| Case Title | Date |
|---|---|
| GHANSHYAMDAS PERMANAND Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | August 31, 1951 |
| MATHURADAS Vs. COMMISSIONER OF INCOME TAX CENTRAL PROVINCES AND BERAR | February 27, 1951 |
| R B D D DATAR Vs. COMMISSIONER OF INCOME TAX | November 22, 1951 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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