REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M MOOSA BHARAT SEA FOODS Vs. INCOME TAX OFFICER	August 8, 1985
A P INDUSTRIAL INFRASTRUCTURE CORPN LTD Vs. INCOME TAX OFFICER	June 21, 1985
A RASHID Vs. INCOME TAX OFFICER	April 26, 1985
ABBAS WAZIR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 5, 1985
ABDUL MAJID PARAMJIT SINGH Vs. INCOME TAX OFFICER	March 28, 1985
ACCOUNTANT MEMBER ZAINALABDEEN MUSALIAR Vs. INCOME TAX OFFICER	November 29, 1985
ADDITIONAL INCOME TAX OFFICER Vs. M N NAMBIAR	January 24, 1985
ADVANCE AUTOTECHNICO P LTD Vs. INCOME TAX OFFICER	July 30, 1985
ALBRIGHT AND WILSON LTD Vs. INCOME TAX OFFICER	December 20, 1985
AMIYA KUMAR TARAFDAR Vs. INCOME TAX OFFICER	April 18, 1985
AMRITSAR TRANSPORT CO P LTD Vs. INCOME TAX OFFICER	January 21, 1985
ANAND DYES INDUSTRIES P LTD Vs. INCOME TAX OFFICER	December 19, 1985
ANARKALI SARABHAI Vs. GIFT TAX OFFICER	June 10, 1985
ANIL KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER	October 16, 1985
ARRAH SASARAM LIGHT RAILWAY CO LTD Vs. INCOME TAX OFFICER	April 18, 1985
ASHOK KUMAR AJMANI Vs. INCOME TAX OFFICER	August 30, 1985
ASIMNATH ROY CHOWDHURY Vs. INCOME TAX OFFICER	February 6, 1985
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. RAJAH MANYAM KANAKAYYA	December 31, 1985
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. RADHA KRISHAN TANDON	August 29, 1985
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. K RAGHAVAMMA	March 30, 1985
ATTILI NARAYANA RAO Vs. INCOME TAX OFFICER	October 10, 1985
AZOLLA SHIPPING CO LTD Vs. INCOME TAX OFFICER	September 30, 1985
B A RAJAKRISHNAN Vs. INCOME TAX OFFICER	June 14, 1985
B R SINGHAL Vs. INCOME TAX OFFICER	September 27, 1985
B SAMPATHLAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 21, 1985
BAJAJ TEMPO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 23, 1985
BAJRANGLAL SABOO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	May 22, 1985
BALKRISHNA V DOSHI Vs. INCOME TAX OFFICER	July 29, 1985
BANARSI LAL AGGARWAL Vs. GIFT TAX OFFICER	May 23, 1985
BANK OF MAHARASHTRA Vs. INCOME TAX OFFICER	September 1, 1985
BHATIA IMPEX INDIA Vs. INCOME TAX OFFICER	April 9, 1985
BHOPAL STUD AND AGRICULTURAL FARM Vs. INCOME TAX OFFICER	August 13, 1985
BHUPENDRA RASIKLAL SHAH Vs. INCOME TAX OFFICER	December 27, 1985
BLUE MOUNTAIN FOOD PRODUCTS LTD Vs. INCOME TAX OFFICER	May 6, 1985
BOYD SMITHS P LTD Vs. INCOME TAX OFFICER	March 4, 1985
BRITISH AEROSPACE AIRCRAFT GROUP Vs. INCOME TAX OFFICER	January 31, 1985
BROOKE BOND INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 6, 1985
C C DOROUGH Vs. INCOME TAX OFFICER	June 7, 1985
C S TIWANA AND SONS HUF Vs. INCOME TAX OFFICER	May 23, 1985
CENTRAL WINES Vs. INCOME TAX OFFICER	September 13, 1985
