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A K CHELLANI Vs. INCOME TAX OFFICER
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October 26, 1982 |
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A S K GOTHENBURG Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 25, 1982 |
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A SEETHARAMAIAH Vs. WEALTH TAX OFFICER
|
July 17, 1982 |
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ADDL FIRST INCOME TAX OFFICER Vs. J M SHAH
|
December 18, 1982 |
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AGRO ALLOYS MFG CO Vs. INCOME TAX OFFICER
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December 15, 1982 |
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ALBRIGHT AND WILSON LTD Vs. INCOME TAX OFFICER
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May 27, 1982 |
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ALLIED CHEMICAL CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 4, 1982 |
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AMRITSAR TRANSPORT CO P LTD Vs. INCOME TAX OFFICER
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March 29, 1982 |
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ANAND PRAKASH SAKSENA Vs. INCOME TAX OFFICER
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September 16, 1982 |
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ANDHRA PRADESH STATE FILM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
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August 25, 1982 |
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APARA TEXTILE TRADERS LTD Vs. SURTAX OFFICER
|
November 3, 1982 |
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ARVIND MILLS LTD Vs. INCOME TAX OFFICER
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June 8, 1982 |
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ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SARDAR MOHANSINGH SANTRAM
|
February 15, 1982 |
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ASSISTANT CONTROLLER OF ESTATE DUTY Vs. NATHULAL LUNAWAT
|
July 9, 1982 |
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B D MEHRA Vs. INCOME TAX OFFICER
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April 20, 1982 |
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B F DITTIA Vs. INCOME TAX OFFICER
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October 20, 1982 |
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B NAGISETTY/P MADDULETAIAH Vs. INCOME TAX OFFICER
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December 31, 1982 |
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B P SINGH Vs. INCOME TAX OFFICER
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September 15, 1982 |
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B R DUGGAL Vs. WEALTH TAX OFFICER
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March 19, 1982 |
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BADRI DASS Vs. INCOME TAX OFFICER
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May 25, 1982 |
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BELA SINGH PABLA Vs. INCOME TAX OFFICER
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May 30, 1982 |
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BENGAL ELECTRIC LAMP WORKS LTD Vs. INCOME TAX OFFICER
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September 23, 1982 |
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BHAGAT SINGH Vs. INCOME TAX OFFICER
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November 20, 1982 |
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BHARAT CARPETS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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April 26, 1982 |
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BHARAT COLD STORAGE Vs. INCOME TAX OFFICER
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July 30, 1982 |
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BHARAT TRADING CO Vs. INCOME TAX OFFICER
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April 24, 1982 |
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BHARAT VIJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER
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August 19, 1982 |
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BHAWANI PRASAD GIRDHAR LAL AND CO Vs. INCOME TAX OFFICER
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March 1, 1982 |
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BHAWRIBAI Vs. GIFT TAX OFFICER
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July 24, 1982 |
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BHUSHAN INDUSTRIAL CO P LTD Vs. INCOME TAX OFFICER
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February 19, 1982 |
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C K MEHTA Vs. FIRST INCOME TAX OFFICER
