REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A N TRANSPORTS Vs. INCOME TAX OFFICER	February 29, 1984
A P JAISWAL Vs. GIFT TAX OFFICER	December 5, 1984
A V RAJANI REDDY Vs. INCOME TAX OFFICER	July 30, 1984
A VENKATESWARLU Vs. INCOME TAX OFFICER	March 30, 1984
A Z INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LTD Vs. COMPETENT AUTHORITY IAC	September 14, 1984
ABHAY L KHATAU HUF Vs. INCOME TAX OFFICER	July 28, 1984
ADDL FOURTH WEALTH TAX OFFICER Vs. S N DESAI	June 29, 1984
ADDL SECOND INCOME TAX OFFICER Vs. C J SHAH	February 17, 1984
AEROFALL MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 10, 1984
AHMED HUSSAIN Vs. INCOME TAX OFFICER	July 6, 1984
AJIT TRADERS Vs. INCOME TAX OFFICER	October 26, 1984
AKULA SIVANAGESWARA RAO Vs. INCOME TAX OFFICER	March 24, 1984
ALCHEMIC P LTD Vs. INCOME TAX OFFICER	March 6, 1984
ALKAPURI INVESTMENT P LTD Vs. INCOME TAX OFFICER	August 25, 1984
AMBALA CENTRAL CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER	March 12, 1984
AMBICA MILLS LTD Vs. SURTAX OFFICER	March 7, 1984
AMEENABAD CHARITABLE TRUST Vs. INCOME TAX OFFICER	June 20, 1984
AMMONIA SUPPLIES CORPORATION P LTD Vs. INCOME TAX OFFICER	April 21, 1984
ANANTLAL SINGHEE Vs. INCOME TAX OFFICER	August 2, 1984
ANIL KUMAR RAHA Vs. WEALTH TAX OFFICER	March 28, 1984
ANJANA ASHOK Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY	March 12, 1984
APEEJAY STRUCTURAL WORKS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 4, 1984
APEX ELECTRICALS P LTD Vs. INCOME TAX OFFICER	January 27, 1984
ASHOK KAPUR HUF Vs. INCOME TAX OFFICER	December 31, 1984
ASHOK THEATRES Vs. INCOME TAX OFFICER	July 13, 1984
ASHOKE KUMAR DAS Vs. INCOME TAX OFFICER	June 28, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. DAYABHAI SHIWABHAI PATEL	August 23, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SHAMBHUPRASHAD TIBREWALA	September 26, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KRISHNA BHARTIA	July 26, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. DURGA DEVI LARA	March 31, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. BIMLA DEVI	April 19, 1984
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. HARCHARAN SINGH BUBBER	March 31, 1984
ASSOCIATED ENTERPRISES Vs. SECOND INCOME TAX OFFICER	November 30, 1984
ASSTT CONTROLLER OF ESTATE DUTY Vs. REBALA SUBBARAMI REDDY	August 21, 1984
B ANANTHAKRISHNAN Vs. INCOME TAX OFFICER	September 8, 1984
B JAMASJI MISTRY P LTD Vs. THIRD INCOME TAX OFFICER	December 13, 1984
B K SESHU Vs. INCOME TAX OFFICER	June 28, 1984
B S RANDHAWA Vs. INCOME TAX OFFICER	January 15, 1984
B SIVANANDAM Vs. INCOME TAX OFFICER	March 29, 1984
B V R BALREDDY AND CO Vs. INCOME TAX OFFICER	February 29, 1984
BACHHRAJ FACTORIES LTD Vs. INCOME TAX OFFICER	November 30, 1984
BACHU BAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 26, 1984
BADRIPRASAD RAMESHWAR Vs. INCOME TAX OFFICER	January 25, 1984
BAITON CABLES P LTD Vs. INCOME TAX OFFICER	November 5, 1984
BAJORIA FAMILY TRUST Vs. FIRST INCOME TAX OFFICER	November 26, 1984
BALWANT SINGH BAWA Vs. INCOME TAX OFFICER	December 4, 1984
BANK OF TOKYO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 19, 1984
BASUDEV MANEKLAL KHETAN Vs. INCOME TAX OFFICER	August 4, 1984
BAVLA GOPALAK VIVIDH KARYAKARI SAHAKARI MANDLI LTD Vs. INCOME TAX OFFICER	March 24, 1984
BECK AND CO INDIA LTD Vs. INCOME TAX OFFICER	May 23, 1984
BHAGWANDAS RAJINDER PRASAD Vs. INCOME TAX OFFICER	October 19, 1984
BHAI MOHAN SINGH Vs. INCOME TAX OFFICER	December 14, 1984
BHARAT STEEL TUBES LTD Vs. INCOME TAX OFFICER	April 21, 1984