CHANDAN AND BHARAT ENTERPRISES Vs. INCOME TAX OFFICER	March 26, 1985
CHANDRAKANTA ROHATGI Vs. INCOME TAX OFFICER	December 26, 1985
CHHABRANI FAMILY TRUST Vs. INCOME TAX OFFICER	February 21, 1985
CHLORIDE INDIA LTD Vs. INCOME TAX OFFICER	December 20, 1985
CMAI FAMILY TRUST Vs. NINTH WEALTH TAX OFFICER	April 19, 1985
COMILLA MOHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 15, 1985
COMMISSIONER OF INCOME TAX Vs. SEQUOIA CONSTRUCTION P LTD	October 24, 1985
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD	January 29, 1985
COMMISSIONER OF INCOME TAX Vs. MOTICHAND VIRPAL SHAH	December 31, 1985
COMMISSIONER OF WEALTH TAX Vs. TULSI DEVI	August 16, 1985
COMMISSIONER OF WEALTH TAX Vs. P K SAMAL	March 26, 1985
COMMISSIONER OF WEALTH TAX Vs. ARUN KUMAR	June 28, 1985
CONTROLLER OF ESTATE DUTY Vs. ALOP R NARIELWALA	February 7, 1985
CYRIL ALBERT DSOUZA Vs. INSPECTING ASSISTANT COMMISSIONER	October 31, 1985
D N DASTUR AND CO Vs. ELEVENTH INCOME TAX OFFICER	December 20, 1985
DAISY PAUL Vs. WEALTH TAX OFFICER	April 30, 1985
DALMIA CHARITABLE TRUST Vs. INCOME TAX OFFICER	September 6, 1985
DES RAJ NAGPAL Vs. INCOME TAX OFFICER	June 28, 1985
DEVENDRA CHANDRA JAIN HUF Vs. INCOME TAX OFFICER	October 3, 1985
DILIP CHINUBHAI SHAH Vs. INCOME TAX OFFICER	September 20, 1985
E BATTELLI Vs. INCOME TAX OFFICER	November 20, 1985
EDUCATION FOUNDATION OF INDIA Vs. FOURTH INCOME TAX OFFICER	July 23, 1985
EIGHTH INCOME TAX OFFICER Vs. M V GOKARNAM	December 31, 1985
ESTATE OF C M MODY A P J C MODY Vs. CONTROLLER OF ESTATE DUTY	September 23, 1985
EXPORT HOUSE Vs. INCOME TAX OFFICER	March 28, 1985
FEDERAL BANK LTD Vs. INCOME TAX OFFICER	December 27, 1985
FIDA FILM AND HOTEL CO P LTD Vs. FIRST INCOME TAX OFFICER	April 17, 1985
FIFTH INCOME TAX OFFICER Vs. S K DEENADAYALU	August 9, 1985
FIRST INCOME TAX OFFICER Vs. GARWARE WALL ROPES LTD	January 29, 1985
FIRST INCOME TAX OFFICER Vs. S K KHANDEKAR	December 4, 1985
FIRST INCOME TAX OFFICER Vs. P KARUNAKARA ALVA	May 9, 1985
FIRST INCOME TAX OFFICER Vs. MEGARAVALLI FINANCING CO	January 10, 1985
FIRST INCOME TAX OFFICER Vs. MANGALORE GANESH BEEDI WORKS	September 19, 1985
FIRST WEALTH TAX OFFICER Vs. G E THIPPAIAH	May 22, 1985
FIRST WEALTH TAX OFFICER Vs. S B GARWARE HUF	June 24, 1985
FOURTH INCOME TAX OFFICER Vs. SHRIMPEL	January 19, 1985
G GOPINATHAN Vs. INCOME TAX OFFICER	August 19, 1985
GANJI KRISHNA RAO Vs. INCOME TAX OFFICER	July 22, 1985
GEDORE TOOLS INDIA Vs. INCOME TAX OFFICER	May 29, 1985
GIFT TAX OFFICER Vs. R ANIL	April 9, 1985
GIRI LAND AND FINANCE CO Vs. INCOME TAX OFFICER	August 20, 1985
GIRIRAJ MITTAL Vs. INCOME TAX OFFICER	November 8, 1985
GITABEN HASMUKHLAL SHAH Vs. WEALTH TAX OFFICER	June 11, 1985
GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPN Vs. FIRST INCOME TAX OFFICER	June 25, 1985
GOMTI DEVI BANARSI DAS VAID CHARITABLE TRUST Vs. INCOME TAX OFFICER	July 1, 1985
GOVARDHANA VARADHACHARYULU Vs. INCOME TAX OFFICER	July 12, 1985
GUJARAT AGRO INDUSTRIES CORPN LTD Vs. INCOME TAX OFFICER	May 2, 1985
GURKARTAR FINANCE AND AGENCIES P LTD Vs. INCOME TAX OFFICER	June 27, 1985
H H MAHARANI MANEKARAJE PAWAR Vs. INCOME TAX OFFICER	September 23, 1985
H H RAJA AJIT SINGH OF JHABUA Vs. WEALTH TAX OFFICER	August 24, 1985
HAJEE ABDUL SATTAR SAIT Vs. INCOME TAX OFFICER	September 19, 1985
HANUMANMALL BENGANI Vs. APPELLATE CONTROLLER OF ESTATE DUTY	February 15, 1985
HATHISING H SHAH Vs. INCOME TAX OFFICER	December 31, 1985
HIMATLAL N JHAVERI Vs. SEVENTH INCOME TAX OFFICER	August 26, 1985
HIMSON TEXTILE ENGG INDUSTRIES Vs. INCOME TAX OFFICER	June 6, 1985
HOTEL EMERALD P LTD Vs. INCOME TAX OFFICER	November 15, 1985
INCOME TAX OFFICER Vs. V R GANTI	March 30, 1985
INCOME TAX OFFICER Vs. CHAKKA APPO RAO	August 21, 1985
INCOME TAX OFFICER Vs. TIRUMALAI HOTELS BUILDERS P LTD	March 12, 1985
INCOME TAX OFFICER Vs. M SYAMALA RAO	October 22, 1985
INCOME TAX OFFICER Vs. ADITYA MINERALS P LTD	November 15, 1985
INCOME TAX OFFICER Vs. V CHIDAMBARESWARA RAO	October 30, 1985
INCOME TAX OFFICER Vs. YESHODABAI TIWARI	June 27, 1985
INCOME TAX OFFICER Vs. HARBANSLAL MALHOTRA AND SONS LTD	June 3, 1985
INCOME TAX OFFICER Vs. RANEEGUNGE COAL ASSOCIATION LTD	May 9, 1985
INCOME TAX OFFICER Vs. R B SETH MOOLCH AND NEMICHAND P LTD	November 4, 1985
INCOME TAX OFFICER Vs. POOSARLA VISWESWARA RAO AND V NOOKAIAH CHETTY	August 13, 1985
INCOME TAX OFFICER Vs. KISAN TRACTORS	March 22, 1985
INCOME TAX OFFICER Vs. ARUN OIL INDUSTRIES	March 30, 1985
INCOME TAX OFFICER Vs. CHAKKA BAI BAID	August 26, 1985
INCOME TAX OFFICER Vs. GWALIOR WEBBING CO LTD	August 30, 1985
INCOME TAX OFFICER Vs. A AMRUTLAL CO	August 7, 1985
INCOME TAX OFFICER Vs. SWARAJ TALKIES	October 29, 1985
INCOME TAX OFFICER Vs. H A SODHAN GREATER HUF	August 7, 1985
INCOME TAX OFFICER Vs. MISHRILAL GORDHANLAL	November 14, 1985
INCOME TAX OFFICER Vs. HALMIRA ESTATE TEA P LTD	August 23, 1985
INCOME TAX OFFICER Vs. OBEROI PROPERTIES P LTD	December 13, 1985
INCOME TAX OFFICER Vs. SONODYNE TELEVISION CO P LTD	December 10, 1985
INCOME TAX OFFICER Vs. GANGES PRINTING CO LTD	August 9, 1985
INCOME TAX OFFICER Vs. PRATAPPUR SUGAR AND INDUSTRIES LTD	April 26, 1985
INCOME TAX OFFICER Vs. MEERA AND CO	June 25, 1985
INCOME TAX OFFICER Vs. BELLISS AND MORCOM	May 8, 1985
INCOME TAX OFFICER Vs. K G PATHKI	November 20, 1985
INCOME TAX OFFICER Vs. COLOREX DYES P LTD	June 27, 1985
INCOME TAX OFFICER Vs. RAJ KISHAN	June 24, 1985