|
March 9, 1982 |
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C KISHAN RAO AND CO Vs. INCOME TAX OFFICER
|
October 1, 1982 |
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CAWNPORE SUGAR WORKS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 7, 1982 |
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CENTURY HOTELS P LTD Vs. INCOME TAX OFFICER
|
May 31, 1982 |
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CHAUDHRY COTTON GINNING AND PRESSING FACTORY Vs. INCOME TAX OFFICER
|
March 23, 1982 |
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CHEKKA ANASUYA Vs. INCOME TAX OFFICER
|
May 5, 1982 |
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CHEMICOAT LTD Vs. INCOME TAX OFFICER
|
October 29, 1982 |
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CHHOTABAI JEWATRAJ Vs. INCOME TAX OFFICER
|
April 17, 1982 |
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COMPAGNIE FRANCAISE DETUDES ET DE CONSTRUCTION Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 24, 1982 |
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D C MEHRA AND CO Vs. INCOME TAX OFFICER
|
July 28, 1982 |
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D KAMALA BAI Vs. WEALTH TAX OFFICER
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March 5, 1982 |
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D P MANDELIA Vs. INCOME TAX OFFICER
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February 6, 1982 |
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DAMODAR DASS JAI CHAND AGGARWAL Vs. INCOME TAX OFFICER
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February 27, 1982 |
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DAVINDER SINGH Vs. WEALTH TAX OFFICER
|
March 8, 1982 |
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DEEP CHAND JAIN Vs. INSPECTING ASSISTANT COMMISSIONER
|
April 27, 1982 |
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DEEPNARAIN NAGU AND CO Vs. INCOME TAX OFFICER
|
January 18, 1982 |
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DELUXE CO OPERATIVE TRANSPORT SOCIETY LTD Vs. INCOME TAX OFFICER
|
August 13, 1982 |
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DESAI LALLUBHAI CONSTRUCTION CO Vs. FOURTH INCOME TAX OFFICER
|
September 30, 1982 |
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DEVKUMAR G AGGARWAL Vs. WEALTH TAX OFFICER
|
August 31, 1982 |
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DEWA RAM Vs. INCOME TAX OFFICER
|
July 17, 1982 |
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DOMESTIC GAS P LTD Vs. INCOME TAX OFFICER
|
April 21, 1982 |
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EASTERN DOOARS TEA CO LTD Vs. INCOME TAX OFFICER
|
November 27, 1982 |
|
EWAC ALLOYS LTD Vs. INCOME TAX OFFICER
|
February 12, 1982 |
|
EXCEL FILM DISTRIBUTORS Vs. INCOME TAX OFFICER
|
November 5, 1982 |
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EXPORT CREDIT AND GUARANTEE CORPN LTD Vs. INCOME TAX OFFICER
|
December 24, 1982 |
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FIFTH INCOME TAX OFFICER Vs. SRI BHUVANENDRA COLLEGE TRUST
|
December 23, 1982 |
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FIRST INCOME TAX OFFICER Vs. MANDOVI SHIPYARD P LTD
|
June 11, 1982 |
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FIRST INCOME TAX OFFICER Vs. PREM P THARANEE
|
October 22, 1982 |
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FIRST INCOME TAX OFFICER Vs. A N MAFATLAL HUF
|
July 31, 1982 |
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FIRST INCOME TAX OFFICER Vs. GASPER GONZALVES JAMES TRUST
|
May 13, 1982 |
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FIRST INCOME TAX OFFICER Vs. KAKAD GAS SERVICE
|
February 12, 1982 |
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FLEXICONS LTD Vs. INCOME TAX OFFICER
|
September 24, 1982 |
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FOURTH INCOME TAX OFFICER Vs. E U MANE
|
March 18, 1982 |
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FOURTH INCOME TAX OFFICER Vs. SHAKTI SAMANTA
|
August 31, 1982 |
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G PRABHAMURTHY Vs. WEALTH TAX OFFICER
|
December 27, 1982 |
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GANGARAM HARGOVANDAS HUF Vs. WEALTH TAX OFFICER
|
March 26, 1982 |
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GARWARE SYNTHETICS P LTD Vs. INCOME TAX OFFICER
|
April 30, 1982 |
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GIFT TAX OFFICER Vs. HIRA NAND AND OM PARKASH
|
April 15, 1982 |
|
GIFT TAX OFFICER Vs. JAGIR SINGH
|
March 12, 1982 |
|
GIFT TAX OFFICER Vs. M RAMANNA/M P C SOMANNA/MR NARASAPPA
|
July 22, 1982 |
|
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER
|
April 17, 1982 |