BHAWANI COTTON MILLS AND INDUSTRIES LTD Vs. INCOME TAX OFFCER	July 20, 1984
BIHAR MERCANTILE UNION P LTD Vs. INCOME TAX OFFICER	July 13, 1984
BIPINCHANDRA NAVNITLAL Vs. INCOME TAX OFFICER	April 5, 1984
BLUE STAR LTD Vs. INCOME TAX OFFICER	October 30, 1984
BOLLAM NARAYANA REDDY Vs. INCOME TAX OFFICER	July 25, 1984
BUDHWAR COLD STORAGE Vs. INCOME TAX OFFICER	June 8, 1984
CANARA WIRE AND WIRE PRODUCTS LTD Vs. FIRST INCOME TAX OFFICER	April 30, 1984
CASTROL LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	August 27, 1984
CEAT INTERNATIONAL Vs. INSPECTING ASSISTANT COMMISSIONER	November 26, 1984
CHANDAN WOOD PRODUCTS Vs. INCOME TAX OFFICER	April 12, 1984
CHANDULAL VORA AND CO Vs. FIRST INCOME TAX OFFICER	September 25, 1984
CHEKKA PUNIKESWARA RAO AJJARAM Vs. WEALTH TAX OFFICER	July 28, 1984
CO OPERATIVE INDUSTRIAL ESTATE LTD Vs. INCOME TAX OFFICER	July 30, 1984
COLOUR CHEM LTD Vs. INCOME TAX OFFICER	March 16, 1984
COMMISSIONER OF INCOME TAX Vs. V NATWERLAL AND CO	September 29, 1984
COMMISSIONER OF INCOME TAX Vs. KHODAY ESWARASA AND SONS	October 31, 1984
COMMISSIONER OF INCOME TAX Vs. GEDORE TOOLS INDIA P LTD	October 27, 1984
COMMISSIONER OF WEALTH TAX Vs. BIMLA VATI MEHRA	February 18, 1984
COMMISSIONER OF WEALTH TAX Vs. RAZIA BEGUM	November 17, 1984
CONTROLLER OF ESTATE DUTY Vs. HAMIRBHAI B MUNSHAW	August 2, 1984
CONTROLLER OF ESTATE DUTY Vs. S P KHETAN	September 10, 1984
CONTROLLER OF ESTATE DUTY Vs. MAHENDRA A PATEL	February 17, 1984
CONTROLLER OF ESTATE DUTY Vs. RAVI ABRAHAM	January 28, 1984
D M GHIA Vs. SECOND INCOME TAX OFFICER	May 31, 1984
D R CHAWLA Vs. INCOME TAX OFFICER	February 13, 1984
D S CHENAI Vs. WEALTH TAX OFFICER	July 27, 1984
DALMIA AGENCIES P LTD Vs. INCOME TAX OFFICER	September 15, 1984
DEEPAK SHARMA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 9, 1984
DEEPCHAND MANAKLAL Vs. INCOME TAX OFFICER	December 29, 1984
DELHI AUTOMOBILES P LTD Vs. INCOME TAX OFFICER	July 20, 1984
DEMPO STEAMSHIPS LTD Vs. SECOND INCOME TAX OFFICER	February 27, 1984
DHANGAURI SURAJRAM Vs. INCOME TAX OFFICER	November 7, 1984
DHARAM PRAKASH JAIN Vs. INCOME TAX OFFICER	September 17, 1984
DHARAMDAS HARGOVANDAS Vs. FIRST INCOME TAX OFFICER	September 24, 1984
DHARMA PRATISHTHANAM Vs. INCOME TAX OFFICER	August 21, 1984
DHOOTAPAPESHWAR LTD Vs. INCOME TAX OFFICER	March 5, 1984
DOOLCHAND BAWARILAL Vs. INCOME TAX OFFICER	May 16, 1984
DUNCAN BROS AND CO LTD Vs. INCOME TAX OFFICER	October 16, 1984
DURGA DEVI PODDAR Vs. WEALTH TAX OFFICER	January 30, 1984
EDUCATIONAL TRUST FUND Vs. INCOME TAX OFFICER	November 26, 1984
EIGHTH INCOME TAX OFFICER Vs. ZINC AND CHEMICAL AGENCIES	July 13, 1984
EMDEE EXPORTS Vs. ELEVENTH INCOME TAX OFFICER	December 31, 1984
EXCEL PRODUCTIONS Vs. FIRST INCOME TAX OFFICER	October 29, 1984
FABINDIA OVERSEAS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 20, 1984
FIRST INCOME TAX OFFICER Vs. KUMARI ALKA SATYAWAN BHATIA	November 30, 1984
FIRST INCOME TAX OFFICER Vs. PUSAD GINNING AND PRESSING SAHAKARI SOCIETY LTD	April 5, 1984
FIRST INCOME TAX OFFICER Vs. M JESWANTHARAJ	April 30, 1984
FIRST INCOME TAX OFFICER Vs. CHOWGULE AND CO P LTD	May 16, 1984
FIRST INCOME TAX OFFICER Vs. BHARAT H PATEL	October 31, 1984
FIRST INCOME TAX OFFICER Vs. SURAJBA PATEL TRUST	December 19, 1984
FIRST INCOME TAX OFFICER Vs. KUSUMRANI JAIN	January 19, 1984
FIRST INCOME TAX OFFICER Vs. FRENCH DYES AND CHEMICALS I P LTD	July 31, 1984
FIRST INCOME TAX OFFICER Vs. YASH RAJ CHOPRA	June 29, 1984
FIRST INCOME TAX OFFICER Vs. BALSARA HYGIENE PRODUCTS	November 19, 1984
FIRST WEALTH TAX OFFICER Vs. BOWRING INSTITUTE	February 29, 1984
