986
MOHAN LAL BHAGWATI PD Vs. INCOME TAX OFFICER	May 21, 1986
MOHINDER KUMAR BHATIA Vs. INCOME TAX OFFICER	February 24, 1986
MOOLCHAND Vs. INSPECTING ASSISTANT COMMISSIONER	November 18, 1986
MRINALINI PROPERTIES AND MERCANTILE CO P LTD Vs. INCOME TAX OFFICER	August 7, 1986
MULCHAND PATTI MFG CO Vs. INCOME TAX OFFICER	November 14, 1986
MUNCHUR INDUSTRIES P LTD Vs. INCOME TAX OFFICER	August 20, 1986
MURARKA DEALERS AND INVESTORS P LTD Vs. INCOME TAX OFFICER	August 18, 1986
MURUBHAI RAMJI Vs. INCOME TAX OFFICER	January 23, 1986
N R GOPALAKRISHNA HUF Vs. WEALTH TAX OFFICER	March 3, 1986
NALINIDEVI ASSOCIATES Vs. INCOME TAX OFFICER	May 26, 1986
NANDKISHORE SAKARLAL INDIVIDUAL Vs. GIFT TAX OFFICER	March 13, 1986
NARAYANIBAI R HEDA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	December 24, 1986
NASIK DISTRICT LABOUR SOCIETIES CO OP FEDERATION LTD Vs. INCOME TAX OFFICER	May 5, 1986
NATHULAL Vs. INCOME TAX OFFICER	March 6, 1986
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 20, 1986
NEIL TRUST Vs. INCOME TAX OFFICER	July 31, 1986
NEW JAGAT TEXTILE MILLS LTD Vs. INCOME TAX OFFICER	February 11, 1986
NINTH WEALTH TAX OFFICER Vs. EXECUTIVE OF THE ESTATE OF DR SAROSH S GANDHI	January 3, 1986
NIRMAL KAPOOR Vs. WEALTH TAX OFFICER	September 29, 1986
NIZAMUDDIN Vs. INCOME TAX OFFICER	August 8, 1986
OFFICIAL TRUSTEE OF W B FOR TRUST OF SMT SHITRA DASSI Vs. INCOME TAX OFFICER	March 6, 1986
OMRAO INDUSTRIAL CORPN P LTD Vs. INCOME TAX OFFICER	December 31, 1986
P VASUDEVA KAMATH Vs. GIFT TAX OFFICER	February 28, 1986
PADARTHY BABY SAROJINI Vs. WEALTH TAX OFFICER	August 18, 1986
PATEL ENTERPRISES Vs. INCOME TAX OFFICER	January 7, 1986
PATI DURGA COLD STORAGE Vs. INCOME TAX OFFICER	May 30, 1986
PEARL POLYMERS P LTD Vs. INCOME TAX OFFICER	March 21, 1986
PEE RAJ INTERNATIONAL P LTD Vs. INCOME TAX OFFICER	May 21, 1986
POPULAR GARAGE Vs. INCOME TAX OFFICER	February 27, 1986
PRABHUDAYAL AMICHAND Vs. INCOME TAX OFFICER	March 5, 1986
PROGRESSIVE CONSTRUCTIONS P LTD Vs. INCOME TAX OFFICER	November 6, 1986
R K CHHIBBAR Vs. INCOME TAX OFFICER	August 18, 1986
R KRISHNARJUNAN Vs. INCOME TAX OFFICER	June 12, 1986
R M CAPTAIN Vs. WEALTH TAX OFFICER	September 29, 1986
R S RANGADAS Vs. WEALTH TAX OFFICER	December 29, 1986
RADHAKRISHNA OIL MILLS Vs. INCOME TAX OFFICER	August 11, 1986
RADHESHYAM P TRIVEDI Vs. INCOME TAX OFFICER	July 31, 1986
RAI BAHADUR SHREERAM DURGAPRASAD AND FATECHAND NARSINGDAS EXPORT FIRM Vs. INCOME TAX OFFICER	September 29, 1986
RAJ KABRA Vs. INCOME TAX OFFICER	November 12, 1986
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LTD Vs. INCOME TAX OFFICER	June 30, 1986
RAJENDRA PRASAD Vs. INSPECTING ASSISTANT COMMISSINER	November 27, 1986
RAJIV INVESTMENT P LTD Vs. INCOME TAX OFFICER	December 1, 1986
RAMNATH NURSING HOME Vs. INCOME TAX OFFICER	February 28, 1986
RAMPYARIBAI Vs. WEALTH TAX OFFICER	July 18, 1986