INCOME TAX OFFICER Vs. RAJAGIRI RUBBER AND PRODUCE CO LTD	October 29, 1985
INCOME TAX OFFICER Vs. SHYAM SUNDER DHOOT	June 10, 1985
INCOME TAX OFFICER Vs. MANNALAL NIRMAL KUMAR	October 31, 1985
INCOME TAX OFFICER Vs. J J INVESTMENT	March 31, 1985
INCOME TAX OFFICER Vs. VIJAYALAXMI N MAFATLAL	February 26, 1985
INCOME TAX OFFICER Vs. SATYA CO LTD	December 13, 1985
INCOME TAX OFFICER Vs. SOUTH INDIAN BANK LTD	April 16, 1985
INCOME TAX OFFICER Vs. GEMLINES P LTD	April 29, 1985
INCOME TAX OFFICER Vs. GOPALPUR TEA CO LTD	February 5, 1985
INCOME TAX OFFICER Vs. BRISH BHAN GUPTA	January 3, 1985
INCOME TAX OFFICER Vs. R T LAWRENCE	October 29, 1985
INCOME TAX OFFICER Vs. GENERAL METAL WORKS	May 27, 1985
INCOME TAX OFFICER Vs. JAGMOHAN SARAN KAILASH CHANDRA	May 27, 1985
INCOME TAX OFFICER Vs. JAINA TEXTILES	October 30, 1985
INCOME TAX OFFICER Vs. RAM KISHORE RAM GOPAL	October 24, 1985
INCOME TAX OFFICER Vs. NETRA PANDEY	April 30, 1985
INCOME TAX OFFICER Vs. RAM DAS DEOKINANDAN PRASAD	March 28, 1985
INCOME TAX OFFICER Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LTD	July 2, 1985
INCOME TAX OFFICER Vs. GAJRIA ELECTRICAL INDUSTRIES CO P LTD	January 31, 1985
INCOME TAX OFFICER Vs. P N SHUKLA	March 22, 1985
INCOME TAX OFFICER Vs. SAMAR MANMADE FIBRES P LTD	September 6, 1985
INCOME TAX OFFICER Vs. HOMI MEHTA AND SONS P LTD	March 22, 1985
INCOME TAX OFFICER Vs. NATIONAL PHARMACEUTICALS AND MEDICAL SERVICE P LTD	March 26, 1985
INCOME TAX OFFICER Vs. N T SAROJINI AMMA	February 13, 1985
INCOME TAX OFFICER Vs. SHAHAJI CHHATRAPATI GENERAL CHARITABLE TRUST	October 21, 1985
INCOME TAX OFFICER Vs. BIBHUTI MISHRA	January 11, 1985
INCOME TAX OFFICER Vs. N S S MURTHY	April 26, 1985
INCOME TAX OFFICER Vs. K P SREEMATHY	August 7, 1985
INCOME TAX OFFICER Vs. SIYA RAM BROS	July 30, 1985
INCOME TAX OFFICER Vs. POYILAKKADA FISHERIES P LTD	June 12, 1985
INCOME TAX OFFICER Vs. SHITAL PRASAD KHARAG PRASAD	September 13, 1985
INCOME TAX OFFICER Vs. OSWAL WOOLLEN MILLS	January 29, 1985
INCOME TAX OFFICER Vs. V S CHABBRA	April 30, 1985
INCOME TAX OFFICER Vs. RUSTON AND HORNSBY LTD	February 28, 1985
INCOME TAX OFFICER Vs. ROMESH SETHI	May 25, 1985
INCOME TAX OFFICER Vs. KANHAYA LAL RAMESHWAR DASS AND CO	December 30, 1985
INCOME TAX OFFICER Vs. GITAR LABORATORIES	January 25, 1985
INCOME TAX OFFICER Vs. SETTY PHARMACEUTICALS AND BIOLOGICAL SCIENCES	May 16, 1985
INCOME TAX OFFICER Vs. C M PANT	June 5, 1985
INCOME TAX OFFICER Vs. INDO GULF	December 30, 1985
INCOME TAX OFFICER Vs. R J TRIVEDI AND SONS	March 26, 1985
INCOME TAX OFFICER Vs. ABDUL MAJID	June 19, 1985
INCOME TAX OFFICER Vs. DEOKI NANDAN OM PRAKASH	April 27, 1985
INDIAN ALUMINIUM CABLES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 29, 1985