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GUJARAT NARMADA VALLEY FERTILISER CO LTD Vs. INCOME TAX OFFICER
|
January 2, 1982 |
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H H MAHARAJA FATESINGH FAMILY TRUST Vs. INCOME TAX OFFICER
|
July 19, 1982 |
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H M SONS Vs. INCOME TAX OFFICER
|
August 6, 1982 |
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H S SALIAN Vs. FOURTH INCOME TAX OFFICER
|
March 6, 1982 |
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H V MIRCHANDANI Vs. FIRST INCOME TAX OFFICER
|
November 3, 1982 |
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HARI PRAKASH AGARWALLA Vs. INCOME TAX OFFICER
|
April 13, 1982 |
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HARSHAVADAN MANGALDAS HUF Vs. WEALTH TAX OFFICER
|
February 19, 1982 |
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HASMUKHLAL DAHYABHAI RESHAMWALA Vs. INCOME TAX OFFICER
|
October 7, 1982 |
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HEMANT APARTMENTS Vs. INCOME TAX OFFICER
|
March 6, 1982 |
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HERDILLIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
May 12, 1982 |
|
HIGH RANGE BREWERIES LTD Vs. INCOME TAX OFFICER
|
March 3, 1982 |
|
HIND MOTOR WINDING WORKS Vs. INCOME TAX OFFICER
|
March 27, 1982 |
|
HINDAMATA INDUSTRIES LTD Vs. FIRST INCOME TAX OFFICER
|
May 20, 1982 |
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HINDUSTAN GENERAL INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
August 26, 1982 |
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HINDUSTAN TIMES LTD Vs. INCOME TAX OFFICER
|
October 18, 1982 |
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HINGANGHAT TAHSIL SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. INCOME TAX OFFICER
|
August 18, 1982 |
|
HIS HIGHNESS SIR RAMA VARMA Vs. INCOME TAX OFFICER
|
June 11, 1982 |
|
HUKUMCHAND JAIN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 9, 1982 |
|
ILAC LTD Vs. INCOME TAX OFFICER
|
February 26, 1982 |
|
IMPEX TUBE MANUFACTURING CO P LTD Vs. INCOME TAX OFFICER
|
February 11, 1982 |
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INCOME TAX OFFICER Vs. SIPPY FILMS
|
May 24, 1982 |
|
INCOME TAX OFFICER Vs. USHA SAH
|
April 20, 1982 |
|
INCOME TAX OFFICER Vs. GENERAL TALKIES LTD
|
November 12, 1982 |
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INCOME TAX OFFICER Vs. GOPI CHAND
|
October 13, 1982 |
|
INCOME TAX OFFICER Vs. KESHARDEO MADANLAL
|
March 31, 1982 |
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INCOME TAX OFFICER Vs. RAJ KUMAR SETHI
|
February 27, 1982 |
|
INCOME TAX OFFICER Vs. GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD
|
April 30, 1982 |
|
INCOME TAX OFFICER Vs. RANIA CO OPERATIVE MARKETING CUM PROCESSING SOCIETY LTD
|
May 19, 1982 |
|
INCOME TAX OFFICER Vs. M G BAGRECHA UDHNA
|
June 10, 1982 |
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INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD
|
October 13, 1982 |
|
INCOME TAX OFFICER Vs. VINAY BHARAT RAM
|
October 30, 1982 |
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INCOME TAX OFFICER Vs. CHARANJIT SINGH
|
July 3, 1982 |
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INCOME TAX OFFICER Vs. SIR GANGADHARRAO CHITNAVIS MEMORIAL RESEARCH TRUST
|
August 30, 1982 |
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INCOME TAX OFFICER Vs. ARVIND NARAIN
|
June 25, 1982 |
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INCOME TAX OFFICER Vs. WESTERN INDIA BAKERS P LTD
|
September 29, 1982 |
|
INCOME TAX OFFICER Vs. GAGRAT AND CO
|
May 31, 1982 |
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INCOME TAX OFFICER Vs. K P GOENKA AND SONS LTD
|
October 13, 1982 |
|
INCOME TAX OFFICER Vs. MAJOR MANOHAR R HEMMADI
|
June 30, 1982 |
|
INCOME TAX OFFICER Vs. LATA MANGESHKAR
|
August 18, 1982 |
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INCOME TAX OFFICER Vs. G R STEELS P LTD
|
June 11, 1982 |
|
INCOME TAX OFFICER Vs. ROOKMANS P LTD
|
May 10, 1982 |
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INCOME TAX OFFICER Vs. MAHALAKSHMI GLASS WORKS P LTD
|
July 1, 1982 |
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INCOME TAX OFFICER Vs. VENILALS EXPORT HOUSE P LTD
|
April 30, 1982 |
|
INCOME TAX OFFICER Vs. UNIVERSAL TEXTILES P LTD
|
April 24, 1982 |
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INCOME TAX OFFICER Vs. KAMLA KNITTING WORKS LTD
|
May 4, 1982 |
|
INCOME TAX OFFICER Vs. JETHANAND A PAGARANI
|
February 2, 1982 |
|
INCOME TAX OFFICER Vs. MOTI LAL KHATRI
|
March 16, 1982 |
|
INCOME TAX OFFICER Vs. SHAKTI OFFSET WORKS
|
October 1, 1982 |
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INCOME TAX OFFICER Vs. R K SAWHNEY J L SAWHNEY AND SUNITA CHADHA
|
September 17, 1982 |
|
INCOME TAX OFFICER Vs. KASTURI RAMESH PAI AND CO
|