RANJIT KUMAR BOSE Vs. INCOME TAX OFFICER	February 26, 1986
RATI LAL J JANI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 23, 1986
RAYMOND WOOLLEN MILLS LTD Vs. INCOME TAX OFFICER	March 31, 1986
RISK CAPITAL FOUNDATION Vs. INCOME TAX OFFICER	January 15, 1986
ROY M MATHEW Vs. GIFT TAX OFFICER	September 29, 1986
S F WADIA Vs. INCOME TAX OFFICER	August 14, 1986
S GOVINDARAJA REDDIAR Vs. INCOME TAX OFFICER	July 31, 1986
S N BHARGAVA Vs. INCOME TAX OFFICER	November 12, 1986
S PURAN SETHI Vs. INSPECTING ASSISTANT COMMISSIONER	July 9, 1986
S R M T STAFF ASSOCIATION Vs. INCOME TAX OFFICER	February 11, 1986
S RATNAM PILLAY Vs. INCOME TAX OFFICER	December 4, 1986
S S JAISINGHANI HUF Vs. INCOME TAX OFFICER	January 6, 1986
S SOHAN SINGH Vs. INCOME TAX OFFICER	November 22, 1986
SABOO BROTHERS Vs. INCOME TAX OFFICER	November 25, 1986
SAJJAN KUMARI Vs. WEALTH TAX OFFICER	November 30, 1986
SAMIR PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER	August 26, 1986
SARDANA CLOTH STORE Vs. INCOME TAX OFFICER	April 26, 1986
SAT NARAIN KHANNA Vs. WEALTH TAX OFFICER	August 30, 1986
SAU JAMNADEVI BALKISAN JAJU Vs. FIRST WEALTH TAX OFFICER	September 12, 1986
SAURASHTRA TRUST Vs. SEVENTH INCOME TAX OFFICER	November 27, 1986
SCHRADAR SCOVTLL DUNCAN LTD Vs. INCOME TAX OFFICER	February 5, 1986
SECOND INCOME TAX OFFICER Vs. S S MATHUR	January 27, 1986
SECOND WEALTH TAX OFFICER Vs. J K BABLA	November 19, 1986
SHA RAICHAND CHAGGANRAJ AND CO Vs. INCOME TAX OFFICER	April 23, 1986
SHAH NANJI NAGSI EMPLOYEES WELFARE TRUST Vs. INCOME TAX OFFICER	July 25, 1986
SHAKTIGARH TEXTILES AND INDUSTRIES LTD Vs. INCOME TAX OFFICER	March 31, 1986
SHAPOORJI PALLONJI AND CO P LTD Vs. INCOME TAX OFFICER	February 7, 1986
SHARAD D MUNI HUF Vs. INSPECTING ASSISTANT COMMISSIONER	June 13, 1986
SHASHIBEN Vs. WEALTH TAX OFFICER	January 15, 1986
SHEO PRASAD SINGHAL Vs. INCOME TAX OFFICER	February 28, 1986
SHERPUR MEDICAL RESEARCH CO Vs. INCOME TAX OFFICER	April 30, 1986
SHIV NARAIN KARMENDER NARAIN Vs. INSPECTING ASSISTANT COMMISSIONER	August 30, 1986
SHRENIK KASTURBHAI HUF Vs. GIFT TAX OFFICER	August 21, 1986
SIGMA PAINTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 4, 1986
SINGH POULTRY P LTD Vs. INCOME TAX OFFICER	September 29, 1986
SITARAM ARVIND KUMAR Vs. WEALTH TAX OFFICER	August 30, 1986
SIXTH INCOME TAX OFFICER Vs. I P PEREIRA	July 28, 1986
SNEHLATA SANGHI Vs. WEALTH TAX OFFICER	May 22, 1986
SOLID STATE DEVICES INDIA LTD Vs. INCOME TAX OFFICER	July 15, 1986
SRI MAHALAKSHMI FINANCE CORPN Vs. INCOME TAX OFFICER	July 28, 1986
SRI NARAINDAS MULCHAND HUF Vs. WEALTH TAX OFFICER	September 30, 1986
SRI PANDURANGA ENGG CO Vs. INCOME TAX OFFICER	August 26, 1986
SRI RAJARAM Vs. INCOME TAX OFFICER	July 17, 1986
SRI VEGI BHADRACHALAM Vs. WEALTH TAX OFFICER	December 31, 1986
SRINIVASA METAL WORKS Vs. INCOME TAX OFFICER	December 31, 1986
STAR TRADING CO P LTD Vs. INCOME TAX OFFICER	September 19, 1986
