| Case Title | Date |
|---|---|
| DWARKADAS AND CO P LTD Vs. INCOME TAX OFFICER | July 27, 1979 |
| INCOME TAX OFFICER Vs. VICKERS SPERRY OF INDIA | October 1, 1979 |
| INCOME TAX OFFICER Vs. BHAWANI SINGH | December 24, 1979 |
| MAHINDRA AND MAHINDRA LTD Vs. INCOME TAX OFFICER | May 18, 1979 |
| NAR HARI DALMIA Vs. INCOME TAX OFFICER | January 31, 1979 |
| PELIKAN PAPER AND STATIONERY MART Vs. INCOME TAX OFFICER | February 8, 1979 |
| SETH PANCHHI RAM AND CO Vs. INCOME TAX OFFICER | March 26, 1979 |
| SOFT BEVERAGES P LTD Vs. SECOND INCOME TAX OFFICER | June 12, 1979 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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