March 15, 1982 |
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INCOME TAX OFFICER Vs. PRIVATE KLINIK DR SACHDEV
|
April 15, 1982 |
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INCOME TAX OFFICER Vs. N M BHANDARI
|
January 28, 1982 |
|
INCOME TAX OFFICER Vs. AMBALAL SARABHAI TRUSTS NOS 2 3 4 AND 5
|
May 1, 1982 |
|
INCOME TAX OFFICER Vs. KEWAL KRISHAN SAT PAL
|
March 25, 1982 |
|
INCOME TAX OFFICER Vs. BHAVNAGAR VEGETABLE INVESTMENTS
|
August 3, 1982 |
|
INCOME TAX OFFICER Vs. M RAMANLAL
|
October 16, 1982 |
|
INCOME TAX OFFICER Vs. SUMITRA DEVI
|
August 23, 1982 |
|
INCOME TAX OFFICER Vs. GANTUBOINA APPARAO
|
February 26, 1982 |
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INCOME TAX OFFICER Vs. MRS KAMLESH MADAN
|
September 17, 1982 |
|
INCOME TAX OFFICER Vs. CHAMBA MINERAL CO
|
September 18, 1982 |
|
INCOME TAX OFFICER Vs. A S RAJA AND SONS
|
April 5, 1982 |
|
INCOME TAX OFFICER Vs. SARDAR KEHAR SINGH HUF
|
February 6, 1982 |
|
INCOME TAX OFFICER Vs. K V ZACHARIAH AND SONS P LTD
|
May 21, 1982 |
|
INCOME TAX OFFICER Vs. K C LUKA
|
February 8, 1982 |
|
INCOME TAX OFFICER Vs. FORBES EWART AND FIGGIS P LTD
|
August 20, 1982 |
|
INCOME TAX OFFICER Vs. JINDAL ALUMINIUM LTD
|
February 6, 1982 |
|
INCOME TAX OFFICER Vs. RAJARATNA NARANBHAI MILLS LTD
|
April 13, 1982 |
|
INCOME TAX OFFICER Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LTD
|
May 14, 1982 |
|
INCOME TAX OFFICER Vs. ELITE SEA FOODS
|
May 31, 1982 |
|
INCOME TAX OFFICER Vs. WANSON INDIA LTD
|
December 6, 1982 |
|
INCOME TAX OFFICER Vs. SANGIT KALA MANDIR
|
March 10, 1982 |
|
INCOME TAX OFFICER Vs. COMMONWEALTH TRUST LTD
|
December 17, 1982 |
|
INCOME TAX OFFICER Vs. G N RAMACHANDRAN
|
April 29, 1982 |
|
INCOME TAX OFFICER Vs. TUKARAM S PAI
|
October 13, 1982 |
|
INCOME TAX OFFICER Vs. P KUMARACHANDRAN
|
December 10, 1982 |
|
INCOME TAX OFFICER Vs. D N DHINGRA
|
April 23, 1982 |
|
INCOME TAX OFFICER Vs. SURJAN SINGH
|
December 7, 1982 |
|
INCOME TAX OFFICER Vs. KARNATAKA STATE CO OP APEX BANK LTD
|
July 30, 1982 |
|
INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPN OF INDIA LTD
|
October 13, 1982 |
|
INCOME TAX OFFICER Vs. KAILASH CHAND MAHESHWARI
|
June 11, 1982 |
|
INCOME TAX OFFICER Vs. P N B FINANCE LTD
|
December 29, 1982 |
|
INCOME TAX OFFICER Vs. ORIENTAL BANK OF COMMERCE LTD
|
August 16, 1982 |
|
INCOME TAX OFFICER Vs. BISHAMBER LAL
|
March 23, 1982 |
|
INCOME TAX OFFICER Vs. MUZAFFAR HUSSAIN IQBAL HUSSAIN
|
July 3, 1982 |
|
INCOME TAX OFFICER Vs. WARDEN AND CO INDIA P LTD
|
August 13, 1982 |
|
INCOME TAX OFFICER Vs. KAMSCO INDUSTRIES P LTD
|
September 23, 1982 |
|
INCOME TAX OFFICER Vs. NANAK SINGH SUJANSINGH
|
June 4, 1982 |
|
INCOME TAX OFFICER Vs. EAST COAST FLOUR MILLS LTD
|
April 21, 1982 |
|
INCOME TAX OFFICER Vs. A V APTE
|
September 15, 1982 |
|
INCOME TAX OFFICER Vs. KOLHAPUR CENTRAL CO OP CONSUMERS STORES LTD
|
October 19, 1982 |
|
INCOME TAX OFFICER Vs. P M B AGENCIES
|
December 15, 1982 |
|
INDIAN CARD CLOTHING CO LTD Vs. INCOME TAX OFFICER
|
July 3, 1982 |
|
INDIAN OXYGEN LTD Vs. INCOME TAX OFFICER
|
July 8, 1982 |
|
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. FIRST INCOME TAX OFFICER
|
July 27, 1982 |
|
INGERSOLL RAND CO Vs. INCOME TAX OFFICER
|
December 6, 1982 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. ORIENT ABRASIVES LTD
|
January 11, 1982 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. SOMAWANTI SETHI
|
February 5, 1982 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. PANIPAT CO OPERATIVE SUGAR MILLS LTD
|
March 11, 1982 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. COSMOPOLITAN TRADING CORPN
|
October 13, 1982 |
|
INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LTD Vs. INCOME TAX OFFICER
|
December 28, 1982 |
|
INTERNATIONAL ORE AND FERTILIZER INDIA P LTD Vs. INCOME TAX OFFICER
|
August 31, 1982 |
|
INVESTMENT CORPORATION OF INDIA LTD Vs. INCOME TAX OFFICER
|
February 15, 1982 |
|
JAI HIND RUBBER INDUSTRY Vs. FIRST INCOME TAX OFFICER
|
March 26, 1982 |
|
JAWAHAR UDYOG Vs. INCOME TAX OFFICER
|
March 27, 1982 |
|
JOLLY ENGINEERS AND CONTRACTORS P LTD Vs. INCOME TAX OFFICER
|
January 24, 1982 |
|
JOSEPHINE PINTO Vs. WEALTH TAX OFFICER
|
February 12, 1982 |
|
JUGALKISHORE Vs. INCOME TAX OFFICER
|
January 18, 1982 |
|
JYOTI L GANDHI Vs. FIRST INCOME TAX OFFICER
|
September 29, 1982 |
|
K C KHANNA Vs. INCOME TAX OFFICER
|
March 20, 1982 |
|
K G JETHWANI Vs. SECOND ADDITIONAL INCOME TAX OFFICER
|
May 17, 1982 |
|
K I JOHN Vs. INCOME TAX OFFICER
|
December 9, 1982 |
|
K M SUGAR MILLS P LTD Vs. INCOME TAX OFFICER
|
April 17, 1982 |
|
K V S N PAPA RAO Vs. WEALTH TAX OFFICER
|
March 9, 1982 |
|
KAILASH KUMAR DIXIT HUF Vs. INCOME TAX OFFICER
|
February 27, 1982 |
|
KANODIA COLD STORAGE Vs. INCOME TAX OFFICER
|
March 16, 1982 |
|
KANSHI RAM MADAN LAL Vs. INCOME TAX OFFICER
|
September 29, 1982 |
|