FRIFLO ENGINEERS P LTD Vs. INCOME TAX OFFICER	July 9, 1984
G N GHORPADE Vs. WEALTH TAX OFFICER	February 14, 1984
G N KAMATH Vs. FIRST INCOME TAX OFFICER	May 29, 1984
GADI DHARANIJA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 25, 1984
GHASIRAM KALURAM Vs. INCOME TAX OFFICER	April 12, 1984
GIFT TAX OFFICER Vs. L BERNARD	September 26, 1984
GIFT TAX OFFICER Vs. AMBALAL SARABHAI HUF	April 3, 1984
GIFT TAX OFFICER Vs. MOHRI RAM RAM LAL	March 29, 1984
GIFT TAX OFFICER Vs. RASHEEDUNNISA BEGUM	March 31, 1984
GIFT TAX OFFICER Vs. SARWARI BEGUM	July 31, 1984
GIFT TAX OFFICER Vs. BHUPATI VEERABHADRA RAO	March 29, 1984
GIFT TAX OFFICER Vs. A V REDDY TRUST	March 26, 1984
GOBIND SUGAR MILLS LTD Vs. INCOME TAX OFFICER	March 21, 1984
GOODLASS NEROLAC PAINTS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 29, 1984
GOWDAR JAYADEVAPPA Vs. FIRST INCOME TAX OFFICER	August 24, 1984
GRACE COLLIS Vs. INCOME TAX OFFICER	January 20, 1984
H H RAJMATA SHRI GULABKUNVERBA SAHEBA OF NAWANAGAR TRUST FOR RELATIVES Vs. WEALTH TAX OFFICER	January 27, 1984
H N MALAK Vs. INCOME TAX OFFICER	February 10, 1984
H NARAYANA REDDY Vs. INCOME TAX OFFICER	July 28, 1984
HADA TEXTILE INDUSTRIES LTD Vs. INCOME TAX OFFICER	April 12, 1984
HAJI M ABDUL RAZACK SAHEB Vs. GIFT TAX OFFICER	June 18, 1984
HANSRAJ VALLABHDAS Vs. TENTH WEALTH TAX OFFICER	October 12, 1984
HARIDHAN SINGH Vs. WEALTH TAX OFFICER	January 11, 1984
HARILAL AMBALAL HUF Vs. INCOME TAX OFFICER	March 23, 1984
HERITAGE ESTATES P LTD Vs. INCOME TAX OFFICER	October 10, 1984
HOOGHLY MILLS CO LTD Vs. INCOME TAX OFFICER	September 29, 1984
HOPE TEXTILES LTD Vs. INCOME TAX OFFICER	July 10, 1984
HUNED T ATTARI Vs. SEVENTH INCOME TAX OFFICER	December 19, 1984
HYDERABAD RACE CLUB CHARITABLE TRUST Vs. INCOME TAX OFFICER	February 29, 1984
HYDERABAD ROLLER FLOUR MILL CO LTD Vs. INCOME TAX OFFICER	July 30, 1984
HYDERABAD STEEL WIRE PRODUCTS Vs. INCOME TAX OFFICER	June 28, 1984
I D L CHEMICALS LTD Vs. INCOME TAX OFFICER	February 29, 1984
I G PATEL Vs. EIGHTH WEALTH TAX OFFICER	December 11, 1984
IMPERIAL BOX AND CARTON MAKERS Vs. INCOME TAX OFFICER	June 7, 1984
INCOME TAX OFFICER Vs. MANEKLAL RAMANARAYAN	February 22, 1984
INCOME TAX OFFICER Vs. ATMA RAM TRUST	October 16, 1984
INCOME TAX OFFICER Vs. LT COL G R CHOPRA	November 28, 1984
INCOME TAX OFFICER Vs. OMEGA BRIGHT STEEL P LTD	September 22, 1984
INCOME TAX OFFICER Vs. DEVATHA PAPAIAH	March 31, 1984
INCOME TAX OFFICER Vs. M S P EXPORTS P LTD	May 28, 1984
INCOME TAX OFFICER Vs. VIDARBHA METALLICA	February 27, 1984
INCOME TAX OFFICER Vs. NARAYANA INVESTMENT TRUST P LTD	December 28, 1984
INCOME TAX OFFICER Vs. BINANI BROS P LTD	October 30, 1984
INCOME TAX OFFICER Vs. MADHORAM BHAGWANDAS	July 26, 1984
INCOME TAX OFFICER Vs. S P JAIN	October 9, 1984
INCOME TAX OFFICER Vs. G R SRINIVASAN	July 31, 1984
INCOME TAX OFFICER Vs. K RAMANADHAM	June 30, 1984
INCOME TAX OFFICER Vs. MALEH NARASIMHAIAH SETTY	December 19, 1984
INCOME TAX OFFICER Vs. PARMOD KUMAR	June 21, 1984
INCOME TAX OFFICER Vs. ANIL KUMAR SURPAL	February 6, 1984
INCOME TAX OFFICER Vs. J M P ENTERPRISES	December 31, 1984
INCOME TAX OFFICER Vs. THIRUMBADI RUBBER CO LTD	February 18, 1984
INCOME TAX OFFICER Vs. DEVANAND SINGH JOGENDRA SINGH	May 16, 1984
INCOME TAX OFFICER Vs. BABULAL TULSIRAM BURUD	December 20, 1984
INCOME TAX OFFICER Vs. MALAYALA MANORAMA CO LTD	December 31, 1984
INCOME TAX OFFICER Vs. NECHUPADOM CONSTRUCTIONS	October 12, 1984
INCOME TAX OFFICER Vs. GORDHANDAS KHIMJI	August 17, 1984
INCOME TAX OFFICER Vs. INDUSTRY HOUSE LTD	September 26, 1984
INCOME TAX OFFICER Vs. NAVBHARAT POTTERIES P LTD	September 24, 1984
