| Case Title | Date |
|---|---|
| BACHHRAJ AMOLAKCHAND Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR | March 31, 1954 |
| BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHOPAL NAGPUR | December 22, 1954 |
| C MOOL CHAND AND OTHERS Vs. COMMISSIONER OF INCOME TAX HYDERABAD | December 10, 1954 |
| COMMISSIONER OF INCOME TAX HYDERABAD Vs. D B R MILLS LTD | February 16, 1954 |
| COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL Vs. LADY JERBANU MANECKJI DADABHOY AND OTHERS | December 21, 1954 |
| COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR Vs. CLOTH SEMI WHOLESALERS AKOLA | December 17, 1954 |
| NIRANJANLAL RAMBALLABH Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR | November 19, 1954 |
| SAHODRADEVI N DAGA Vs. COMMISSIONER OF INCOME TAX M P AND BHOPAL NAGPUR | April 13, 1954 |
| SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX M P AND BHOPAL NAGPUR | October 19, 1954 |
| TRAVANCORE MINERALS CO LTD Vs. COMMISSIONER OF INCOME TAX | August 26, 1954 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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