INDIAN NATIONAL THEATRE TRUST Vs. INCOME TAX OFFICER	January 16, 1985
INDOCEAN ENGINEERING P LTD Vs. INCOME TAX OFFICER	June 21, 1985
INDURI FARM LTD Vs. INCOME TAX OFFICER	May 14, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. DORR OLIVER INDIA LTD	January 19, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. S R BHAWSINGHKA	May 14, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. CONSOLIDATED PNEUMATIC TOOL CO INDIA LTD	October 14, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. COMMISSION GENERAL AGENCY	May 24, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. GOODRICKE GROUP LTD	February 23, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. DHANSIRAM AGARWALLA	November 15, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. I C GANDHI SILK MILLS LTD	September 30, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. PUNJAB BEVERAGES P LTD	March 19, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. DREDGING CORPORATION LTD	April 27, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. CUTLER HAMMER EUROPA LTD	September 19, 1985
ISHWARI BAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 28, 1985
J B BODA MARINE AND GENERAL SURVEY AGENCIES P LTD Vs. SIXTH INCOME TAX OFFICER	February 6, 1985
J K SYNTHETICS LTD Vs. INCOME TAX OFFICER	June 28, 1985
J N LUTHRA Vs. INCOME TAX OFFICER	December 17, 1985
JAGANNATH JEEWANMAL WOOLLEN MILLS P LTD Vs. INCOME TAX OFFICER	June 19, 1985
JAIPUR TRADERS P LTD Vs. INCOME TAX OFFICER	March 4, 1985
JANATA TRUST Vs. FIFTH INCOME TAX OFFICER	November 18, 1985
JANKI PRASAD SINHA Vs. INCOME TAX OFFICER	February 12, 1985
JAWAHARLAL PANNALAL Vs. INCOME TAX OFFICER	July 23, 1985
JEEWAN LTD Vs. INCOME TAX OFFICER	November 26, 1985
JUSTICE ANANDAMOY BHATTACHARJEE Vs. INCOME TAX OFFICER	November 15, 1985
K C GOKANI Vs. INCOME TAX OFFICER	June 18, 1985
K D DATWANI Vs. WEALTH TAX OFFICER	December 6, 1985
K RAMI REDDY AND SONS Vs. INCOME TAX OFFICER	March 25, 1985
KALOOMAL SHORIMAL SACHDEV RANGWALLA P LTD Vs. FIRST INCOME TAX OFFICER	August 5, 1985
KANTILAL AND SONS Vs. SECOND INCOME TAX OFFICER	June 13, 1985
KASHIBA FAMILY TRUST Vs. INCOME TAX OFFICER	July 26, 1985
KHORSHED B MODY Vs. THIRD ASSISTANT CONTROLLER OF ESTATE DUTY	August 19, 1985
KMA LTD Vs. INCOME TAX OFFICER	September 9, 1985
KOLLURU RAVI Vs. INCOME TAX OFFICER	December 31, 1985
KRISHNA MOHAN AGARWAL Vs. INCOME TAX OFFICER	February 12, 1985
KRISHNA PLASTIC INDUSTRIES P LTD Vs. THIRD INCOME TAX OFFICER	April 16, 1985
LALIT N BHAGWATI Vs. INCOME TAX OFFICER	August 2, 1985
M A LATEEF Vs. INSPECTING ASSISTANT COMMISSIONER	March 18, 1985
M ANASUYA DEVI Vs. SECOND INCOME TAX OFFICER	May 9, 1985