KAPOOR SONS AND CO Vs. INCOME TAX OFFICER
|
May 28, 1982 |
|
KARAM CHAND THAPAR MEMORIAL CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
February 5, 1982 |
|
KAUSHAL DIWAN Vs. INCOME TAX OFFICER
|
November 30, 1982 |
|
KESHO DASS BHUTANI Vs. WEALTH TAX OFFICER
|
April 29, 1982 |
|
KISHAN DEVI Vs. GIFT TAX OFFICER
|
May 18, 1982 |
|
LAXMI RICE MILLS Vs. INCOME TAX OFFICER
|
April 13, 1982 |
|
LAXMINARAYAN SAW MILLS Vs. INCOME TAX OFFICER
|
October 1, 1982 |
|
LIBERTY CINEMA Vs. INCOME TAX OFFICER
|
December 30, 1982 |
|
M K MOHAMED EBRAHIM Vs. ELEVENTH INCOME TAX OFFICER
|
October 23, 1982 |
|
MAGANLAL BROS P LTD Vs. INCOME TAX OFFICER
|
February 3, 1982 |
|
MAGANTI USHADEVI Vs. INCOME TAX OFFICER
|
October 21, 1982 |
|
MAHABANO ALI Vs. COMMISSIONER OF WEALTH TAX AND YAWAR RASHID AND BEGUM SURIYA RASHID
|
April 30, 1982 |
|
MAN SINGH Vs. WEALTH TAX OFFICER
|
March 24, 1982 |
|
MANNALAL SOORANA Vs. WEALTH TAX OFFICER
|
December 15, 1982 |
|
MASTER SAMEER S SOMAIYA Vs. FIRST WEALTH TAX OFFICER
|
July 24, 1982 |
|
MAULIK TRUST Vs. WEALTH TAX OFFICER
|
April 3, 1982 |
|
MEGJI MATHARDAS HUF Vs. FIRST WEALTH TAX OFFICER
|
May 12, 1982 |
|
MILES INDIA LTD Vs. INCOME TAX OFFICER
|
January 1, 1982 |
|
MODI CHARITABLE FUND SOCIETY Vs. INCOME TAX OFFICER
|
December 28, 1982 |
|
MUEEN SIDDIQUI Vs. INCOME TAX OFFICER
|
August 31, 1982 |
|
MURARI MOHAN DUTTA Vs. WEALTH TAX OFFICER
|
April 28, 1982 |
|
N A MAYANNA Vs. THIRD WEALTH TAX OFFICER
|
November 11, 1982 |
|
N M SHAH Vs. SECOND WEALTH TAX OFFICER
|
January 29, 1982 |
|
NATH SURESH CHAND RAM NARESH Vs. INCOME TAX OFFICER
|
January 30, 1982 |
|
NATIONAL CONSTRUCTION CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 7, 1982 |
|
NAVEEN MECHANISED CONSTRUCTION CO P LTD Vs. FIRST INCOME TAX OFFICER
|
August 31, 1982 |
|
NEW INTERNATIONAL CHEMICALS P LTD Vs. INCOME TAX OFFICER
|
August 31, 1982 |
|
NEW LIGHT TANNERY Vs. INCOME TAX OFFICER
|
January 30, 1982 |
|
NIMISHBHAI UPENDRABHAI PATEL Vs. INCOME TAX OFFICER AND WEALTH TAX OFFICER
|
March 22, 1982 |
|
NOOR MOHD ALLADIN Vs. INCOME TAX OFFICER
|
November 27, 1982 |
|
OM PARKASH Vs. INCOME TAX OFFICER
|
May 27, 1982 |
|
P A MOHAMED ABDUL KHADER AND CO Vs. INCOME TAX OFFICER
|
May 17, 1982 |
|
P K BAJPAIE HUF Vs. WEALTH TAX OFFICER
|
March 26, 1982 |
|
P KAMALAM AMMA Vs. INCOME TAX OFFICER
|
October 23, 1982 |
|
PADAMSEY MULJI GINNING AND PRESSING CO P LTD Vs. INCOME TAX OFFICER
|
April 30, 1982 |
|
PANIPAT CO OP SUGAR MILLS LTD Vs. INCOME TAX OFFICER
|
March 31, 1982 |
|
PARMATMA SARAN HUF Vs. WEALTH TAX OFFICER
|
September 23, 1982 |
|
PARMESHWARI DEVI Vs. INCOME TAX OFFICER
|
March 18, 1982 |
|
PARWATI TRADERS Vs. INCOME TAX OFFICER
|
February 16, 1982 |
|
PATTAN MASTHAN KHAN Vs. GIFT TAX OFFICER
|
February 25, 1982 |
|
PENTAGON ENGINEERING P LTD Vs. FIRST INCOME TAX OFFICER
|
December 28, 1982 |
|
PFIZER LTD Vs. INCOME TAX OFFICER
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July 20, 1982 |
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POYSHA INDUSTRIAL CO LTD Vs. INCOME TAX OFFICER
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July 8, 1982 |
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PREMIER CABLE CO LTD Vs. INCOME TAX OFFICER
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March 20, 1982 |
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PREMIER TYRES LTD Vs. INCOME TAX OFFICER
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July 14, 1982 |
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PROGRESSIVE ENGINEERING CO Vs. INCOME TAX OFFICER
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August 28, 1982 |
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PUNJAB STATE FEDERATION OF CO OPERATIVE HOUSE BUILDING SOCIETIES LTD Vs. INCOME TAX OFFICER
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March 16, 1982 |
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PURISONS AUTO FINANCE P LTD Vs. INCOME TAX OFFICER
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May 17, 1982 |
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R D CHADHA Y D SEHGAL S N SIKKA AND P C SACHDEV Vs. COMMISSIONER OF INCOME TAX
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April 2, 1982 |
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R M KANDASWAMY Vs. INCOME TAX OFFICER
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April 27, 1982 |
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RADHA SWAMI SATSANG Vs. INCOME TAX OFFICER
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April 26, 1982 |
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RAJEN RAMESH CHANDRA Vs. INCOME TAX OFFICER
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April 14, 1982 |
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RAJENDRA KUMAR TULI Vs. EIGHTH WEALTH TAX OFFICER