INCOME TAX OFFICER Vs. JIM RUSDIN P LTD	May 31, 1984
INCOME TAX OFFICER Vs. AMERSEY EXPORTS P LTD	August 13, 1984
INCOME TAX OFFICER Vs. AHURA SHIPPING AND ENGG CO P LTD	February 27, 1984
INCOME TAX OFFICER Vs. CIFFIES CHEMICALS AND PHARMACEUTICALS P LTD	November 23, 1984
INCOME TAX OFFICER Vs. M L APTE	December 27, 1984
INCOME TAX OFFICER Vs. BUSH INDIA LTD	April 27, 1984
INCOME TAX OFFICER Vs. TRIVANDRUM CLUB	October 15, 1984
INCOME TAX OFFICER Vs. KERALA MINERALS METALS LTD	June 29, 1984
INCOME TAX OFFICER Vs. AIR INDIA	May 16, 1984
INCOME TAX OFFICER Vs. POONA CLUB LTD	March 12, 1984
INCOME TAX OFFICER Vs. NGEF AEG ENGG CO LTD	February 27, 1984
INCOME TAX OFFICER Vs. NATIONAL ELECTRICAL INDUSTRIES P LTD	April 12, 1984
INCOME TAX OFFICER Vs. HRISHIKESH FAMILY TRUST NO 1	February 10, 1984
INCOME TAX OFFICER Vs. RAM MEMORIAL FOUNDATION	April 21, 1984
INCOME TAX OFFICER Vs. S A HAREFORD	July 28, 1984
INCOME TAX OFFICER Vs. SOBHA SINGH JAIRAM SINGH	March 7, 1984
INCOME TAX OFFICER Vs. S TRILOCHAN SINGH SAHNEY	September 20, 1984
INCOME TAX OFFICER Vs. RENO CHEMICALS PHARMACEUTICALS AND COSMETICS P LTD	July 28, 1984
INCOME TAX OFFICER Vs. PRIZER CORPORATION	November 29, 1984
INCOME TAX OFFICER Vs. BANK OF INDIA	January 27, 1984
INCOME TAX OFFICER Vs. PARAMOUNT PREMISES P LTD	March 31, 1984
INCOME TAX OFFICER Vs. HUKUMCHAND MILLS LTD	November 30, 1984
INCOME TAX OFFICER Vs. ROHTAK AND HISSAR DISTT ELECTRIC SUPPLY CO P LTD	July 25, 1984
INCOME TAX OFFICER Vs. RAM PRASAD	March 31, 1984
INCOME TAX OFFICER Vs. SWASHRAYA	December 18, 1984
INCOME TAX OFFICER Vs. DUNLOP LTD	May 31, 1984
INCOME TAX OFFICER Vs. UNITED BREWERIES LTD	May 29, 1984
INCOME TAX OFFICER Vs. RUPAL CHEM DYES METAL SALT CORPN	November 2, 1984
INCOME TAX OFFICER Vs. VIKRAM V PANCHAL	October 22, 1984
INCOME TAX OFFICER Vs. DAMODARDAS K SHAH	September 24, 1984
INCOME TAX OFFICER Vs. KARNANI INVESTMENT P LTD	December 29, 1984
INCOME TAX OFFICER Vs. DEVCHAND CHHAGANLAL SHAH	June 30, 1984
INCOME TAX OFFICER Vs. KOTTAYAM CO OPERATIVE LAND MORTGAGE BANK LTD	January 3, 1984
INCOME TAX OFFICER Vs. P KAMALAM AMMA	February 13, 1984
INCOME TAX OFFICER Vs. BOTCHA GURU NAIDU	March 27, 1984
INCOME TAX OFFICER Vs. K L RAMACHANDRA	April 6, 1984
INCOME TAX OFFICER Vs. KWALITY TRADERS	March 8, 1984
INCOME TAX OFFICER Vs. EAST INDIA RUBBER WORKS P LTD	March 23, 1984
INCOME TAX OFFICER Vs. SANYASI MAJHI	December 4, 1984
INCOME TAX OFFICER Vs. S M S INVESTMENT CORPN P LTD	April 21, 1984
INCOME TAX OFFICER Vs. DEGREMONT INTERNATIONAL	October 16, 1984
INCOME TAX OFFICER Vs. UNITED TRADING CO	November 28, 1984
INCOME TAX OFFICER Vs. MYSORE SUGAR CO LTD	July 28, 1984
INCOME TAX OFFICER Vs. V P GOHEL	November 5, 1984
INCOME TAX OFFICER Vs. NIPPON ELECTRONICS P LTD	March 15, 1984
INCOME TAX OFFICER Vs. HOTEL EMERALD P LTD	July 31, 1984
INCOME TAX OFFICER Vs. CHEKKA SRIRAMACHANDRA MURTY	July 26, 1984
INCOME TAX OFFICER Vs. EDUCATIONAL TRUST FUND	February 28, 1984
INCOME TAX OFFICER Vs. GANESH HAPPY WINE STORES	July 23, 1984
INCOME TAX OFFICER Vs. POLY TECH CABLE AND PRODUCTS P LTD	July 13, 1984
INCOME TAX OFFICER Vs. RATANLAL BHANGADIA	May 30, 1984
INCOME TAX OFFICER Vs. MADDALA RAMACHANDRA RAO	April 27, 1984
INCOME TAX OFFICER Vs. SURESHCHAND JAIN	March 27, 1984
INCOME TAX OFFICER Vs. BONDADA SATYANARAYANA SONS	September 6, 1984
INCOME TAX OFFICER Vs. SUNDEEP WINES	February 29, 1984
INCOME TAX OFFICER Vs. SRI NATCHU SANYASISETTY AND SONS	September 5, 1984
INCOME TAX OFFICER Vs. GANESH B NEWALKAR	August 31, 1984
INCOME TAX OFFICER Vs. K KRISHNAMACHARI	August 18, 1984