M JAFFER SAHEB Vs. INCOME TAX OFFICER	October 29, 1985
M K S SHIVRAJSINHJI Vs. GIFT TAX OFFICER	October 31, 1985
M L RAWAT Vs. INCOME TAX OFFICER	April 27, 1985
M N BHAT Vs. THIRTEENTH GIFT TAX OFFICER	June 28, 1985
M RAGHAVAN Vs. INCOME TAX OFFICER	January 28, 1985
M S MANVI Vs. ADDITIONAL INCOME TAX OFFICER	May 14, 1985
MADHU KRIMPS Vs. FOURTH INCOME TAX OFFICER	January 8, 1985
MAGOR HOLDINGS LTD Vs. INCOME TAX OFFICER	April 18, 1985
MAHARAJA SHRI DEVI SINGH JI Vs. WEALTH TAX OFFICER	October 31, 1985
MAHENDRA M AJMERA HUF Vs. SIXTH INCOME TAX OFFICER	November 26, 1985
MAJOR BIRENDRA SINGH NEGI Vs. INCOME TAX OFFICER	February 15, 1985
MANBHUM COAL SYNDICATE P LTD Vs. INCOME TAX OFFICER	May 28, 1985
MANGALA G ABHYANKAR Vs. FIRST ASSISTANT CONTROLLER OF ESTATE DUTY	July 22, 1985
MCDONNELL 1948 P LTD Vs. INCOME TAX OFFICER	January 23, 1985
METEOR SATELLITE LTD Vs. INCOME TAX OFFICER	August 20, 1985
MONTREAL ENGG INTERNATIONAL LTD Vs. INCOME TAX OFFICER	January 11, 1985
MULKRAJ HURIA Vs. WEALTH TAX OFFICER	February 14, 1985
MURLI PACKING AND TRADING P LTD Vs. INCOME TAX OFFICER	October 11, 1985
N J HARTNETT Vs. SECOND INCOME TAX OFFICER	August 19, 1985
N R KARIA Vs. WEALTH TAX OFFICER	April 8, 1985
NAGPUR ZILLA NUTAN DUGHD UTPADAK SAHAKARI SANGH LTD Vs. INCOME TAX OFFICER	April 9, 1985
NANDANAM CONSTRUCTION CO Vs. INCOME TAX OFFICER	March 29, 1985
NANDI HASBI TEXTILE MILLS LTD Vs. FIRST INCOME TAX OFFICER	May 27, 1985
NATIONAL THERMAL POWER CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	January 31, 1985
NEW CAWNPORE FLOUR MILLS P LTD Vs. INCOME TAX OFFICER	November 29, 1985
NIRANJANLAL Vs. INCOME TAX OFFICER	October 31, 1985
NISHAN SINGH Vs. INCOME TAX OFFICER	November 29, 1985
NITIN RAOJIBHAI HUF Vs. INCOME TAX OFFICER	September 2, 1985
O P RALHAN Vs. WEALTH TAX OFFICER	December 23, 1985
OFF SHORE INDIA LTD Vs. INCOME TAX OFFICER	September 19, 1985
ORIENT EXPRESS CO P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 26, 1985
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 11, 1985
ORISSA STATE FINANCIAL CORPORATION Vs. INCOME TAX OFFICER	March 12, 1985
OUTDOOR PUBLICITY Vs. INCOME TAX OFFICER	August 2, 1985
P GOURIKUTTY AMMA Vs. INCOME TAX OFFICER	August 7, 1985
P S PARGONKAR Vs. INCOME TAX OFFICER	November 28, 1985
PARLE PRODUCTS P LTD Vs. FIRST INCOME TAX OFFICER	June 12, 1985
PIRAMAL SONS P LTD Vs. INCOME TAX OFFICER	December 20, 1985
PRADHAN CONSTRUCTION CO Vs. INCOME TAX OFFICER	March 18, 1985
PUNJAB NATIONAL BANK Vs. SURTAX OFFICER	July 25, 1985
PURAN CHAND LAXMI CHAND Vs. INCOME TAX OFFICER	November 29, 1985
PURUSHOTTAM GOVIND BHAT Vs. FIRST INCOME TAX OFFICER	March 28, 1985
R S AVTAR SINGH AND CO Vs. INCOME TAX OFFICER	October 28, 1985