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January 29, 1982 |
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RAM A JOSHI Vs. THIRD WEALTH TAX OFFICER
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July 21, 1982 |
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RAM MURTI SOOD Vs. INCOME TAX OFFICER
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April 30, 1982 |
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RAM SINGH HARI CHAND AND CO Vs. INCOME TAX OFFICER
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March 15, 1982 |
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RAMAN KRISHNAN Vs. INCOME TAX OFFICER
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June 11, 1982 |
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RAMESH KUMAR GUPTA Vs. INCOME TAX OFFICER
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July 26, 1982 |
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RAMJILAL SHIVHARE Vs. INCOME TAX OFFICER
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March 5, 1982 |
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RANCHHODDAS M SUGNADHI Vs. INCOME TAX OFFICER
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July 20, 1982 |
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RAVI SABHARWAL Vs. INCOME TAX OFFICER
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April 14, 1982 |
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RAVI VARMA RAVIAPPAN THAMPURAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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February 27, 1982 |
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RUKMINI BAI Vs. INCOME TAX OFFICER
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August 13, 1982 |
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S M MUZUMDAR Vs. NINTH INCOME TAX OFFICER
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July 27, 1982 |
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S PRABHAKARAN Vs. INCOME TAX OFFICER
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December 17, 1982 |
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S V HALAPPA AND SONS Vs. SECOND WEALTH TAX OFFICER
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April 28, 1982 |
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SALABA BEIG Vs. INCOME TAX OFFICER
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November 26, 1982 |
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SALUJA COLD STORAGE Vs. INCOME TAX OFFICER
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April 19, 1982 |
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SANDEEP NARAIN Vs. INCOME TAX OFFICER
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March 17, 1982 |
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SANJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER
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March 26, 1982 |
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SARDAR SINGH Vs. INCOME TAX OFFICER
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July 30, 1982 |
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SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER
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February 19, 1982 |
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SECOND INCOME TAX OFFICER Vs. NAGPUR ZILLA KRISHI AUDHOGIK SAHAKARI SANGH LTD
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March 29, 1982 |
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SECOND INCOME TAX OFFICER Vs. SANWARMAL PAVANKUMAR HUF
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April 27, 1982 |
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SHAGOON EMPORIUM Vs. INCOME TAX OFFICER
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December 7, 1982 |
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SHALIMAR IMPEX LTD Vs. INCOME TAX OFFICER
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March 17, 1982 |
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SHAN ELAHI Vs. INCOME TAX OFFICER
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February 27, 1982 |
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SHANKER LAL GUPTA Vs. INCOME TAX OFFICER
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August 23, 1982 |
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SHANTIDEVI DECEASED Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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March 5, 1982 |
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SHAW WALLACE AND CO LTD Vs. INCOME TAX OFFICER
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May 10, 1982 |
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SHAW WALLACE GELATINES LTD Vs. INCOME TAX OFFICER
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July 31, 1982 |