INCOME TAX OFFICER Vs. A P STATE FINANCIAL CORPN	March 8, 1984
INCOME TAX OFFICER Vs. MIRZA WALA QADER BAIG	February 29, 1984
INCOME TAX OFFICER Vs. G R LORNE	March 31, 1984
INCOME TAX OFFICER Vs. KRISHNAKUMARSINHJI P PARMAR	August 22, 1984
INCOME TAX OFFICER Vs. M GOVINDACHARI	November 30, 1984
INCOME TAX OFFICER Vs. GUJARAT STATE CO OP UNION	September 15, 1984
INCOME TAX OFFICER Vs. BADIANI ENTERPRISES	September 28, 1984
INCOME TAX OFFICER Vs. BAJRANG OIL INDUSTRIES	September 26, 1984
INCOME TAX OFFICER Vs. BANGALORE ANIMAL FOOD CORPORATION LTD	June 18, 1984
INCOME TAX OFFICER Vs. LALLOOJI AND SONS	November 5, 1984
INCOME TAX OFFICER Vs. GANESH OIL MILLS	July 19, 1984
INCOME TAX OFFICER Vs. MANORAMA AGENCIES	July 28, 1984
INCOME TAX OFFICER Vs. BHARAT ROADWAYS	November 30, 1984
INCOME TAX OFFICER Vs. ATIABARI TEA CO LTD	November 30, 1984
INCOME TAX OFFICER Vs. MRITUNJAY MUKHERJEE	October 27, 1984
INCOME TAX OFFICER Vs. UNIVERSAL ELECTRIC LTD	August 10, 1984
INCOME TAX OFFICER Vs. GRAND SMITHY WORKS	August 18, 1984
INCOME TAX OFFICER Vs. UTKAL MACHINERY LTD	December 13, 1984
INCOME TAX OFFICER Vs. LIONEL EDWARDS LTD	July 6, 1984
INCOME TAX OFFICER Vs. INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA	April 18, 1984
INCOME TAX OFFICER Vs. NAVIN INDUSTRIES AND MERCANTILE CORPN P LTD	April 26, 1984
INCOME TAX OFFICER Vs. PUNJAB MERCANTILE AND TRADERS LTD	July 23, 1984
INCOME TAX OFFICER Vs. UNITED LINER AGENCIES OF INDIA P LTD	July 18, 1984
INCOME TAX OFFICER Vs. SUPAN INTERNATIONAL P LTD	March 23, 1984
INCOME TAX OFFICER Vs. ESPI AGRICULTURAL MACHINERIES LTD	March 31, 1984
INCOME TAX OFFICER Vs. AMRIT FOODS P LTD	March 12, 1984
INCOME TAX OFFICER Vs. NIRANJAN SINGH CHADDHA	March 7, 1984
INCOME TAX OFFICER Vs. CHANDER BHAN	May 18, 1984
INCOME TAX OFFICER Vs. M M L KHULLAR	August 29, 1984
INCOME TAX OFFICER Vs. ANSAL PROPERTIES AND INDUSTRIES P LTD	August 31, 1984
INCOME TAX OFFICER/WEALTH TAX OFFICER Vs. S R KIRLOSKAR HUF	February 8, 1984
INDIAN RARE EARTHS LTD Vs. INCOME TAX OFFICER	February 17, 1984
INDIAN SOCIETY OF ADVERTISERS LTD Vs. INCOME TAX OFFICER	January 30, 1984
INDIAN TELEPHONE INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 23, 1984
INDO ASIAN SWITCHGEARS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 30, 1984
INSPECTING ASSISTANT COMMISSIONER Vs. S GURMUKH SINGH	March 20, 1984
INSPECTING ASSISTANT COMMISSIONER Vs. B I C C LTD	September 18, 1984
INSPECTING ASSISTANT COMMISSIONER Vs. M S P EXPORTS P LTD	May 28, 1984
INSPECTING ASSISTANT COMMISSIONER Vs. INDIAN LIME CORPN	March 12, 1984
INTRAVEN PHARMACEUTICALS P LTD Vs. INCOME TAX OFFICER	June 26, 1984
J E CHENOY CHARITABLE TRUST Vs. WEALTH TAX OFFICER	November 29, 1984
JAIPUR METALS AND ELECTRICALS LTD Vs. INCOME TAX OFFICER	March 5, 1984
JANTA SERVICE STATION Vs. INCOME TAX OFFICER	March 28, 1984
JANTA WINE STORE Vs. INCOME TAX OFFICER	June 30, 1984
JAYANTILAL F BHATT Vs. FIRST GIFT TAX OFFICER	April 30, 1984
JYOTHI CHELLARAM Vs. INCOME TAX OFFICER	October 26, 1984
K B ROHETGI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	July 28, 1984
K C P LTD Vs. INCOME TAX OFFICER	July 30, 1984
K K PATEL AND N A KHAN AND CO Vs. INCOME TAX OFFICER	August 7, 1984
K L SWAMY HUF Vs. WEALTH TAX OFFICER	November 30, 1984
K P YERISWAMY AND SONS Vs. INCOME TAX OFFICER	March 24, 1984
K S B PUMP LTD Vs. SECOND INCOME TAX OFFICER	December 15, 1984
K SHANTHARAMA SHENOY Vs. FIRST INCOME TAX OFFICER	July 28, 1984
K V IDICULLA Vs. INCOME TAX OFFICER	December 18, 1984
KALPANA LOK LTD Vs. INCOME TAX OFFICER	May 14, 1984