R S LAMBA AND CO Vs. INCOME TAX OFFICER	February 25, 1985
RAJ KUMAR SINGH AND CO Vs. INCOME TAX OFFICER	December 23, 1985
RAJENDRA RATILAL Vs. SECOND WEALTH TAX OFFICER	December 13, 1985
RAM VAIKUNTHA TRUST Vs. INCOME TAX OFFICER	July 30, 1985
RANI GUNWANT KAUR Vs. WEALTH TAX OFFICER	January 28, 1985
RAOJIBHAI CHHOTABHAI PATEL Vs. FIRST INCOME TAX OFFICER	May 31, 1985
RAOJIBHAI H DESAI Vs. INCOME TAX OFFICER	March 27, 1985
RAVAL PADMANABHA SHASTRI ADIGA Vs. INCOME TAX OFFICER	February 12, 1985
RAVI TEXTILE P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 11, 1985
REKAPALLE RAMCHANDRA RAO Vs. INCOME TAX OFFICER	September 13, 1985
RELIANCE INTERNATIONAL CORPORATION LTD Vs. INCOME TAX OFFICER	October 31, 1985
ROHINIBEN TRUST Vs. INCOME TAX OFFICER	June 30, 1985
RUIA STUD AND AGRICULTURAL FARMS P LTD Vs. SIXTH INCOME TAX OFFICER	May 30, 1985
S B BHARGAVA Vs. INCOME TAX OFFICER	May 3, 1985
S FATHIMABI Vs. WEALTH TAX OFFICER	November 14, 1985
S M HAEEMS Vs. INCOME TAX OFFICER	January 19, 1985
S P SINGLA Vs. INCOME TAX OFFICER	December 31, 1985
S R KALANI HUF Vs. INCOME TAX OFFICER	August 21, 1985
S VENKATA KANNAIAH Vs. INCOME TAX OFFICER	March 28, 1985
SAILAJA KINKAR SAMANTA Vs. INCOME TAX OFFICER	March 4, 1985
SAIN DASS Vs. GIFT TAX OFFICER	May 25, 1985
SALMA IRANI Vs. FIFTH INCOME TAX OFFICER	April 25, 1985
SANDVIK ASIA LTD Vs. INCOME TAX OFFICER	June 25, 1985
SANGAM ENTERPRISES Vs. INCOME TAX OFFICER	August 29, 1985
SANTOKH SINGH Vs. GIFT TAX OFFICER	May 24, 1985
SARABHAI CHEMICALS P LTD Vs. INCOME TAX OFFICER	February 15, 1985
SARAYA SUGAR MILLS P LTD Vs. INCOME TAX OFFICER	September 13, 1985
SARAYA SUGAR MILLS P LTD Vs. INCOME TAX OFFICER	March 6, 1985
SARDA DEVI SINGHANIA Vs. WEALTH TAX OFFICER	July 25, 1985
SARLA JAIN Vs. INSPECTING ASSISTANT COMMISSIONER	November 29, 1985
SATISHCHAND SANGHI Vs. INCOME TAX OFFICER	March 20, 1985
SATYA PROSAD SEN Vs. INCOME TAX OFFICER	December 13, 1985
SECOND INCOME TAX OFFICER Vs. DIAS AND CO	December 4, 1985
SECOND INCOME TAX OFFICER Vs. JAYANTILAL S PORWAL	September 23, 1985
SECOND INCOME TAX OFFICER Vs. SRI VINOD D AROOR	December 6, 1985
SECOND INCOME TAX OFFICER Vs. MITTAL AND CO MRP	October 4, 1985
SECOND INCOME TAX OFFICER Vs. BOROSIL GLASS WORKS LTD	August 30, 1985
SECOND INCOME TAX OFFICER Vs. NATIONAL MACHINERY MFRS	October 14, 1985
SECOND INCOME TAX OFFICER Vs. BISLERI I P LTD	January 31, 1985
SHANKAR GHOSH Vs. INCOME TAX OFFICER	January 21, 1985
SHARMA TEXTILE Vs. INCOME TAX OFFICER	May 19, 1985
SHASHI KANT GUPTA Vs. INCOME TAX OFFICER	August 19, 1985
SHYAMSUNDAR NASKAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	February 8, 1985
SIDDHARTH SHRINIVAS JHAVER Vs. INCOME TAX OFFICER	July 16, 1985