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SHETH TRADERS P LTD Vs. INCOME TAX OFFICER
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January 7, 1982 |
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SHIRISHBHAI DHIRAJLAL KAPADIA HUF AND BALWANTLAL DHIRAJLAL KAPADIA HUF Vs. INCOME TAX OFFICER
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February 1, 1982 |
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SHIV LAL INDER NATH AND SATNAM SINGH Vs. INCOME TAX OFFICER
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June 29, 1982 |
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SIR HIRJI CAWASJI JEHANGIR Vs. FIRST GIFT TAX OFFICER
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May 25, 1982 |
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SITA RAM SALUJA Vs. INCOME TAX OFFICER
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February 26, 1982 |
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SITADEVI N PODAR Vs. SECOND INCOME TAX OFFICER
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April 12, 1982 |
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SREE NARAYANA CHANDRIKA TRUST Vs. INCOME TAX OFFICER
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April 2, 1982 |
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ST JOSEPHS UPPER PRIMARY SCHOOL Vs. INCOME TAX OFFICER
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October 21, 1982 |
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STAR DIAMOND TOOLS Vs. FIRST INCOME TAX OFFICER
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January 16, 1982 |
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STATE BANK OF INDORE Vs. INCOME TAX OFFICER
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January 20, 1982 |
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STATE BANK OF PATIALA Vs. INCOME TAX OFFICER
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July 24, 1982 |
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SUDARSHAN SEWA TRUST Vs. INCOME TAX OFFICER
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June 5, 1982 |
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SUKH RAM DASS TELU RAM Vs. INCOME TAX OFFICER
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April 17, 1982 |
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SURYA PRAKASH Vs. WEALTH TAX OFFICER
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February 17, 1982 |
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SWASTIKA METAL WORKS Vs. INCOME TAX OFFICER
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August 27, 1982 |
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SWEDISH EAST ASIA CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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July 28, 1982 |
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T V MAID Vs. INCOME TAX OFFICER
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October 18, 1982 |
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TALWAR AND KHULLAR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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March 18, 1982 |
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THIRD INCOME TAX OFFICER Vs. POMPEI TILE WORKS
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July 27, 1982 |
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TODI INVESTMENTS P LTD Vs. INCOME TAX OFFICER
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December 9, 1982 |
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TRAC SALES CORPORATION Vs. FOURTH INCOME TAX OFFICER
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May 21, 1982 |
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TRACKPART OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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September 21, 1982 |
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TRAVANCORE CHEMICAL AND MFG CO LTD Vs. INCOME TAX OFFICER
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August 16, 1982 |
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TRUSTEES OF DR SHETHS CHARITABLE TRUST Vs. SEVENTH INCOME TAX OFFICER
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April 16, 1982 |
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UNIPOL PLASTIC INDUSTRIES P LTD Vs. INCOME TAX OFFICER
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December 13, 1982 |
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V SEKHARAIAH Vs. INCOME TAX OFFICER
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May 25, 1982 |
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VANKAYALA VEERARAGHAVULU Vs. INCOME TAX OFFICER
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May 18, 1982 |
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VIJAY KUMAR GOYAL Vs. WEALTH TAX OFFICER
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March 20, 1982 |