KAMALA JINDAL Vs. INCOME TAX OFFICER	July 19, 1984
KERSONS MFG CO OF INDIA LTD Vs. INCOME TAX OFFICER	July 7, 1984
KESHABLAL HANSRAJ PATEL Vs. WEALTH TAX OFFICER	October 10, 1984
KHANDELWAL LABORATORIES P LTD Vs. INCOME TAX OFFICER	June 30, 1984
KHIMJI VIJPAR CHHEDA Vs. FOURTH INCOME TAX OFFICER	March 7, 1984
KIRLOSKAR OIL ENGINES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 1, 1984
KISHNA BAI BHATIA Vs. WEALTH TAX OFFICER	December 31, 1984
KISHORILAL KRISHNALAL SHAH Vs. INCOME TAX OFFICER	March 27, 1984
KLAYMAN PORCELAINS LTD Vs. INCOME TAX OFFICER	January 19, 1984
KOTHARI CARPETS Vs. INCOME TAX OFFICER	March 5, 1984
KULDIP PARKASH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	June 28, 1984
LAXMI BANK LTD Vs. SECOND INCOME TAX OFFICER	November 30, 1984
LEUVA PATEL NUTAN KELWANI MANDAL Vs. INCOME TAX OFFICER	November 9, 1984
LLOYDS REGISTER OF SHIPPING Vs. INCOME TAX OFFICER	April 16, 1984
M E JALIL Vs. INCOME TAX OFFICER	March 24, 1984
M G S P LTD Vs. INCOME TAX OFFICER	March 28, 1984
M M PAUL Vs. INCOME TAX OFFICER	February 27, 1984
M S P EXPORTS P LTD Vs. INCOME TAX OFFICER	November 29, 1984
M S TEXTILES Vs. SECOND INCOME TAX OFFICER	September 29, 1984
MADAN MOHAN Vs. WEALTH TAX OFFICER	January 31, 1984
MADAN MOHAN LALL SHRIRAM P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	November 9, 1984
MAGANLAL RANCHHODBHAI CHHAYA Vs. INCOME TAX OFFICER	September 24, 1984
MAHARAJ PRITHVI RAJ Vs. INCOME TAX OFFICER	April 12, 1984
MANOHAR LAL Vs. WEALTH TAX OFFICER	February 15, 1984
MEGHDOOT HOTELS P LTD Vs. INCOME TAX OFFICER	November 19, 1984
METRO THEATRE BOMBAY LTD Vs. INCOME TAX OFFICER	October 19, 1984
MINNIE R CAMA Vs. INCOME TAX OFFICER	November 11, 1984
MOHINI DEVI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	December 10, 1984
MOHTA INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	January 18, 1984
MOHTA INDUSTRIES LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 13, 1984
MONMOHINI COOMER Vs. WEALTH TAX OFFICER	March 24, 1984
MOTICHAND VIRPAL SHAH Vs. WEALTH TAX OFFICER	March 9, 1984
MOVIE SHOTS P LTD Vs. INCOME TAX OFFICER	November 23, 1984
MRUDULA A TALWAR Vs. INCOME TAX OFFICER	July 27, 1984
MYSORE AMMONIA SUPPLY CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	June 20, 1984
N K GOPALAN Vs. NINTH WEALTH TAX OFFICER	June 29, 1984
N R HIREGANGE Vs. WEALTH TAX OFFICER	November 30, 1984
NARESH KUMAR TULSHAN Vs. FIFTH INCOME TAX OFFICER	September 28, 1984
NARINDER SINGH ATWAL Vs. INCOME TAX OFFICER	February 15, 1984
NATHANI STEEL P LTD Vs. FIRST INCOME TAX OFFICER	May 17, 1984
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	August 13, 1984
NATIONAL GARAGE Vs. SECOND INCOME TAX OFFICER	December 12, 1984
NATIONAL TRADING SYNDICATE Vs. INCOME TAX OFFICER	June 21, 1984
NEW DELHI HOTELS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 30, 1984
NEW RAJPUR MILLS CO LTD Vs. INCOME TAX OFFICER	February 21, 1984
NEW SURAJ TRANSPORT CO P LTD Vs. INCOME TAX OFFICER	February 18, 1984
NIDHIPATI SINGHANIA Vs. WEALTH TAX OFFICER	May 25, 1984
NINTH WEALTH TAX OFFICER Vs. ABDUL BHAI CURRIMJEE	February 4, 1984
NIPA TWISTING WORKS Vs. INCOME TAX OFFICER	October 1, 1984
NIRANJAN J MEHTA Vs. INCOME TAX OFFICER	April 24, 1984
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	June 30, 1984
P BABULREDDY Vs. WEALTH TAX OFFICER	August 16, 1984
P L GOEL Vs. INCOME TAX OFFICER	October 31, 1984
PALIWAL GLASS WORKS Vs. INSPECTING ASSISTANT COMMISSIONER	July 17, 1984
PAN AMERICAN WORLD AIRWAYS Vs. INCOME TAX OFFICER	September 28, 1984
PANNABEN H MAFATLAL Vs. FIRST ASSISTANT CONTROLLER OF ESTATE DUTY	June 30, 1984