SIXTH INCOME TAX OFFICER Vs. GENERALS NEW TREAD	May 1, 1985
SIXTH INCOME TAX OFFICER Vs. COMMUNIDADE DE MAPUSA	September 3, 1985
SIXTH WEALTH TAX OFFICER Vs. B R SHELLY	June 19, 1985
SKOL BREWERIES LTD Vs. THIRD INCOME TAX OFFICER	May 10, 1985
SOHAN NAYYAR Vs. INCOME TAX OFFICER	December 31, 1985
SRI BALAJI METAL FINISHERS Vs. INCOME TAX OFFICER	September 30, 1985
STATE BANK OF HYDERABAD Vs. SURTAX OFFICER	October 22, 1985
SUDHA DEVI RAMPURIA Vs. INCOME TAX OFFICER	December 6, 1985
SUKHDAYAL SHEONANDAN SHUKLA Vs. INCOME TAX OFFICER	February 22, 1985
SUNJOY DAIRY FARM Vs. SECOND INCOME TAX OFFICER	January 8, 1985
SURENDRA NATH MALHOTRA HUF Vs. GIFT TAX OFFICER	January 28, 1985
SURINDER LAL Vs. ADDITIONAL ASSISTANT CONTROLLER OF ESTATE DUTY	December 6, 1985
SURYAVEER SINGH Vs. WEALTH TAX OFFICER	April 23, 1985
SUSHILA DEVI TULI Vs. WEALTH TAX OFFICER	July 25, 1985
SYNDICATE BANK Vs. FIRST INCOME TAX OFFICER	October 10, 1985
T SATYANARAYANA MURTY Vs. INCOME TAX OFFICER	December 31, 1985
T T P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 26, 1985
THIRD INCOME TAX OFFICER Vs. MRS VEERA D THACKERSEY	March 25, 1985
TIRUMALA BORE WELLS DRILLING CO Vs. INCOME TAX OFFICER	October 11, 1985
TIRUMALESA BRICKS AND TILES FACTORY Vs. INCOME TAX OFFICER	June 28, 1985
TODI PROPERTIES LTD Vs. INCOME TAX OFFICER	August 6, 1985
TRACTOR ENGINEERS LTD Vs. FIRST INCOME TAX OFFICER	December 31, 1985
TRILOKI NATH Vs. WEALTH TAX OFFICER	January 21, 1985
TRUSTEES OF SHRI RAMNAGAR TRUST NO 1 Vs. THIRD INCOME TAX OFFICER	February 16, 1985
TRUSTEES OF TEKCHAND CHANDIRAM TRUST Vs. FOURTH INCOME TAX OFFICER	July 31, 1985
UPVAN INTERNATIONAL Vs. INCOME TAX OFFICER	July 31, 1985
V MADHAVA MENON Vs. GIFT TAX OFFICER	September 13, 1985
VASTAL N PARIKH Vs. INCOME TAX OFFICER	July 10, 1985
VEE KAY ENTERPRISES Vs. INCOME TAX OFFICER	March 23, 1985
VELJAN HYDRAIR P LTD Vs. INCOME TAX OFFICER	April 30, 1985
VIJAY KUMAR Vs. INCOME TAX OFFICER	July 29, 1985
VINAYAKRAO D CHAUDHARY Vs. INCOME TAX OFFICER	May 31, 1985
WEALTH TAX OFFICER Vs. A K TANDON	September 27, 1985
WEALTH TAX OFFICER Vs. KULDIP RAJ NARANG	May 24, 1985
WEALTH TAX OFFICER Vs. R K BHATTACHARJEE	August 29, 1985
WEALTH TAX OFFICER Vs. PREMCHAND JAIN	February 28, 1985
WEALTH TAX OFFICER Vs. NIRANJAN NAROTTAM INDIVIDUAL	June 19, 1985
WEALTH TAX OFFICER Vs. RADHIKA RANJAN	March 1, 1985
WEALTH TAX OFFICER Vs. TIKA MANJENDRA SHAH	March 2, 1985
WEALTH TAX OFFICER Vs. SETH SUDHIR KUMAR MODI	August 2, 1985
WEALTH TAX OFFICER Vs. MANJUSREE BISWAS	September 12, 1985
WEBBS AGRICULTURAL AND AUTOMOBILE INDUSTRIES Vs. INCOME TAX OFFICER	February 13, 1985

Year 1985 of INCOME TAX APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address