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ASOKA TEXTILES LTD Vs. INCOME TAX OFFICER ALWAYE AND ANOTHER
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October 31, 1955 |
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BAXIRAM ROMAL Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
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March 23, 1955 |
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BHOPAL TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOAL
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March 23, 1955 |
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COMMISSIONER OF INCOME TAX Vs. CHAMBER OF COMMERCE ALLEPPEY
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February 22, 1955 |
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COMMISSIONER OF INCOME TAX HYDERABAD Vs. SRI KISHENLAL BADRILAL
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March 24, 1955 |
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D R DHANWATAY Vs. COMMISSIONER OF INCOME TAX
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June 29, 1955 |
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K PARAMESWARAN PILLAI Vs. ADDITIONAL INCOME TAX OFFICER QUILON
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October 4, 1955 |
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M E R MALAK Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
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March 23, 1955 |
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M M MATHEW Vs. SECOND ADDITIONAL INCOME TAX OFFICER KOTTAYAM AND OTHERS
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October 31, 1955 |
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MATHURAPRASAD MOTILAL AND CO Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
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November 9, 1955 |
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MUNNALAL BIHARILAL Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
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September 23, 1955 |
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P B I BAVA DECEASED BY LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN CUM COORG BANGALORE
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March 2, 1955 |
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PIONEER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
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October 31, 1955 |
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PORINCHU VARIATH Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM
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February 22, 1955 |
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R B N J NAIDU Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHOPAL NAGPUR
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February 9, 1955 |
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RAMKRISHNA ASHANNA BUKEKAR Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
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October 21, 1955 |
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SHANKERLAL DAYARAM Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
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November 9, 1955 |
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