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. INCOME TAX OFFICER	June 4, 1984
POWER TOOLS AND APPLIANCES CO LTD Vs. INCOME TAX OFFICER	September 29, 1984
PRAKASH YARN TRADING CO Vs. INCOME TAX OFFICER	September 28, 1984
PRAMILA DEVI JAYASWAL Vs. WEALTH TAX OFFICER	October 27, 1984
PRAMOD KUMAR K BUSSA Vs. ADDL SECOND INCOME TAX OFFICER	May 11, 1984
PRATAP STEEL ROLLING MILLS ASR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 28, 1984
PRATAPRAO SHANKARRAO DESHMUKH Vs. INCOME TAX OFFICER	May 17, 1984
PREM RAJ GUPTA HUF Vs. WEALTH TAX OFFICER	May 10, 1984
PREMNARAIN PRAVEENKUMAR Vs. WEALTH TAX OFFICER	June 7, 1984
PREMRAJ RAKESH GUPTA TRUST Vs. INCOME TAX OFFICER	April 28, 1984
PROMINENT BUILDERS AND INVESTORS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER	July 30, 1984
PUJALAL L SHAH HUF Vs. INCOME TAX OFFICER	November 24, 1984
PUSARLA NARASARAJU Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	September 22, 1984
PUSHPA KAPOOR Vs. INCOME TAX OFFICER	June 19, 1984
R D DOONGAJI Vs. FIRST WEALTH TAX OFFICER	December 31, 1984
R K DEO Vs. INCOME TAX OFFICER	April 6, 1984
R M YEOLE Vs. INCOME TAX OFFICER	March 13, 1984
R RAMANUJAM Vs. INCOME TAX OFFICER	September 5, 1984
R S BHAGAT AND BROS Vs. INCOME TAX OFFICER	April 19, 1984
R S NARULA Vs. INCOME TAX OFFICER	June 15, 1984
RAGHUNATH SARDA Vs. WEALTH TAX OFFICER	February 20, 1984
RAJENDRA TRANSPORT CORPORATION Vs. INCOME TAX OFFICER	March 20, 1984
RAMESH JAYANTILAL SHAH Vs. ADDITIONAL FIRST ASSISTANT CONTROLLER OF ESTATE DUTY	December 26, 1984
RAMNARAYAN HARIPRASAD Vs. INSPECTING ASSISTANT COMMISSIONER	September 28, 1984
RAMSAHAI NATHULAL Vs. INCOME TAX OFFICER	April 26, 1984
ROYAL INTEROCEAN LINES Vs. INCOME TAX OFFICER	March 24, 1984
RUNGTA MINES P LTD Vs. INCOME TAX OFFICER	February 3, 1984
RUPAKULA KAMALAMMA Vs. INCOME TAX OFFICER	May 8, 1984
S RATNAM PILLAI Vs. INCOME TAX OFFICER	February 27, 1984
S SANYAL Vs. INCOME TAX OFFICER	November 30, 1984
S V DALAPPA Vs. INCOME TAX OFFICER	August 17, 1984
SAHNEY STEELS AND PRESS WORKS LTD Vs. INCOME TAX OFFICER	May 30, 1984
SAKKUBI SRINIVASAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	March 23, 1984
SALONAH TEA CO LTD Vs. INCOME TAX OFFICER	February 1, 1984
SAMAJ KALYAN PARISHAD Vs. INCOME TAX OFFICER	April 25, 1984
SANDVIK ASIA LTD Vs. INCOME TAX OFFICER	July 30, 1984
SARASWAT CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER	November 30, 1984
SAVITRI DEVI MAINI Vs. INCOME TAX OFFICER	September 29, 1984
SECOND INCOME TAX OFFICER Vs. K M D THACKERSEY HUF	December 12, 1984
SECOND INCOME TAX OFFICER Vs. MRS ARCHANA P ACHARYA	March 21, 1984
SECOND INCOME TAX OFFICER Vs. M R UPASNI	November 23, 1984
SECOND INCOME TAX OFFICER Vs. B VASUDEVA RAO	March 12, 1984
SECOND INCOME TAX OFFICER Vs. M K THACKER	May 19, 1984
SEVEN SEAS INDUSTRIES P LTD Vs. INCOME TAX OFFICER	February 6, 1984
SHAH ENGG CO Vs. INCOME TAX OFFICER	January 24, 1984
SHAKTI PRODUCTS Vs. INCOME TAX OFFICER	April 3, 1984
SHANTABEN GOVINDLAL PATEL Vs. INCOME TAX OFFICER	July 21, 1984
SHELLEY PRODUCTS Vs. INCOME TAX OFFICER	June 14, 1984
SHIV RAJ GUPTA Vs. WEALTH TAX OFFICER	February 29, 1984
SIALKOT TANNERY WORKS Vs. INCOME TAX OFFICER	February 18, 1984
SIXTH INCOME TAX OFFICER Vs. NARENDRA V PATEL	October 18, 1984
SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. INCOME TAX OFFICER	September 22, 1984
SRI GANGANAGAR FERTILIZER CORPN Vs. INSPECTING ASSISTANT COMMISSIONER	July 28, 1984
SRI VINAYAKA INDUSTRIES Vs. SEVENTH INCOME TAX OFFICER	August 16, 1984
ST GEORGES ORTHODOX SYRIAN CHURCH Vs. INCOME TAX OFFICER	July 20, 1984