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VIMALSHAH BABABHAI Vs. WEALTH TAX OFFICER
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August 19, 1982 |
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VIMLA SIDDHARTHBHAI Vs. INCOME TAX OFFICER
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September 2, 1982 |
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VINOD KUMAR Vs. INCOME TAX OFFICER
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August 30, 1982 |
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VISHWANATH S SAPRE Vs. FIRST INCOME TAX OFFICER
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November 11, 1982 |
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WEALTH TAX OFFICER Vs. SURINDER SINGH BINDRA
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October 4, 1982 |
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WEALTH TAX OFFICER Vs. GOPAL RAMNARAYAN
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September 27, 1982 |
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WEALTH TAX OFFICER Vs. B K CHATTERJEE
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March 20, 1982 |
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WEALTH TAX OFFICER Vs. UMA RANI CHOUDHURANI
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March 12, 1982 |
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WEALTH TAX OFFICER Vs. T R AGGARWAL
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March 18, 1982 |
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WEALTH TAX OFFICER Vs. NATHALAL JETHA
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August 28, 1982 |
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WEALTH TAX OFFICER Vs. P SRIRAMULU NAIDU
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March 27, 1982 |
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WEALTH TAX OFFICER Vs. RAMRISHPAL/SHRIPAL
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April 26, 1982 |
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WEALTH TAX OFFICER Vs. SHAM LAL
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September 7, 1982 |
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WEALTH TAX OFFICER Vs. BHAGWAT SINGH
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March 12, 1982 |
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WEALTH TAX OFFICER Vs. HEMLATA SHUKLA/SARLA SHUKLA
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October 30, 1982 |
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WEALTH TAX OFFICER Vs. O P KAPOOR
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December 16, 1982 |
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WEALTH TAX OFFICER Vs. S D NARGOLWALA
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April 7, 1982 |
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WEALTH TAX OFFICER Vs. SUNIL LAMBA
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February 6, 1982 |
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WEALTH TAX OFFICER Vs. R D MEHTA
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March 24, 1982 |
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WEALTH TAX OFFICER Vs. AISHA BEGAM
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November 12, 1982 |
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WEALTH TAX OFFICER Vs. KOMMURI APPADU DORA
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January 30, 1982 |
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WEALTH TAX OFFICER Vs. A M SHIVALINGARADHYA AND SONS
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March 24, 1982 |
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WEALTH TAX OFFICER/INCOME TAX OFFICER Vs. RADHABAI GOPALDAS BHAGWANDAS TRUST
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April 17, 1982 |
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WEST BENGAL POWER SUPPLY CO LTD Vs. INCOME TAX OFFICER
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August 10, 1982 |
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WEST COAST CONSTRUCTION CO Vs. INCOME TAX OFFICER
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July 27, 1982 |
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WOOD CRAFT PRODUCTS LTD Vs. INCOME TAX OFFICER
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January 22, 1982 |
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XAVIER Vs. GIFT TAX OFFICER
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June 26, 1982 |
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XYZ Vs. THIRD WEALTH TAX OFFICER
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April 12, 1982 |
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YELISETTY BHADRAYYA SETTY Vs. INCOME TAX OFFICER
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February 27, 1982 |