SUBOL KUMAR CHANDRA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 23, 1986
SUKHRAJ SHANTILAL CO Vs. INCOME TAX OFFICER	September 26, 1986
SUMITRA BHALLA Vs. WEALTH TAX OFFICER	October 21, 1986
SURENDER SINGH Vs. WEALTH TAX OFFICER	November 5, 1986
SURESH KUMAR KOTHARI Vs. INCOME TAX OFFICER	October 20, 1986
SURJIT AND SURINDER INVESTMENTS P LTD Vs. INCOME TAX OFFICER	June 30, 1986
SUSHILABEN A MAFATLAL Vs. WEALTH TAX OFFICER	May 13, 1986
SWAMY AND PATHY Vs. INCOME TAX OFFICER	May 13, 1986
TARA CHAND JAIN Vs. COMMISSIONER OF INCOME TAX	September 10, 1986
TAYLOR INSTRUMENT CO I LTD Vs. INCOME TAX OFFICER	February 14, 1986
TECHNO ELECTRIC AND ENGG CO LTD Vs. INCOME TAX OFFICER	August 8, 1986
THIRD WEALTH TAX OFFICER Vs. USHA S PATEL	November 25, 1986
TOCO ENGG CO Vs. INCOME TAX OFFICER	April 14, 1986
TRUSTEES OF ANIL KUMAR TRUST Vs. INCOME TAX OFFICER	February 18, 1986
TRUSTEES OF MOUNT NEPEAN TRUST Vs. FIRST GIFT TAX OFFICER	October 22, 1986
TURNER MORRISON AND CO LTD Vs. INCOME TAX OFFICER	December 5, 1986
UNIVERSAL FOODS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	October 28, 1986
V B NARANIA AND CO Vs. INCOME TAX OFFICER	January 23, 1986
V GOVINDAIAH Vs. INCOME TAX OFFICER	October 16, 1986
V K GOVIL AND G K ARORA Vs. WEALTH TAX OFFICER	August 11, 1986
V RAMESH BABU Vs. WEALTH TAX OFFICER	February 7, 1986
VASANT WVG FACTORY Vs. INCOME TAX OFFICER	October 24, 1986
VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER	February 28, 1986
VINODKUMAR JAICHAND SHAH Vs. FIFTH INCOME TAX OFFICER	April 30, 1986
VIPRO PRODUCTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 16, 1986
VISHAL INTERNATIONAL PRODUCTIONS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 10, 1986
WEALTH TAX OFFICER Vs. SUDHA CHOPRA	September 29, 1986
WEALTH TAX OFFICER Vs. A K JOHAR	December 19, 1986
WEALTH TAX OFFICER Vs. VITTA KRISTAPPA HUF	September 30, 1986
WEALTH TAX OFFICER Vs. NB SARWAR ALI KHAN	August 7, 1986
WEALTH TAX OFFICER Vs. MOOTHA GOPALAKRISHNA	November 6, 1986
WEALTH TAX OFFICER Vs. RAM AUTAR PRASAD CHOUDHARY	September 24, 1986
WEALTH TAX OFFICER Vs. SARLA DEBI BIRLA	December 22, 1986
WEALTH TAX OFFICER Vs. K S RANGANNA	December 17, 1986
WEALTH TAX OFFICER Vs. SHIV MOHAN SHARMA HUF	July 3, 1986
WEALTH TAX OFFICER Vs. ALKA MAHAJAN	July 31, 1986
WEALTH TAX OFFICER Vs. L RAJESHWAR PARSHAD	September 2, 1986
WEALTH TAX OFFICER Vs. SHYAM MOHAN RAWAT	January 13, 1986
WEALTH TAX OFFICER Vs. GOPICHAND	January 10, 1986
WEALTH TAX OFFICER Vs. GULSHAN RAI SACHDEV	September 23, 1986
WEALTH TAX OFFICER Vs. S INDER SINGH	December 19, 1986
WEALTH TAX OFFICER Vs. S K GUPTA	November 25, 1986
WEALTH TAX OFFICER Vs. SHEO PROSAD NOPANY	January 6, 1986
YELUKURU SATYANARAYANA SETTY Vs. GIFT TAX OFFICER	May 15, 1986

Year 1986 of INCOME TAX APPELLATE TRIBUNAL

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