STANDARD BATTERIES LTD Vs. INCOME TAX OFFICER	August 31, 1984
STATE BANK OF INDIA Vs. INSPECTING ASSISTANT COMMISSIONER	September 15, 1984
STEEL TRADING CORPN Vs. INCOME TAX OFFICER	December 28, 1984
SUDERSHAN SONDHI Vs. WEALTH TAX OFFICER	June 21, 1984
SUKIRAN LTD Vs. SIXTH INCOME TAX OFFICER	October 27, 1984
SURAJDEO SINGH Vs. INCOME TAX OFFICER	March 9, 1984
SURTAX OFFICER Vs. INDUSTRIAL MACHINERY MFRS P LTD	August 25, 1984
SUSHILKUMAR R RUIA Vs. SECOND WEALTH TAX OFFICER	November 7, 1984
SYNBIOTICS LTD Vs. INCOME TAX OFFICER	May 19, 1984
TARAKARAMA FILM UNIT Vs. INCOME TAX OFFICER	March 31, 1984
TATA EXPORTS LTD Vs. INCOME TAX OFFICER	June 2, 1984
TELEVISTA ELECTRONICS P LTD Vs. INCOME TAX OFFICER	October 25, 1984
THIRD INCOME TAX OFFICER Vs. G PADMAVATHI	December 11, 1984
TRACKPARTS OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 14, 1984
TRUSTEES OF ANANDANI FAMILY TRUST Vs. INCOME TAX OFFICER	March 24, 1984
TRUSTEES OF HARIKISHANDAS TULSIRAM AGGARWAL CHARITABLE TRUST Vs. EIGHTH INCOME TAX OFFICER	November 14, 1984
TRUSTEES OF SHREE MARKET SILK MERCHANTS ASSOCIATION EDUCATION FUND Vs. SEVENTH INCOME TAX OFFICER	February 6, 1984
TRUSTEES OF SMT RAJKUMARI RADHAKRISHNA RUIA CHARITABLE TRUST Vs. THIRD WEALTH TAX OFFICER	January 27, 1984
TRUSTEES OF THE PRINCESS HIGH SCHOOL FOR GIRLS BUILDING FUND TRUST Vs. THIRD INCOME TAX OFFICER	March 24, 1984
TRUSTEES OF THE TAGORE EDUCATIONAL SOCIETY Vs. SEVENTH INCOME TAX OFFICER	June 2, 1984
TRUSTEES OF VIRJI PERAJ TRUST Vs. EIGHTH INCOME TAX OFFICER	January 13, 1984
TUNGABHADRA SUGAR WORKS P LTD Vs. INCOME TAX OFFICER	December 11, 1984
U P FOREST CORPORATION Vs. INCOME TAX OFFICER	March 22, 1984
UDHOJI SHRIKRISHANDAS BIDI MFRS Vs. INCOME TAX OFFICER	August 17, 1984
UDUPI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD Vs. INCOME TAX OFFICER	February 23, 1984
URMILA VAID Vs. SECOND ASSISTANT CONTROLLER OF ESTATE DUTY	April 12, 1984
VASANT INVESTMENT CORPN LTD Vs. INCOME TAX OFFICER	October 20, 1984
VASANTHAKUMARI Vs. THIRD WEALTH TAX OFFICER	April 30, 1984
VASUDEV GIRDHARILAL SHAH Vs. SECOND INCOME TAX OFFICER	January 30, 1984
VAZIR SULTAN TOBACCO CO LTD Vs. INCOME TAX OFFICER	January 21, 1984
VIJAY TRADING CO Vs. INCOME TAX OFFICER	December 26, 1984
VISAKHAPATNAM PORT TRUST EMPLOYEES CO OPERATIVE STORES LTD Vs. INCOME TAX OFFICER	September 29, 1984
WALLACE FLOUR MILLS CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER	December 11, 1984
WEALTH TAX OFFICER Vs. M C MOIDU HAJI	October 1, 1984
WEALTH TAX OFFICER Vs. RAMANLAL V JARIWALA HUF	August 3, 1984
WEALTH TAX OFFICER Vs. A V REDDI	February 4, 1984
WEALTH TAX OFFICER Vs. GOKULCHAND BANGUR	February 18, 1984
WEALTH TAX OFFICER Vs. SHIVANAND V SALGAOCAR	June 27, 1984
WEALTH TAX OFFICER Vs. DHANGAURI GOPALJI	August 30, 1984
WEALTH TAX OFFICER Vs. GOPALJI JAGMAL	November 24, 1984
WEALTH TAX OFFICER Vs. P SANJEEVA REDDY	June 30, 1984
WEALTH TAX OFFICER Vs. HARINDER SINGH	January 25, 1984
WEALTH TAX OFFICER Vs. KOOKATI KOTHANDARAMA REDDY	January 31, 1984
WEALTH TAX OFFICER Vs. KIRTICHAND TAUK	August 24, 1984
WEALTH TAX OFFICER Vs. S K SINGLA	December 20, 1984
WEALTH TAX OFFICER Vs. C K DAPHTARY	August 23, 1984
WEALTH TAX OFFICER Vs. MRS RITU NANDA	March 8, 1984
WEALTH TAX OFFICER Vs. SNEH KUMAR GADHAIYA	March 26, 1984
WEALTH TAX OFFICER Vs. KARODIMAL THAWARDAS	February 24, 1984
WEALTH TAX OFFICER Vs. INDERJITSINGH TULI	September 5, 1984
X Vs. INCOME TAX OFFICER	April 23, 1984

Year 1984 of INCOME TAX APPELLATE TRIBUNAL

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